Case Index

Title
Date
A P CHOUBE NAIB TAHSILDAR HOSHANGARBAD Vs. STATE OF M P
April 23, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTISINGH
April 16, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMCHAND DARYANOMAL
January 5, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JEEWANDAS GYANCHAND
March 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DHARAMDAS AGARWAL
August 30, 1982
AKHTARI BEGUM AND SONS Vs. COMMISSIONER OF INCOME TAX
October 18, 1982
ALLIED OIL INDUSTRIES PVT LTD Vs. STATE OF MADHYA PRADESHBHOPAL
November 10, 1982
AMULDAS Vs. COMMISSIONER OF INCOME TAX
January 16, 1982
ANADI PRAKASHAN Vs. INSPECTING ASSISTANT COMMISSIONER
February 18, 1982
ANSHIRAM Vs. TAX RECOVERY COMMISSIONER INCOME-TAX BHOPAL
February 18, 1982
ARAJ KUMAR JAIN Vs. VIMLA DEVI JAIN
December 2, 1982
ARUN KUMAR PATERIA Vs. VIKRAM UNIVERSITYUJJAIN
July 2, 1982
ASHOK TRADING CO. KATNI Vs. MUNICIPAL COUNCIL, KATNI AND OTHERS
October 5, 1982
AUTO SALES BOMBAY Vs. COMMISSIONER OF SALES TAX
November 3, 1982
AYODHYA PRASAD Vs. UNION OF INDIA
January 16, 1982
B D GUPTA ADVOCATE Vs. RATANLAL BIHARI
March 12, 1982
Babulal Vs. Mahendra Swarup Saxena
April 26, 1982
BADRISINGH THAKUR Vs. PUBLIC PROSECUTOR
December 17, 1982
BALA PRASAD KUNDANLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
June 24, 1982
BALAJI Vs. DERHA
March 1, 1982
BALCHAND MALAIYA Vs. COMMISSIONER OF INCOME TAX
September 4, 1982
BANKATLAL TODY Vs. COMMISSIONER OF WEALTH TAX
March 12, 1982
BANSHIDHAR Vs. STATE OF M.P.
October 29, 1982
BASANTI LAL Vs. STATE OF MADHYA PRADESH
August 9, 1982
BATA SHOE CO P LTD Vs. PREETAMDAS DHAKUMAL SINDHI
February 25, 1982
BHAGWANDAS JAGDISHPRASAD AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 13, 1982
BHAILAL JAGATRAM Vs. SHADILAL RAM RAKHAMAL
March 18, 1982
BHAIYALAL Vs. GRAM PANCHAYAT NAURJA
May 1, 1982
BHANWARLAL JAIN Vs. BHERULAL
January 20, 1982
BHANWARLAL JAIN Vs. BHERULAL
January 22, 1982
BHARAT ENGINEERING AND FOUNDRY WORKS Vs. STATE OF MADHYA PRADESH
March 22, 1982
BHOPAL MOTORS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION INDORE
July 22, 1982
BHOPAL SUGAR INDUSTRIES LTD Vs. UNION OF INDIA
January 29, 1982
Bhopal Sugar Industries Ltd. Vs. Union of India
January 21, 1982
Bhopal Sugar Industries Ltd., Sehore M. P. Vs. Union of India
January 20, 1982
BHURALAL Vs. KAILASHCHAND
March 5, 1982
BHUVNCSHWAR Vs. RAGHUNANDAN
November 11, 1982
BIHARILAL TIKARAM Vs. GOVERNMENT OF M P
April 1, 1982
BIRLA JUTE MANUFACTURING CO LTD Vs. STATE OF MADHYA PRADESH
May 1, 1982
BONDAL Vs. STATE OF MADHYA PRADESH
March 22, 1982
BRIJESH KUMAR TRIVEDI Vs. STATE OF MADHYA PRADESH
October 29, 1982
CENTRAL PROVINCES MANGANESE ORE CO LTD Vs. COMMISSIONER OF SALES TAX
April 28, 1982
CENTRAL RAILWAY EMPLOYEES WHOLESALE CONSUMERS CO OP STORE LTD Vs. STATE OF M P
October 29, 1982
CHAMELI DEVI AGARWAL Vs. STATE OF MADHYA PRADESH
February 16, 1982
CHAMELIBAI Vs. JAGANNATH
September 30, 1982
CHANDRA SEN BHIKARILAL Vs. STATE OF MADHYA PRADESH
February 10, 1982
CHANDRAKANT Vs. M P PUBLIC SERVICE COMMISSIONINDORE
February 9, 1982
CHHOTELAL Vs. AKBARALI
October 1, 1982
CHOTTELAL Vs. DHALLOOMAL SINDHI
June 26, 1982
COMMISSIONER OF INCOME TAX Vs. RAIPUR FLOUR MILLS PRVATE LIMITED
May 6, 1982
COMMISSIONER OF INCOME TAX Vs. USHA DEVI
June 28, 1982
COMMISSIONER OF INCOME TAX Vs. DEVKINANDAN BHANDARI
June 30, 1982
COMMISSIONER OF INCOME TAX Vs. DAMOH CO OPERATIVE MARKETING SOCIETY LIMITED
June 30, 1982
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST
July 5, 1982
COMMISSIONER OF INCOME TAX Vs. TEJ KUMAR SETHI HUF
July 13, 1982
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST
July 13, 1982
COMMISSIONER OF INCOME TAX Vs. SHYAM LAL RAMCHARAN
July 15, 1982
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 19, 1982
COMMISSIONER OF INCOME TAX Vs. JOHILLA COALFIELDS PRVATE LIMITED
July 20, 1982
COMMISSIONER OF INCOME TAX Vs. MANGAL BROTHERS
July 22, 1982
COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD AGARWAL
April 21, 1982
COMMISSIONER OF INCOME TAX Vs. DHANNAMAL
April 17, 1982
COMMISSIONER OF INCOME TAX Vs. DEVILAL SHANKARDAYAL
March 31, 1982
COMMISSIONER OF INCOME TAX Vs. SATYA SETIA KUM
April 7, 1982
COMMISSIONER OF INCOME TAX Vs. RATLAM ELECTRIC SUPPLY AND WEAVING MILLS COMPANY LIMITED
April 15, 1982
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR
February 16, 1982
COMMISSIONER OF INCOME TAX Vs. JAGANNATH NARAYAN KUTUMBIK TRUST
February 9, 1982
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PRAYAGDAS AND MAHADEO PRASAD
January 20, 1982
COMMISSIONER OF INCOME TAX Vs. BADRI BHOLARAM
January 27, 1982
COMMISSIONER OF INCOME TAX Vs. MANDSAUR ELECTRIC SUPPLY COMPANY LIMITED
February 25, 1982
COMMISSIONER OF INCOME TAX Vs. PARMANAND BHAI PATEL
January 16, 1982
COMMISSIONER OF INCOME TAX Vs. KHAIRAGARH TIMBER TRADERS
January 13, 1982
COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA AGRAWAL
March 22, 1982
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
March 15, 1982
COMMISSIONER OF INCOME TAX Vs. SATYAVATI SHARMA
March 16, 1982
COMMISSIONER OF INCOME TAX Vs. BANWARILAL R S
March 8, 1982
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA PRIVATE LIMITED
March 9, 1982
COMMISSIONER OF INCOME TAX Vs. GEETA SANGHI
February 25, 1982
COMMISSIONER OF INCOME TAX Vs. AICH KAY FARM
September 30, 1982
COMMISSIONER OF INCOME TAX Vs. JAI NARAYAN JAISWAL
October 21, 1982
COMMISSIONER OF INCOME TAX Vs. GANESH RAM LAXMINARAYAN GOEL
October 22, 1982
COMMISSIONER OF INCOME TAX Vs. BHOPAL COOPERATIVE CENTRAL BANK LTD
October 19, 1982
COMMISSIONER OF INCOME TAX Vs. GHANSHYAM GENERAL STORES
October 19, 1982
COMMISSIONER OF INCOME TAX Vs. M B UMBRELLA INDUSTRIES
October 11, 1982
COMMISSIONER OF INCOME TAX Vs. GUPTA AND SONS PRVATE LIMITED
August 17, 1982
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SAKSARIYA CHARITY TRUST
July 22, 1982
COMMISSIONER OF INCOME TAX Vs. BHERULAL SHRIKISHAN
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. GUPTA AND CO
July 29, 1982
COMMISSIONER OF INCOME TAX Vs. CHANDARA PRABHA PATERIA
August 30, 1982
COMMISSIONER OF INCOME TAX Vs. BOLTS AND FASTENERS MANUFACTURING CORPORATION
August 23, 1982
COMMISSIONER OF INCOME TAX Vs. BIRBAL KHANNA AND CO
August 25, 1982
COMMISSIONER OF INCOME TAX Vs. HIRJI BHARMAL
September 16, 1982
COMMISSIONER OF INCOME TAX Vs. INDORE TYRE HOUSE
November 11, 1982
COMMISSIONER OF INCOME TAX Vs. THAKURDAS
November 22, 1982
COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LIMITED
November 29, 1982
COMMISSIONER OF INCOME TAX Vs. TRILOKINATH
December 7, 1982
COMMISSIONER OF INCOME-TAX Vs. MANAGER, MADHYA PRADESH STATE CO-OPERATIVE DEVELOPMENT BANK LTD.
April 1, 1982
COMMISSIONER OF INCOME-TAX Vs. KUM SATYA SETIA
April 7, 1982
COMMISSIONER OF INCOME-TAX Vs. LIQUIDATOR OF RATLAM ELECTRIC SUPPLY AND WEAVING MILLS CO LTD
April 15, 1982
COMMISSIONER OF INCOME-TAX Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
July 19, 1982
COMMISSIONER OF SALES TAX Vs. JAYANTILAL MANNILAL
July 5, 1982
COMMISSIONER OF SALES TAX Vs. NEW BHARAT SPUN PIPE AND CEMENT INDUSTRIES
July 2, 1982
COMMISSIONER OF SALES TAX Vs. BOMBAY GARAGE
March 24, 1982
COMMISSIONER OF SALES TAX Vs. PRAHALAD DAS RAMDAS
January 12, 1982
COMMISSIONER OF SALES TAX Vs. MANDSAUR CEMENT PIPE FACTORY
September 7, 1982
COMMISSIONER OF SALES TAX Vs. BHARAT STORES
September 22, 1982
COMMISSIONER OF SALES TAX Vs. SIMLA ICE CREAM FACTORY
October 4, 1982
COMMISSIONER OF WEALTH TAX Vs. BASUMAL AND SONS
September 13, 1982
COMMISSIONER OF WEALTH TAX Vs. KEKATUPURE GINNING AND PRESSING FACTORY
September 13, 1982
COMMISSIONER OF WEALTH TAX Vs. SHARDA DEVI MITTAL
September 14, 1982
COMMISSIONER OF WEALTH TAX Vs. TARABAI KANAKMAL
September 4, 1982
COMMISSIONER OF WEALTH TAX Vs. SHIVJIBHAI JAIRAM HUF
July 14, 1982
COMMISSIONER OF WEALTH TAX Vs. TARABAI KANAKMAL
August 6, 1982
COMMISSIONER OF WEALTH TAX Vs. NANDKISHORE BADRILAL
March 5, 1982
COMMISSIONER OF WEALTH TAX Vs. NANDKISHORE BADRILAL
July 5, 1982
COMMISSIONER OF WEALTH TAX Vs. SURESH CHANDRA BADRILAL
July 21, 1982
COMMISSIONER OF WEALTH TAX Vs. PREMLATABAI
March 24, 1982
COMMISSIONER OF WEALTH TAX Vs. VIMLABAI KANTILAL PORWAL
April 12, 1982
COMMOSSIONER OF SURTAX MP 1 BHOPAL Vs. INDIA THERMIT CORPORATION LTD
April 22, 1982
D AND H SECHERON ELECTRODES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1982
D AND H SECHERON ELECTRODES PVT LTD Vs. STATE OF MADHYA PRADESH
August 18, 1982
DATTATRAY Vs. MANGAL
November 10, 1982
DAYAL CHARAN Vs. STATE OF M P
October 29, 1982
DEEN DAYAL RAM RATAN Vs. SITA RAM
July 22, 1982
DEORAO JADHAV Vs. RAMCHANDRA
March 12, 1982
DEV KUMAR JAIN Vs. KAMALA BAI
October 29, 1982
DEVIDEEN Vs. STATE OF M.P.
August 13, 1982
DHANPAT PITAMBERLAL PATNI Vs. COMMISSIONER OF INCOME TAX
March 25, 1982
DHOOLDAS CHAMPALAL VAISHNAV Vs. INDORE PREMIRE CO OP ANK LTD
March 8, 1982
DILIP KUMAR DHARAMDAS BHARAT Vs. STATE OF M P
February 27, 1982
DINESH SHARMA Vs. STATE OF M P
December 16, 1982
FATEHCHAND MOONAT Vs. COMMISSIONER OF INCOME TAX
October 12, 1982
FIRM BADRIVISHAL AND CO Vs. COMMISSIONER OF INCOME TAX
June 24, 1982
FIRM DURGA PRASAD MAGNIRAM Vs. GANESH PRASAD
March 15, 1982
FIRM RAMGOPAL RAMASHANKER Vs. STATE OF M P
October 16, 1982
FLOUR AND FOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1982
FOOD INSPECTOR MUNICIPAL COUNCIL Vs. RANGLAL GUJAR
July 13, 1982
FOOD INSPECTOR, NAGAR PALIKA MORENA Vs. RAMJI LAL
December 1, 1982
GAFFAR KHAN Vs. THE STATE OF M.P. AND ANOTHER
February 5, 1982
GANESH PRASAD SONI Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYAJABALPUR AND
March 1, 1982
GANIKHAN Vs. AMANABAI
March 15, 1982
GAURI SHANKERJI DEITY Vs. UNION OF INDIA
October 12, 1982
GIRDHARI Vs. RAMPRASAD
August 6, 1982
GOPAL LALJI KA MANDIR TRUST Vs. COMMISSIONER OF INCOME TAX
October 7, 1982
GOPILAL BADRILAL VAISHYA Vs. BAJRANGA
February 12, 1982
GOPILAL GUPTA Vs. PUSHPA GUPTA
September 16, 1982
GORDHADAS MOHANDAS KUKREJA Vs. STATE OF M P
January 13, 1982
GRAM PANCHAYATKANWAN Vs. FRANCIS BARIA
March 11, 1982
GUNWANTIBAI RATILAL Vs. COMMISSIONER OF INCOME TAX
July 27, 1982
GWALIOR RAYON MFG WVG CO Vs. UNION OF INDIA
April 30, 1982
GWALIOR RAYON SILK COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 22, 1982
GWALIOR TRANSPORT COMPANY PVT LTD Vs. NATIONAL INSURANCE CO LTD
March 1, 1982
HAMIDULLAH KHAN JABALPUR Vs. CHAIRMAN MADHYA PRADESH ELECTRICITY BOARD RAMPUR JABALPUR
July 22, 1982
HAMIDULLAH KHANJABALPUR Vs. CHAIRMANMADHYA PRADESH ELECTRICITY BOARDRAMPUR
July 22, 1982
HANUMAN PRASAD Vs. RAVISHANKAR AND ANOTHER
February 2, 1982
HARISH CHANDRA BATRA Vs. UNION BANK OF INDIA
August 2, 1982
HARRIS WILSON Vs. STATE OF MADHYA PRADESH
February 23, 1982
HEMANT KUMAR GANGA PRASAD GUPTA Vs. PRESIDENT DISTRICT CO OPERATIVE CENTRAL BANK LTD
February 23, 1982
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
March 17, 1982
HUKUMKESH Vs. SUKHMANTIBAI
October 5, 1982
INDORE TEXTILES LTD Vs. UNION OF INDIA
December 17, 1982
J JACOBS Vs. S C BARAT
April 9, 1982
J K AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 2, 1982
JAGATSINGH BARELAL Vs. STATE OF M P COLLECTOR VIDISHA
February 11, 1982
JAGITKUMAR Vs. JAGDEESHCHANDRA
March 3, 1982
JALAM CHAND MANGILAL NO 1 Vs. COMMISSIONER OF INCOME TAX
February 27, 1982
JALAM CHAND MANGILAL NO 2 Vs. COMMISSIONER OF INCOME TAX
April 16, 1982
JAWAHARLAL DARYAVBUXMAL Vs. COMMISSIONER OF INCOME TAX
January 21, 1982
JEEJEEBAI SHINDE Vs. COMMISSIONER OF INCOME TAX
July 13, 1982
JEEVJEEBAI SHINDE INDORE Vs. COMMISSIONER OF INCOME TAX M P I BHOPAL
July 8, 1982
JITBANDHAN Vs. GULAB DEVI AND OTHERS
October 13, 1982
JIWAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1982
JIYAJEERAO COTTON MILLS LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
September 23, 1982
JOGENDRASINGH Vs. VIKRAM UNIVERSITYUJJAIN
June 28, 1982
K K JOSHI Vs. SHRIRAM SHARMA
December 13, 1982
KAILASHCHANDRA Vs. COMMISSIONER OF INCOME TAX
November 29, 1982
Kailashchandra Vs. State of M.P.
April 26, 1982
KAMLABAI Vs. MOTIRAM
July 20, 1982
KAMLAKAR CHATURVEDI Vs. STATE OF M P
September 4, 1982
KANCHHEDI KHAN Vs. DISTRICT MAGISTRATE DAMOH
December 16, 1982
KANHAIYA Vs. RESHAM BAI
April 28, 1982
KANIRAM Vs. STATE OF M P
November 8, 1982
KASHMIRAN MATHUR Vs. SARDAR RAJENDRASINGH
October 4, 1982
KHURSHEED AHMAD Vs. DISTRICT MAGISTRATE BHOPAL
December 7, 1982
KHUSHILAL Vs. GAJRI BAI
September 23, 1982
KISHANLAL MOTILAL BAGHANA Vs. COMMISSIONER OF WEALTH TAX
October 14, 1982
KISHANPRASAD Vs. M P GOVERNMENT
August 9, 1982
LACHHMANI Vs. RAMU
November 10, 1982
LAKHMI CHAND RATHORE Vs. STATE TRANSPORT APPELLATE TRIBUNALGWALIOR
April 16, 1982
LALLOOSINGH TITURIA Vs. STATE OF M P
February 3, 1982
LAXMIBAI Vs. COMMISSIONER OF INCOME TAX
April 9, 1982
LAXMINARAYAN MITTAL Vs. MUNICIPALITYNEEMUCH
March 8, 1982
LAXMINARAYAN MITTAL Vs. MUNICIPALITY OF NEEMUGH
March 3, 1982
LAXMINARAYAN SINGH Vs. SHRIRAM SHARMA
July 28, 1982
LEELABAI Vs. MAHAVIR PRASAD
November 4, 1982
M P STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
November 23, 1982
M.P. STATE ROAD TRANSPORT Vs. RAMSINGH
March 31, 1982
MADANLAL Vs. CHAMPALAL
January 12, 1982
MADHYA PRADESH STATE ROAD Vs. SATISH KUMAR
October 22, 1982
MAHAKOSHAL CERAMICS Vs. COMMISSIONER OF INCOME TAX NO 2
September 27, 1982
MAHAKOSHAL SHAHEED SMARAK TRUST Vs. COMMISSIONER OF INCOME TAX
May 21, 1982
MAHANT ISHWARI SHARAN DEO GURU RAMCHARANDAS Vs. STATE OF MADHYA PRADESH
March 31, 1982
MAHAVIR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX
November 29, 1982
MALWA MILLS KARMACHARI PARASPAR SAHAKARI SANSTHA LTD Vs. COMMISSIONER OF INCOME TAX M P -I BHOPAL
April 1, 1982
MANAKLAL MOTILAL AGRAWAL Vs. COMMISSIONER OF GIFT TAX
March 12, 1982
MANGI LAL Vs. KALABAI
August 26, 1982
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH-TAX
March 12, 1982
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH TAX
March 13, 1982
MANOJ KUMAR JAIN Vs. STATE OF M P
April 27, 1982
MEDIUM CLOTH EMPORIUM Vs. COMMISSIONER OF INCOME TAX
October 11, 1982
MOHAMMAD YAHYAH ALI KHAN Vs. STATE OF MADHYA PRADESH
November 23, 1982
MOHAMMED MUNAWWAR MUNSHI SHEIKH Vs. SUB DIVISIONAL OFFICER
April 19, 1982
MOHAMMED SHAREEF Vs. BASHIR AHMED
November 5, 1982
MOHD RAMJAN Vs. SHARIFANBAI
April 8, 1982
MOHD SHAFI KHAN Vs. COMMISSIONER OF WEALTH TAX
February 9, 1982
MULJI UDHAVJI Vs. COMMISSIONER OF INCOME TAX
July 9, 1982
MUNICIPAL COUNCIL KUKSHI DIST DHAR M P Vs. RAMDAS HARIBHAI MUKATI
February 26, 1982
MUNICIPAL COUNCIL, BURHANPUR, THROUGH M.A. REHMAN Vs. BHAVRILAL
April 15, 1982
MUNICIPAL COUNCIL, KHANDWA Vs. GANPATLAL AND ANOTHER
March 30, 1982
N C DASS Vs. CHIN MAYEE DASS
March 3, 1982
NAGAR PALIKA NIGAM, RAIPUR Vs. TEJRAM YADAV
April 26, 1982
NAGAR PALIKA NIGAM, RAIPUR Vs. GENDA
September 7, 1982
NAGAR PALIKA PARISHAD Vs. WALI MOHAMED
December 13, 1982
NANDLAL BHANDARI AND SONS Vs. COMMISSIONER OF INCOME TAX
December 10, 1982
NANHU Vs. STATE OF M.P.
April 23, 1982
NARAYAN AGRAWAL Vs. STATE OF M P
December 17, 1982
NARBADA ICE FACTORY Vs. COMMISSIONER OF SALES TAX
September 10, 1982
NARESH CHAND Vs. KISHAN LAL
March 23, 1982
NARESH CHANDRA JAIN Vs. KISHANLAL SHIVCHARAN
March 24, 1982
National Insurance Company Ltd. Vs. Pushpa Kunwar
October 22, 1982
NEW INDIA ASSURANCE CO LTD Vs. DUJIYA BAI
December 10, 1982
OFFICERS ASSOCIATION BHILAI STEEL PLANT Vs. STEEL AUTHORITY OF INDIA
November 24, 1982
OMPRAKASH Vs. UNION OF INDIA
March 20, 1982
OMPRAKASH PREMCHAND AND COMPANY Vs. INSPECTING ASSISTANT COMMISSIONER
September 14, 1982
ONKAR SINGH Vs. STATE OF M P
December 2, 1982
PANNALAL SAHU Vs. STATE OF M P
October 22, 1982
PARVATI BAI Vs. AYODHIA PRASAD JAIN
April 12, 1982
POONAMCHAND Vs. COMMISSIONER OF INCOME TAX M P
March 16, 1982
PRABHA RAJYA LAKSHMI Vs. WEALTH TAX OFFICER
June 30, 1982
Prakash Vs. State of M.P.
September 1, 1982
Prathviraj Vs. Kulvir Singh
October 16, 1982
PREMCHAND JAIN Vs. CONTROLLER OF ESTATE DUTY
April 7, 1982
PUNJAB NATIONAL BANK Vs. NATIONAL INSURANCE COMPANY LTD
May 3, 1982
PUSUA Vs. RAJBAI
November 24, 1982
RAHMAN KHAN AMEERKHAN Vs. BOARD OF REVENUE AT GWALIOR
June 28, 1982
RAI H R Vs. COMMISSIONER OF INCOME TAX
August 6, 1982
RAJARAM GUPTA Vs. DHARAMCHAND
October 29, 1982
RAJENDRA KUMAR GUPTA Vs. DISTRICT MAGISTRATE DURG
December 3, 1982
RAJKUMAR OIL MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
February 26, 1982
RAJYA PARIVAHAN KARMACHARI MAHASANGH UJJAIN Vs. STATE OF M P
November 23, 1982
RAMAKANTABAI Vs. PRAKASH CHANDRA
September 27, 1982
RAMBABU GHANSILAL GOYAL Vs. BHAGIRATH PRASAD BASANTILAL
April 20, 1982
RAMCHAND TARACHAND Vs. DEPUTY COMMISSIONER OF SALES TAX
November 22, 1982
RAMDAS Vs. VAISHNAVDAS
October 5, 1982
RAMESH CHANDRA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATIONBHOPAL
April 26, 1982
RAMJAN Vs. STATE OF M P
December 14, 1982
RAMMILAN ALIAS RAMLAL Vs. STATE OF M P
December 3, 1982
RAMRATAN HEMRAJ MANTRI Vs. UNION OF INDIA
August 9, 1982
RANCHHODSINGH DIWANSINGH Vs. STATE OF M P
March 9, 1982
RAO MAHENDRASINGH Vs. SUB REGISTRAR INDORE
November 2, 1982
RAO RAGHURAJ SINGH Vs. STATE OF MADHYA PRADESH
September 2, 1982
RATIRAM Vs. THE STATE OF M. P.
October 21, 1982
RISHABH KUMAR Vs. STATE OF M P
October 1, 1982
SANTOSH KUMAR MISHRA Vs. STATE OF M P
October 30, 1982
SAT PRAKASH MEHRA Vs. STATE OF M P
September 24, 1982
SATISH MINOCHA Vs. PUNJAB NATIONAL BANK
February 27, 1982
SATYAPAL GOVINDRAM PURSWANI Vs. RADHA SATYAPAL PURSWANI
April 23, 1982
SAYED ALI Vs. GYARSILAL BANSILAL
August 3, 1982
Shankarlal Vs. M.P. State Road Transport Corporation
March 23, 1982
SHANTABAI Vs. KRISHNA
September 20, 1982
SHAW LEINER LIMITED Vs. SALES TAX OFFICER
April 21, 1982
SHEHJAD SINGH HITALSINGH BHADORIA Vs. STATE OF M P
April 30, 1982
SHIKHARCHAND JAIN Vs. COMMISSIONER OF INCOME TAX
March 19, 1982
SHYAMBABU GUPTA Vs. UNION OF INDIA
October 19, 1982
SHYAMLAL RAJAK Vs. STATE OF M P
October 16, 1982
SHYAMSUKH GARG Vs. CONTROLLER OF ESTATE DUTY
October 21, 1982
Shyamsunder Vs. Narbada Bus Servicers
March 19, 1982
SIMPLEX STRUCTURAL WORKS Vs. COMMISSIONER OF INCOME TAX
May 21, 1982
STATE Vs. J N UPPAL
March 15, 1982
STATE BANK OF INDIA BOMBAY Vs. R K JAIN
April 9, 1982
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
February 3, 1982
STATE BANK OF INDORE Vs. ADDITIONAL TEHSILDAR-CUM-SALES TAX OFFICER
September 1, 1982
STATE OF M P Vs. GUMAN SINGH
December 4, 1982
STATE OF M P Vs. KAPOORE PHULLI GHOSSEE
January 21, 1982
STATE OF M P Vs. RAMDAS RAI
December 17, 1982
STATE OF M P Vs. PILLU
December 13, 1982
STATE OF M.P. Vs. KANTILAL JAIN
December 10, 1982
STATE OF M.P. Vs. BHAGAT
December 8, 1982
STATE OF MADHYA PRADESH Vs. GANJLE
December 17, 1982
STATE OF MADHYA PRADESH Vs. SATISH CHANDRA LALLOO PANDE
December 16, 1982
STATE UNION OF INDIA Vs. V L JAIN
January 15, 1982
SUNDERBAI JAIN Vs. MOOLCHAND AGARWAL
January 12, 1982
SUNDERLAL Vs. COMMISSIONER OF SALES TAX
November 22, 1982
SURENDRA KUMAR CHOTELAL Vs. ISHWARI DEVI BABURAM ARORA
January 21, 1982
SURESHCHANDRA BHAGIRATH Vs. SITABAI
October 29, 1982
SWARAJ KUMARI LUMBA Vs. STATE OF M P
December 14, 1982
SYNPRO INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
September 29, 1982
SYNTHETICS LIMITED Vs. UNION OF INDIA
January 16, 1982
Synthetics Ltd, Ujjain Vs. Union of India
January 10, 1982
TEK CHAND HEMRAJ Vs. UDDHAVKUMAR RAMNATH KAUSHAL
February 9, 1982
TRIVEDI R J HUF Vs. COMMISSIONER OF INCOME TAX
February 9, 1982
UDAY PRATAP SINGH Vs. STATE OF M P
January 18, 1982
UMADUTT KOUSHIK Vs. STATE OF M P
October 29, 1982
UMASHANKAR Vs. STATE OF M.P.
October 29, 1982
UMASHANKAR MISHRA Vs. COMMISSIONER OF INCOME TAX
April 17, 1982
UMASHANKER Vs. STATE OF MADHYA PRADESH
February 25, 1982
UMEDSINGH AND OTHERS Vs. VAIJAYANTIBAI AND OTHERS
August 10, 1982
UNION OF INDIA Vs. SWARGASHRAM PILI KOTHI
March 15, 1982
UNION OF INDIA Vs. RAMESHWAR PRASAD
March 9, 1982
Union of India Vs. Mohanlal Jatav
August 3, 1982
VASANT DIWAKAR PATRIKAR Vs. UNION OF INDIA
September 7, 1982
VERSINGH BHANDGA Vs. STATE OF M P
April 26, 1982
VIDYA SHANKAR SAHU Vs. STATE OF MADHYA PRADESH
December 18, 1982
VIJAYANTA TRAVELS Vs. R P GHATNEKAR
February 24, 1982
VIKRAM TAMASKAR Vs. STEEL AUTHORITY OF INDIA LTD
January 5, 1982
VISHWANATH KRISHNARAO RANJANGAONKAR Vs. STATE OF M P
May 6, 1982
YOOGRAJ BELIRAMJI SACHDEVA Vs. NATIONAL TEXTILE CORPORATION LTD
April 20, 1982