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Case Index
Title
Date
ABHIMANYU JEE Vs. GAYAPRASAD
June 21, 1982
ACHUTA Vs. BEWA
August 11, 1982
ANAM PRADHAN Vs. STATE
February 9, 1982
APURBA KUMAR BHOWMIK Vs. HUSSAIN BI AND ORS.
March 15, 1982
ARJUN PRADHAN Vs. STATE OF ORISSA
February 15, 1982
ASHOK SERVICENTRE Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
February 4, 1982
B DASSO PATRO Vs. B TARINIGA PATRO
September 23, 1982
B N DAS Vs. BIJAYA KETAN MOHANTY
February 24, 1982
B.N. DASH AND SIX ORS. Vs. BIJAY KETAN MOHANTY
August 11, 1982
BABAJI CHARAN SAHU Vs. STATE OF ORISSA
February 4, 1982
BAIRAGI CH DAS Vs. KARTIK CHANDRA DAS
July 29, 1982
BALARAM BARIK Vs. BANAMBARA MAHARANA
February 2, 1982
BANSHIDHAR MOHANTY Vs. GOURGOPAL DAS
March 3, 1982
BARUNA GIRI Vs. RAJAKISHORE GIRI
November 4, 1982
BASUDEB PRADHAN Vs. STATE OF ORISSA
February 9, 1982
BENJAMIN MOHANTY Vs. STATE OF ORISSA
June 24, 1982
BHAGABAT CHANDRA SEBAK Vs. STATE OF ORISSA
March 5, 1982
BHAGABAT JENA Vs. GOBARDHAN PATNAIK
May 6, 1982
BHAGABAT SAHU Vs. PARBATI SAMAL
March 16, 1982
BHASKAR CHANDRA BEHERA Vs. RANITAL RICE MILL CO
August 9, 1982
BHAWANI SHANKAR NATH Vs. STATE OF ORISSA
April 20, 1982
BHIKARI CHARAN BALABANTRAY Vs. STATE OF ORISSA AND OTHERS
May 3, 1982
BHIMSEN SAHU Vs. STATE
February 8, 1982
BHRAMAR PRADHAN Vs. GOVINDA MAHAPATRA
October 6, 1982
BHUBANESWAR FLOUR MILLS Vs. STATE OF ORISSA
February 8, 1982
BHUBANESWAR PRASAD SINGH DEO Vs. STATE OF ORISSA
September 21, 1982
BIHARILAL AGARWALA Vs. RAMESH KUMAR RATH
September 16, 1982
BIJAYAKETAN MOHANTY Vs. STATE OF ORISSA
June 7, 1982
BIJOY KUMAR MOHAPATRA Vs. STATE
May 3, 1982
BISHNU CHARAN PANDA Vs. STATE OF ORI
August 17, 1982
BOARD OF MANAGEMENT Vs. DEPUTY REGISTRAR CO OP SOC
November 10, 1982
BUDHIA SINGH Vs. STATE
April 27, 1982
CHAKRADHAR CHOUDHURY Vs. PADMALAV DAS
September 25, 1982
CHARUPRAVA DEI Vs. DURYODHAN MOHANTY
May 12, 1982
CHHOTABHAI Vs. ISWARIBHAI
April 16, 1982
CHINTA NARAYANAMMA Vs. KHOLLI SAHU
March 17, 1982
COMMISSIONER OF INCOME TAX Vs. LABALA HARIBANDHU SAHU
January 25, 1982
COMMISSIONER OF INCOME TAX Vs. JAGABANDHU ROUL
November 17, 1982
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN MURTY K
November 17, 1982
COMMISSIONER OF WEALTH TAX Vs. R K DEO
February 12, 1982
COMMISSIONER OF WEALTH TAX Vs. R K DEO
January 19, 1982
COMMISSIONER OF WEALTH TAX Vs. AJIT KUMAR SUR
March 15, 1982
COMMISSIONER OF WEALTH TAX Vs. CHIRANJILAL AGARWALA
May 11, 1982
COMMISSIONERN C C GROUP Vs. NIRMALA MOHARANA
December 17, 1982
D CHATURBHUJ JAIN BHANSALI Vs. BIJOY CHANDRA BAKSHI
April 6, 1982
D. CHATURBHUJ JAIN BHANSALI AND ANOTHER Vs. BIJOY CHANDRA BAKSHI AND OTHERS
December 25, 1982
DAMODAR DAS Vs. GADADHAR MALLIK
August 3, 1982
DAMODAR PATNAIK Vs. JURIA SAHU
October 21, 1982
DASARATHI PUROHIT Vs. STATE OF ORISSA
September 28, 1982
DEBANANDA DAS MOHAPATRA Vs. STATE OF ORISSA
April 24, 1982
DEBIPRASAD PADHI Vs. STATE
April 23, 1982
DHANESWAR PATRA Vs. STATE OF ORISSA
April 27, 1982
DHARAM CHAND JAIN Vs. UNION OF INDIA
March 24, 1982
DHARAMCHAND JAIN Vs. STATE OF ORISSA
April 7, 1982
DHRUBA SAHU DEAD AND AFTER HIM NALUMONI SAHU Vs. PARAMANANDA SAHU
November 4, 1982
DHULESWAR BEHERA Vs. STATE
February 9, 1982
DIPAK KUMAR PARIJA Vs. CHANCELLORUTKAL UNIVERSITY
November 24, 1982
DR. BIMAL CHANDRA KAR Vs. STATE OF ORISSA AND ANR.
December 7, 1982
DURGA PRASAD SAO Vs. STATE OF ORISSA
December 22, 1982
DWARAKA PRASAD AGARWALA Vs. STATE
January 14, 1982
EXECUTIVE ENGINEERRURAL ENGINEERING DIVISIONDHENKANAL Vs. BISWANATH AGARWALLA
March 31, 1982
FAYAZ UDDIN KHAN Vs. MANAGING COMMITTEE OF AZAD HIRJD M. E. SCHOOL, TALPATAK AND OTHERS
May 3, 1982
GAYASUNDARI DEVI Vs. JAGANNATH NAYAK
December 21, 1982
GEDELA SANKARAM NAIDU Vs. KADRAKA SURANA
September 27, 1982
GELHI Vs. NANDA KISHORE PARIDA
March 5, 1982
GENERAL MANAGERORISSA STATE ROAD TRANSPORT CORPORATION Vs. MAHESWAR ROUT
October 12, 1982
GOKUL CHANDRA KANUNGO Vs. STATE OF ORISSA
September 9, 1982
GOPAL MEHER Vs. DALA BARIHA
October 21, 1982
GOPINATH DEB Vs. BUDHIA SWAIN
October 6, 1982
HADIBANDHU MOHAPATRA Vs. BHAGABAN BARIK
February 2, 1982
HADU MOHAPATRA Vs. RADHA BEWA
August 3, 1982
HARIBHAGAT AGARWALLA Vs. STATE OF ORISSA
March 15, 1982
HINDUSTHAN COMMERCIAL CORPORATION AND ANR. Vs. BANK OF BARODA
December 21, 1982
ICHHABATI MOHANTY Vs. BISHNU CHARAN PAITAL
November 23, 1982
ISWARDAS DWARKADAS Vs. STATE OF ORISSA
January 21, 1982
JADUMANI BISWAL Vs. NARAYAN CHANDRA BISWAL
October 21, 1982
JADUMANI PRADHAN Vs. SEWARAM PANSARI
August 17, 1982
JAGABANDHU ROUL AND BRORS Vs. STATE OF ORISSA
March 23, 1982
JATANI DEI Vs. UDAYANATH BEHERA
July 14, 1982
JEYPORE SUGAR COMPANY LIMITED Vs. TAHSILDAR-CUM-REVENUE OFFICER RAYAGADA
February 12, 1982
JODA SABARAN Vs. STATE
April 20, 1982
JURIA SAHU Vs. DAMODAR PATNAIK
October 21, 1982
K ADIKANDA PATRA Vs. GANDUA
September 25, 1982
KAMAL LOCHAN SEN Vs. STATE OF ORISSA
October 18, 1982
KARI KHUNTIA Vs. STATE OF ORISSA
March 18, 1982
KESAB SAHU Vs. STATE
April 26, 1982
KHIROD ALIAS KHIRODRA DEBATA Vs. STATE OF ORISSA
August 11, 1982
KISHORE CHANDRA DAS Vs. STATE
April 15, 1982
KRISHNA KAVERI PATNAIK Vs. DIRECTOR OF MEDICAL EDUCATION AND TRAINING-CUM-CHAIRMAN M B B S SELECTION BOARD
December 13, 1982
KRUSHNA CHANDRA SAHU Vs. PRADIPTA DAS
February 9, 1982
KULAMANI KAR Vs. ORISSA LAND REFORMS TRIBUNAL-CUM-SUBORDINATE JUDGE AND
November 10, 1982
LAKSHYAPATI PADHAN Vs. UDIAN PADHANEN
February 12, 1982
LAND ACQUISITION OFFICER Vs. TARINI CHARAN PATNAIK
December 6, 1982
LAXMAN HOTA Vs. RAMA CHANDRA HOTA
April 5, 1982
LAXMIDHAR ROUT Vs. STATE
January 14, 1982
LINGARAJ PAIKARAY Vs. RAGHUNATH CHHOTRAY
December 22, 1982
LORD MATCH INDUSTRIES THROUGH ITS PARTNER A. PUGALANTHI AND ORS. Vs. M.S. SELVASEKARAN
October 18, 1982
M S JAGGI Vs. REGISTRAR HIGH COURT OF ORISSA
October 18, 1982
MADHU SETHI Vs. BISHNU SETHI
April 19, 1982
MADHUSUDAN DHAL Vs. GAYA PRASAD GIRI
September 14, 1982
MAHADEV ACHARYA Vs. CH GAGAN CH DAS
September 22, 1982
MAHAMMED SAFFIQUE Vs. STATE
March 23, 1982
MAHENDRA KUMAR MISHRA Vs. SNEHALATA KAR
August 27, 1982
MANAGOVINDA SWAIN Vs. STATE OF ORISSA
August 19, 1982
MANGAL HEMRUM Vs. STATE OF ORISSA
January 4, 1982
MANGARAJ BARIK Vs. STATE OF ORISSA
March 16, 1982
MANOHARI DEVI Vs. CHOUDHURY SIBANAVA DAS
December 16, 1982
MAYADHAR BARIK Vs. MANAGING COMMITTEE, BINAYAKPUR M. E. SCHOOL AND OTHERS
March 2, 1982
MAYADHAR NAYAK Vs. SUB-DIVISIONAL OFFICERJAJPUR
January 13, 1982
MD YAKUB ALI Vs. MD SHIBLI
April 30, 1982
MD. MIRZA Vs. STATE
December 3, 1982
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
February 4, 1982
MISS. SHANTIPRIYA KAR Vs. DIRECTOR OF PUBLIC INSTRUCTION (SCHOOLS) AND ORS.
November 22, 1982
MITI BEWA Vs. DAITARI NAYAK
March 5, 1982
MITU KHADIA Vs. STATE OF ORISSA
December 20, 1982
MOTI GOUDUNI Vs. STATE
May 3, 1982
MULRAJ DOSHI Vs. GANGADHAR SINGHANIA
April 21, 1982
MUNICIPAL COUNCILJEYPORE MUNICIPALITY Vs. GHANSYAM DAS TIRTH DAS
March 16, 1982
MUNIR MOHAMMED Vs. MD. ABDUL HAMID
January 21, 1982
MUNIR MOHAMMED Vs. MD. ABDUL HAMID
December 21, 1982
MURALIDHAR PRADHAN Vs. STATE OF ORISSA
March 30, 1982
N P SINGH DEO Vs. STATE OF ORISSA
September 23, 1982
NABIN CHANDRA PATNAIK Vs. NARENDRA MOHAPATRA
August 6, 1982
NAKULA CHANDRA AICH Vs. STATE OF ORISSA
May 14, 1982
NARAN PRADHAN AND 5 ORS. Vs. THE STATE OF ORISSA
September 9, 1982
NARAYANA MISRA Vs. STATE OF ORISSA
April 24, 1982
NATHULAL AGGARWALLA Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
May 3, 1982
NEW GANGURAM SWEETS Vs. STATE OF ORISSA
March 15, 1982
NEW INDIA ASSURANCE CO. LTD. Vs. PRAMILA SABOO
June 24, 1982
NILAMADHABA NANDA Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
September 14, 1982
NILAMANI DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
March 2, 1982
NIRANJAN SWAIN Vs. STATE OF ORISSA
September 20, 1982
NITYANANDA GURU Vs. STATE OF ORISSA
December 13, 1982
ORIENT PAPER AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF CENTRAL
September 27, 1982
ORISSA FOREST CORPORATION LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE
February 4, 1982
ORISSA SUPPLY AGENCY Vs. MIRZA JALILUDIN
May 14, 1982
P S OBEROI Vs. ORISSA FOREST CORPORATION LTD
March 15, 1982
P VENKATESWAR RAO Vs. REVENUE OFFICER AND TAHSILDAR
March 5, 1982
P. SOMA SUNDAR RAO Vs. STATE OF ORISSA AND ORS.
April 19, 1982
PABITRA SWAL SINGH Vs. MANIKYA DEBI
August 9, 1982
PANA MAHAKURANI AND ORS. Vs. TEPRA MAHAKUR AND ORS.
February 16, 1982
PANU BEHERA Vs. JITENDRIYA DAS AND ORS.
August 20, 1982
PARTHA SARATHI GURU Vs. UTKAL UNIVERSITY
November 9, 1982
PENU ALIAS PANNU SETHI Vs. STATE OF ORISSA
January 23, 1982
PRASANNA MALI Vs. RAGHUMANI MISRA
April 5, 1982
PURUSOTTAM DAS AGARWALA Vs. PUSPA DEVI
February 26, 1982
RABINDRA DHAL Vs. JAIRAM SETHI
July 21, 1982
RAGHUNATH SUBUDHI Vs. JAGANNATH PANDA AND FOUR ORS.
September 20, 1982
RAIBARI BEHERA Vs. MANGARAJ BEHERA
July 23, 1982
RAJIB LOCHAN BEHERI Vs. STATE OF ORISSA
August 11, 1982
RAJKISHORE DAS Vs. GHANASHYAM NAYAK
September 21, 1982
RAM RAJA RAM Vs. DHRUBA CHARAN JENA
April 9, 1982
RAMABATAR AGARWALLA Vs. STATE
August 9, 1982
RAMAKRUSHNA TRIPATHY Vs. STATE OF ORISSA
August 24, 1982
RAMESH CHANDRA SAHU Vs. STATE
January 4, 1982
RATAN KHARSEL Vs. BASAN BAG
September 21, 1982
RATIKRISHNA NANDA Vs. STATE OF ORISSA
September 15, 1982
SADASIVA JENA Vs. STATE
May 15, 1982
SADHU DAS AND ANR. Vs. KALUNI BEWA
December 9, 1982
SAHU TRADING CO Vs. STATE OF ORISSA
November 16, 1982
SANATAN DAS Vs. AHALYA DEI
August 2, 1982
SANDEEP KUMAR GHOSH Vs. UTKAL UNIVERSITY
January 14, 1982
SANKAR ADABARIA Vs. CHATURBHUJ PATEL AND ORS.
November 22, 1982
SANKARLAL AGARWALA Vs. STATE OF ORISSA
February 19, 1982
SARADA DEI Vs. KHIROD KUMAR SAHU
October 12, 1982
SARAT CHANDRA PANDA Vs. HARI DAS
December 10, 1982
SECRETARY TO GOVERNMENT OF ORISSA, IRRIGATION DEPT. Vs. RAGHUNATH MOHAPATRA
December 10, 1982
SECRETARYWORKS DEPARTMENTGOVT OF ORISSA Vs. GOVINDA CHOUDHURY
September 28, 1982
SECRETARYWORKS DEPARTMENTGOVT OF ORISSA Vs. GHANASHYAM SAHU
March 26, 1982
SHANTIMANL DEI Vs. LINGARAJ MOHARANA
July 5, 1982
SHRI LINGARAJ JENA Vs. THE STATE OF ORISSA AND ORS.
July 14, 1982
SHRIKANT NARAYAN JOSHI Vs. STATE OF ORRI
October 8, 1982
SHYAMA SUNDAR HANTAL Vs. STATE
May 11, 1982
SHYAMSUNDAR BEHERA Vs. STATE
February 17, 1982
SIBARAM PANDA Vs. COLLECTORCUTTACK
January 21, 1982
SIKHAR BEHARA Vs. STATE
January 5, 1982
SOUTH EASTERN ROADWAYS Vs. SATYANARAYAN
March 23, 1982
SRI DURGA THAKURANI BIJE NIJIGARH Vs. CHINTAMONI SWAIN
March 16, 1982
SRIDHAR SAHU Vs. STATE OF ORISSA
January 18, 1982
STATE Vs. KANHU CHARAN BARIK
April 5, 1982
STATE Vs. DANDASI SAHOO
April 29, 1982
STATE Vs. BIPRA SAMAL
July 26, 1982
STATE Vs. BUDU GOUDA
September 23, 1982
STATE OF ORISSA Vs. BRAJESWARI DIBYA AND ORS.
June 21, 1982
STATE OF ORISSA Vs. ORISSA STEEL CORPORATION
October 4, 1982
STATE OF ORISSA Vs. B C PASAYAT
October 18, 1982
STATE OF ORISSA Vs. SANTOSH KUMAR AND CO
October 6, 1982
STATE OF ORISSA Vs. PRATHAMAKHANDI LABOUR CONTRACT CO-OPERATIVE SOCIETIES
July 14, 1982
STATE OF ORISSA Vs. ORISSA OIL INDUSTRIES LTD
May 31, 1982
STATE OF ORISSA Vs. GANGARAM CHHAPOLIA
July 26, 1982
STATE OF ORISSA Vs. KIRTAN CHARAN MOHANTY
September 22, 1982
STATE OF ORISSA Vs. J N CHOUDHURY
August 6, 1982
STATE OF ORISSA Vs. CIVIEN CONSTRUCTION CO
September 14, 1982
STATE OF ORISSA Vs. PARAMANANDA PRADHAN
August 20, 1982
STATE OF ORISSA Vs. CHAKRADHAR SAHU
March 29, 1982
STATE OF ORISSA Vs. HABIB RAHIMUTULLA AND CO
March 15, 1982
STATE OF ORISSA Vs. VOONA SURU PATRA AND SONS
February 24, 1982
STATE OF ORISSA Vs. MURALIMANOHAR PRABHUDAYAL
February 4, 1982
STATE OF ORISSA Vs. BHAGAWANDAS ASHOK KUMAR
January 21, 1982
STATE OF ORISSA Vs. SATYABADI SAHU AND SONS
January 21, 1982
STATE OF ORISSA Vs. TRINATH DASH
January 5, 1982
STATE OF ORISSA Vs. B K PARIDA AND BROS
February 9, 1982
STATE OF ORISSA Vs. CUTTACK MONIHARY STORE
February 24, 1982
STATE OF ORISSA Vs. SHEOSANKAR TRADING CO
February 10, 1982
STATE OF ORISSA AND ORS. Vs. PATEL ENGINEERING COMPANY LTD.
April 16, 1982
STRAW PRODUCTS LIMITED Vs. FACTORY OFFICER CENTRAL EXCISE
September 27, 1982
SUDARSAN PANDA Vs. LAXMIDHAR PANDA
August 16, 1982
SUDHAKAR NAIK Vs. STATE
August 20, 1982
SUKADEV SINGH Vs. STATE TRANSPORT AUTHORITY
April 13, 1982
SULABHA GOUDUNI Vs. ABHIMANYU GOUDA
October 6, 1982
TARINI SAHU Vs. STATE OF ORISSA
March 5, 1982
TILA GOUDA AND TARSUS LAKRA Vs. STATE
December 20, 1982
UNION OF INDIA Vs. ALLIED CONSTRUCTION COMPANY
July 26, 1982
V APPA RAO Vs. REVENUE OFFICERCHATRAPUR
March 23, 1982
V. PRABHAKAR RAO Vs. STATE OF ORISSA
February 11, 1982