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Case Index
Title
Date
(SIC) CHANDRA BARUA Vs. INSPECTOR GENERAL OF POLICE AND ORS.
April 7, 1982
A.K. JAIN Vs. STATE OF MANIPUR AND ORS.
December 16, 1982
ABID RAJA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
December 22, 1982
AKLU BARAIK Vs. STATE OF ASSAM
September 15, 1982
AMINUL HOQUE SAIKIA Vs. GOBINDA UPADHYAYA AND ORS.
August 11, 1982
AMRIK SINGH GANDHI Vs. PREMIER TYRES LTD.
February 11, 1982
APURBA KUMAR DEB Vs. DIRECTOR OF POSTAL SERVICES AND ORS.
May 6, 1982
ARATI DUTTA AND ANR. Vs. EASTERN TEA ESTATE PRIVATE LIMITED
May 12, 1982
ASHOK KUMAR BHATTACHARJEE Vs. AJOY BISWAS AND 7 ORS.
March 15, 1982
ASSAM SURGICAL COMPANY Vs. CENTRAL BOARD OF DIRECT TAXES
August 27, 1982
ATOR ALI AND ORS. Vs. ABDUL MAJID
August 27, 1982
ATUL KRISHNA BANIK Vs. AMBIKA CHARAN DEY AND ANR.
January 20, 1982
AYAJ ALI Vs. STATE OF ASSAM
August 13, 1982
B.N. DEY & CO AND ORS. Vs. STATE OF ASSAM & OTHERS
September 21, 1982
BADIROT JAMAL Vs. THE STATE OF ASSAM
August 10, 1982
BAIDYA NATH SARMA Vs. COMMISSIONER OF WEALTH TAX
February 4, 1982
BANWARILAL CHOWKHANI Vs. COMMISSIONER OF WEALTH TAX
August 9, 1982
BASANTA KUMAR NAG CHOUDHURY Vs. BIJIT LAL DAS
March 26, 1982
BHADRESWAR BORO Vs. PRESIDING OFFICER, S.T.A. TRIBUNAL
January 20, 1982
BHARAT CHANDRA DAS Vs. PRANGOPAL CH. DAS
June 17, 1982
BIMAL INDWAR Vs. STATE OF ASSAM
June 14, 1982
BIMALENDU SEN Vs. THE STATE OF TRIPURA & 4 OTHERS
July 7, 1982
BOGARAM DAS Vs. THE CHIEF EXECUTIVE MEMBER, COUNCIL COURT AND ORS.
August 26, 1982
CHANDRA MOHAN GOSWAMI DR Vs. STATE OF ASSAM
November 16, 1982
CHANDRESWAR BHATTACHARJEE Vs. STATE OF ASSAM
May 11, 1982
CHANG KONG AND ANR. Vs. STATE OF NAGALAND AND ORS.
February 5, 1982
CHOUTHMAL SARMA Vs. P.C. SAIKIA
November 17, 1982
COMMISSIONER OF INCOME TAX Vs. GANESH DAS SREERAM FIRM
June 1, 1982
COMMISSIONER OF INCOME TAX Vs. GANGADHAR SIKARIA FAMILY TRUST
June 1, 1982
COMMISSIONER OF INCOME TAX Vs. GANGADHAR SIKARIA
June 11, 1982
COMMISSIONER OF WEALTH TAX Vs. BANWARILAL CHOWKHANI
November 30, 1982
DEBENDRA SINGHA Vs. THE STATE OF ASSAM
September 4, 1982
DEBI BHATTACHARJEE Vs. STATE OF ASSAM
April 12, 1982
DEPUTY COMMISSIONER OF KAMRUP Vs. ARUN SANKAR BHADURI
January 5, 1982
DEPUTY SECRETARY TO THE GOVT. OF ASSAM Vs. MOYING CH. PEGU
February 3, 1982
DEVA NARAYAN DAS Vs. ASSAM GOVT. CONSTRUCTION CORPORATION LTD. & OTHERS
April 26, 1982
DHAN KAUR AND SONS Vs. COMMISSIONER OF WEALTH TAX
April 25, 1982
DINABANDHU CHOUDHURY Vs. STATE OF ASSAM
January 20, 1982
FAIZUL ALI Vs. STATE OF ASSAM
June 18, 1982
GANESH PANDIT Vs. THE STATE OF ASSAM
August 16, 1982
GOPAL BAGARIA Vs. SWARGA NARAYAN MAZUMDAR
August 4, 1982
GULAB CHAND JAIN Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 1982
GUNARAM TANTI Vs. STATE OF ASSAM
July 27, 1982
HAJI SABAJUDOIN AHMED Vs. BANAMALI DAS
August 18, 1982
HASEN ALI AND ORS. Vs. SOLIMUDDIN S.K. AND ANR.
November 10, 1982
HAZI MAHMED JA Vs. IMRAN HUSSAIN CHOUDHURY
April 12, 1982
HUMTSE VILLAGE REP. BY SRI RAMVUE Vs. YIKHUM VILLAGE REP. BY SRI LINYIM G.B.
April 21, 1982
I RAMESH Vs. STATE OF NAGALAND
April 13, 1982
INCOME-TAX OFFICER Vs. MAHARI AND SONS
June 9, 1982
INDIAN AIRLINES CORPORATION Vs. THE STATE OF ASSAM AND ANR.
June 14, 1982
INDUSTRIAL CO-OPERATIVE BANK LTD. Vs. BHUBANESWAR BARTHAKUR
September 18, 1982
IRENGBAM LABEI SINGH Vs. STATE OF MANIPUR
February 19, 1982
JALADHAR CHAKMA Vs. DEPUTY COMMISSIONER
August 11, 1982
JAMNNA SINHA AND ORS. Vs. RAM CHANDRA RAI AND ORS.
December 6, 1982
JATINDRA NATH SINGHA Vs. ASSAM BOARD OF REVENUE AND ORS.
March 11, 1982
JOGANANDA PEGU Vs. THE ASSAM BOARD OF REVENUE & OTHERS
June 10, 1982
JOGENDRA NATH DAS Vs. THE SUB
August 9, 1982
JOGIGHOPA FISHERY CO-OPERATIVE SOCIETY LTD. AND ANR. Vs. ASSAM BOARD OF REVENUE AND ORS.
December 16, 1982
JUGAL CHANDRA CHETIA Vs. STATE OF ASSAM AND ORS.
August 26, 1982
JYOTANARANI PAUL Vs. AMALENDU SENGUPTA & ANOTHER
February 12, 1982
KALYANI GHOSE Vs. BHABANI CHARAN BANERJEE
July 30, 1982
KAMAKHYA PRASAD BARUA Vs. ABHIRAM MEDHI (DECEASED BY L. R.S) AND ORS.
August 24, 1982
KHAGENDRA NATH BAYAN Vs. STATE OF ASSAM
June 7, 1982
KHASIAT ALI CHOUDHURY Vs. ASSAM ADMINISTRATIVE TRIBUNAL AT GAUHATI
November 20, 1982
KHURAIJAM ONGBI THOIBISANA DEVI Vs. AKOIJAM AMUBI SINGH
April 28, 1982
KINARAM DAS Vs. STATE OF ASSAM AND ORS.
July 9, 1982
KISHANLAL AGARWALA AND ANR. Vs. STATE OF ASSAM AND ANR.
August 11, 1982
KRISHNA CH. MANDAL Vs. THE STATE OF ASSAM AND ORS.
February 17, 1982
KULENDRA KUMAR DEY Vs. UNION TERRITORY OF ARUNACHAL PRADESHTL
November 6, 1982
LALDOTHANG KHAWJAL Vs. LALVUANA HMER AND OTHERS
September 10, 1982
LALRINFELA Vs. STATE OF MIZORAM
June 16, 1982
M/S. DARRANG INDUSTRIAL CORPORATION, DARRANG, TEZP Vs. ASSAM BOARD OF REVENUE, GAUHATI AND OTHERS
January 6, 1982
M/S. DHANSIRI SAW MILLS PVT. LTD. Vs. THE STATE OF ASSAM & OTHERS
June 10, 1982
MAHARANI DEY Vs. DEBABRATA BARDHAN
December 3, 1982
MANAGEMENT OF GAU PRESS LTD Vs. PRESIDING OFFICER
September 3, 1982
MANAS KAMAL BHOWAL Vs. SATYENDRA CH. GUPTA
March 27, 1982
MAULANA AYUB ALI BARBHUYIA Vs. THE STATE OF ASSAM AND ORS.
January 25, 1982
MAULVI AHMADUR RAHMAN Vs. SHRI ARUN SARKAR ROY
August 13, 1982
MD NURUL HAQUE Vs. STATE OF ASSAM
June 7, 1982
MD. ABDUL SOBHAN Vs. KINARAM DAS
August 24, 1982
MOHAMMAD JASIMUDDIN AHMED Vs. STATE OF ASSAMTL
February 26, 1982
MOHAMMED ALI Vs. COMMISSIONER OF WEALTH TAX
June 21, 1982
MOIRANGTHEM CHAOBA SINGH Vs. STATE OF MANIPUR
February 18, 1982
MONA GOHAIN Vs. STATE OF ASSAM
April 13, 1982
MONI KANTA GOGOI Vs. STATE OF ASSAM
March 31, 1982
MORNIGSTAR KHONTTHIEM Vs. DISTRICT COUNCIL AND ORS.
July 5, 1982
MT. OINAM ONGBI BIMOLA DEVI, M/O OINAM ROMEO SINGH OF PISHUMTHONG OINAM Vs. THE STATE OF MANIPUR AND ANR.
December 17, 1982
MUNICIPAL BOARD, SIBSAGAR Vs. THE SECY. TO GOVT. OF ASSAM, MUNICIPAL ADMN. DEPTT
July 1, 1982
MUSTT. PIYARA KHATUN AND ORS. Vs. MD. YASIN ALI
February 16, 1982
NALINI KANTA DAS Vs. THE COLLECTOR OF CACHAR AND OTHERS
February 12, 1982
NANDESWAR KALITA Vs. STATE OF ASSAM
December 10, 1982
NAOSAM NINGOL CHANDAM ONGBI NUNGSHITOMBI DEVI Vs. RISHANG KEISHING, CHIEF MINISTER OF MANIPUR
September 10, 1982
NARAHARI DAS Vs. THE GAUHATI UNIVERSITY AND ORS.
December 15, 1982
NATIONAL INSURANCE CO. LTD. Vs. SIRDIR PYARA SING AND ANR.
February 5, 1982
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARESWAR DEV SARMA AND ORS.
February 10, 1982
NIREN SARMA Vs. STATE OF ASSAM
February 12, 1982
NISHIT RANJAN BHADRA Vs. STATE OF ASSAM
April 12, 1982
ON THE DEATH OF PRIYOKUMAR SINGH HIS L. RS. KUMARI THOKCHOM HEMABATI DEVI AND ORS. Vs. STATE OF MANIPUR AND ORS.
September 6, 1982
PAKHI MIA Vs. THE STATE OF ASSAM AND ORS.
September 14, 1982
PARESH CHANDRA CHATTERJEE Vs. THE STATE OF ASSAM THROUGH THE SECRETARY TO THE GO
April 5, 1982
PRATAP CHANDRA KAKATI Vs. STATE OF ASSAM
February 23, 1982
PRATIVA RANI DAS AND ORS. Vs. HAMIDA KHATUN CHOUDHURY AND ORS.
January 25, 1982
RADHAKRISHNA OIL AND RICE MILLS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
December 3, 1982
RAJINDRA SINGH Vs. PROMILA SINGH
May 5, 1982
RAJKUMARI SANAYAIMA DEVI Vs. STATE OF MANIPUR
September 4, 1982
RAJYAMALLA BUZARBARUA Vs. ASSAM ADMINISTRATIVE TRIBUNAL
December 6, 1982
RAKESH CHANDRA DAS Vs. KHAN BAHADUR ABDUL MAJID CHOUDHURY
January 25, 1982
RAM CHANDRA BHAGWAN DAS REPRESENTED BY SHRI BHAGWAN DAS AGARWALLA Vs. SHRI PAWAN KUMAR AGARWALLA
May 21, 1982
RAMAPADA DAS Vs. ASSAM STATE ELECTRICITY BOARD
June 28, 1982
RAMAUTAR CHOUKHANY Vs. HARI RAM TODI
June 7, 1982
RAMESWAR SINGH Vs. DR. L.S. PHUKAN AND ANR.
November 24, 1982
RATNESWAR DAS Vs. THE STATE OF ASSAM
August 23, 1982
RI SAWILUAIA Vs. SMTI NGURBIAKVELI
August 31, 1982
S.K.MAZUMDAR Vs. UNION OF INDIA
August 10, 1982
S.K.MAZUMDAR Vs. UNION OF INDIA
May 14, 1982
SADEMKABA Vs. IMTITEMJEN
April 22, 1982
SAHAMAT ALI AND ORS. Vs. STATE OF ASSAM
January 4, 1982
SATNA MAJHI Vs. STATE OF ASSAM
August 23, 1982
SAYAM RANJAN BHOWMIK Vs. TRIPURA PUBLIC SERVICE COMMISSION
April 8, 1982
SHREE HANUMAN MATCH WORKS Vs. STATE OF ASSAM
February 1, 1982
SHRI ABHIMANYA KALITA Vs. THE DEPUTY COMMISSIONER & OTHERS
December 17, 1982
SHRI AJOY BANERJEE AND ANR. Vs. SULATA BANDOPADHYAY AND ANR.
August 23, 1982
SHRI BHARAT TELI & OTHERS Vs. THE STATE OF MEGHALAYA & ANOTHER
July 28, 1982
SHRI BIREN RAVA AND ORS. Vs. SRI JNANENDRA NARAYAN CHOUDHURY
July 9, 1982
SHRI CHAKRADHAR DAS & ANOTHER Vs. SHRI KARUNA KANTA PATHAK & OTHERS
November 6, 1982
SHRI DEBENDRA NATH BARDOLAI Vs. THE STATE OF ASSAM AND ORS.
May 14, 1982
SHRI JAGDEO MAHTA Vs. RAJEN DAS AND ORS.
November 26, 1982
SHRI KIRSHNA SINGH Vs. THE UNION TERRITORY OF MIZORAM
November 10, 1982
SHRI LILA RAM PEGU Vs. THE ASSAM BOARD OF REVENUE AND ORS.
February 24, 1982
SHRI NARAYAN CHANDRA TALUKDAR Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
November 5, 1982
SHRI NIHAR RANJAN NATH AND OTHERS Vs. RANADHIR NATH & OTHERS
January 5, 1982
SHRI POKARMAL AGARWALLA Vs. SHRI MADHORAM THAKURSIDAS
November 24, 1982
SHRI PRITAM SINGH Vs. THE DIVISIONAL RAILWAY MANAGER, NORTH-EAST FRONTIER RAILWAY LUMDING AND ORS.
August 26, 1982
SHRI PRITHI RAJ SARMA Vs. SHRI RID KARAN SARMA @ SURANA
July 7, 1982
SHRI THIRMAN KEOT Vs. SRI DHARMA KOCH AND ORS.
December 21, 1982
SIMANLAL AGARWALLA Vs. STATE OF ASSAM
November 17, 1982
SMT. BINAPANI BORA AND ORS. Vs. SHRI NARENDRA BORA
November 12, 1982
SMT. MAGNI DEVI JAIN Vs. DEPUTY COMMISSIONER, KAMRUP & OTHERS
August 11, 1982
SMT. SARALA BALA ROY Vs. SRI ALAKESH CHANDRA BARUA AND ORS.
November 26, 1982
SMTI DHARMIBALA DEKA Vs. SHRI MANI RAM DEKA
November 18, 1982
SOCKLATINGA TEA COMPANY (P) LTD., CALCUTTA Vs. THE CHAIRMAN, BOARD OF TRUSTEES, ASSAM TEA PLANTATION PROVIDENT FUND (AND PENSION FUND) SCHEME, GAUHATI
February 2, 1982
SONA MIA AND ORS. Vs. AKLY MIA AND ORS. AND
August 9, 1982
SRI AJIT KUMAR BARMUDOI Vs. THE STATE OF ASSAM & OTHERS
May 5, 1982
SRI JOYTOLAL KEMPRAI AND ANR. Vs. STATE OF ASSAM
December 4, 1982
SRI MONMOHAN DAS Vs. THE STATE OF ASSAM
November 19, 1982
SRI NILA KANTA DAS AND ANR. Vs. SRI UDAY NARAYAN UPADHAYA
December 17, 1982
SRI NIRANJAN CHOUDHURY Vs. SMT LAKHE SINGH DEVI AND SRI RABATI MOHAN TALUKDAR
February 12, 1982
SRI NONI GOPAL NAG Vs. SMT. SUKTA RANI NAG
April 8, 1982
SRI RAJEN MEDHI Vs. THE COMMISSIONER AND SECRETARY OF THE GOVT. OF ASSAM, POLITICAL (A) DEPARTMENT AND ANR.
December 23, 1982
SRI TANURAM KEOT Vs. SRI PADORAM KALITA
September 22, 1982
STATE OF ASSAM Vs. RAM KUMAR
December 3, 1982
STATE OF ASSAM Vs. SUPRABHAT BHADRA
January 5, 1982
STATE OF ASSAM Vs. DILBAHADUR BASAR CHETRI
January 29, 1982
STATE OF TRIPURA Vs. SAJAL KANTI SENGUPTA
April 16, 1982
SUDHIR KUMAR DAS AND ORS. Vs. AMITAVA DHAR
August 4, 1982
SURENDRA NATH DUTTA Vs. UPEN CHENDRA DEV
November 23, 1982
SURESH CHANDRA DEKA Vs. THE STATE OF ASSAM AND ORS.
December 16, 1982
TARULATA DEVI Vs. NIKHIL BANDHU MISHRA
February 8, 1982
TEMJENKABA Vs. IMYACHANGA
April 21, 1982
THE COLLECTOR OF DIBRUGARH Vs. SRI S.P. RAJKHOWA AND ANOTHER
December 21, 1982
THE DEATH OF USHANGINI DEVI, HER LEGAL REPRESENTATIVES SREE RAM SANKAR MUKHOPADHYA AND ORS. Vs. SADANANDA DAS AND ORS.
March 29, 1982
THE STATE OF ASSAM Vs. RISHIMANI GUPTA AND ANR.
March 18, 1982
THE UNION OF INDIA (UOI) AND ORS. Vs. SRI KARUNA KANTA DEKA
September 22, 1982
TRIBENDRALAL CHOUDHURY Vs. GAUHATI UNIVERSITY
March 3, 1982
TULA DAS SHAH AND ORS. Vs. RATANLAL AGARWALLA
November 6, 1982
TUSHKHOPAO CHANGSEN Vs. ENGJALIAN LENTHANG & OTHERS
August 27, 1982
UNION TERRITORY OF ARUNACHAL PRADESH Vs. LAA TAGUM (ACCUSED)
February 10, 1982
VIMEDE ANGAMI Vs. ZIEKRUE-O ANGAMI
April 22, 1982
WAIKHOM ANGAMBA SINGH Vs. STATE OF MANIPUR
March 5, 1982
WAZAMAO Vs. STATE OF NAGALAND
April 20, 1982
YUMLEMBAM HANGU SINGH AND OTHERS Vs. SMT. SATOKPAM NINGOL KHUMBONG MAYUM ONGBI RADHAMANI DEVI AND OTHERS
December 10, 1982