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Case Index
Title
Date
ABDUL AJIJ PUDDAN ANSARI Vs. JUBEDABAI
March 1, 1982
ABDUL R PATHAN Vs. STATE OF MAHARASHTRA
August 3, 1982
ABDULA SAMAD MAKHADUM BAKSH SHEIKH Vs. SUDHA ANANT PARAKHE
January 30, 1982
ABDUR RAHIM UNDRE Vs. PADMA ADBUR RAHIM UNDRE
January 30, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PUTCO PRIVATE LIMITED
January 21, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH HEMANT BHAGUBHAI TRUST
January 21, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PAKCO ENGG PVT LIMITED
April 19, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUSTAKHUSEIN GULAMHUSEIN GHIA
June 16, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DHARSEY KESHAVJI
July 9, 1982
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. WORKMEN
February 26, 1982
AMARCHAND JAINARAIN AGARWAL Vs. UNION OF INDIA
April 5, 1982
AMERICAN SPRING AND PRESSING WORKS LTD Vs. S L WADKAR
January 13, 1982
AMIN IBRAHIM Vs. SAYED G JAMALBHAI
March 23, 1982
AMRAVATI DISTRICT CENTRAL CO-OPERATIVE BANK LTD., AMRAVATI Vs. SHAMRAO TANBAJI LADAVIKAR AND OTHERS
January 22, 1982
AMY F ANTIA SMT Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
July 26, 1982
ANAND DISTILLERY Vs. ASSISTANT COMMISSIONER OF SALES TAX PANAJI NO II
December 1, 1982
ANANDA MARUTI JADHAV Vs. HANSABAI BANDU GHUNAKE
January 28, 1982
ANANDRAO BANDU JADHAV Vs. BIBIJAN
September 2, 1982
ANJALI H CHITRE Vs. STATE OF MAHARASHTRA
June 28, 1982
ASHOK SHRIDHAR JOSHI Vs. STATE OF MAHARASHTRA
September 3, 1982
ASMITA CHANDRAHAS PATODEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
September 3, 1982
ATLAS TRADING CO Vs. OFFICIAL ASSIGNEE OF BOMBAY
October 13, 1982
AYYUB ALI KANEKAR Vs. STATE OF MAHARASHTRA
March 8, 1982
B D YADAV AND M R MESHRAM ENGINEERS AND CONTRACTORS Vs. ADMINISTRATOR OF THE CITY OF NAGPUR
March 18, 1982
B R TUPKARI Vs. SUSHILABAI P CHIKATE
April 28, 1982
B.S. POTEY Vs. B.A. JOSHI
January 13, 1982
BABAN CHHAGAN MALI Vs. STATE OF MAHARASHTRA
September 2, 1982
BABU JAYSINGRAO SHELKE Vs. PITAMBER VISHWAMBHER WAEKAD
November 20, 1982
BABUBHAI Vs. GANGJI JESANG CHEDA
August 9, 1982
BADRINATH TEJPAL BHOMAVAT Vs. STATE OF MAHARASHTRA
April 23, 1982
BALKRISHNA BHAGWAN SALUNKE Vs. STATE OF MAHARASHTRA
September 23, 1982
BALU PARASU MAGADUM Vs. HIRABAI ALIAS ANUSUYA RAMCHANDRA PATIL
June 21, 1982
BALUBHAI G NAVLAKHI Vs. DHARAMDAS VITHALDAS SHAH
September 8, 1982
BANAS DOMNIC MIRANDA Vs. A K ANKOLA
April 8, 1982
BANDRA GREEN PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DAYADASI KALIA
March 25, 1982
BANSILAL SHANKAR GOSAVI Vs. POPATLAL DHONDIRAM KATARE
January 27, 1982
BAPU ATMARAM SHINDE Vs. STATE OF MAHARASHTRA
July 19, 1982
BASF INDIA LIMITED Vs. STATE OF MAHARASHTRA
December 7, 1982
BENGAL WATER PROOF WORKS 1940 LIMITED Vs. ARDESHIR JEHANGIR WORKS
January 30, 1982
BENNETT COLEMAN AND CO LTD Vs. ALLAHIRI INCOME-TAX OFFICER COMPANIES CIRCLE-VI 3 BOMBAY
September 22, 1982
BENNETT COLEMAN AND COMPANY LIMITED Vs. ALLAHIRI ITO
September 22, 1982
BHAGWANDAS S TOLANI Vs. B C AGGARWAL
July 1, 1982
BHAGWANI ENTERPRISES Vs. TARACHAND THAROOMAL
January 27, 1982
BHAJIRAO G GHATKE Vs. BOMBAY DOCKING CO PVT LTD
August 4, 1982
BHALCHANDRA RAGHUNATH DALAL Vs. LAXMAN DHANRAJ GAWALI AND ANOTHER
September 3, 1982
BHALCHANDRA VISHWESHWAR DESHMUKH Vs. STATE OF MAHARASHTRA
March 5, 1982
BHASKAR PANDURANG MAHATMA Vs. MEERABAI BHASKAR MAHATMA
March 1, 1982
BHASKAR SHRIPAD DEOBHAKTA Vs. SHANKAR GANESH MODAK
December 3, 1982
BIHARILAL BHAGWANDAS MAKHIJA Vs. PRIBHLAL K GAVALANI
October 15, 1982
BILLION PLASTICS PRIVATE LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
December 20, 1982
BINA MOHAMED SHAKEEL WAHID AHMED Vs. STATE OF MAHARASHTRA
October 28, 1982
BIRJU MAKADWALA ALIAS BIRJU SATVA Vs. STATE OF MAHARASHTRA
January 4, 1982
BOARD OF TRUSTEES OF POST OF BOMBAY Vs. SRIYANSH KNITTERS
August 12, 1982
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SRIYANSH KNITTERS
August 11, 1982
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1982
BOMBAY CASTWELL ENGINEERING PVT LTD Vs. BOMBAY CASTWELL ENGINEERING PVT LTD
July 9, 1982
BOMBAY MUNICIPAL CORPORATION FOR GREATER BOMBAY Vs. RAMESH G PATEL
December 24, 1982
BRIJLAL Vs. HOTEL NEELAM-LODGING AND BOARDING
October 4, 1982
BRITISH INSULATED CALLENDARS CABLES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1982
CADGLIN A DSOUZA Vs. HARICHANDRA VANJUMAL SANGTANI
March 31, 1982
CAETANO F F DE FIGUEIREDO Vs. STATE P W D
October 16, 1982
CEMENT AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1982
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
February 1, 1982
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. MISTRY N N ITO FIRST ADDL
September 29, 1982
CHAMPATRAO GIRIDHARRAO Vs. GOVINDA KISHNA MALI
October 20, 1982
CHANDRAKANT SHANKARRAO DESHMUKH Vs. HARIBHAU TUKARAMJI KATHANE AND OTHERS
July 1, 1982
CHANDRASHEKHAR SIDRAMAPPA CHINCHANSURE Vs. BHAURAO SIDRAMAPPA CHINCHANSURE
December 16, 1982
CHANDU NASRODDIN SHAIKH Vs. ANIL SHIVKARNA SHINGADE
October 7, 1982
CHANDULAL MOHANLAL VYAS Vs. RAHURI SAHAKARI KARKHANA LTD
September 30, 1982
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. PILLAI M K N
July 29, 1982
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. UNION OF INDIA
June 25, 1982
CHEMITEX GOA Vs. UNION OF INDIA
January 18, 1982
CHHABABAI Vs. CHINDU SHANKAR PATIL
February 3, 1982
CHHAGAN GHANSHYAM JARHAD Vs. STATE OF MAHARASHTRA
February 6, 1982
CHHAGANLAL MULCHAND JAIN Vs. NARAYAN JAGANNATH BANGH
November 22, 1982
CHIMANRAM MOTILAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1982
CHINDU KHEMA PATIL Vs. SARALA SOU CHINDU PATIL
October 14, 1982
CHOWGULE AND COMPANY,GOA Vs. UNION OF INDIA
May 28, 1982
CHUNILAL ANOOPCHAND DHOKE Vs. SHIVPRASAD S O CHAGANLAL DEVIDAN
October 18, 1982
COLABA LAND AND MILL CO LTD Vs. UNION OF INDIA
April 8, 1982
COMMISSIONER OF GIFT TAX Vs. HIRABHAI C JEHANGIR LADY
January 13, 1982
COMMISSIONER OF GIFT TAX Vs. ALEIXO P VELHO
February 1, 1982
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED BUILDING COMPANY LIMITED
February 5, 1982
COMMISSIONER OF INCOME TAX Vs. BHIKAJI RAMACHANDRA
February 11, 1982
COMMISSIONER OF INCOME TAX Vs. SULTAN BROTHERS PVT LIMITED
February 11, 1982
COMMISSIONER OF INCOME TAX Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
February 10, 1982
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 11, 1982
COMMISSIONER OF INCOME TAX Vs. DESHPANDE R S
February 12, 1982
COMMISSIONER OF INCOME TAX Vs. BHAICHAND H GANDHI
February 12, 1982
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YAKUB MOHAMMAD IBRAHIM AND CO
February 12, 1982
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PERFUMES LIMITED
January 19, 1982
COMMISSIONER OF INCOME TAX Vs. DEVANDAS PERUMAL AND CO
January 20, 1982
COMMISSIONER OF INCOME TAX Vs. INVESTMENT CORPORATION OF INDIA LIMITED
January 21, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN HOTELS COMPANY LIMITED
February 24, 1982
COMMISSIONER OF INCOME TAX Vs. CINCEITA PRIVATE LIMITED
February 19, 1982
COMMISSIONER OF INCOME TAX Vs. VISHA NIMA CHARITY TRUST TRUSTEES OF
February 23, 1982
COMMISSIONER OF INCOME TAX Vs. NEO PHARMA PRIVATE LIMITED
March 2, 1982
COMMISSIONER OF INCOME TAX Vs. POPULAR METAL WORKS AND ROLLING MILLS
March 2, 1982
COMMISSIONER OF INCOME TAX Vs. PANDYA N K
February 15, 1982
COMMISSIONER OF INCOME TAX Vs. DESALE Y S
February 16, 1982
COMMISSIONER OF INCOME TAX Vs. PANDYA M K
February 16, 1982
COMMISSIONER OF INCOME TAX Vs. MULCHAND ELECTRIC AND RADIO INDUSTRIES LIMITED
February 17, 1982
COMMISSIONER OF INCOME TAX Vs. KAMLABEN N PATEL SMT
March 1, 1982
COMMISSIONER OF INCOME TAX Vs. SHARMA R D AND CO
March 1, 1982
COMMISSIONER OF INCOME TAX Vs. BIRLA M P
March 6, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN TEXTILE ENGINEERS PVT LIMITED
April 13, 1982
COMMISSIONER OF INCOME TAX Vs. FREYSSINET PRESTRESSED CONCRETE COMPANY LIMITED
April 14, 1982
COMMISSIONER OF INCOME TAX Vs. MUMBADEVI MANSION CO OWNERS HOUSING CO OP PRIVATE LIMITED
April 14, 1982
COMMISSIONER OF INCOME TAX Vs. MODIRAM LAXMANDAS P LIMITED
April 20, 1982
COMMISSIONER OF INCOME TAX Vs. JALGAON DISTRICT CENTRAL CO OPERATIVE BANK LIMITED
April 20, 1982
COMMISSIONER OF INCOME TAX Vs. SHAH CONSTRUCTION COMPANY LIMITED
April 21, 1982
COMMISSIONER OF INCOME TAX Vs. CHEMICALS AND FIBRES OF INDIA LIMITED
April 7, 1982
COMMISSIONER OF INCOME TAX Vs. KHIMJI BHANJEE AND CO
March 28, 1982
COMMISSIONER OF INCOME TAX Vs. SANDVIK ASIA LIMITED
June 18, 1982
COMMISSIONER OF INCOME TAX Vs. P V GORE AND CO
April 27, 1982
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL PERFUMES LIMITED
April 21, 1982
COMMISSIONER OF INCOME TAX Vs. INDIA AUTOMOBILES
April 28, 1982
COMMISSIONER OF INCOME TAX Vs. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL
June 25, 1982
COMMISSIONER OF INCOME TAX Vs. CENTRAL AGENCY LIMITED
June 25, 1982
COMMISSIONER OF INCOME TAX Vs. WYMAN GORDON INDIA LIMITED
June 28, 1982
COMMISSIONER OF INCOME TAX Vs. RASHTRIYA METAL INDUSTRIES LIMITED
June 28, 1982
COMMISSIONER OF INCOME TAX Vs. CHANGDEO SUGAR MILLS LIMITED
June 24, 1982
COMMISSIONER OF INCOME TAX Vs. BADVE B S
July 13, 1982
COMMISSIONER OF INCOME TAX Vs. INTER LINK TRADERS PRIVATE LIMITED
June 28, 1982
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS
July 5, 1982
COMMISSIONER OF INCOME TAX Vs. RALLIWOLF LIMITED
July 1, 1982
COMMISSIONER OF INCOME TAX Vs. MANOHAR BANDHU
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. BAJAJ ELECTRICALS LIMITED
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. BHIMJI BHANJEE AND CO
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. BADISCHE ANILIN AND SODA FABRIK A G
July 30, 1982
COMMISSIONER OF INCOME TAX Vs. SASSOON J DAVID AND CO
July 30, 1982
COMMISSIONER OF INCOME TAX Vs. GOKAK MILLS LIMITED
July 29, 1982
COMMISSIONER OF INCOME TAX Vs. BOMBAY MASTER PRINTERS ASSOCIATION
July 29, 1982
COMMISSIONER OF INCOME TAX Vs. LIOYDS REGISTER OF SHIPPING
August 25, 1982
COMMISSIONER OF INCOME-TAX, POONA Vs. KISANDAS GOVERDHANDAS DAVE & CO
March 9, 1982
COMMISSIONER OF INCOME-TAX, POONA Vs. ALPANA TALKIES
July 9, 1982
COMMISSIONER OF SALES TAX Vs. AGARWAL AND CO
November 25, 1982
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. BHARAT TRADING COMPANY
December 7, 1982
COMMISSIONER OF SALES TAX MAHARASHTRA STATE Vs. AUTOMOBILE PRODUCTS OF INDIA LTD
December 8, 1982
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. G M APTE AND SONS
December 3, 1982
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAVI COFFEE WORKS
December 3, 1982
COMMISSIONER OF WEALTH TAX Vs. H V MUNGALE
July 16, 1982
COMMISSIONER OF WEALTH TAX Vs. MASTER JEHANGIR H C JEHANGIR
January 30, 1982
CONTROLLER OF ESTATE DUTY Vs. MOHAMED HABIB A VALIWALLA
July 20, 1982
CONTROLLER OF ESTATE DUTY Vs. MALHOTRA G H
July 20, 1982
CONTROLLER OF ESTATE DUTY Vs. RATANLAL BUDHAMAL TAKI
July 20, 1982
CONTROLLER OF ESTATE DUTY Vs. SANGHAVI D B
July 27, 1982
CONTROLLER OF ESTATE DUTY BOMBAY CITY Vs. MOHAMMED HABIB A VALIWALLA
March 20, 1982
COSMIC RADIO Vs. UNION OF INDIA
November 23, 1982
CROMPTON GREAVES LIMITED Vs. UNION OF INDIA
October 14, 1982
DADANBAI Vs. HARDAS PREMCHAND
April 30, 1982
DAGADU GUNAJI TALEKAR Vs. DAGADU MAHADU TALEKAR AND OTHERS
August 6, 1982
DAGADU SHAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
April 5, 1982
DAGDABAI AND MANIKCHAND Vs. MUNICIPAL COUNCIL
September 13, 1982
DAHIBEN UMEDBHAI PATEL Vs. NORMAN JAMES HAMILTON
December 8, 1982
DALEEP SINGH Vs. STATE OF MAHARASHTRA
July 15, 1982
DAMODAR MOHANLAL THAKKAR Vs. MAHARASHTRA STATE CO OPERATIVE APPELLATE COURT
June 28, 1982
DAMODARA RANUM POROBO LOUNDO Vs. BHASKER R JALMI; VINAYAK B JALMI; KASHINATH G JALMI
December 24, 1982
DASHRATH PIRJI DATE Vs. MAHADEO N KANE
September 1, 1982
DECCAN HIDES AND SKINS CO Vs. COMMISSIONER OF INCOME TAX
April 26, 1982
DECCAN SALES CORPORATION Vs. R PARTHASARTHY
September 22, 1982
DEPUTY ASSESSOR AND COLLECTOR Vs. FRIZAIR CORPORATION
April 3, 1982
DEVAYANI HARI SHANBAUG Vs. ESTATE MANAGER SALES BOMBAY HOUSING AND AREA DEVELOPMENT BOARD BOMBAY
December 15, 1982
DEVIDAYAL ROLLING AND REFINERIES PVT LTD Vs. A V BORKAR SUPERINTENDENT CENTRAL EXCISE
June 17, 1982
DEVPAL DHIR Vs. B V KUMAR COLLECTOR OF CUSTOMS APPEALS
September 20, 1982
DHARAMDAS MANGILAL JAIN Vs. SHRIKUWAR PENNALLA MUTHA
September 18, 1982
DHARAMDAS MANGILAL JAIN Vs. SHRIKUWAR
September 8, 1982
DHIRAJLAL HARIDAS Vs. COMMISSIONER OF INCOME TAX
July 17, 1982
DHONDANBAI Vs. NANA DAMODAR ALBAT
February 2, 1982
DIGAMBAR GANPATAO SHINDHIKUMTE Vs. ARYA HINDU VIDYA MANDIR
April 15, 1982
DIGAMBAR RAGHUNATH WAGLAVALE Vs. STATE OF MAHARASHTRA
March 3, 1982
DILIPBHAI CHHAGANLAL PATEL Vs. STATE OF MAHARASHTRA
November 24, 1982
DINKAR RAMCHANDRA HONALE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 4, 1982
DNYANESHWAR Vs. PANDHARINATH DAMODAR KHADKE
November 22, 1982
DNYANESHWAR DAGDOBA HIVREKAR Vs. STATE OF MAHARASHTRA
February 17, 1982
DNYANU VITHOO SAWANT AND ANOTHER Vs. BABURAO GOVIND DESAI AND ANOTHER
July 7, 1982
DOSA HIRJEE Vs. BIJOY KUMAR JHAJHARIA
August 31, 1982
ELSA BARRETO, CUELIM ETC. Vs. B.DA CRUZ, DEPUTY DIRECTOR OF EDUCATION
December 14, 1982
EXTRUSSION PROCESSES PVT LTD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
December 8, 1982
F REHMAN Vs. BABSON AND COMPANY
February 11, 1982
FARIYAS HOTELS PVT LTD Vs. STATE OF MAHARASHTRA
August 31, 1982
FATECHAND MURLIDHAR Vs. M S E BOARD NAGPUR
January 22, 1982
FAVRE LEUBA AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1982
FOOD CORPORATION OF INDIA Vs. K.K. UPPAL
November 22, 1982
FULABAI SHANKARARO BANSODE Vs. KISAN RANGNATH JADHAV
February 4, 1982
G S WAGH Vs. ANANDA LAHANU DHONNAR
August 23, 1982
GAJANAN NARAYAN PATIL Vs. CHHAGAN DEVCHAND PATIL OF SHIRUD
March 30, 1982
GAJANAN VASANT VIJJAYANKAR Vs. VALUBAI BAPU GOVINDHI
January 30, 1982
GAJARABEN PRAKASHCHAND MEHTA Vs. RATILAL PHULCHAND MEHTA
March 12, 1982
GANESH DAMODAR DATAR MANAGER UNITED COMMERCIAL BANK AURANGABAD Vs. STATE OF MAHARASHTRA
August 17, 1982
GANGABAI Vs. RATAN KUMAR
August 25, 1982
GANGADHAR S O RAMNATH DESHMUKH Vs. NIRMALABEN
February 15, 1982
GANGADHAR VISHWANATH RANADE Vs. TAX RECOVERY OFFICER NO 2
December 15, 1982
GARWARE PLASTICS AND PALYESTAR CO LTD Vs. GALAB KASHINATH SALUNKE
July 2, 1982
GAZDAR D J Vs. CONTROLLER OF ESTATE DUTY
January 12, 1982
GIOVANNI MARCO MUZZU AND Vs. STATE OF MAHARASHTRA
July 22, 1982
GLEITLARGOR INDIA P LTD Vs. MAZAGAON DOCK LTD
February 5, 1982
GOODLAS NEROLAC PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1982
GOPAL Vs. DIVISIONAL JOINT REGISTRAR CO OP SOC
July 21, 1982
GOPAL RAMPRASAD MUNDADA Vs. RAMLING MAHALING SWAMI
February 23, 1982
GOPIBAI GHANSHAMDAS ADVANI Vs. FOOD CORPORATION OF INDIA
September 23, 1982
GOVERDHANBARI DEVSTHAN KOPARGAON Vs. COLLECTOR OF AHMEDNAGAR
March 1, 1982
GULABBHAI BAPUBHAI GAWANDI Vs. SONUBAI BAPURAO KATKAR
January 11, 1982
GULABCHAND DIPCHAND GOLCHA Vs. NIMBAJI BHIKU BARI
May 2, 1982
GULAM KADAR GULAM RASUL Vs. STATE OF MAHARASHTRA
October 10, 1982
H.S. KAMLANI Vs. MAZGAON DOCK LTD
February 4, 1982
HAFIJJABI A AZIZ Vs. ABDUL AZIZ KADIRKHA
June 30, 1982
HANMATRAO S O VITHALRAO Vs. BHIMRAO S O GOVINDRAO
October 12, 1982
HARIKISHIN AJWANI Vs. S G RAJADHYAKSHA
April 21, 1982
HARILAL BANSU KEWAT Vs. STATE OF MAHARASHTRA
August 12, 1982
HARINAGAR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1982
HARISCHANDRA NARAYAN KHADAPE Vs. STATE OF MAHARASHTRA
October 20, 1982
HARISH MAHADEO PIMPALKHUTE Vs. STATE OF MAHARASHTRA
August 19, 1982
HASAN USMAN MULANI ANDTUKARAM BHIWA TEVARDEKAR Vs. TUKARAM BHIWA TEVARDEKAR AND HASAN USMAN MULANI
July 29, 1982
HATIMBHAI ABDEALI Vs. BHAGWANDAS HIRALAL GUNDARIA
August 6, 1982
HEMCHANDRA SHRIDHAR NAIR Vs. HEMANGI HEMCHANDRA NAIR
April 8, 1982
HINDURAO ANNASAHEB PATIL Vs. YESHWANT LAXMAN YADAV
June 21, 1982
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1982
HINDUSTAN ZINC LIMITED Vs. ASSOCIATED METALS AND MINERALS CORPORATION
September 13, 1982
HIRAMAN MANGA JANGALE AND ANOTHER Vs. GIRJABAI W/O MANGA JANGALE
December 6, 1982
HIRJEE VEERJEE AND CO Vs. SAROJA NARAYAN SHETTY
April 15, 1982
HIRJEE VEERJEE AND CO Vs. SAROJA NARAYAN SHETTY
February 15, 1982
HUSSAIN ALIAS PATIYA OSMANKHAN Vs. STATE OF MAHARASHTRA
March 5, 1982
IMAM MOHAMED PENDHARI Vs. RAHIMATABAI ALLABAKSHA PENDHARI
April 30, 1982
IN RE: DHANRAJ C. BHATIA Vs. STATE
September 23, 1982
INDIAN HUME PIPE CO LTD Vs. INDUSTRIAL COURT
October 5, 1982
INDIRA J KAUSHIK Vs. R M SALUNKE
June 22, 1982
INDULAL HIRALAL SHAH Vs. S S SALGAONKAR
December 24, 1982
IRAPPA BHIMRAO UMATE Vs. SHANKARAPPA BHIMRAO UMATE
June 30, 1982
JAGOO SARJU KATHAUTE Vs. RAMKALI JAGOO KATHAUTE
July 29, 1982
JAI HIND OIL MILLS CO Vs. STATE OF MAHARASHTRA
April 7, 1982
JAI VIKRAM SHAH & GULF AIR CO. Vs. R P TRIPATHI
September 30, 1982
JAIN SHUDH VANASPATI LTD Vs. S R PATANKAR
September 20, 1982
JAIN TAPASVI UMARSI SAMJI PASOO CHHEDA KUTCHWALA Vs. HARILAL DHANJI KANIA
April 15, 1982
JANARDAN MAHADEV DHURU Vs. VIJAYNATH MORESHWAR DHURU
March 9, 1982
JANATA WORKS P LTD Vs. JANATA WORKS P LTD
September 23, 1982
JASLOK HOSPITAL & RESEARCH CENTRE Vs. B.V.CHAVAN
December 6, 1982
JAYANATILAL MOHANLAL Vs. NARANDAS AND SONS
September 29, 1982
JAYARAM KRISHNAJI GAYAKWAD Vs. STATE OF MAHARASHTRA
June 21, 1982
JAYPAL BANDU ADAKE Vs. BASAVALI GURALINGAPPA MAHALAAK
March 17, 1982
JAYPAL BANDU ADAKE AND KESHARLAL SHAMLAL JAIN Vs. BASAVALI GURULINGAPPA MHALANK AND BANSILAL LOKNATH JAIN
March 16, 1982
JEEVAN PRAKASH PANDURANG MOKASHE Vs. STATE BANK OF INDIA
March 24, 1982
JITENDRA KUMAR SHRIKRISHNADAS MEHTA, NAGPUR Vs. STATE OF MAHARASHTRA AND OTHERS
September 1, 1982
JOGINDER SINGH RAVAIL SINGH Vs. SITAVANTI AVTAR SINGH BHASIN
September 17, 1982
JOSEPH FRANCIS LOBO Vs. SECRETARY MODERN EDUCATION SOCIETY N WADIA COLLEGE POONA
August 2, 1982
JOSTS ENGINEERING LIMITED BOMBAY Vs. UNION OF INDIA
October 6, 1982
K G AGARWAL Vs. DIVISIONAL SUPERINTENDENTSOUTH CENTRAL RAILWAY
February 10, 1982
KADAR KHAU MEHBOOB KHAN Vs. STATE OF MAHARASHTRA
March 5, 1982
KAIRA DISTRICT CO OP MILK PRODUCER UNION LIMITED Vs. KISHORE SHANTILAL SHAH
February 1, 1982
KALYANDAS MANILAL SHAH Vs. S M KANKARIA
March 17, 1982
KAMAL SHRIKRISHNA JOGLEKAR Vs. STATE OF MAHARASHTRA AND OTHER
January 15, 1982
KAMALA PRASAD SHUKLA Vs. S N INGOLE
October 25, 1982
KAMANI METALLIC OXIDES LIMITED Vs. KAMANI TUBES LIMITED
June 29, 1982
KAMLABAI LACHMANDAS DABRAI Vs. MADHAV CO OPERATIVE HOUSING SOCIETY LIMITED
September 9, 1982
KANNAD, DISTRICT AURANGABAD Vs. STATE OF MAHARASHTRA
April 23, 1982
KANTABAI SANDU NANE Vs. SANDU PARASRAMNANE
June 22, 1982
KANTILAL LAXMICHAND AND CO. Vs. STATE OF MAHARASHTRA AND ANOTHER
August 4, 1982
KANTILAL NAHALCHAND Vs. RAO T Y C CIT
August 19, 1982
KANTIRANI JAYNARAYAN MANGAL Vs. STATE OF MAHARASHTRA
March 11, 1982
KARBHARI Vs. ANJANABAI
February 26, 1982
KARUJI HARJI GUNJAL Vs. STATE OF MAHARASHTRA
February 16, 1982
KASHINATH MAHIPAL GAIKWAD Vs. STATE OF MAHARASHTRA
February 2, 1982
KASTURBAI BALBHIM CHOUGULE Vs. BALBHIM BAPU CHOUGULE
November 26, 1982
KESHAO BALASA SAOJI Vs. SHASHIKARJANKIRAM SAOJI
August 13, 1982
KESHAV PATLOBA GITE Vs. RAM APPARAO GITE
June 24, 1982
KHAN A N MISS Vs. CONTROLLER OF ESTATE DUTY FIRST ASST
July 20, 1982
KHANDESH COLLEGE EDUCATION SOCIETY Vs. GANESH LETU BHIRUD
April 20, 1982
KHANDO GANESH KULKARNI Vs. BANDO RAMCHANDRA MUJUMDAR
January 15, 1982
KIKABHAI ABDULALI RANGAWALA Vs. COMMISSIONER OF INCOME TAX
June 22, 1982
KILLICK NIXON LIMITED Vs. BANK OF INDIA
February 18, 1982
KISAN AMRUT PAWAR Vs. SARANGDHAR BABAN DHORE
November 3, 1982
KISAN WAMAN SASANE AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANR.
August 9, 1982
KRISHNA SHIVAJI BHOSALE Vs. MANGALDAS BHANUDAS
February 17, 1982
KUMARI ASMITA CHANDRAHAS PATODEKAR Vs. STATE OF MAHARASHTRA
September 3, 1982
L Y LAGOO Vs. SPECIAL LAND ACQUISITION OFFICER 2 PUNE
February 6, 1982
LALTA PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX
April 26, 1982
LAXMIBAI Vs. RAMCHANDRA RAGHO SAWANT
August 4, 1982
LAXMIBAI NAGAPPA MATIWADAR Vs. LIMBABAI NAGAPPA MATIWADAR
December 8, 1982
LAXMINARAYAN FATTELAL RATHI AND ANOTHER Vs. STATE OF MAHARASHTRA
March 5, 1982
LAXMINARAYAN RAMDAYAL GUTANI Vs. STATE OF MAHARASHTRA
July 9, 1982
LILAVATI H HIRANANDANI Vs. USHA TONDON
October 6, 1982
M VIJAYAN Vs. LAJPATRAI G JASANI
February 6, 1982
M. MOHAMMED Vs. UNION OF INDIA
April 29, 1982
M. SEN SHARMA Vs. AMBIKA PRASAD SHARMA
November 3, 1982
M/S. CO-OPERATIVE BIDI UTPADAK MAZDOOR SAHAKARI SOCIETY LTD., BRAHMAPURI Vs. NAKTU TULSHIRAM THAORF
January 28, 1982
MADANKUMAR DHARAMCHAND JAIN Vs. STATE OF MAHARASHTRA
October 16, 1982
MADANLAL MULCHAND SONI Vs. MAINKICHAND DHANRAJ GUGLE
March 8, 1982
MADHAV SHANKAR SONAWANE AND STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA AND MADHAV SHANKAR SONAWANE
April 19, 1982
MADHAVDAS DWARKADAS Vs. JUGAL KISHORE SARAF
April 29, 1982
MADHUKAR NATHU BARHATE Vs. KUSUM BARHATE
February 26, 1982
MADHUKAR NATHU BARHATE Vs. KUSUM BARHATE
February 15, 1982
MADHUKAR TIMBAK GORE Vs. VASANT RAMKRISHNA KOLHATKAR
September 13, 1982
MADHUKAR VENKATESH KULKARNI Vs. STATE OF MAHARASHTRA
February 2, 1982
MADHUKAR VYAS Vs. RANJANBEN ASHWIN THAKKAR
October 7, 1982
MADHUSUDAN DWARKADAS VORA Vs. SUPERINTENDENT OF STAMPS
August 19, 1982
MADHUSUDAN PALSHETKAR Vs. STATE OF MAHARASHTRA AND ANOTHER
April 1, 1982
MADHUVANTI PURUSHOTTAM THATTE Vs. STATE OF MAHARASHTRA
October 16, 1982
MAFAT LAL ENGINEERING INDUSRIES LTD Vs. ASSOCIATION OF ENGINEERING WORKERS
December 14, 1982
MAHADEO ACHUT BHAT Vs. SUSHILABAI KRISHNA JANORKAR AND ANOTHER
July 12, 1982
MAHARASHTA GENERAL KAMGAR UNION Vs. CALICO CHEMICAL PLASTICS AND FABRICS DIVISION
June 21, 1982
MAHARASHTRA GENERAL KAMGAR UNION Vs. GLASS CONTAINERS PVT LTD
August 13, 1982
MAHARASHTRA GENERAL KAMGAR UNION Vs. MAZDOOR CONGRESS
September 2, 1982
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAK NARAYANRAO PHULARI
April 1, 1982
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. PANKAJKUMAR P SHAH
March 25, 1982
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMCHANDRA PANDURANG MAHADIK
July 19, 1982
MAHMOOD KHAN NOOR KHAN Vs. GOVARDHAN SHANKAR PARDESHI
February 3, 1982
MALABAR STEAMSHIP CO LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
January 20, 1982
MANAGEMENT OF THE DECCAN EDUCATION SOCIETIES RUNNING FERGUSSON COLLEGE Vs. RAMCHANDRA DATTATRAYA KODRE AND ANOTHER
August 13, 1982
MANIBAI WD O HARIBAHI PARMAR Vs. MANOHAR S O CHANDULAL BALWANI
January 16, 1982
MANOHAR S/O. DHUNDIRAJ JOSHI Vs. JHUNNULAL S/O. HARIRAM YADAO
September 24, 1982
MAROTRAO BALAJI CHAVRE AND MAHADEO BHAGWANJI WAIRAGADE AND GAJANAN KAWADUJI NARNAWARA PATIL AND MADHAV S O BUDHA ANDUDHAWA S O SHRAWAN GAWA Vs. LAXMAN TANBA SHINGRU
February 24, 1982
MAROTRAO CHANDRABHAN BHURANDE Vs. RAMBHAU TUKARAM ALONE
August 11, 1982
MARUTI BHANUDAS KAMBLE Vs. STATE OF MAHARASHTRA
February 17, 1982
MATHER AND PLATT LTD Vs. STATE OF MAHARASHTRA
November 24, 1982
MATHEW CHARIAN CHRISTIAN Vs. RAJKUMAR RAMAVATAR CHOURASIA
August 19, 1982
MATSYA YOJANA SAHAKARI SANSTHA LTD., UMRER Vs. MUNICIPAL COUNCIL, UMRER AND OTHERS
September 24, 1982
MAZDOOR CONGRESS Vs. S.R. SHINDE
July 12, 1982
MEHTA GEMS Vs. UNION OF INDIA
November 26, 1982
METAL ROLLING WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 14, 1982
MIRAJ KAMGAR UNION Vs. MIRAJ KAMGAR PARISHAD
July 1, 1982
MODERN DEKOR PAINTING CONTRACTS PVT LTD Vs. JENSON AND NICHOLSON INDIA LTD
March 16, 1982
MOGUL LINE LTD Vs. A K DUTT
October 5, 1982
MOHAMED HANIF HABIB HUSAIN Vs. ABDUL HAMID HAJMULLA QURESHI
March 25, 1982
MOHAMEDKHALIL S O HAJI ABDUL VAHID Vs. STATE OF MAHARASHTRA
September 22, 1982
MOHAMMAD HANIF BABAN SAHEB BAGWAN Vs. SMT. AMINA BI ABBAS TAMBOLI
April 22, 1982
MOHAMOD KHALIL S/O HAJI ABDUL VAHID Vs. STATE OF MAHARASHTRA
November 22, 1982
MOHD AFSAR MOHD YOUSUF ANSARI Vs. STATE OF MAHARASHTRA
October 13, 1982
MOHD HUSSAIN Vs. SECRETARY GOVT OF MAHARASHTRA HOME DEPARTMENT MANTRALAYA BOMBAY AND
February 6, 1982
MOHINI K ADVANI MRS Vs. CONTROLLER OF ESTATE DUTY
July 27, 1982
MOOSA VELLIAT Vs. ASSTT SECRETARY, GOVERNMENT OF MAHARASHTRA
September 7, 1982
MORARJI GOKULDAS DEOJI TRUST Vs. MADHAV VITHAL KUDWA
November 23, 1982
MUKAND IRON AND STEEL WORKS LTD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 25, 1982
MUKUND UKHA SHIMPI Vs. PREMJI DURGARAI SHAH
February 17, 1982
MUMBAI MAZDOOR SABHA Vs. BOMBAY DYEING AND MFG. CO. LTD.
March 4, 1982
MUNICIPAL CORPORATION OF BOMBAY Vs. GOPAL M GUTTAL JUDGE
August 27, 1982
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BOMBAY ELECTRIC WORKERS UNION AND ANOTHER
August 10, 1982
MURLIDHAR GOVARDHANDAS SHSH Vs. S V KUNNUR
August 31, 1982
MUSA MAHIBOOB SHAIKH Vs. THE STATE OF MAHARASHTRA
January 15, 1982
MUSHIRKHA BASHIRKHA MUSALMAN Vs. STATE OF MAHARASHTRA
October 19, 1982
MUZFAR HASAN S O SHEKUMIYA Vs. RAJEBAHADU PANNALAL MANUFACTURING CO PRIVATE LIMITED
July 27, 1982
NAGPUR HOTEL OWNER'S ASSOCIATION Vs. CITY OF NAGPUR CORPORATION
September 1, 1982
NANA TUKARAM JAIKAR Vs. SONABAI
February 15, 1982
NAND KUMAR GANGADHAR AGARMORE Vs. LAXMIBAI GANPAT KHADE
August 4, 1982
NANUBHAI M PATEL Vs. JAGMOHANLAL BILASARI RUNGTA
October 25, 1982
NARANDAR B AGARWAL Vs. USMAN HAJI ABBAS
July 8, 1982
NARAYAN SHANKAR PATIL Vs. COMMISSIONER OF POLICE THANE
April 13, 1982
NARENDRA KUMAR JAIN Vs. CHANCHALBEN BABUBHAI PANCHAL
October 22, 1982
NATIONAL RADIO AND ELECTRONICS CO LTD Vs. UNION OF INDIA
October 26, 1982
NATIONAL TEXTILE CORPORATION MAH NORTH LIMITED Vs. KHUSHALCHAND BISSESSARDAS DAGA
July 21, 1982
NAVARITI RAJARAM Vs. STATE OF MAHARASHTRA
December 2, 1982
NEELIMA GANGADHAR BAKRE Vs. STATE OF MAHARASHTRA AND OTHERS
September 15, 1982
NEVANDRAM JAVERMAL Vs. DEVIKABAI HARIDAS GANDHI
March 29, 1982
NIKANTH BALPPA MANGAVE SHOP Vs. RAJ AND CO
March 9, 1982
NILA PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 14, 1982
NILESH CONSTRUCTION COMPANY Vs. GANGUBAI WD O OF BABLYA BENDU CHAUDHARY
April 26, 1982
NIRMALA KESHAVLAL SMT Vs. CONTROLLER OF ESTATE DUTY
July 19, 1982
NOBLE TRADING CO Vs. STATE OF MAHARASHTRA
October 21, 1982
NOORKHAN GULZARKHAN Vs. AKBARALI ISMAILBHAI JIWANI
February 6, 1982
OM PRAKASH BERLIA Vs. UNIT TRUST OF INDIA
June 28, 1982
OMKAR SHRAWAN Vs. STATE OF MAHARASHTRA
September 20, 1982
ORIENT CLUB Vs. COMMISSIONER OF WEALTH TAX
February 8, 1982
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. BALKRISHNA RAMCHANDRA NAYAN
March 4, 1982
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 15, 1982
P B SAMANT Vs. STATE OF MAHARASHTRA
January 12, 1982
PADMINIBAI ALIAS PANABAI Vs. SAMBAJI DHONDIRAM BHOSLE AND ANOTHER
November 24, 1982
PAIKAMMA Vs. MAROTI
November 3, 1982
PANDURANG NAMDEO DHABEKAR Vs. VITHAL RANGRAO PATIL
August 16, 1982
PANDURANG SADASHIO PATIL Vs. PANDURANG CHIMANJI PATIL
August 3, 1982
PARBHANI ZILLA KRISHI UDYOG SERVA SEVA SAHAKARI SANSTHA LIMITEDPARBHANI Vs. STATE OF MAHARASHTRA
December 8, 1982
PEROJA DADABHOY SETT Vs. STATE OF MAHARASHTRA
January 22, 1982
PIONEER TOOLS AND APPLIANCES P LTD Vs. UNION OF INDIA
October 15, 1982
PRABHAKAR EKNATH GATE Vs. HASSAN HUSSEIN DASTI
March 16, 1982
PRABHAVATI ISHWARDAS Vs. HIS HIGHNESS MAHARAJ DHIRAJ MIRZA MAHARAO MADANSINGHJI VIJAYSINGHJI SAVAI BAHADUR MAHARAO OF CUTCH
May 6, 1982
PRAKASH AWADHUT KULKARNI Vs. REKHA PRAKASH KULKARNI
February 28, 1982
PRAKASH COTTON MILLS PRIVATE LIMITED Vs. MUNICIPAL COMMISSIONER FOR GREATER BOMBAY
January 15, 1982
PRAKASH DEORAM GURCHAL Vs. STATE OF MAHARASHTRA
August 31, 1982
PRAKASH GHANSHAMDAS NATHANI Vs. STATE OF MAHARASHTRA
April 7, 1982
PREMCHAND MANIKCHAND RATHOR Vs. RAMKUNWAR S O RAMCHANDRA CHOUDHARI
July 16, 1982
PRESS METAL CORPORATION LIMITED Vs. NOSHIR SORABJI POCHKHANAWALLA
April 16, 1982
PRINCESS MAHESHWARI DEVI OF PRATAPGARH Vs. COMMISSIONER OF INCOME TAX
July 15, 1982
PURSHOTTAM VISINDAS RAHEJA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 2, 1982
PURUSHOTTAM ISHWARLAL MATCHHAR Vs. MADHUSUDAN GOVIND TAMBDE
February 15, 1982
R J MEHTA Vs. HIS LORDSHIP THE CHIEF JUSTICE VENKAT SHRINIVAS DESHPANDE
February 4, 1982
R X A DE MONTE FURTADO Vs. ASMINISTARATOR GOA DAMAN & DIU
May 12, 1982
RADHAKISHAN BHAGGULAL JAISWAL Vs. ASST COLLECTOR AND RETURNING OFFICER
July 29, 1982
RAJA DHANRAJGIRJI CHELA OF LATE NARSINGIRJI GIJANGIRJI Vs. STATE BANK OF HYDERABAD
August 3, 1982
RAJASTHAN CONSTRUCTION CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1982
RAJESHWAR SAYANNA Vs. STATE OF MAHARASHTRA
December 13, 1982
RAMACHANDRA BASTIRAM SARASWAT Vs. RAMNIWAS BANSILAL LAKHOTIYA
October 8, 1982
RAMALAL SAIGAL Vs. SULTANA
March 24, 1982
RAMANLAL KACHARULAL TEJMAL Vs. COMMISSIONER OF INCOME TAX
July 29, 1982
RAMESH LAXMAN CONTRACTOR Vs. JAYSHREEBEN RAMESH CONTRACTOR
March 8, 1982
RAMKISHOR LAXMINARAYAN PANDE Vs. STATE OF MAHARASHTRA
February 15, 1982
RAMKRISHNA NARAYAN PATEKAR Vs. STATE OF MAHARASHTRA
December 23, 1982
RAMRAO S/O. PUNJAJI DESHMUKH Vs. MUGUTRAO S/O. ANANDRAO DESHMUKH
July 28, 1982
RAMSWAROOP GAWRISHANKAR GUPTA AND ANOTHER Vs. MOTILAL BIRANCHILAL GUPTA AND ANOTHER
April 8, 1982
RAMZANALI GULAM HUSSAIN ADATIA Vs. STATE OF MAHARASHTRA
March 23, 1982
RANJITSINGH S O KIRATSINGH BAGHELE Vs. SHAMABAI
February 18, 1982
RASHID GAFOOR PARKAR Vs. STATE OF MAHARASHTRA
November 5, 1982
RASHIDKHAN AMIRKHAN PATHAN Vs. HALIMABI
February 17, 1982
RATANLAL DHONDIRAM Vs. COMMISSIONER OF INCOME TAX
February 3, 1982
RATANSI HIRJI JAIN Vs. STATE OF MAHARASHTRA
August 31, 1982
RATNARAJ THANGRAJ Vs. DEPUTY CONTROLLER OF RATIONING
February 12, 1982
RAWAN BAJIRAM PAWAR Vs. MOHAMMAD ISAR SHAIKH AMIR
September 2, 1982
RAYMOND WOLLEN MILLS LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
June 16, 1982
RESERVE BANK OF INDIA EMPLOYEES ASSOCIATION NAGPUR Vs. A P AIYER MANAGER RESERVE BANK OF INDIA NAGPUR
August 13, 1982
SADASHIVGURAPPA ADKE Vs. RAMBALABH GOVERDHAN DAGA
February 4, 1982
SADASHIVRAO VINAYAKRAO PATKI Vs. SHANTABAI GANGADHARRAO NIMGAONKAR
February 4, 1982
SAFAR ALI NAWAB Vs. DR. ABDUL AZIZ SHARFUDDIN BAHAUDDIN AND ANOTHER
November 29, 1982
SAIKH HUSENBI JANSAHEB Vs. SAYYAD LATIF SAYYAD IMAM
July 30, 1982
SAKEENA WD O ALIMAHOMED JUMARDIKHAN Vs. KUSUMBI WD O ABDULKHAN JUMARDIKHAN
December 22, 1982
SAMARTH RAMDAS MATHSHRI VITHAL RAKHUMAI MANDIR TRUST AWAS Vs. ATMARAM DAMU RANE
January 12, 1982
SARDAR DALEEPSINGH S/O SARDAR PRATAPSINGH Vs. STATE OF MAHARASHTRA
July 15, 1982
SARDARSINGH HARISINGH BAGGA Vs. SHRIRANG RAMRATAN CHANDAK
January 15, 1982
SCINDIA EMPLOYEES UNION Vs. SCINDIA STEAM NAVIGATION CO LTD
January 25, 1982
SCINDIA STEAM NAVIGATION CO LTD Vs. SCINDIA EMPLOYEES UNION
September 21, 1982
SEARLE INDIA LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
October 4, 1982
SENIOR DIVISIONAL PERSONAL OFFICER SOUTH CENTRAL RLY HUBLI Vs. CIVIL JUDGE
October 7, 1982
SETH HEMANT BHAGUBHAI MAFATLAL` Vs. N RAMA IYER GTO
September 24, 1982
SHAHAJI DATTU PATIL Vs. STATE OF MAHARASHTRA
February 11, 1982
SHAMJI MITHUBHAI VORA Vs. STATE OF MAHARASHTRA
December 17, 1982
SHANTABAI HARI CHAVHAN Vs. SATYAWATIBAI ALIAS CHANDRABAI RAGHUNATH ACHAREKAR
April 13, 1982
SHANTARAM B MUJUMDAR Vs. UNIVERSITY OF POONA ANDOTHERS
July 8, 1982
SHASHIKANT BAJIRAO PAGARE Vs. STATE OF MAHARASHTRA
October 18, 1982
SHEELA MANIK PATKAR Vs. STATE OF MAHARASHTRA
December 16, 1982
SHESHRAO Vs. COMMR AURANGABAD DIVN
March 8, 1982
SHESHRAO BHAURAO JADHAV Vs. COMMISSIONER AURANGABAD DIVISION AURANGABAD
March 8, 1982
SHIV HIRAJ MINING INDUSTRIES Vs. STATE OF MAHARASHTRA
July 29, 1982
SHOBHA REMESH PAREKH Vs. STATE OF MAHARASHTRA
June 16, 1982
SHRAWANBAGAJI NADRE Vs. ARUN MANIKRAO KADAM
June 24, 1982
SHREE RAM STEEL ROLLING MILLS Vs. STATE OF MAHARASHTRA
November 26, 1982
SHREE SITARAM MILLS LIMITED Vs. UNION OF INDIA
February 23, 1982
SHREERAM MILLS LTD Vs. UNION OF INDIA
June 15, 1982
SHRIDHAR SADASHIV KATDARE Vs. P K ANTIA
October 25, 1982
SHRIKANT HARI JOSHI Vs. KESHARMAL NARAYANDAS BHANDARI
January 29, 1982
SHRIKANT PANDURANG LELE Vs. RAJANINATH GOVIND PATASKAR
March 19, 1982
SHRIPATRAO VINAYAKRAO PATWARDHAN Vs. SHARATCHANDRA NILKANTH PATWARDHAN
June 14, 1982
SIEMENS INDIA LIMITED Vs. SUBRAMANIAN K INCOME TAX OFFICER
July 30, 1982
SITARAM KONDI TALAP Vs. STATE OF MAHARASHTRA
October 1, 1982
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. K C LAKIRI
May 12, 1982
SOHAN MAHABIR PRASAD SAHA Vs. SHYAM SUNDER SEVRAMDAS BIDAWATAKA
March 8, 1982
SOHONI KANTILAL JAIN Vs. STATE OF MAHARASHTRA
June 18, 1982
SONAPPA LAXMAN KONDEKAR Vs. VIJAYSINHA BALWANTRAO PAWAR
March 24, 1982
SPAN INDUSTRIES Vs. SHRIDHAR GANESH JAMSANDEKAR
March 22, 1982
SRIKISHAN SADASHIV CHAUDHARY Vs. DEO RAO BHIKAJI GOJE
July 9, 1982
STAR CHEMICALS Vs. BHISHAM KUMAR SURI
January 22, 1982
STATE BANK OF INDIA Vs. RAMKRISHNA PANDURANG BARVE
July 27, 1982
STATE OF MAHARASHTRA Vs. MAGANLAL HARJIWAN TAMBODIA
March 9, 1982
STATE OF MAHARASHTRA Vs. HADAPSAR BHAJIPALA KHAREDI VIKRI SAHAKARI SOCIETY
February 19, 1982
STATE OF MAHARASHTRA Vs. TUKARAM BABURAO MANE
February 19, 1982
STATE OF MAHARASHTRA Vs. GANPATRAO AMRITRAO DESHPANDE
February 23, 1982
STATE OF MAHARASHTRA Vs. MADHAVRAO SHANKARRAO BAHIRAV
October 13, 1982
STATE OF MAHARASHTRA Vs. DEEPCHAND KHUSHALCHAND JAIN
November 27, 1982
STATE OF MAHARASHTRA Vs. SHARAD B SARDA
December 1, 1982
STATE OF MAHARASHTRA Vs. SATPAL KAUR NIRANJAN SINGH
December 2, 1982
STATE OF MAHARASHTRA Vs. DEEPCHAND KHUSHALCHAND JAM
November 22, 1982
STATE OF MAHARASHTRA Vs. AMIRALI ABDULBHAI ANOSAYA
September 23, 1982
STATE OF MAHARASHTRA Vs. B B KOTHAVADE
September 17, 1982
STATE OF MAHARASHTRA Vs. CHHOTABHAI JETHABAI PATEL & COMPANY AND OTHERS
February 25, 1982
STATE OF MAHARASHTRA Vs. OMPRAKASH AND ANOTHER
October 16, 1982
STATE OF MAHARASHTRA Vs. DHYAN DEO RAMCHANDRA PATIL
April 15, 1982
STATE OF MAHARASHTRA Vs. PADMAKAR BALKRISHNA SAMANT
June 10, 1982
SUBHADRABAI WD/O JANARDHAN KARLEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
January 12, 1982
SUDAM BHAU KAMBLE Vs. DEVADE SHRIPATI MORE
March 23, 1982
SUKHDAYAL RAMBILAS Vs. COMMISSIONER OF INCOME TAX
January 18, 1982
SUKHDEV PRASAD RAGHUBIR Vs. RAMBHUJARAT KSHAMPATI ALIAS RAMBHUJARAT CHHAMPATI
August 17, 1982
SURESH N HINGORANI Vs. STATE OF MAHARASHTRA
August 2, 1982
SURESH VENKATRAO NERLEKAR Vs. SHARANGHADAR PANDURANG NADKARNI
March 15, 1982
SURGICAL CORPORATION Vs. LACHMIBAI GAGANDAS
August 2, 1982
SURYABHAN S O TOTARAM PATIL Vs. EKBAL AHMED S O MAHAMED ISMAIL
September 14, 1982
SUSHILA Vs. DADA BALGONDA PATIL
July 27, 1982
SWAN MILLS LTD Vs. H R AMARNANI
June 23, 1982
SYED KHUWAJA SYED AHMED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
September 20, 1982
TEJPAL K. MANDOT Vs. THE ASSTT. SECRETARY, GOVT. OF MAHARASHTRA, HOME DEPTT. (SPL.), MANTRALAYA, BOMBAY AND OTHERS
March 18, 1982
TRADESVEL SECURITY SERVICES PVT. LTD Vs. STATE OF MAHARASHTRA
November 2, 1982
TRILOKCHAND KAPOORCHAND Vs. BASUBAI VASTIMAL OSWAL
March 20, 1982
TUKARAM BHAU MANE Vs. STATE OF MAHARASHTRA
September 8, 1982
TUKARAM JANU BHOGE Vs. STATE OF MAHARASHTRA
February 15, 1982
TUKARAM ONKAR PATIL Vs. STATE OF MAHARASHTRA
February 24, 1982
TUKARAM RAMCHANDRA MIRGAL Vs. SHANKAR ALIAS SAKHARAM KIRSHNAJI DABHOLKAR
August 4, 1982
UNION OF INDIA Vs. CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED
November 20, 1982
UNION OF INDIA Vs. JAIMSPEX WIRES TRADERS
October 15, 1982
UNION OF INDIA Vs. CHANGDEO SUGAR MILLS LTD
March 9, 1982
UNION OF INDIA Vs. INTERNATIONAL TRACTOR COMPANY OF INDIA LTD
June 24, 1982
UNIVERSAL FERRO AND ALLIED CHEMICALS LIMITED Vs. P G K WARRIER
June 16, 1982
USHA MANOHAR WARADKAR Vs. COMMISSIONER OF POLICE GREATER BOMBAY
September 23, 1982
UTTAM FANCY CLOTH STORES AND OTHERS Vs. DAYACHAND HAZARILAL JAIN
January 15, 1982
V R POTDAR Vs. STATE OF MAHARASHTRA
July 9, 1982
VAIJNATH RANBA GAVLI Vs. BHANUDAS CHOKHOBARODE
June 22, 1982
VALLABHADAS VITHALDAS Vs. MAHANT P KRISHNANANDGIRI GOSWAMY
April 22, 1982
VASANT LAXMAN DESHMUKH Vs. SAKHARAM LIMBAJI JADHAV
April 16, 1982
VASANTRAO DATTAJI DHANWATEY Vs. UNION OF INDIA AND SHAMRAO DATTAJI DHANWATEY AND
April 28, 1982
VASUDEO PANDURANG PATHAK Vs. STATE OF MAHARASHTRA
August 5, 1982
VASUDEO RAGHUNATH KULKARNI Vs. YASHODABAI
March 23, 1982
VATSALA S. ANEY Vs. NATIONAL EDUCATION SOCIETY
March 16, 1982
VENKAT DHARMAJI GONTALWAR Vs. VISHWANATH S O SAMBHAJI VERULKAR
November 19, 1982
VIJAYKUMAR GURUNATH PAWAR Vs. STATE OF MAHARASHTRA
January 14, 1982
VIMAL WIDOW OF BHUPAL ALTEKAR AND OTHERS Vs. MADHUKAR DEVENDRA PIRALE
September 9, 1982
VINAYAK NILKANT KALE Vs. SHANTABAI DATTATRAYA DESHPANDEAND ANOTHER
September 29, 1982
VITHAL SHANKAR DOKHE Vs. BHAVDU SAKHARAM DOKHE
January 11, 1982
VITHAL YEDU KHALSE Vs. STATE OF MAHARASHTRA
February 17, 1982
VITHALRAO GANPATRAO WARHADE Vs. STATE OF MAHARASHTRA
January 12, 1982
VRINDAVAN BORIVALI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KARMARKAR BROTHERS ANDOTHERS
January 29, 1982
WAMAN HARI PATHAK Vs. WAMAN HARI PATHAK
January 13, 1982
WAMAN NAGORAO DESHPANDE AND OTHERS Vs. DAYANAND BABU MITKARI AND OTHERS
July 22, 1982
WASUDEO SHRIRAM BHONDE AND OTHERS Vs. CHINTAMAN WAMAN PUROHIT
January 14, 1982
WELLMAN PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
November 23, 1982
WESTERN INDIA PAPER AND BOARD MILLS Vs. COMMISSIONER OF INCOME TAX
February 1, 1982
WESTERN ROLLING MILLS PVT LTD Vs. UNION OF INDIA
October 13, 1982
WHITE LILY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MUKUND BALKRISHNA PARADKAR
July 30, 1982
WILLINGDON SPORTS CLUB Vs. C B PATIL WTO THIRD ADDL
February 9, 1982
YAMUNABAI ANANTRAO ADHAV Vs. ANANTRAO SHIVRAM ADHAV
April 22, 1982
YESHWANT KRISHNA SONAR Vs. ANNAJI BALWANTRAO BHOSALE
October 7, 1982
YVONNE SURENDRANATH SINHA Vs. UNION OF INDIA
March 22, 1982