Case Index

Title
Date
A GHOSH Vs. COMMISSIONER OF INCOME TAX
July 19, 1982
A K CHAKRABARTY Vs. GOVERNMENT BODY JAGANNATH KISHORE COLLEGE PURULIA
April 23, 1982
A K M HASSAMANUZAMAN Vs. UNION OF INDIA
February 25, 1982
A K SHAH Vs. CENTRAL BANK OF INDIA
April 22, 1982
ABIR CHANDRA GUPTA AND A C GUPTA Vs. SABITA DURA
March 5, 1982
AD HOC COMMITTEE DISTRICT SCHOOL BOARD Vs. GOPAL CHANDRA MANNA
January 11, 1982
ADDL. COMMISSIONER OF INCOME TAX Vs. BENGAL SALT CO. LTD.
March 19, 1982
ADDL. COMMISSIONER OF INCOME TAX Vs. BENGAL SALT CO. LTD.
July 19, 1982
ADMINISTRATOR WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. ABINASH CHANDRA BHADRA
June 1, 1982
ADMINISTRATOR WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. ABINASH CHANDRA BHADRA
June 3, 1982
AHI BHUSAN MAITRA Vs. IRA BOSE
July 27, 1982
AJIT SANYAL Vs. BASIRUDDIN MONDAL
February 10, 1982
AKHTAR HOSSAIN Vs. AZIM SK
May 25, 1982
ALLIANCE MILLS LESSEES PVT LTD Vs. MADAN GOPAL AND SONS
February 16, 1982
ALOK KUMAR AICH Vs. ASOKE KUMAR AICH
June 7, 1982
AMAJENDU GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 25, 1982
AMERICAN PIPE COMPANY Vs. STATE OF UTTAR PRADESH
December 10, 1982
ANADI NATH NANDI Vs. GOPAL CHANDRA NANDI
September 27, 1982
ANANDRAM JIANDRAI VASWANI Vs. UNION OF INDIA
June 27, 1982
ANANDRAM JIANDRAL VASWANI Vs. UNION OF INDIA
June 25, 1982
ANANTALAL PRAMANICK Vs. SOUMENDRA MOHAN SARKAR
July 16, 1982
ANDERSON WRIGHT AND CO Vs. STATE OF WEST BENGAL
April 21, 1982
ANEHAKANA SUR Vs. ABANI BHUSAN SUR
February 24, 1982
ANIMESH CHANDRA BOSE Vs. STATE OF WEST BENGAL
February 10, 1982
APARNA BASUMALLIK Vs. BAR COUNCIL OF INDIA
September 14, 1982
APARNA TRADING CORPORATION I PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
June 28, 1982
ARUN BROTHERS Vs. SAKTI PRASANNA CHATERJEE
July 22, 1982
ARUN KUMAR GHOSH Vs. COMPETENT AUTHORITY
December 21, 1982
ASHIS RANJAN DAS Vs. RAJENDRA NATH MULLICK
April 20, 1982
ASHUTOSH BHAITACHARYA Vs. S V PROVAKAR RAO
June 1, 1982
ASOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
April 7, 1982
ATIN BOSE Vs. HEAVY ENGINEERING CORPORATION LTD
July 14, 1982
ATUL CHANDRA SARDAR Vs. PRAMILA BALA DASL AND ANR
January 1, 1982
AVERY INDIA LIMITED Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
August 19, 1982
AVERY INDIA LTD Vs. CONTROLLER WEIGHTS AND MEASURES GOVT OF WEST BENGAL
June 7, 1982
AZAD RUBBER COMPANY PVT LTD Vs. ASSTT COLLECTOR OF C E
February 8, 1982
B N MITRA Vs. INDIAN AIRLINES
June 24, 1982
BAGALA PRASANNA GHOSH Vs. ISLAM MALLICK AND ANR.
August 18, 1982
BAIDYANATH MUKHERJEE Vs. STATE OF WEST BENGAL
July 29, 1982
BAIDYANATH SINGH Vs. GENERAL MANAGER SOUTH EASTERN RAILWAYS
March 24, 1982
BAKUL RANI DEY Vs. NANI BALA DEBI
May 25, 1982
BALARAM GOSWAMI Vs. UNION OF INDIA
February 18, 1982
BALGOPAL GOENKA Vs. STATE OF WEST BENGAL
February 2, 1982
BALU DEVI BHATTAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 25, 1982
BANANIMA JUMDAR Vs. CHANCHAL MAJUMDAR
March 11, 1982
BAPI ENGINEERING AND CO Vs. STATE OF WEST BENGAL
June 17, 1982
BASANA RANI GHOSH & ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
March 26, 1982
BASUDEB BISWAS Vs. RADHANATH MAITY
December 24, 1982
BENGAL & ASSAM INVESTORS LTD. Vs. COMMISSIONER OF INCOME TAX
May 11, 1982
BENGAL COAL CO LTD Vs. BARHAN GOPE
May 31, 1982
BENGAL COAL CO LTD Vs. SEW PUJAN HARIJAN
June 29, 1982
BHARATI INDUSTRIES Vs. NIRMAL KUMAR BHATTACHERJEE
June 26, 1982
BHARATI INDUSTRIES AND ANR. Vs. NIRMAL KUMAR BHATTACHERJEE AND ANR.
June 25, 1982
BHARATI MUKHERJEE Vs. SHIVA TRADING CO
September 15, 1982
BHOWRA KANKANEE COLLIERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1982
BHUBANESHWAR SINGH Vs. KANTHAL INDIA LTD
October 12, 1982
BHUTH NATH MONDAL Vs. KALIPADA MONDAL
July 8, 1982
BHUTNATH SARDAR AND ORS. Vs. PARESH CHANDRA CHAKRABORTY AND ORS
April 6, 1982
BIBHUTI BHUSAN MAYUR Vs. BHABESH BHUSAN MAYUR
March 4, 1982
BIBHUTI BHUSAN ROY Vs. SARALABALA HAZRA
March 22, 1982
BIDHU BHUSAN GHOSE Vs. BIMAL SAHA
February 24, 1982
BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. RAM CHAND KHOSLA
June 25, 1982
BIHARI LALL LAHOTY Vs. HARENDRA NATH SHARMA
May 14, 1982
BIJOLI GRILL SPENCERS PRODUCT Vs. SPENCERS AND CO LTD
July 21, 1982
BIMAN KUMAR BISWAS Vs. COMMERCIAL ENGINEERING CORPORATION PVT LTD
September 14, 1982
BINANI PRINTERS P LTD Vs. COMMISSIONER OF INCOME TAX
July 19, 1982
BISOKE KUMAR DUTTA CHOWDHURY Vs. AMITA DUTTA CHOWDHURY
July 2, 1982
BISWAJIT BHATTACHARYA Vs. CALCUTTA UNIVERSITY
June 4, 1982
BISWANATH BANERJEE Vs. MADHABI BANERJEE
September 22, 1982
BISWANATH CHARIT Vs. DAMODAR PATRA
February 3, 1982
BRIJMONI DEVI Vs. COMMISSIONER OF INCOME TAX
March 22, 1982
BROCHO AND CO P TLD Vs. CHAMELI GHOSH
September 15, 1982
C MURALEE DHARAN ALIAS DHASAM Vs. ARATI NATHS
August 18, 1982
CALCUTTA INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
December 13, 1982
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. UJJAL KUMAR GHOSH AND OTHERS
June 1, 1982
CENTRAL INLAND WATER TRANSPORT CORPN LTD Vs. PRABIRENDU SEN
February 19, 1982
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
April 28, 1982
CENTRAL MANBHUM COAL CO P LTD Vs. ADDITIONAL COLLECTOR DHANBAD
July 27, 1982
CENTURY ENKA LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE
March 18, 1982
CHALLAPALLI SUGARS LTD Vs. SWADESHI SUGAR SUPPLY PVT LTD
July 28, 1982
CHANDIDAS GHOSH Vs. STATE
May 10, 1982
CHHAGANLAL MITTAL Vs. MOHANLAL MITTAL
July 28, 1982
CHIRANJIB PROSAD ROY Vs. UNION OF INDIA
April 2, 1982
COLLECTOR OF CUSTOMS Vs. MD HABIBUL HAQUE
December 23, 1982
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. SK. MUSLIM
July 27, 1982
COMMISSIONER OF INCOME TAX Vs. KESHARDEO BUBNA
June 14, 1982
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING & MANUFACTURING CO.
March 6, 1982
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD LUXMI NARAYAN.
March 6, 1982
COMMISSIONER OF INCOME TAX Vs. GARIA INDUSTRIES PVT. LTD.
June 21, 1982
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO. LTD.
February 23, 1982
COMMISSIONER OF INCOME TAX Vs. NATIONAL AND GRINDLAYS BANK LIMITED
December 6, 1982
COMMISSIONER OF INCOME TAX Vs. AMALENDU PAUL
December 21, 1982
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
December 21, 1982
COMMISSIONER OF INCOME TAX Vs. HIND CONSTRUCTION ENGINEERING CO LTD
December 14, 1982
COMMISSIONER OF INCOME TAX Vs. U C MAHATAB
October 4, 1982
COMMISSIONER OF INCOME TAX Vs. SACHINDRAMOHAN NANDY
October 5, 1982
COMMISSIONER OF INCOME TAX Vs. TAPANG LIGHT FOUNDRY
November 29, 1982
COMMISSIONER OF INCOME TAX Vs. HARI PROSAD LOHIA
December 7, 1982
COMMISSIONER OF INCOME TAX Vs. SCHLUMBERGER SEACO LTD
March 30, 1982
COMMISSIONER OF INCOME TAX Vs. JATIA MANUFACTURING INVESTMENT CO PVT LTD
March 23, 1982
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMBUSTION I PVT LTD
March 24, 1982
COMMISSIONER OF INCOME TAX Vs. R MCDILL AND CO P LTD
April 7, 1982
COMMISSIONER OF INCOME TAX Vs. CLIVE MILLS CO LTD
April 19, 1982
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN CHARITY TRUST
February 16, 1982
COMMISSIONER OF INCOME TAX Vs. STANDARD PHARMACEUTICALS LTD
February 22, 1982
COMMISSIONER OF INCOME TAX Vs. GHANSHYAMDAS BINANI
May 11, 1982
COMMISSIONER OF INCOME TAX Vs. N CH R ROW AND CO
May 12, 1982
COMMISSIONER OF INCOME TAX Vs. D WALDIE AND CO LEAD OXIDES LTD
May 24, 1982
COMMISSIONER OF INCOME TAX Vs. BHAGWAN LTD
May 24, 1982
COMMISSIONER OF INCOME TAX Vs. ORISSA STEEL CORPORATION PVT LTD
May 24, 1982
COMMISSIONER OF INCOME TAX Vs. BHARAT LUXMI CO LTD
May 24, 1982
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING AND MANUFACTURING CO
June 6, 1982
COMMISSIONER OF INCOME TAX Vs. SARADESWAR SIVA LINGA
May 31, 1982
COMMISSIONER OF INCOME TAX Vs. HERCULES TRADING CORPORATION
July 5, 1982
COMMISSIONER OF INCOME TAX Vs. CHOWDHURY METAL DEPOT
July 6, 1982
COMMISSIONER OF INCOME TAX Vs. ASBESTOS AND ALLIED PACKING CO
June 22, 1982
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN PVT LTD
June 22, 1982
COMMISSIONER OF INCOME TAX Vs. KARANPURA DEVELOPMENT CO LTD
June 14, 1982
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
August 2, 1982
COMMISSIONER OF INCOME TAX Vs. EAST ASIATIC CO LTD
July 19, 1982
COMMISSIONER OF INCOME TAX Vs. SURINDER SINGH ATWAL
July 20, 1982
COMMISSIONER OF INCOME TAX Vs. KESHARDEO BUBNA
July 14, 1982
COMMISSIONER OF INCOME TAX Vs. GWALIOR COMMERCIAL CO LTD
July 13, 1982
COMMISSIONER OF INCOME TAX Vs. INCHECK TYRES LTD
July 13, 1982
COMMISSIONER OF INCOME TAX Vs. STANTON AND STAVELY LTD
August 16, 1982
COMMISSIONER OF INCOME TAX Vs. KOLBEONG CO LTD
August 2, 1982
COMMISSIONER OF INCOME TAX Vs. TARACHAND MEGHRAJ
August 3, 1982
COMMISSIONER OF INCOME TAX Vs. SALKIA TRANSPORT ASSOCIATES
September 7, 1982
COMMISSIONER OF INCOME TAX Vs. STEEL CRETE (P.) LTD.
September 7, 1982
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING & MANUFACTURING CO.
July 6, 1982
COMMISSIONER OF INCOME TAX CENTRAL Vs. SATYA PAUL
July 12, 1982
COMMISSIONER OF INCOME TAX CENTRAL Vs. BHUPENDER SINGH ATWAL
July 13, 1982
COMMISSIONER OF INCOME TAX CENTRAL Vs. INDO BURMAH PETROLEUM CO LTD
March 23, 1982
COMMISSIONER OF INCOME TAX CENTRAL II Vs. OIL INDIA LTD
March 30, 1982
COMMISSIONER OF INCOME-TAX, (CENTRAL-II) Vs. OIL INDIA LIMITED
March 31, 1982
COMMISSIONER OF PAYMENTS COKING COAL Vs. SOURINDRA NATH BASU
July 22, 1982
COMMISSIONER OF WEALTH TAX Vs. MAHARANI RAJLUXMI KR DEBI
August 9, 1982
COMMISSIONER OF WEALTH TAX Vs. BABULAL JATIA DECEASED THRO L H RAMESHWARLAL
March 1, 1982
COMMISSIONER OF WEALTH TAX Vs. OFFICIAL TRUSTEE OF WEST BENGAL FOR TRUST MURSHIDABAD ESTATE
January 14, 1982
COMMISSIONER OF WEALTH TAX Vs. V K MANSETA
October 4, 1982
COMMISSIONER OF WEALTH TAX CENTRAL Vs. BALBHADRADAS BANGUR
April 28, 1982
COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. UNION OF INDIA AND ORS.
December 25, 1982
COMMR OF COMMERCIAL TAXES Vs. JUGAL KISHORESADANI
August 6, 1982
CONTROLLER OF ESTATE DUTY Vs. PURSHOTTAMDAS BANGUR
August 23, 1982
CORPORATION OF CALCUTTA Vs. EAST INDIA COMMERCIAL COMPANY PVT LTD
April 21, 1982
D K BHATTACHARJEE PROVIDENT FUND INSPECTOR Vs. CHANDIDAS CHITRA MANDIR
May 13, 1982
DALIM KUMAR SAIN Vs. NANDARANI DASSI
December 8, 1982
DEBABRATA TARAFDER Vs. BIRAJ MOHAN BARDHAN
September 10, 1982
DEBIDAS BASU Vs. UNION OF INDIA AND OTHERS
May 11, 1982
DEBPARA TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
November 30, 1982
DHIRAJ BALA KARIA Vs. JETHIA ESTATE PVT LTD
July 22, 1982
DHIRENDRA NATH CHAKRABORTY Vs. SARAMA DEBI
March 25, 1982
DHIRENDRA NATH GHOSH Vs. DEBASIS MUSTAFI
October 13, 1982
DIGENDRA SARKAR Vs. STATE
September 1, 1982
DILIP KUMAR CHATTERJEE Vs. STATE
July 22, 1982
DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE CALCUTTA Vs. BIRD AND CO PVT LTD
February 8, 1982
DR. BAIDYANATH MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
September 21, 1982
DR. JITENDRA NATH BANERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 20, 1982
DR. MAYA MUKHERJI Vs. STATE OF WEST BENGAL AND ORS.
February 3, 1982
DR. TAUHID HOSSAIN Vs. STATE OF WEST BENGAL AND OTHERS
June 25, 1982
DUKHIRAM DEY Vs. MRITYUNJOY PROSAD DAW
January 12, 1982
DUNLOP BRIDGE MINI BUS OWNERS ASSOCIATION & ORS. Vs. REGIONAL TRANSPORT AUTHORITY, CALCUTTA REGION & ORS.
March 3, 1982
DURGA DEVI Vs. REBATI RANJAN CHAKRABARTL
July 21, 1982
EASIN ALI Vs. ABDUL OBDUL
February 2, 1982
EASTERN RAILWAY EMPLOYEES CO-OPERATIVE BANK TLD Vs. SAROJ NATH DHAR GUPTA
October 5, 1982
EBADAT ALI Vs. STATE
December 23, 1982
ELGIN PROPERTIES Vs. STATE OF WEST BENGAL
September 30, 1982
EMPLOYEES STATE INSURANCE CORPORATION Vs. BENGAL PRINTING WORKS
September 14, 1982
ESTHER KIRON Vs. FRANKLIN PROMOD KIRON
May 7, 1982
EXPORT ENTERPRISES PVT LTD Vs. INCOME TAX OFFICER B WARD
February 11, 1982
FARIDUDDIN AHMED AND OTHERS Vs. COMMISSIONER OF WAKFS AND OTHERS
August 2, 1982
FATIMA KHATOOM BIBI Vs. CORPORATION OF CALCUTTA
August 10, 1982
FOODS FATS AND FERTILIZERS LTD Vs. CHAND RANI GAMBHIR
October 15, 1982
G A RENDERIAN LTD Vs. COMMISSIONER OF INCOME TAX
August 3, 1982
GANENDRA NATH MUKHERJEE Vs. EXECUTIVE OFFICER KHARDAH MUNICIPALITY
March 18, 1982
GANENDRA NATH MUKHERJEE Vs. EXECUTIVE OFFICER, KHARDAH MUNICIPALITY AND OTHERS
March 10, 1982
GANESH CHANDRA MUKHERJEE ETC. Vs. NATIONAL TEXTILE CORPORATION
July 29, 1982
GANGES RIVER TRANSPORT Vs. RELIANCE JUTE AND INDUSTRIES LTD
January 28, 1982
GITA DEVI HARIWAL Vs. CHITTA RANJAN SEN
April 2, 1982
GITA NANDY Vs. SATYA KINKAR PATRA
February 19, 1982
GLADSTONE LYALL & CO LTD Vs. STATE OF W B
December 17, 1982
GOLOK CHANDRA BERA Vs. GOLAPI BEWA
January 28, 1982
GREAT INDIA TRADING CO PVT LTD Vs. NOWRANGRAI RAMNIWAS
December 14, 1982
GREAT INDIA TRADING CO PVT LTD Vs. ANGUS CO LTD
December 14, 1982
GUJARAT METAL BOX CO. Vs. METAL BOX INDIA LTD. AND ORS.
June 8, 1982
GURUDAS CHATTERJEE Vs. STATE BANK OF INDIA
August 13, 1982
HABIBAR RAHAMAN KHAN Vs. JAGANNATH MONDAL
March 3, 1982
HANUMAN PROSAD VERMA Vs. STOCK AND FINANCE LTD
August 7, 1982
HARBANS LAL MALHOTRA & SONS LIMITED Vs. WILTECH INDIA LIMITED
June 21, 1982
HARI SATYA BANERJEE Vs. MAHADEV BANERJEE
April 21, 1982
HARIPADA GHOSH Vs. FEKTOO BIBI
December 2, 1982
HIMANGSHU KUMAR SEN GUPTA Vs. UNION OF INDIA
January 13, 1982
HINDUSTAN ALUMINIUM CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
April 12, 1982
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
April 13, 1982
HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD Vs. KARAMCHAND THAPAR
April 29, 1982
HINDUSTAN SAFETY GLASS WORKS LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
May 12, 1982
HINDUSTHAN STEEL WORKS CONSTRUCTION LTD Vs. G SREENIVASULU REDDY AND CO
February 15, 1982
HIRALAL SHAW Vs. SAMARENDRA NATH KARURI
August 30, 1982
HIRALAL SHOW Vs. STATE OF WEST BENGAL
December 6, 1982
HIRONMOYEE DEBI Vs. SOMENDRA CHANDRA NANDY
March 5, 1982
HOOGHLY DOCKING AND ENGINEERING CO LTD Vs. M M P LINES P LTD
July 9, 1982
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
August 13, 1982
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER F WARD
April 23, 1982
I T C LTD Vs. GEORGE JOSEPH FERNANDEZ
February 3, 1982
IN RE : BRIJ MOHAN GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
August 26, 1982
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
February 19, 1982
INCOME TAX OFFICER Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD
April 23, 1982
INDIAN EXPLOSIVE LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 1982
INDIAN IRON AND STEEL CO LTD Vs. C G ENGINEERING PRIVATE LTD
July 8, 1982
INDIAN OIL CORPORATION Vs. HIMANGSHU KUMAR GHOSH
August 17, 1982
INDIAN PRESS EXCHANGE LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
March 30, 1982
INDIAN RAYON CORPORATION LTD Vs. UNION OF INDIA
June 14, 1982
INDUSTRIAL MINERALS AND MILL STORES TRADERS Vs. K M CHEMICALS
July 27, 1982
IQBAL SINGH ATWAL Vs. COMMISSIONER OF INCOME TAX
December 7, 1982
J C TALWAR Vs. WEALTH-TAX OFFICER
September 4, 1982
JADABPORE TEA CO. LTD. Vs. BENGAL DOOARS NATIONAL TEA CO. LTD.
January 27, 1982
JAMES FINLAY AND CO LTD Vs. COMMISSIONER OF INCOME TAX
April 6, 1982
JATHIA ESTATE PVT LTD Vs. DHIRAJ BALA KARIA
July 22, 1982
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
January 20, 1982
JIBAN KRISHNA DAS Vs. MONORANJAN BHATTACHARJEE
December 7, 1982
JITENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
January 27, 1982
JOGINDER SINGH PALTA Vs. TIME TRAVELS PVT LTD
June 22, 1982
JUGAL KISHORE KUNDU Vs. NARAYAN CHANDRA KUNDU
February 2, 1982
JYOTSNA RANJAN CHAKRABARTI Vs. N K MITRA
July 8, 1982
KALIPADA SADHUKHAN Vs. STATE
January 18, 1982
KALIPADA SADHUKHAN Vs. STATE
February 18, 1982
KALYAN KUMAR NAG Vs. PRANATI BOSE
June 21, 1982
KAMAKSHYA SINGH DEO Vs. MODULA INDIA
September 30, 1982
KAMALA RANJAN DEY Vs. STATE
April 23, 1982
KAMESWAR SINGH Vs. SAHADEB SINGH
January 29, 1982
KANAILAL DAS Vs. HARI SANKAR DUTTA
February 22, 1982
KANTILAL CHANDULAL AND CO Vs. COMMISSIONER OF INCOME TAX
March 24, 1982
KANTILAL SOMEHAND SHAH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
June 3, 1982
KARAM CHAND THAPAR AND SONS LTD Vs. MODERN AGENCIES LTD
January 28, 1982
KASHINATH MONDAL Vs. STATE
June 15, 1982
KEDARNATH BRAHMACHAR Vs. STATE OF WEST BENGAL
August 20, 1982
KESHAB CHANDRA PATRA Vs. BISHNUPADA MISHRA
June 17, 1982
KIRODIMAL AGARWALLA Vs. THE STATE
June 4, 1982
KRISHNA GOPAL SAHA Vs. NITYANANDA SAHA
December 24, 1982
KRISHNA PAL Vs. ASHOK KUMAR PAL
June 4, 1982
KUMAR PROSAD MUKHERJEE Vs. UNION OF INDIA AND ORS.
August 27, 1982
KUSUM RANI BISWAS Vs. SANYASI BISWAS
March 1, 1982
LALLI ALIAS CHIRANJIB BHOWMICK Vs. STATE
January 27, 1982
LAXMI MONI BASAK Vs. KEDAR NATH BASAK
July 16, 1982
LODNA COLLIERY CO 1920 TLD Vs. MOHAN LAL GOENKA
October 13, 1982
LT COL DR T BANERJEE Vs. N P SHAH
April 6, 1982
M L BAJAJ Vs. MUSTT RASHIKA KHATOON
October 5, 1982
M M MEHTA Vs. COMMISSIONER OF INCOME TAX
August 2, 1982
M/S. AUTO DISTRIBUTORS LTD. Vs. B.K. MUKHERJEE
January 29, 1982
M/S. BROCHO AND CO. (P) LTD. Vs. CHAMELI GHOSH
December 15, 1982
MACHINERY MANUFACTURERS CORPN. LTD. Vs. THE STATE OF WEST BENGAL AND OTHERS
March 15, 1982
MAHIM CHANDRA PRAMANIK Vs. PANNALAL SHAW
February 25, 1982
MAITREYEE BANERJEE Vs. PRABIR KUMAR MUKHERJEE
December 23, 1982
MANGAL CHAUHAN Vs. STATE
October 15, 1982
MANIKLAL BHAGAT Vs. STATE
February 3, 1982
MANINDRA NATH MUKHERJEE Vs. ASST CONTROLLER OF ESTATE DUTY
January 14, 1982
MANMATHA NATH MAITY Vs. PROVABATI ROY
September 1, 1982
MANOWARA BIBI Vs. ABDUS SAMAD LASKAR
May 25, 1982
MANUJENDU DATTA MAJUMDAR Vs. ALLAHABAD BANK AND OTHERS
February 2, 1982
MARTIN HARRIS PVT LTD Vs. ELGIN PROPERTIES
February 11, 1982
MAYA MUKHERJEE Vs. STATE OF WEST BENGAL
February 8, 1982
MD YUNUS Vs. NABI HOSSAIN
April 1, 1982
MD ZAZMUL AHASEN Vs. STATE OF WEST BENGAL
March 19, 1982
MOHANLAL SONI Vs. UNION OF INDIA
June 11, 1982
MOHINI MIRCHANDANI Vs. K L M ROYAL DUTCH AIRLINES
October 11, 1982
MOLINS OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
October 15, 1982
MYRTLE STEPHENSON Vs. ROBERT STEPHENSON
May 7, 1982
NAG BOOK HOUSE Vs. STATE OF WEST BENGAL
February 17, 1982
NAKUL CHANDRA DUTTA Vs. AJIT KUMAR CHAKRABARTI
March 26, 1982
NANDA KUMAR MUKHERJEE Vs. HARICHARAN GANGULY
July 20, 1982
NARAYAN CHANDRA DUTTA Vs. STATE OF WEST BENGAL
July 29, 1982
NARENRDA LAL DUTTA BANIK Vs. SAROJENDRA NATH GHOSE
June 11, 1982
NATIONAL INSURANCE CO LTD Vs. PUNAM CHAND JAIN
February 4, 1982
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. INDUSTRIAL METAL WORKS P LIMITED
February 4, 1982
NIKHIL KUMAR SAHA Vs. HEDAYAT ALI MOLLA
April 2, 1982
NIL KAMAL BEJBARUAH Vs. STATE OF WEST BENGAL
January 18, 1982
NILIMA RANI NANDA Vs. RAJESWAR PAHARI
March 19, 1982
NILIMA RANI NANDA Vs. RAJESWAR PATHARI
March 9, 1982
NILKAMAL BEZ BORUAH Vs. STATE OF WEST BENGAL
July 13, 1982
NRIPENDRA KUMAR MITRA Vs. AMIYA DASGUPTA
June 25, 1982
OFFICER IN CHARGE CUSTOMS BERHAMPUR PREVENTIVE UNIT Vs. MINATI BISWAS
April 6, 1982
OIL AND NATURAL GAS COMMISSION Vs. TRIDIB NATH SANYAL
April 30, 1982
OMPRAKASH PATWARIKA Vs. UNION OF INDIA
March 12, 1982
ON THE DEATH OF SM. TRITAP HARINI DEBI, HER HEIRS AND LEGAL REPRESENTATIVES GANESH CHANDRA BANERJEE AND OTHERS Vs. ON THE DEATH OF SAILENDRA NATH BHATTACHARYA, HIS HEIRS AND LEGAL REPRESENTATIVES. SM. ANNAPURNA DEBI AND OTHERS
April 8, 1982
P N CHOUNA Vs. BENGAL FREE MASONS TRUST ASSOCIATION
March 17, 1982
PANNALAL BAFNA Vs. KALPANA RANI BHOWMICK
July 16, 1982
PARAS NATH DUBEY Vs. KEDAR NATH KEJRIWAL
May 11, 1982
PARBATILAL CHOWDHURY Vs. JAYDEB SINGH
March 16, 1982
PARESH NATH MONDAL Vs. BIJAN BEHARI MONDAL
February 26, 1982
PARIMAL MITRA Vs. PARESH CHANDRA HAZRA
April 6, 1982
PARMESHWAR CHOUDHURY Vs. STATE OF WEST BENGAL
March 8, 1982
PARSHAVA PROPERTIES LTD Vs. STATE OF WEST BENGAL
February 3, 1982
PATEL ROADWAYS PVT LTD Vs. BATA INDIA LTD
June 16, 1982
PERIWAL PACKING INDUSTRIES PVT LTD Vs. FERTILIZER AND CHEMICALS TRAVANCORE LTD
March 16, 1982
PHANINDRA NATH DEY Vs. BHOLANATH BANERJEEE
July 2, 1982
PRABATAK JUTE MILLS LTD. Vs. EMPLOYEES STATE INSURANCE CORPORAL ION & ORS.
September 2, 1982
PRAGA TOOLS LTD Vs. OFFICIAL LIQUIDATOR OF BENGAL ENGINEERING CO P LTD
April 20, 1982
PRAHLADRAI AGARWALLA Vs. RENUKA PAL
February 15, 1982
PRAMOD KUMAR MITTAL Vs. ANDHRA STEEL CORPORATION LTD
June 2, 1982
PRATIC KUMAR SEN Vs. COLLECTOR OF CUSTOMS
September 7, 1982
PREMAMOY JANA Vs. MOHAN CH. JANA AND ANR.
March 24, 1982
PROBODH KUMAR DAS Vs. PRAFULLA KUMAR DAS
March 2, 1982
PROF A K SANYAL Vs. CHITTA RANJAN BASISTHA
June 4, 1982
PROSAD KUMAR DHARA Vs. KAMALA KANTA DIKSHIT
April 7, 1982
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
June 8, 1982
PURNA CHANDRA JANA Vs. STATE
June 2, 1982
PURNA INVESTMENT LTD Vs. BANK OF INDIA LTD
June 2, 1982
PURSHATTAMDAS BHIWANIWALA Vs. STATE
August 2, 1982
QAISER JAHAN Vs. MOHAMMAD YAWOOB
June 1, 1982
R G SALES PVT LTD Vs. INCOME TAX OFFICER
February 1, 1982
R.G. VAKIL Vs. RAMENDRA NATH BANERJEE
May 15, 1982
RADIO SUPPLY STORES P LTD Vs. UNION OF INDIA
May 13, 1982
RAM AWATAR AGARWAL Vs. STATE
March 1, 1982
RAM AWATAR AGRWAL Vs. CORPORATION OF CALCUTTA
April 7, 1982
RAM BADAN CHOUBEY Vs. STATE
September 1, 1982
RAM BADAN CHOWBEY & ANR. Vs. STATE
March 3, 1982
RAM BRIKSH JADAB Vs. STATE OF WEST BENGAL
August 30, 1982
RAM NARAYAN SHAW Vs. SUMERA GOALI
June 1, 1982
RAMBADAN CHOWBEY Vs. STATE
March 10, 1982
RAMESH SHAH Vs. UNION OF INDIA
July 1, 1982
RANAJIT BASU Vs. STATE OF WEST BENGAL
September 10, 1982
RANI JAGADAMBA KUMARI DEVI Vs. COMMISSIONER OF INCOME TAX
February 15, 1982
RANI JAGDAMBA KUMARI DEVI Vs. COMMISSIONER OF INCOME TAX
February 16, 1982
RANJIT KUMAR GHOSH AND CHANDI CHARAN GHOSH Vs. PRANAB KUMAR BANDAPADHYA
September 8, 1982
RANJIT KUMAR JAIN Vs. KAMAL KUMAR CHOWDHURY
February 22, 1982
RATANLAL MOHTA AND SONS Vs. INCOME TAX OFFICER C WARD
June 10, 1982
RATNA BALA DEBI Vs. DILIP KUMAR GHOSH
August 11, 1982
REAZUDDIN AHMED Vs. STATE OF WEST BENGAL & ORS.
March 23, 1982
REGIONAL DIRECTOR COMPANY LAW BOARD Vs. HINDUSTAN GENERAL ELECTRICAL
September 13, 1982
REVEREND FATHER JOSEPH D SAUZA & ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
October 7, 1982
RITU SACHDEV Vs. ANITA JINDAL
February 25, 1982
ROAD MACHINES INDIA PVT LTD Vs. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LTD
January 21, 1982
ROYAL CALCUTTA TURF CLUB Vs. COMMISSIONER OF INCOME TAX
June 1, 1982
RUBY SETT Vs. UNIVERSITY OF CALCUTTA
March 15, 1982
RUPCHAND MULLICK Vs. CONTROLLER OF ESTATE DUTY
March 15, 1982
S C MAJUMDAR Vs. COMMISSIONER OF INCOME TAX
December 7, 1982
S.K. MD. SHCHJADHAN SHAWKAT & ORS. Vs. CORPORATION OF CALCUTTA
April 28, 1982
SACHINDRA KUMAR GHOSH Vs. PRATIVA DEVI
November 30, 1982
SAHIDA BIBI Vs. SK GOLAM MUHAMMAD
March 15, 1982
SAILENDRA NATH ROY CHOWDHURY Vs. MD ALIM
August 30, 1982
SAKTI PROSAD GHOSH Vs. KAMALESH MUKHERJEE
September 21, 1982
SAMARENDRA NATH BOSE Vs. STATE OF WEST BENGAL
January 25, 1982
SAMARESH MUKHERJEE Vs. STATE OF WEST BENGAL
December 23, 1982
SAMIR KUMAR SARKAR Vs. MAHARAJ SINGH
August 20, 1982
SAMNUGGUR JUTE FACTORY CO LTD Vs. WORKMEN OF SAMNUGGUR JUTE FACTORY CO LTD
January 20, 1982
SANAT KUMAR MUKHERJEE Vs. STATE AND ANR.
April 19, 1982
SANDHYA BHATTACHARJEE Vs. GOPINATH BHATTACHARJEE
February 12, 1982
SANKARI PRASAD MUKHERJI Vs. CHANDRA SEKHAR MUKHERJI
February 17, 1982
SANTOSH KUMAR BHATTACHARJEE Vs. SACHINDRA NATH SABA
July 26, 1982
SANTOSH MANDAL Vs. STATE
September 13, 1982
SANTOSHINI BOSE TRUSTEE Vs. SHIB SANKAR DAS
May 31, 1982
SARASHI RANJAN DHAR Vs. STATE
August 4, 1982
SAROJ KUMAR DE Vs. RADHARANI SAHA
August 24, 1982
SATISH CHANDRA BANK Vs. STATE
December 21, 1982
SATYENDRA NATH DUTTA CHOWDHURY Vs. ASUTOSH BHATTACHRYA
July 27, 1982
SAVERA AND CO LTD Vs. FABULOUS SKIN SUPPLY CO
February 10, 1982
SERAJUDDIN AND CO Vs. UNION OF INDIA
April 21, 1982
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
April 19, 1982
SHETHIA MINING AND MANUFACTURING CORPORATION LTD Vs. KHAS DHARMABAND COLLIERY COMPANY PVT LTD
April 30, 1982
SHIV NARAYAN MONDAL & ANR. Vs. SUBASINI DAS & ORS.
June 4, 1982
SHREE RAM NATH PRASAD Vs. UNION OF INDIA
August 13, 1982
SHYAM SUNDAR KAJARIA Vs. EASTERN COMMERCIAL CORPORATION
February 9, 1982
SIBANI DEBI Vs. LAKSHMI NARAYAN SHAW
April 7, 1982
SIKHA SINGH Vs. DINA CHAKRABARTY
May 5, 1982
SIVANI SARKAR Vs. UNIVERSITY OF CALCUTTA
June 24, 1982
SK ABDUL LATIF Vs. COMMISSIONER OF WAKFS
January 20, 1982
SK EASIN ALI Vs. SK ABDUL ODUD
February 3, 1982
SK SAIFUDDIN MONDAL Vs. STATE
December 8, 1982
SM RANU SENGUPTA Vs. STATE
March 25, 1982
SNEHALATA BHOWMIK Vs. LAND ACQUISITION COLLECTOR WEST DINAJPUR
April 21, 1982
SO NAB ATI DEVI Vs. ACHYUTANAND DEY
October 13, 1982
SOMNATH BOSE Vs. MANASENDRA NATH BOSE
October 14, 1982
SOURENDRA NATH RUDRA Vs. ASHIM KUMAR BHATTACHARJEE
April 23, 1982
SRI GOBINDA SAREN Vs. STATE OF WEST BENGAL
May 24, 1982
STATE Vs. SHYAMAL KR DEY
March 30, 1982
STATE OF BIHAR Vs. KESHAB NARAYAN BANERJEE
July 19, 1982
STATE OF WEST BENGAL Vs. JOGENDRA NATH CHATTERJEE
March 15, 1982
STATE OF WEST BENGAL Vs. DILIP KUMAR SAHA
April 13, 1982
STATE OF WEST BENGAL Vs. BIO DRUG LABORATORIES P LTD
September 24, 1982
STATE OF WEST BENGAL Vs. DR HIMANGSU KUMAR ROY
August 16, 1982
STATE OF WEST BENGAL AND ORS Vs. ANIL KUMAR BHUIYA
April 28, 1982
STEEL AUTHORITY OF INDIA LTD Vs. BANGLADESH SHIPPING CORPN LTD
June 7, 1982
SUBAL CHANDRA KUNDU Vs. STATE
July 22, 1982
SUBRATA MUKHERJEE Vs. STATE OF WEST BENGAL
February 18, 1982
SUBURBAN INDUSTRIAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
February 25, 1982
SUDARSAN NASKAR Vs. AMIMA MONDAL
January 21, 1982
SUDEBI SUNDARI MONDAL Vs. STATE OF WEST BENGAL
September 6, 1982
SUDHA MUKHERJEE Vs. SANKAR CHATTERJEE
June 4, 1982
SUDHIR CHANDRA GHOSH Vs. SACHINDRA NATH GHOSH
March 30, 1982
SUKHAMOY ROY Vs. SALILANANDA BASAK
June 16, 1982
SUKUMAR DHIBAR Vs. ANJALI DASI
September 22, 1982
SUNDARDAS THACKESAY AND BROS Vs. COMMISSIONER OF INCOME TAX
December 13, 1982
SUNIL KUMAR HALDER Vs. NISHIKANTA BHANDARI
September 8, 1982
SURENDRANATH GANGOPADHYAYA TRUST Vs. COMMISSIONER OF INCOME TAX
March 16, 1982
SURESH KUMAR RUNGTA Vs. MAHADEO PRASAD AGARWALA
January 15, 1982
SUSANTA KUMAR ADHIKARY Vs. STATE OF WEST BENGAL
November 29, 1982
SUSHIL CHANDRA SUR Vs. SANDHANA BAKSHI
April 8, 1982
SUSHIL CHANDRA SUR Vs. SADHANA BAKOBI
April 8, 1982
SUSHIL MAJUMDAR Vs. SOVA RANI BISWAS
May 31, 1982
SUSIL KUMAR MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
February 25, 1982
SYNTHETIC WIRE INDUSTRIES LTD Vs. STATE
April 23, 1982
T. V. R. PUNJ Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION & ORS.
May 6, 1982
TANVAR EQBAL Vs. UNION OF INDIA
June 18, 1982
TARACHAND AGARWALLA Vs. UNION OF INDIA
December 10, 1982
TARAK NATH PAUL Vs. COMMISSIONER OF WEALTH TAX
January 13, 1982
TARALA HAZRA Vs. DISTRICT MAGISTRATE ANDAMAN
July 2, 1982
TARAMOHAN CHOWDHURY Vs. UNION OF INDIA
April 30, 1982
TAUHID HOSSAIN Vs. STATE OF WEST BENGAL
June 25, 1982
THOMAS DUFF AND COMPANY LTD Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
July 26, 1982
TRADERS SYNDICATE Vs. UNION OF INDIA
July 21, 1982
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. SHYAMAL GHOSH
December 7, 1982
TULSIDAS MUNDHRA Vs. OFFICIAL LIQUIDATOR
December 22, 1982
U. DEVADAS RAO Vs. GOBORDHAN DUTTA
June 10, 1982
UJJAL KUMAR SING Vs. LAKSHMAN CHANDRA SINGH
December 23, 1982
UMA DEBI JHAWAR Vs. WEALTH TAX OFFICER
March 22, 1982
UMASANKAR CHATTERJEE Vs. UNION OF INDIA
January 13, 1982
UNION OF INDIA Vs. COMMERCIAL TAX OFFICER
March 24, 1982
UNION OF INDIA Vs. GANPATRAI SAGARMULL
April 26, 1982
UNION OF INDIA Vs. BENGAL STORES AND SUPPLY AGENCY
May 5, 1982
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD
April 12, 1982
UNION OF INDIA Vs. RAMNIWAS CHAUDHURY
August 27, 1982
UNION OF INDIA Vs. APEEJAY PRIVATE LIMITED
August 3, 1982
UNION OF INDIA Vs. MANTON COMPANY LTD
May 28, 1982
UNION OF INDIA Vs. HINDUSTAN ALUMINIUM CORPORATION LIMITED
December 23, 1982
UNION OF INDIA Vs. MADAR BUX AND ANOTHER
May 7, 1982
UNITED INVESTMENT CORPN Vs. CORPORATION OF INDIA
February 2, 1982
UNIVERSITY OF CALCUTTA Vs. SWEETY AGARWAL
November 26, 1982
USHA BERA Vs. SUNDHANSU NATH GANGULY
October 14, 1982
USHA DAS GUPTA Vs. SUBAL DUTT
January 27, 1982
V N RAJAN AND CO Vs. COMMISSIONER OF INCOME TAX
February 9, 1982
VIKAM CHAND KOTHARI Vs. UPENDRA NATH SARKAR
February 12, 1982
VISVA BHARATI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 24, 1982
VOLTAS LTD Vs. COMMERCIAL TAX OFFICER
May 6, 1982
W W CHITALEY Vs. SRIS CH NATH
January 29, 1982
WANG CHEN TSHERING Vs. LORRETTA TSHERING NEE FULLER
May 7, 1982
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. BASANA RANI GHOSH
May 14, 1982
WEST BENGAL DECORATING Vs. DAMODAR DAS DAGA
March 10, 1982
WEST BENGAL FINANCIAL CORPORATION Vs. BERTRAM SCOTT I LTD
October 6, 1982