Case Index

Title
Date
A L BIRLA Vs. STATE OF U P
December 24, 1982
ABBAS ALI AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHER
October 22, 1982
ABDUL AZIZ AND ORS. Vs. STATE OF U.P.
October 23, 1982
ABDUL HAMID Vs. STATE OF U P
July 22, 1982
ABDUL KHALIQ Vs. STATE OF U P
August 9, 1982
ABDUL KHALIQ Vs. STATE OF U P
April 9, 1982
ABDUL MAJEED Vs. AZAMPUR DAHPA SADHAN SAHKARI SAMITI LTD
May 27, 1982
ABDUL RAZZAK Vs. SHARIFUNNISA
September 21, 1982
ABDUL SALAM Vs. DEPUTY DIRECTOR CONSOLIDATION
July 7, 1982
ABDUL SATTAR Vs. ABDUL HAKIM
March 16, 1982
ABDUL SATTAR AND ANOTHER Vs. MOHAMMAD SAEED
February 23, 1982
ABU BAKAR Vs. RAM BABU LAL SRIVASTAVA
March 1, 1982
ACHCHEY LAL Vs. STATE
May 28, 1982
ACHHAIBAR Vs. STATE OF U. P. AND OTHERS
March 25, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GULATI H L
July 20, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI INDUSTRIES AND COLD STORAGE COMPANY LIMITED
August 6, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LALTA PRASAD BISHAMBHAR SARAN
April 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADAN LAL AHUJA
March 5, 1982
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. MANGALSEN MOHANLAL
April 21, 1982
ADDL COMMISSIONER OF INCOME-TAX Vs. H L GULATI
July 20, 1982
AHIBARAN SINGH Vs. STATE OF U P
September 27, 1982
AJADUL BUX Vs. STATE OF U P
February 16, 1982
AJAI KUMAR Vs. HARI GOPAL
September 16, 1982
AJAIPAL Vs. ADDITIONAL REVISING AUTHORITY SALES TAX
February 16, 1982
AKBAR ALI Vs. STATE OF U P
April 30, 1982
ALKESH MITTAL Vs. GAINDAN LAL SHARMA
February 12, 1982
ALLAHABAD UNIVERSITY TEACHERS ASSOCIATION Vs. CHANCELLOR ALLAHABAD UNIVERSITY LUCKNOW
April 27, 1982
AMALGAMATED STATICS CORPORATION LTD., ALLAHABAD Vs. ADDL. COMMISSIONER, ROHAILKHAND DIVISION, BAREILLY AND ANOTHER
August 6, 1982
AMAR NATH AGARWAL Vs. IST ADDITIONAL DISTRICT AND SESSIONS JUDGE SAHARANPUR
September 10, 1982
AMI HUSSAIN Vs. STATE OF U P
August 25, 1982
ANANT KUMAR Vs. STATE
July 16, 1982
ANJUMAN ISLAH MUSLIM RAJPUT KKASAR Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIPUR AND ANOTHER
September 23, 1982
ANOOP SINGH Vs. STATE OF U P
May 5, 1982
AQLIMA BIBI Vs. SHIV SHANKER
January 12, 1982
AQLIMA BIBI Vs. SHIV SHANKER
December 1, 1982
ARIHANT SINGH SACHAN Vs. STATE OF U P
April 13, 1982
ARJUN Vs. BOARD OF REVENUE AND OTHERS
August 17, 1982
ARJUN Vs. UNION OF INDIA AND OTHERS
November 19, 1982
ARJUN LAL Vs. ADDITIONAL SUB DIVISIONAL OFFICER
January 13, 1982
ARUNA TRADING CO Vs. COMMISSIONER OF SALES TAX
December 7, 1982
ASGHEAR ALI MOHAMMAD ILYAS Vs. STATE OF UTTAR PRADESH
December 14, 1982
ASHARFI LAL Vs. STATE OF U P
August 9, 1982
ASHOK Vs. SUPERINTENDENT DISTRICT JAIL
April 6, 1982
ASHOK GRIHA UDYOG KENDRA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
March 5, 1982
ASHOK KUMAR SRIVASTAVA Vs. NARENDRA DEV UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 17, 1982
ASHWANI KUMAR SINGH Vs. SECRETARY, BOARD OF HIGH COURT AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD AND ANR.
April 7, 1982
ASSAR ALI KHAN Vs. BAIJNATH PRASAD
November 26, 1982
ATAR SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE, ALIGARH AND ANOTHER
April 30, 1982
ATAR SINGH Vs. STATE
January 7, 1982
AVADH BEHARI LAL SAXENA Vs. JANKI PRASAD ANGLO SANSKRIT EDUCATIONAL ASSOCIATION
May 24, 1982
AWADH KUMAR PRADHAN Vs. FIRST CIVIL JUDGE KANPUR
March 2, 1982
AWADH KUMAR SHUKLA Vs. SUPERINTENDENT OF CENTRAL JAIL
November 23, 1982
AWADH NARAIN AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
January 22, 1982
AYODHA PRASAD Vs. RAM PURI
November 9, 1982
AZIZ AHMAD Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
September 23, 1982
AZIZ AHMAD Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
December 23, 1982
B K GUPTA KHANDSARI SUGAR MILLS Vs. UNION OF INDIA UOI
October 15, 1982
B N TEWARI Vs. IIND ADDITIONAL DISTRICT JUDGE
February 26, 1982
BABBAN Vs. STATE OF U P
January 7, 1982
BABU Vs. STATE OF UTTAR PRADESH
January 28, 1982
BABU KHAN Vs. ANNAPURNA DEVI
May 28, 1982
BABU LAL ALIAS OM PRAKASH Vs. STATE OF U.P.
August 17, 1982
BABU LAL AND ANR. Vs. STATE OF U.P.
December 11, 1982
BABU RAM Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
October 4, 1982
BABU RAM Vs. BASDEO
May 26, 1982
BADRI Vs. DISTRICT JUDGE JAUNPUR
January 4, 1982
BADRI NARAIN RAZDAN Vs. THIRD ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND OTHERS
February 10, 1982
BADRI SINGH Vs. RAM SAJIVAN
March 26, 1982
BADRI VISHAL TANDON Vs. CONTROLLER OF ESTATE DUTY
January 15, 1982
BAIJ NATH Vs. STATE OF U P
April 8, 1982
BAIJ NATH Vs. STATE OF U P
March 23, 1982
BAIJ NATH Vs. NAGAR PALIKA CHITRAKUT DHAM KARWI
December 17, 1982
BAIJ NATH AND ORS Vs. STATE OF U P
March 23, 1982
BAIJ NATH SINGH Vs. RAM NARAIN SINGH
May 6, 1982
BAIKUNTH DHAM ASHRAM BHUPATWALA, HARDWAR Vs. CHIEF JUDICIAL MAGISTRATE, SAHARANPUR AND OTHERS
July 8, 1982
BAJ RANGI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
February 18, 1982
BAJMUDDIN ALIAS MIYAN Vs. STATE OF U P
May 13, 1982
BAL DUTTA Vs. RAJ NARAIN
February 23, 1982
BAL KISHUN Vs. GHAMANDI
February 3, 1982
BALDEO RAJ Vs. IVTH ADDITIONAL DISTT AND SESSIONS JUDGE
February 2, 1982
BALDEV RAJ Vs. SOMESH SACHDEO
March 26, 1982
BALIKARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 16, 1982
BALJEET SINGH Vs. FOURTH ADDL DISTRICT JUDGE BUDAUN
March 23, 1982
BALRAM Vs. IIIRD ADDITIONAL DISTRICT JUDGE KANPUR
October 6, 1982
BAN WARI LAL Vs. UNION OF INDIA
February 1, 1982
BANARAS ELECTRIC LIGHT AND POWER CO LTD Vs. COLLECTOR VARANASI
April 16, 1982
BANKEY BAHADUR SRTVASTAVA Vs. DISTRICT JUDGE VARANASI
May 26, 1982
BANNEY Vs. RAMESH CHANDRA
March 1, 1982
BANSHIDHAR DEVENDRA KUMAR Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
August 26, 1982
BANSRAJ AND OTHERS Vs. JT. DIRECTOR OF CONSOLIDATION AND OTHERS
December 18, 1982
BANWARI PANDEY AND OTHERS Vs. SACHCHIDANAND PANDEY AND OTHERS
May 12, 1982
BAR COUNCIL OF UTTAR PRADESH Vs. COMMISSIONER OF INCOME TAX
September 30, 1982
BASANTU Vs. STATE OF U P
February 15, 1982
BASANTU Vs. STATE OF UTTAR PRADESH
February 19, 1982
BASTI RAM Vs. STATE
February 17, 1982
BEHARI LAL AND OTHERS Vs. SHYAM KISHORE AND OTHERS
July 27, 1982
BEHARI LAL OMAR ROLLING MILLS Vs. UNION OF INDIA UOI
August 11, 1982
BENI BAI Vs. RAGHUBIR PRASAD
February 19, 1982
BHAGWAN DAS ARORA Vs. FIRST ADDITIONAL DISTRICT JUDGE RAMPUR
April 9, 1982
BHAGWAN DUTT Vs. MAHMOOD HASAN
March 19, 1982
BHAGWANTI Vs. DISTRICT JUDGE DEHRADUN
October 19, 1982
BHAGWAT PRASAD Vs. COMMISSIONER OF INCOME TAX
July 16, 1982
BHARAT Vs. STATE
December 1, 1982
BHARAT IRON MANUFACTURING WORKS BAREILLY Vs. BIMLA GOEL
January 22, 1982
BHARGAVA DR S B Vs. COMMISSIONER OF INCOME TAX
May 26, 1982
BHAWANI SHANKAR PANDEY Vs. STATE OF U P
July 9, 1982
BHAWANI SINGH Vs. STATE OF U.P. AND ORS.
March 18, 1982
BHISHM DEO Vs. COMMISSIONER JHANSI DIVISION
February 24, 1982
BHOLEY ALIAS JASWANT SINGH Vs. STATE
November 18, 1982
BHOOL CHAND Vs. SHAIL SHARMA
May 14, 1982
BHUSHRA BANO AND SIX OTHERS Vs. STATE OF U.P. AND OTHERS
September 7, 1982
BIBBE Vs. RAM KALI
May 1, 1982
BIBBE Vs. RAM KALI
January 6, 1982
BIBI ASFIA BEGUM Vs. MUNICIPAL BOARD ALIGARH
August 3, 1982
BIMAL CHAND JAIN Vs. SRI GOPAL AGARWAL
May 20, 1982
BINA AGARWAL ALIAS SHAHJAHAN BEGUM Vs. MAHESH CHANDRA AND
December 16, 1982
BINAYAK SINGH Vs. BOARD OF REVENUE U P
August 13, 1982
BINDHA Vs. STATE OF UTTAR PRADESH
May 17, 1982
BINDHYACHAL Vs. RAM KISHUN RAI
January 29, 1982
BIRAI AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
August 2, 1982
BISHAMBHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 8, 1982
BISHAN CHAND CHAURASIYA Vs. III ADDITIONAL DISTRICT JUDGE ALIGARH
November 22, 1982
BITHAL DAS Vs. COMMISSIONER OF WEALTH TAX
March 5, 1982
BOARD OF TRUSTEES, UNANI MEDICAL COLLEGE, ALLAHABAD AND ANOTHER Vs. STATE OF U.P. AND OTHERS
February 18, 1982
BODH RAJ Vs. STATE OF UTTAR PRADESH
October 13, 1982
BRAMH DUTT SHARMA Vs. DISTRICT BASIC EDUCATION OFFICER, BADAUN AND OTHERS
February 1, 1982
BRIDHI CHAND Vs. STATE OF U.P
December 23, 1982
BRIJ BASI Vs. MOTI RAM
May 5, 1982
BRIJ KISHORE Vs. D.D.C. AND OTHERS
December 1, 1982
BRIJ LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW
September 8, 1982
BRIJ RATTAN LAL BHOOP KISHORE Vs. COMMISSIONER OF INCOME TAX
May 7, 1982
BRIJRAMAN DAS AND SONS Vs. COMMISSIONER OF INCOME TAX
July 20, 1982
BRITISH INDIA CORPORATION CAWNPORE WOOLEN MILLS BENCH Vs. STATE OF U P
February 26, 1982
BRITISH INDIA GENERAL INSURANCE CO Vs. SONA DEVI
March 23, 1982
BROOKE BOND INDIA LIMITED Vs. COMMISSIONER OF SALES TAX
March 31, 1982
BUCHUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 12, 1982
BUDH RAM Vs. STATE
September 22, 1982
BUDHA Vs. STATE OF U P
October 19, 1982
BUDHI SAGAR DUBEY Vs. U P PUBLIC SERVICE COMMISSION ALLAHABAD
February 5, 1982
BUDHLAL Vs. DY DIRECTOR OF CONSOLIDATION
April 20, 1982
BUNDU Vs. JAWALA DEVI
May 25, 1982
BUNDU Vs. MOHD HASAN AND
October 11, 1982
C L GOPAL Vs. SANTOSH ANAND
May 14, 1982
CAPSON POULTRY FARM, KASHIPUR AND ANR. Vs. MUNICIPAL BOARD, KASHIPUR, DIST. NAINITAL AND ANR.
May 21, 1982
CAPTAIN N. BASU Vs. RAIS AHMED
August 28, 1982
CAWNPORE SUGAR WORKS LTD. Vs. APPELLATE AUTHORITY AND OTHERS
January 28, 1982
CENTRAL INDIA MACHINERY MANUFACTURING CO LTD Vs. DHARAM VIR BEDI
October 22, 1982
CENTRAL RAILWAY Vs. RAGHUBIR SARAN
May 28, 1982
CHAMPA Vs. STATE
December 6, 1982
CHANDAN SINGH Vs. PRESCRIBED AUTHORITY
February 10, 1982
CHANDER SAIN AND ANOTHER Vs. 3RD ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND ANOTHER
February 9, 1982
CHANDRA KATHA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
April 14, 1982
CHANDRA MAULESHWAR Vs. STATE OF U P
October 13, 1982
CHANDRA SHEKHAR Vs. STATE
March 2, 1982
CHANGUR SINGH AND OTHERS Vs. SHAMBHU SINGH AND OTHERS
January 15, 1982
CHHANGOO RAM Vs. STATE PUBLIC SERVICES TRIBUNAL
August 8, 1982
CHHATARGIRI Vs. SMT. KEOLAPATI
March 31, 1982
CHHEDI LAL Vs. STATE OF UTTAR PRADESH
August 26, 1982
CHHEDI LAL Vs. MUNNU SARDAR
March 15, 1982
CHHOTEY LAL Vs. GULZARI LAL
May 13, 1982
CHIRANJI LAL Vs. FIFTH ADDL DISTRICT JUDGE ALIGARH
January 28, 1982
CHITTER SINGH AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION, MEERUT DIVISION, MEERUT AND ORS.
February 4, 1982
CHOKHA MAL ALIAS CHAULA RAM Vs. RAM AUTAR
September 17, 1982
CHUNNI LAL Vs. SANTOO LAL
October 18, 1982
COMMISSIONER OF INCOME TAX Vs. ASHARFI LAL GUPTA
October 21, 1982
COMMISSIONER OF INCOME TAX Vs. NARANG DAIRY PRODUCTS
October 12, 1982
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
November 4, 1982
COMMISSIONER OF INCOME TAX Vs. RAMCHAND AND SONS SUGAR MILLS P LIMITED
November 4, 1982
COMMISSIONER OF INCOME TAX Vs. U P HOTEL AND RESTAURANTS LIMITED
November 9, 1982
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
November 24, 1982
COMMISSIONER OF INCOME TAX Vs. GOEL BROTHERS
February 11, 1982
COMMISSIONER OF INCOME TAX Vs. SHANKAR COLD STORAGE
February 9, 1982
COMMISSIONER OF INCOME TAX Vs. BABU LAL JIWAN RAM AND CO
March 16, 1982
COMMISSIONER OF INCOME TAX Vs. HARI RAJ SWARUP AND SONS
March 16, 1982
COMMISSIONER OF INCOME TAX Vs. NOVELTY TRADING CORPORATION
April 9, 1982
COMMISSIONER OF INCOME TAX Vs. BALDEOJI MAHARAJ TRUST
May 13, 1982
COMMISSIONER OF INCOME TAX Vs. BHARAT BUILDERS AND ENGINEERS
April 20, 1982
COMMISSIONER OF INCOME TAX Vs. COMMERCIAL FINANCE CORPORATION
April 20, 1982
COMMISSIONER OF INCOME TAX Vs. HABIBULLAH M
April 20, 1982
COMMISSIONER OF INCOME TAX Vs. TARAI DEVELOPMENT CORPORATION LTD
May 3, 1982
COMMISSIONER OF INCOME TAX Vs. RAJINDRA FLOUR AND ALLIED INDUSTRIES
May 3, 1982
COMMISSIONER OF INCOME-TAX Vs. SATYA DEO OMPRAKASH
April 29, 1982
COMMISSIONER OF INCOME-TAX Vs. M HABIBULLAH
April 20, 1982
COMMISSIONER OF INCOME-TAX Vs. SWARUP COLD STORAGE AND GENERAL MILLS
April 16, 1982
COMMISSIONER OF INCOME-TAX Vs. SRI BALDEOJI MAHARAJ TRUST
May 13, 1982
COMMISSIONER OF INCOME-TAX Vs. G S RICE MILLS
May 11, 1982
COMMISSIONER OF INCOME-TAX Vs. SITA RAM SRI KISHAN DAS
May 12, 1982
COMMISSIONER OF INCOME-TAX Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY LTD
May 27, 1982
COMMISSIONER OF INCOME-TAX Vs. PREM NARAIN TANDON
August 20, 1982
COMMISSIONER OF INCOME-TAX Vs. RAGHUNANDAN PRASAD
September 3, 1982
COMMISSIONER OF INCOME-TAX Vs. BRITISH INDIA CORPORATION
August 5, 1982
COMMISSIONER OF INCOME-TAX Vs. VIMLA LAL
August 17, 1982
COMMISSIONER OF INCOME-TAX Vs. HIMALAYA DRUG CO
March 5, 1982
COMMISSIONER OF INCOME-TAX Vs. CIVIL ENGINEERING CO
March 4, 1982
COMMISSIONER OF INCOME-TAX Vs. J K SYNTHETICS LTD
November 24, 1982
COMMISSIONER OF INCOME-TAX Vs. GUPTA STORES
December 16, 1982
COMMISSIONER OF INCOME-TAX Vs. U B S PUBLISHERS AND DISTRIBUTORS
November 12, 1982
COMMISSIONER OF INCOME-TAX Vs. BHUDHAR SINGH AND SONS
September 20, 1982
COMMISSIONER OF INCOME-TAX Vs. BAJAJ AND CO
September 10, 1982
COMMISSIONER OF INCOME-TAX Vs. SOHAN LAL
September 22, 1982
COMMISSIONER OF SALES TAX Vs. MAHADEO PRASAD AND SONS
December 13, 1982
COMMISSIONER OF SALES TAX Vs. PREETAM SINGH AND COMPANY
December 2, 1982
COMMISSIONER OF SALES TAX Vs. AYODHYA PD MURARI LAL
March 1, 1982
COMMISSIONER OF SALES TAX Vs. GHANSHYAM HOTEL
March 19, 1982
COMMISSIONER OF SALES TAX Vs. CHHAJURAM RAM KUMAR AND CO
April 8, 1982
COMMISSIONER OF SALES TAX Vs. KUMAR BROTHERS
January 27, 1982
COMMISSIONER OF SALES TAX Vs. RAJHANS SODA WATER FACTORY
April 26, 1982
COMMISSIONER OF WEALTH TAX Vs. KEDAR NATH JINDAL
May 6, 1982
COMMISSIONER OF WEALTH TAX Vs. RADHEY MOHAN NARAIN
March 17, 1982
COMMISSIONER OF WEALTH-TAX Vs. UMRAO LAL
April 9, 1982
COMMISSIONER OF WEALTH-TAX Vs. DINA NATH
April 20, 1982
COMMISSIONER OF WEALTH-TAX Vs. AJAIPAT SINGHANIA
May 10, 1982
COMMISSIONER SALES TAX Vs. R P GUPTA AND COMPANY
May 24, 1982
COMMISSIONER SALES TAX Vs. R C GUPTA AND COMPANY
August 20, 1982
COMMISSIONER SALES TAX Vs. GENERAL MANAGER NORTH EASTERN RAILWAY
August 23, 1982
COMMISSIONER SALES TAX Vs. CHHOTOO RAM HUKUM CHAND
March 16, 1982
COMMISSIONER SALES TAX Vs. GANESH FLOUR MILLS CO LTD
February 1, 1982
COMMISSIONER SALES TAX Vs. LAL CHAND
February 1, 1982
COMMISSIONER SALES TAX Vs. BANSAL BOTTLE COMPANY
February 18, 1982
COMMISSIONER SALES TAX Vs. ASHOKA DAIRY
November 26, 1982
COMMITTEE OF MANAGEMENT OF BUNDELKHAND COLLEGE, JHANSI AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 4, 1982
COMMITTEE OF MANAGEMENT OF JANTA VEDIC COLLEGE BARAUT Vs. VICE CHANCELLOR MEERUT UNIVERSITY MEERUT
October 6, 1982
COMMITTEE OF MANAGEMENT OF VEDIC KANYA INTER COLLEGE, DADRI, GHAZIABAD AND ANOTHER Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS, 1ST REGION, MEERUT, AND OTHERS
April 20, 1982
COMMITTEE OF MANAGEMENT, BABA RAGHUBAR DAS UCHCHATAR MADHYAMIK VIDYALAYA, JAMILPUR, AZAMGARH AND ANOTHER Vs. DEPUTY DIRECTOR OF EDUCATION, VIITH REGION, GORAKHPUR AND OTHERS
March 18, 1982
COMMITTEE OF MANAGEMENT, DR. RAJENDRA PRASAD LAGHU MADHYAMIC VIDYALAYA, BARWA RATANPUR, DISTT. DEORIA AND OTHERS Vs. ZILA BASIC SIKSHA ADHIKARI, DEORIA AND ANOTHER
February 19, 1982
COMMITTEE OF MANAGEMENT, LAL BAHADUR SHASTRI BALIKA INTER COLLEGE, MUGALSARAI, VARANASI AND ANOTHER Vs. JOINT DIRECTOR EDUCATION (WOMEN) EDUCATION DIRECTORATE, U.P. ALLAHABAD AND OTHERS
April 1, 1982
CONTROLLER OF ESTATE DUTY Vs. SHEILA PRASAD SMT
October 15, 1982
D H EDWARDS Vs. PREM MASIH
November 26, 1982
D W THOMAS Vs. L K DAVID
April 26, 1982
D. P. SHUKLA AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 30, 1982
DAMMON Vs. STATE
February 24, 1982
DARSHA AHUJA Vs. AGRA UNIVERSITY
March 16, 1982
DARYAO DULAIYA Vs. SHEO PRASAD
April 30, 1982
DAYA KISHUN Vs. ASSTT DIRECTOR OF CONSOLIDATION
July 12, 1982
DAYA NAND MISRA Vs. UNION OF INDIA AND ANOTHER
December 21, 1982
DAYA RAM Vs. DEEP CHAND GUPTA
August 20, 1982
DAYA SHANKAR AND ORS. Vs. VICE
March 30, 1982
DEEP CHAND GOYAL Vs. SALES TAX OFFICER
July 30, 1982
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. STATE OF UTTAR PRADESH
October 14, 1982
DEO PRABHAKAR DUBEY AND ORS. Vs. DISTRICT CO
May 17, 1982
DEOTADIN Vs. MAHADEI AND OTHERS
November 18, 1982
DEVENDRA ALIAS NIKKU Vs. DISTRICT MAGISTRATE DEHRADUN
April 8, 1982
DEVENDRAPAL SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION MATHURA
August 3, 1982
DEVI CHARAN SRI CHAND MIRZAPUR Vs. UNION OF INDIA UOI
May 20, 1982
DEVI PRASAD AND OTHERS Vs. STATE OF U. P. AND OTHERS
July 12, 1982
DHAN RAJ Vs. COMMISSIONER OF INCOME TAX
May 12, 1982
DHANI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 19, 1982
DHANI RAM Vs. STATE
December 10, 1982
DHANRAJ Vs. STATE OF UTTAR PRADESH
August 23, 1982
DHANWATI DEVI Vs. RAMA SHANKER PRASAD
July 16, 1982
DHARAM NARAIN Vs. SMT. SANTOSH KUMARI AND OTHERS
November 2, 1982
DHIRENDRA SINGH Vs. DHANAI
March 30, 1982
DINESH CHANDRA Vs. DISTRICT JUDGE
February 12, 1982
DINESH CHANDRA Vs. DISTRICT JUDGE, AND OTHERS
February 21, 1982
DINESH CHANDRA KANSAL Vs. U.P. UPBHOKTA SAHKARI SANGH LTD., LUCKNOW AND ORS.
April 21, 1982
DINESH CHANDRA SHARMA Vs. UNION OF INDIA
January 5, 1982
DINESH KUMAR Vs. IIIRD ADDITIONAL DISTRICT JUDGE
October 5, 1982
DISTRICT CO Vs. HARIHAR SINGH AND OTHERS
December 18, 1982
DIWAN RUBBER INDUSTRIES Vs. COMMISSIONER OF SALES TAX
May 3, 1982
DMA NATH Vs. STATE OF UTTAR PRADESH
December 3, 1982
DR. (MRS.) S. RANGANAYAKI Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
January 18, 1982
DR. DATA RAM SHARMA Vs. THE VICE
February 8, 1982
DR. JOLLY JAIN Vs. S.N. MEDICAL COLLEGE, AGRA AND OTHERS
February 3, 1982
DR. PRADEEP KUMAR SARAF Vs. PRINCIPAL, BABA RAGHAV DAS MEDICAL COLLEGE GORAKHPUR AND ORS.
May 20, 1982
DR. PRAMOD KUMAR Vs. STATE OF U.P. AND ORS.
August 9, 1982
DR. RAMJI DWIVEDI Vs. STATE OF U.P. AND OTHERS
March 1, 1982
DR. S.M. CHATURVEDI Vs. MINISTRY OF RAILWAY AND OTHERS
September 30, 1982
DR. SHRIKANT Vs. DR. S.R. STNGH, PRINCIPAL, MOTI LAL NEHRU, MEDICAL COLLEGE, ALLAHABAD AND OTHERS
March 30, 1982
DRUG PAL SINGH Vs. PRATAP SINGH
April 28, 1982
DUBAR DUBEY Vs. BALRAM PANDAY AND OTHERS
November 22, 1982
DULARI Vs. SURESH CHAND
January 6, 1982
DURGA ASSOCIATES RAIPUR Vs. STATE OF U P
February 8, 1982
DURGA PRASAD SINGH Vs. STATE OF U P
January 18, 1982
DWARIKA PRASAD Vs. STATE
February 13, 1982
FATEH BAHADUR SRIVASTAVA Vs. STATE
September 21, 1982
FLOCKS INDIA PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
November 22, 1982
FOOD INSPECTOR Vs. RAMAN LAL
February 16, 1982
FOOD INSPECTOR NAGARPALIKA UJHANI Vs. SOHAN LAL
October 21, 1982
G N BHANDARI Vs. RAILWAY ADMINISTRATION NEW DELHI
November 10, 1982
GANESH DAS BAJAJ Vs. IST ADDITIONAL DISTRICT JUDGE GHAZIABAD
December 3, 1982
GANESH DASS RAM GOPAL Vs. INSPECTING ASSISTANT COMMISSIONER
February 4, 1982
GANESH PD Vs. BOARD OF REVENUE U P
February 9, 1982
GANESHI LAL Vs. DISTRICT JUDGE MATHURA
May 17, 1982
GANGA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BALLIA
February 25, 1982
GANGA BISHUN Vs. STATE OF U.P.
February 5, 1982
GANGA BRICKS UDHYOG Vs. JAI BHAGWAN SWARUP
April 6, 1982
GANGA PD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 18, 1982
GANGA PRASAD SHYAM PRASAD GUPTA AND OTHERS Vs. TOWN AREA COMMITTEE, ACHHALDA, DISTRICT ETAWAH
January 18, 1982
GANGA SINGH Vs. STATE
September 6, 1982
GANGADHAR RAMCHAND Vs. SALES TAX TRIBUNAL
May 12, 1982
GAURI SHANKER ALIAS MUNSHI Vs. COMMISSIONER OF SALES TAX
September 14, 1982
GAYATRI DEVI Vs. DISTRICT JUDGE ALIGARH
May 6, 1982
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. RENT CONTROL AND EVICTION OFFICER
May 24, 1982
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA UOI
February 4, 1982
GENDA LAL Vs. STATE
January 27, 1982
GHAMANDI Vs. NAGAR SWASTHYA ADHIKARI
April 14, 1982
GHAMANDI Vs. STATE OF U.P
December 4, 1982
GHANSHYAM Vs. STATE OF U P
May 13, 1982
GHULAM WARIS Vs. STATE
August 9, 1982
GIRDHARI YADAVA Vs. RAM NAIK
August 19, 1982
GIRISH KUMAR SINGH BHADORIA Vs. THE U.P. INSTITUTIONAL SERVICE BOARD. U.P.. LUCKNOW AND OTHERS
February 9, 1982
GIRIWAR PRASAD TRIPATHI Vs. DISTRICT ASSISTANT REGISTRAR, CO
May 7, 1982
GODAWARI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 7, 1982
GOPI CHAND Vs. BOARD OF REVENUE U P
January 5, 1982
GOPINATH SETH Vs. COMMISSIONER OF INCOME TAX
January 13, 1982
GOVIND RAM Vs. II ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND OTHERS
January 27, 1982
GOVIND SARAN AERON Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
November 8, 1982
GOYAL COMMERCIAL Vs. STATE OF U P
May 6, 1982
GUCHHAN Vs. DISTRICT MAGISTRATE
September 2, 1982
GULAB Vs. JAGGAN RAM SINGH
October 8, 1982
GULAB BAI BHOPAL Vs. MOTI LAL
October 22, 1982
GULAB CHAND Vs. SATYA VRAT
April 27, 1982
GULAB SHANKAR TIWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 17, 1982
GULAB SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 20, 1982
GULAM RASOOL Vs. MST NOOR JAHAN
March 15, 1982
GURU PRASAD Vs. STATE
November 18, 1982
GURUCHARAN SINGH Vs. CITY MAGISTRATE DEHRADUN
November 24, 1982
GYANESHWAR Vs. VICE
January 11, 1982
HAFIZUR RAHMAN Vs. SMT. SHAKILA KHATOON
November 23, 1982
HAJI ABDUL MAJID Vs. SECOND ADDL. DISTRICT AND SESSIONS JUDGE, VARANASI AND OTHERS
September 23, 1982
HAKEEM AGHA MOHD AFSAR SHIRAZI Vs. DISTT SUPPLY OFFICER
July 29, 1982
HALEEM KHAN Vs. MUKHTESHWAR RAI
August 9, 1982
HAMEED ULLAH Vs. STATE OF UTTAR PRADESH
March 4, 1982
HANIF KHAN Vs. VIII ADDL DISTT JUDGE KANPUR
August 16, 1982
HAR SARAN DAS DHILLAN Vs. SUB
January 1, 1982
HAR SARAN DASS DHILLAN Vs. SUB DIVISIONAL MAGISTRATE HAPUR
January 15, 1982
HARBAR SINGH Vs. STATE
May 4, 1982
HARI KISHAN Vs. MAHESH SINGH AND OTHERS
December 6, 1982
HARI KISHAN SINGHAL Vs. KUNTI DEVI
October 13, 1982
HARI PRASAD Vs. TAX RECOVERY COMMISSIONER
September 2, 1982
HARI SHANKAR GUPTA AND ANR. Vs. STATE OF U.P. AND OTHERS
February 24, 1982
HARI SHANKER JAIN Vs. M H BEG
July 9, 1982
HARI SWARUP Vs. RENT CONTROL AND EVICTION OFFICER
October 5, 1982
HARISH KUMAR Vs. STATE OF U P
September 8, 1982
HARLSH CHANDRA MISRA Vs. UNION OF INDIA AND OTHERS
May 2, 1982
HARNAM SINGH Vs. STATE
April 28, 1982
HET SINGH Vs. ANAR SINGH
May 25, 1982
HIRA LAL Vs. COLLECTOR BANDA
May 6, 1982
HIRDAY NARAIN TANDON Vs. KASHI PRASAD TANDON
November 26, 1982
HUSAIN AHMAD Vs. CHIEF JUDICIAL MAGISTRATE FAIZABAD
August 3, 1982
I E L EMPLOYEES UNION Vs. INDIAN EXPLOSIVES LIMITED
February 23, 1982
INCOME TAX APPELLATE TRIBUNAL Vs. HILL B AND CO P LIMITED
March 5, 1982
INCOME TAX APPELLATE TRIBUNAL Vs. JANANMANDAL LIMITED
September 17, 1982
INDO INTERNATIONAL INDUSTRIES Vs. COMMISSIONER SALES TAX
January 29, 1982
INDRA DEO Vs. RAM PYARI
April 1, 1982
IQBAL SINGH CHEEMA Vs. ADARSH CHEEMA
February 24, 1982
IRSHAD Vs. STATE OF U P
May 4, 1982
IRSHAD ALI Vs. TENTH ADDL DISTRICT JUDGE KANPUR
May 5, 1982
ISHAQ Vs. SECOND ADDL DISTRICT JUDGE MEERUT
February 17, 1982
ISHTIAQ Vs. STATE OF U P
May 5, 1982
ISHTIAQ ALI Vs. STATE OF UTTAR PRADESH
December 15, 1982
ISHWARI PRASAD Vs. COMMISSIONER OF INCOME-TAX
November 23, 1982
ISLAMIA SCHOOL FIROZABAD ASSOCIATION AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOL, AGRA AND ANR.
March 17, 1982
IVAN ERASMUS Vs. ZENA ERASMUS
November 1, 1982
IVAN ERASMUS Vs. ZENA ERASMUS
January 11, 1982
J C W SMITH Vs. JAGDISH PRASAD SHARMA AND
November 24, 1982
JADDOO SINGH ALIAS JAGVIR SINGH Vs. MALTI DEVI
July 26, 1982
JAGAN Vs. STATE
January 20, 1982
JAGANNATH Vs. RAM CHANDRA SRIVASTAVA
July 19, 1982
JAGANNATH PRASAD SRIVASTAVA Vs. COMMISSIONER OF INCOME TAX
July 14, 1982
JAGAR NATH Vs. RAM SIROMANI AND OTHERS
November 24, 1982
JAGARDEO Vs. STATE OF U P
April 20, 1982
JAGARNATH YADAV Vs. Panwa
November 8, 1982
JAGDISH GANDHI Vs. PRESCRIBED AUTHORITY CIVIL JUDGE MALIHABAD LUCKNOW
November 20, 1982
JAGDISH PRASAD Vs. MAULESHWA
July 1, 1982
JAGDISH PRASAD Vs. STATE OF U P
March 3, 1982
JAGDISH PRASAD AND ORS. Vs. MAULESHWAR AND ORS.
January 7, 1982
JAGDISH RAI Vs. ABDUL WAHAB
March 25, 1982
JAGDISH SINGH Vs. SUPERINTENDENT OF POLICE SHAHJAHANPUR
February 8, 1982
JAGGOO SINGH Vs. STATE OF UTTAR PRADESH
February 24, 1982
JAGTA Vs. STATE
July 20, 1982
JAGWANTA Vs. NIRMALA
April 7, 1982
JAI NAND Vs. SUBHAS CHANDRA
November 9, 1982
JAI PRAKASH Vs. STATE OF UTTAR PRADESH
May 21, 1982
JAI PRAKASH NARAIN Vs. STATE OF UTTAR PRADESH
January 27, 1982
JAI RAM LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH
March 18, 1982
JAI SHANKER LAL Vs. KRIPA SHANKER LAL
October 21, 1982
JAI SINGH Vs. STATE
February 10, 1982
JAI SINGH Vs. GARHWAL MOTOR OWNERS
April 21, 1982
JAIPRAKASH Vs. RUDRA PRASAD
October 22, 1982
JALIL AHMAD Vs. IST ADDL DISTRICT JUDGE FAIZABAD
May 3, 1982
JAMUNA Vs. STATE
April 5, 1982
JAMUNA PRASAD Vs. RAM ADHAR
October 5, 1982
JANGALI TEWARI Vs. BABBAN TEWARI
April 9, 1982
JANKI Vs. STATE
July 29, 1982
JASWANT SUGAR MILLS LTD Vs. UNION OF INDIA UOI
May 4, 1982
JAWAHAR LAL Vs. KRISHNA GOPAL GOEL
September 17, 1982
JAWAHAR TRADERS Vs. COMMISSIONER OF SALES TAX
December 16, 1982
JEOBODH Vs. STATE OF U P
October 11, 1982
JHAJHAN SINGH Vs. RAM SINGH
February 4, 1982
JHINAK SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
September 7, 1982
JHURAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
December 2, 1982
JITENDRA KUMAR AND OTHERS Vs. N. B. SINGH
January 4, 1982
JOGI Vs. STATE OF U.P.
May 20, 1982
JOGINA REVISIONIST Vs. STATE OF U P
May 20, 1982
JOKHAN Vs. DISTRICT JUDGE BASTI
May 20, 1982
JOKHAN Vs. DISTRICT JUDGE AND ORS
May 20, 1982
JOKHAN BHAR Vs. RAM SUNDER KURMI
July 6, 1982
JUGGAN Vs. GARIB
September 9, 1982
K S SRIVASTAVA Vs. STATE OF U P
October 6, 1982
KAILASH CHANDRA Vs. IV ADDITIONAL DISTRICT JUDGE GORAKHPUR
May 21, 1982
KAILASH KUMAR SHUKLA Vs. STATE
February 1, 1982
KALI SAHAI GUPTA Vs. DIRECTOR OF AGRICULTURE U P
April 22, 1982
KALLOO Vs. BOARD OF REVENUE U P ALLAHABAD
July 13, 1982
KALPU Vs. SANAURAR KHAN
May 14, 1982
KALYAN RAI SAXENA Vs. SECOND ADDL DISTRICT JUDGE BULANDSHAHAR
January 20, 1982
KAMAL BROTHERS Vs. STATE OF UTTAR PRADESH
February 4, 1982
KAMALA RAJAMANIKKAM Vs. SUSHILA THAKUR DASS
May 27, 1982
KAMLI Vs. STATE OF UTTAR PRADESH
April 29, 1982
KAMTA Vs. SAJIWAN
February 2, 1982
KAMTA Vs. ASSTT DIRECTOR OF CONSOLIDATION FARRUKHABAD
November 4, 1982
KANCHAN Vs. STATE OF U P
May 7, 1982
KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
August 10, 1982
KANHAIYA LAL PYARE LAL Vs. COMMISSIONER OF INCOME TAX
September 23, 1982
KANTI KHARE Vs. KALI PRASAD ASTHANA
May 6, 1982
KAPOOR CHAND Vs. THE ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS
August 5, 1982
KARAM CHAND THAPAR COAL SALES LIMITED Vs. DEPUTY COLLECTOR COLLECTIONS SALES TAX
September 10, 1982
KASTURI DEVI Vs. COLLECTOR NAINITAL
September 8, 1982
KATORI DEVI Vs. COLLECTOR ALIGARH
March 30, 1982
KAZI ALI ASIF Vs. U P BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
August 6, 1982
KEDAR NATH Vs. FIRM REKH CHAND DASU RAM
November 26, 1982
KENDRIYA NAGRIK SAMITI KANPUR Vs. JAL SANSTHAN KANPUR
May 28, 1982
KESAR SUGAR WORKS Vs. UNION OF INDIA UOI
September 23, 1982
KESHAW PRASAD MISRA Vs. MANAGING COMMITTEE, GAYATRI VIDYA MANDIR, BHARUWA, SUMERPUR, DISTRICT HAMIRPUR AND ORS.
February 25, 1982
KHAN CHAND Vs. STATE OF U P
January 27, 1982
KHANGAR SINGH ALIAS KHURRAN SINGH Vs. KITAB SINGH
April 13, 1982
KHAYALI Vs. STATE OF U P
November 26, 1982
KHILARI Vs. THIRD ADDL. DISTRICT JUDGE, BANDA AND OTHERS
November 22, 1982
KIRAN BALA ASTHANA Vs. BHAIRE PRASAD SRIVASTAVA
February 8, 1982
KISHAN KRISHI YANTRA UDYOG Vs. COMMISSIONER OF SALES TAX
September 20, 1982
KISHAN LAL Vs. INSPECTING ASSISTANT COMMISSIONER
October 12, 1982
KM DARSHA AHUJA AND Vs. UNIVERSITY OF AGRA
March 16, 1982
KM SUNITA GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 15, 1982
KRIPAL SINGH Vs. KAILA
April 8, 1982
KRISHNA Vs. COMMISSIONER OF INCOME TAX
September 28, 1982
KRISHNA CHANDRA Vs. KANEEZ FATIMA
January 15, 1982
KRISHNA DAS MUKUND DAS Vs. MOHD AMIN
May 14, 1982
KRISHNA KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
September 1, 1982
KRISHNA SEHGAL Vs. U P STATE ROAD TRANSPORT CORPORATION
August 17, 1982
KULDIP NARAIN LAL Vs. MAHENDRA PAL JAIN
May 11, 1982
KUMARI ANJALI AND ANR. Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
February 24, 1982
KUMARI SADHANA AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA AND ORS.
January 4, 1982
KUMARI SANDHYA SHARMA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
February 25, 1982
KUNDAN SINGH Vs. STATE OF U.P.
March 19, 1982
L H SUGAR FACTORIES LTD Vs. UNION OF INDIA UOI
October 13, 1982
LADILI PRASAD Vs. STATE OF U P
January 6, 1982
LAKHAN SINGH Vs. STATE OF U P
October 12, 1982
LAKHMI CHAND Vs. COLLECTOR AGRA
March 9, 1982
LAKHMI CHAND Vs. COLLECTOR AGRA
September 3, 1982
LAL CHAND Vs. STATE OF U P
December 16, 1982
LAL CHAND MISRA Vs. STATE OF U.P.
December 6, 1982
LALA SHRI RAM Vs. DHANI RAM GUPTA
July 21, 1982
LALIT KUMAR Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
April 16, 1982
LALJI Vs. JOINT DIRECTOR OF CONSOLIDATION
May 4, 1982
LALJI Vs. STATE OF U.P. AND OTHERS
April 15, 1982
LALJI Vs. UNION OF INDIA
September 21, 1982
LALJI SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
February 8, 1982
LALMAN Vs. STATE OF U P
November 9, 1982
LALTA PRASAD SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
February 1, 1982
LAUDHAR Vs. STATE OF U.P.
March 30, 1982
LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX
July 13, 1982
LAXMAN DASS Vs. STATE
January 22, 1982
LAXMI KIRANA COMPANY Vs. COLLECTOR
October 1, 1982
LAXMI NARAIN CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX
August 20, 1982
LAXMI STORES Vs. SALES TAX OFFICER
February 19, 1982
LEKH RAJ Vs. 4TH ADDITIONAL DISTRICT JUDGE MEERUT
February 26, 1982
LEKHRAJ SINGH Vs. RAM DAS SINGH
October 13, 1982
LIBERTY FOOTWEAR CO Vs. COMMISSIONER OF SALES TAX
April 8, 1982
LUCKNOW PRODUCERS CO OPERATIVE MILK UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1982
LUXMICHAND Vs. STATE OF U P
October 6, 1982
M F FAROOQI Vs. U P INDUSTRIAL CO OP ASSOCIATION LTD
February 3, 1982
MADAN GOPAL Vs. VTH ADDITIONAL DISTRICT JUDGE
October 5, 1982
MADAN LAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
September 3, 1982
MADAN MOHAN VERMA Vs. MOHAN LAL
April 7, 1982
MADHUKAR KAPOOR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
December 20, 1982
MAHABIR PRASAD GOEL Vs. GURU SARAN SINGH
July 20, 1982
MAHABIR PRASAD MURARI LAL (FIRM) Vs. BACHEY LAL AND OTHERS
August 16, 1982
MAHADEO PRASAD Vs. PRESCRIBED AUTHORITY
May 13, 1982
MAHADEOJI DEITY INSTALLED IN MANDIR OF SOMNATHJI Vs. NAGAR MAHAPALIKA KANPUR
April 27, 1982
MAHADEVI Vs. CHIEF JUDICIAL MAGISTRATE
December 20, 1982
MAHARAJ SINGH Vs. BISHAMBHAR DAYAL
February 15, 1982
MAHARAJI Vs. RAMA SHANKER
August 20, 1982
MAHENDRA LAL JAINI Vs. DISTRICT ASSISTANT REGISTRAR CO OP SOC U P
October 7, 1982
MAHENDRA PRAKASH Vs. IV ADDITION 1 DISTRICT JUDGE
March 17, 1982
MAHENDRA PRATAP GARG Vs. VIJAY LAXMI GENGAL
September 15, 1982
MAHENDRA PRATAP GARG Vs. SMT. VIJAY LAXMI GENERAL
December 15, 1982
MAHENDRA SINGH Vs. STATE OF U P
March 1, 1982
MAHESH CHAND JINDAL Vs. STATE OF U.P
November 23, 1982
MAHESH PRAKASH Vs. UNION OF INDIA
March 5, 1982
MANGAL CHAND NAGALLIA Vs. DISTRICT JUDGE DEORIA
October 20, 1982
MANGAL SINGH Vs. STATE OF U P
September 27, 1982
MANGEY RAM Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT
February 23, 1982
MANGING COMMITTEE OF VINAY KUMAR HIGHER SECONDARY SCHOOL, KURAO KHERA, DIST. KANPUR AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
February 8, 1982
MANJEET KAUR Vs. COMMISSIONER OF WEALTH TAX
April 6, 1982
MANOHAR Vs. STATE
August 11, 1982
MANSEETI KUNWAR Vs. RAM NATH SINGH
August 6, 1982
MASOOD ALI Vs. METROPOLITAN MAGISTRATE CORPORATION KANPUR
May 28, 1982
MATA BADAL Vs. MOOL CHAND
November 5, 1982
MAYA DEVI AND ANOTHER Vs. RUPA DEVI AND OTHERS
January 5, 1982
MAZHARUL HAQ Vs. QAMA
November 18, 1982
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD Vs. KAILASH NARAIN
March 1, 1982
MIAN JAN Vs. STATE
April 26, 1982
MIRZA HASHIM HUSAIN Vs. MANI BHADRA DAS
November 9, 1982
MIRZA JAVED MURTAZA Vs. U P FINANCIAL CORPORATION KANPUR
March 23, 1982
MITHAN SINGH Vs. CHANDRA PAL SINGH AND ORS.
August 9, 1982
MITHLESH KUMAR GUPTA Vs. STATE OF U P
November 11, 1982
MITTRA NAND KAUSHIK Vs. STATE OF U P
March 23, 1982
MODEL CO OP FARMING SOC Vs. STATE OF U P
November 26, 1982
MODI CHARITABLE FUND SOCIETY Vs. INCOME TAX OFFICER
April 29, 1982
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX
September 16, 1982
MOHAMMAD AMIN AND OTHERS Vs. NAGAR MAHAPALIKA, ALLAHABAD
May 17, 1982
MOHAMMAD SALIM IN JAIL Vs. ADHIKSHAK JANPAD KARAGAR PAURI
November 4, 1982
MOHAN LAL Vs. VITH ADDITIONAL DISTRICT JUDGE SAHARANPUR
October 5, 1982
MOHAN LAL Vs. BANWARI LAL
April 27, 1982
MOHAN LAL Vs. STATE OF U P
May 25, 1982
MOHAN LAL Vs. BOARD OF REVENUE U P ALLAHABAD
February 11, 1982
MOHAN LAL SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS MUZAFFARNAGAR, AND OTHERS
January 22, 1982
MOHAN SINGH BEDI Vs. PHOOL CHAND
March 22, 1982
MOHD ENAM KHAN Vs. SAYEED WILAYATUL HASAN
January 22, 1982
MOHD IDRIS KHAN Vs. SECOND ADDITIONAL DISTRICT JUDGE LUCKNOW
May 26, 1982
MOHD ISA KHAN Vs. STATE OF U P
March 22, 1982
MOHD ISHAAQ Vs. COMMISSIONER OF SALES TAX
February 26, 1982
MOHD MAHANDI Vs. STATE
October 18, 1982
MOHD TARIQ Vs. STATE OF U P
April 5, 1982
MOHD YUNUS Vs. STATE OF U P
April 5, 1982
MOOL CHAND AND ANOTHER Vs. III ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
September 17, 1982
MOOL CHANDRA SHARMA Vs. STATE OF U.P.
March 3, 1982
MST. YASHODHA DEVI Vs. MUNSIF WEST BALIA AND ANOTHER
May 17, 1982
MUKAND LAL MALIK Vs. UNION OF INDIA
November 9, 1982
MUMTAZ Vs. STATE OF U P
May 26, 1982
MUMTAZ NABI Vs. DISTRICT JUDGE PILIBHIT
May 5, 1982
MUNNA Vs. STATE
January 18, 1982
MUNNA AND ORS Vs. STATE OF U P AND ORS
January 19, 1982
MUNNA LAL Vs. KRISHNA KUMARI
July 16, 1982
MUNNA LAL SHUKLA Vs. STATE OF U P
April 19, 1982
MUNNEY KHAN Vs. STATE OF U P
March 5, 1982
MUNNI DEVI Vs. CHHOTI
September 6, 1982
MUNSHI Vs. TARA CHAND
April 16, 1982
MUNSHI Vs. STATE
March 29, 1982
MUSAI Vs. DEORAJ
August 25, 1982
MUSAI AND ORS. Vs. DEORAJ AND ORS.
August 23, 1982
MUSE Vs. BOARD OF REVENUE U P
January 5, 1982
MUSEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 20, 1982
N D BURMAN Vs. INDRAMANI PATHAK
October 4, 1982
NABI RAHAM Vs. STATE OF UTTAR PRADESH
December 7, 1982
NABI RASOOL Vs. MOHD MAQSHOOD
July 28, 1982
NAGAR PALIKA, ETAH AND OTHERS Vs. CIVIL JUDGE, ETAH
January 27, 1982
NAGAR SWASTHA ADHIKARI Vs. MOOL CHANDRA AND OTHERS
February 4, 1982
NAGAR SWASTHAYA ADHIKARI Vs. GARIB DAS
March 5, 1982
NAGAR SWASTHAYA ADHIKARI, ALLAHABAD Vs. MEWA LAL
March 17, 1982
NAGAR SWASTHYA ADHIKARI Vs. BASDEO PRASAD
February 4, 1982
NAGAR SWASTHYA ADHIKARI Vs. ASHOK KUMAR
January 28, 1982
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. RAM KAILASH
January 29, 1982
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. CHIMMAN LAL CHAWLA AND ANOTHER
February 10, 1982
NAGAR SWASTHYA ADHIKART NAGAR MAHAPALTKA ALLAHABAD Vs. RAM DHANI GUPTA
February 16, 1982
NAGENDRA NATH SINGH Vs. STATE OF U P
February 10, 1982
NAIM AHMAD Vs. STATE
October 5, 1982
NAIN KUMARI SURI Vs. COMMISSIONER OF INCOME TAX
September 9, 1982
NANAK CHANDRA LAXMAN DAS Vs. COMMISSIONER OF INCOME TAX
February 10, 1982
NAND KISHORE Vs. STATE OF U P
February 25, 1982
NAND KISHORE Vs. STATE
March 5, 1982
NAND RAM Vs. STATE OF U P
November 9, 1982
NANHEY Vs. VITH ADDITIONAL DISTRICT JUDGE LUCKNOW
December 16, 1982
NANNOO AND ANOTHER Vs. GRAM SABHA
October 15, 1982
NAQLI LAL SHARMA Vs. CHIEF JUDICIAL MAGISTRATE, SAHARANPUR (EXERCISING POWERS OF D.M.) AND ANR.
March 3, 1982
NARAIN DAS KHANNA Vs. JAWAHAR LAL BHATIA
September 22, 1982
NARBDESHWAR MISRA Vs. DISTRICT INSPECTOR OF SCHOOL, DEORIA AND ORS.
February 8, 1982
NARESH KUMAR ALIAS MUNNA GIPPY Vs. DISTRICT MAGISTRATE AND ANR.
September 23, 1982
NARESH PRASAD Vs. THE STATE
January 27, 1982
NARESH SONI Vs. STATE
October 18, 1982
NARSINGH RAI Vs. SHISHU GYAN MANDIR
May 4, 1982
NASIRUDDIN Vs. 1ST ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
February 12, 1982
NATIONAL INSURANCE CO LTD Vs. YOGENDRA NATH VERMA
May 21, 1982
NAUBAT Vs. STATE OF U P
February 16, 1982
NAVEEN CHANDRA SHARMA Vs. SIXTH ADDITIONAL DISTRICT AND SESSIONS JUDGE MEERUT
October 1, 1982
NAWAL SINGH Vs. PANCHIYA RAM DECEASED
September 8, 1982
NEELAM Vs. DARSHAN KUMAR
October 21, 1982
NETRAPAL Vs. STATE
March 2, 1982
NEW INDIA ASSURANCE CO LTD Vs. HEMLATA BISWAS
July 21, 1982
NEW INDIA ASSURANCE COMPANY Vs. MANNU LAL
February 4, 1982
NILAMBER JHA Vs. IST ADDITIONAL DISTRICT JUDGE GORAKHPUR
May 11, 1982
NILIMA BHATNAGAR Vs. STATE OF UTTAR PRADESH
February 15, 1982
NISHAT AHMAD Vs. SECOND ADDITIONAL DISTRICT JUDGE
September 6, 1982
NOOR MOHAMMAD Vs. STATE OF U P
November 26, 1982
NOORULLAH GHAZANFARULLAH ALLAHABAD Vs. MUNICIPAL BOARD OF ALIGARH
April 26, 1982
O C M LTD Vs. COMMISSIONER OF INCOME TAX
March 4, 1982
OBEETEE P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 28, 1982
OM PRAKASH Vs. DISTRICT INSPECTOR OF SCHOOLS, BADAUN AND ANR.
March 4, 1982
OM PRAKASH Vs. RUKMINI DEVI
April 20, 1982
OM PRAKASH Vs. STATE
July 27, 1982
OM PRAKASH SHARMA Vs. DISTRICT CO
January 29, 1982
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHRIMATI CHANDRAWATI
May 20, 1982
P R CHAUHAN Vs. STATE OF U P
August 13, 1982
P S GANDHI Vs. COMMISSIONER OF WEALTH-TAX
February 2, 1982
PADMA Vs. DILIP KUMAR
January 22, 1982
PANCHAM SINGH Vs. STATE OF U P
September 27, 1982
PANKAJ KUMAR BISHNOI Vs. URMILA DEVI
August 18, 1982
PARAMOUNT AUTO TRADERS Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE
March 15, 1982
PARAS NATH DWIVEDI Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA VARANASI
April 15, 1982
PARAS NATH SINGH Vs. COMMITTEE OF MANAGEMENT, RASHTRIYA UCHCHTAR MADHYAMIC VIDYALAYA, MAHREV PUREON, JAUNPUR AND ANOTHER
February 8, 1982
PARMESHWAR DAYAL SHUKLA Vs. DEPUTY REGISTRAR, CO
May 17, 1982
PARVESH Vs. STATE
April 5, 1982
PATRAM SINGH Vs. BAHADUR SINGH
July 20, 1982
PATWALA SALES CORPORATION Vs. STATE OF UTTAR PRADESH
July 27, 1982
PAUHARI Vs. SAHAIK SANCHALAK CHAKBANDI
December 22, 1982
PAUL CHANDRA Vs. DURGA DUTT
December 1, 1982
PAYRE LAL Vs. STATE OF U P
March 5, 1982
PHOOL CHAND PRASAD Vs. SECOND ADDL DISTRICT AND SESSIONS JUDGE
May 12, 1982
PHOOLCHAND Vs. STATE OF U.P.
September 30, 1982
PIONEER LTD Vs. LABOUR COURT
May 21, 1982
PITAMBAR DUTTA Vs. SMT. ROSHAN DEI
October 6, 1982
POONAM CHAND TRILOK CHAND Vs. COMMISSIONER OF INCOME TAX
January 6, 1982
POTHI RAM Vs. THE STATE OF U.P.
April 15, 1982
PRABHAT Vs. SANTOSH KUMARI
May 17, 1982
PRABHOO Vs. BOARD OF REVENUE U P
May 14, 1982
PRABHU NARAIN SINGH Vs. RAM NIRANJAN
May 24, 1982
PRABHU SINGH Vs. PHULJHARIA
March 2, 1982
PRADEEP KAKKAR Vs. UNIVERSITY OF GORAKHPUR AND ANOTHER
August 9, 1982
PRADEEP KUMAR GUPTA MAHESH CHANDRA GUPTA Vs. STATE OF U P
October 7, 1982
PRADYUMNA KRISHNA Vs. OM PRAKASH RATHI
February 3, 1982
PRAKASH CHAND SRIVASTAVA AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
December 14, 1982
PRAKASH CHANDRA VERMA Vs. PRAKASHWATI ALIAS KRISHNA DEVI
December 6, 1982
PRAN DATT Vs. STATE OF U P
February 2, 1982
PRATAP Vs. STATE OF U P
April 27, 1982
PRATAP CHAND Vs. STATE
April 6, 1982
PRATAP SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P. ALLAHABAD
October 1, 1982
PRATAP SINGH JAIN Vs. STATE OF UTTAR PRADESH
April 14, 1982
PRATIPAL KAUR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX
December 17, 1982
PREETAM SINGH Vs. STATE
February 18, 1982
PREM BEHARI LAL SAXENA Vs. III ADDITIONAL DISTRICT JUDGE, MATHURA AND OTHERS
September 6, 1982
PREM CHANDRA Vs. STATE OF U.P.
December 7, 1982
PREM LATA AGARWAL Vs. COMMISSIONER OF WEALTH-TAX
April 26, 1982
PREM NARAIN Vs. GANGA RAM
February 23, 1982
PREM NATH Vs. NAND LAL KHARE
March 16, 1982
PREMIER VEGETABLE PRODCUTS LTD Vs. STATE
January 25, 1982
PRITHVI NATH KAPOOR Vs. STATE OF U P
April 23, 1982
PUNJAB SINGH Vs. STATE OF UTTAR PRADESH
October 22, 1982
PUNJAB TYRES Vs. COMMISSIONER OF SALES TAX
February 19, 1982
QAMARUDDIN Vs. UNION OF INDIA UOI
January 4, 1982
R D KEWALRAMANI Vs. STATE OF U P
October 11, 1982
R R ENGINEERING CO Vs. COMMISSIONER OF SALES TAX
January 28, 1982
RADHA RAMAN BHARGAVA Vs. KESHAV DUTT PANDEY
February 16, 1982
RADHESHYAM DUBEY Vs. CHANDRA BALI SINGH
December 2, 1982
RADHEY SHYAM Vs. STATE
December 20, 1982
RAFIQ KHAN Vs. MOHAMMAD UMAR KHAN
October 21, 1982
RAFIQUDDIN AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 31, 1982
RAGHAVENDRA Vs. MOTILAL
March 15, 1982
RAGHAVENDRA NARAIN SHAH Vs. MOTI LAL GUPTA
March 25, 1982
RAGHOTTAM SHUKLA Vs. STATE OF U P
August 11, 1982
RAGHU RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 22, 1982
RAGHUBIR SAHAI Vs. DISTRICT JUDGE BAHRAICH
August 9, 1982
RAGHUNANDAN PRASAD PANDEY Vs. CO OP TRIBUNAL LUCKNOW
October 5, 1982
RAI SATYA VRATA Vs. COMMISSIONER OF WEALTH TAX
April 7, 1982
RAJ BAHADUR SINGH Vs. BOARD OF REVENUE U P
February 5, 1982
RAJ KISHORE PRASAD Vs. INCOME TAX OFFICER
April 12, 1982
RAJ KUMAR SINGH AND ANOTHER Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, VARANASI AND ANOTHER
May 17, 1982
RAJ KUMARI AND OTHERS Vs. D.D.C. AND OTHERS
February 12, 1982
RAJ NARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW CAMP
July 7, 1982
RAJ NARAIN SINGH Vs. STATE OF U.P. AND OTHERS
May 14, 1982
RAJA HARENDRA SINGH Vs. UNION OF INDIA AND ANOTHER
April 8, 1982
RAJA RAM Vs. STATE OF U P
October 5, 1982
RAJA RAM Vs. MUNICIPAL BOARD RATH
August 20, 1982
RAJA RAM Vs. DY DIRECTOR OF CONSOLIDATION U P
April 8, 1982
RAJBALI Vs. STATE OF U P
September 10, 1982
RAJDEO YADAV Vs. STATE OF UTTAR PRADESH
January 4, 1982
RAJENDRA SHARMA Vs. STATE
March 25, 1982
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
May 21, 1982
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
May 26, 1982
RAJJAN LAL GUPTA Vs. III ADDITIONAL DISTRICT JUDGE
January 29, 1982
RAJPAL SINGH Vs. POLICE ADHIKSHAK, RAMPUR AND OTHERS
December 22, 1982
RAJPATI SINGH Vs. DISTT ADMINISTRATIVE COMMITTEE
October 19, 1982
RAKESH BALA Vs. JOHN ERIC
May 3, 1982
RAKESH KUMAR TEWARI Vs. PUBLIC SERVICE COMMISSION U P
August 3, 1982
RAM AND CO COLONIZERS Vs. STATE OF UTTAR PRADESH
February 26, 1982
RAM ASREY Vs. STATE OF U P
April 7, 1982
RAM AUTAR Vs. DILRAJI
May 17, 1982
RAM AUTAR Vs. STATE OF U P
November 20, 1982
RAM AUTAR Vs. PRESCRIBED AUTHORITY AND OTHERS
September 15, 1982
RAM BABU Vs. SECOND ADDL CIVIL JUDGE KANPUR
May 26, 1982
RAM BAHADUR SINGH Vs. SHEO NATH SINGH
October 5, 1982
RAM BHAROSEY Vs. STATE OF U P
January 7, 1982
RAM BHAROSEY LAL GIRLS INTER COLLEGE Vs. ASHA SHARMA
February 19, 1982
RAM CHANDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
September 10, 1982
RAM CHANDRA Vs. IST ADDL DISTT JUDGE NAINITAL
March 15, 1982
RAM CHANDRA GIRI Vs. RAM SURAT GIRI
January 18, 1982
RAM CHANDRA SINGH Vs. BASDEO SINGH
March 23, 1982
RAM CHANDRA SINHA Vs. DISTRICT JUDGE LUCKNOW
August 3, 1982
RAM CHARAN Vs. STATE OF U P
November 24, 1982
RAM DAS ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
January 6, 1982
RAM DAYAL Vs. STATE OF U P
April 7, 1982
RAM DAYAL Vs. GANGA PRASAD
March 3, 1982
RAM DEO Vs. STATE OF UTTAR PRADESH
August 13, 1982
RAM DHANI Vs. STATE OF U P
February 12, 1982
RAM DHANI Vs. D.D.C. AND OTHERS
March 19, 1982
RAM DHANI Vs. STATE OF UTTAR PRADESH
February 22, 1982
RAM DHARI YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ANR.
January 22, 1982
RAM DULAR Vs. DEPUTY DIRECTOR CONSOLIDATION JAUNPUR
January 20, 1982
RAM DULAREY Vs. BARSATI
October 29, 1982
RAM DUTT Vs. D.D.C. AND OTHERS
October 12, 1982
RAM DUTTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
September 7, 1982
RAM GOPAL Vs. HARI SHANKER
February 24, 1982
RAM JEE SINGH AND ORS. Vs. STATE AND ORS.
July 9, 1982
RAM KUMAR Vs. BOARD OF REVENUE UTTAR PRADESH
July 7, 1982
RAM LAKHAN Vs. GAON SABHA KUSMAHARA
November 11, 1982
RAM MAHARAJ DUBEY Vs. JOINT DIRECTOR OF CONSOLIDATION DISTRICT BASTI
July 28, 1982
RAM NANDAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
December 10, 1982
RAM NARAIN Vs. COMMISSIONER MEERUT DIVISION
July 19, 1982
RAM NARESH Vs. STATE OF U P
August 3, 1982
RAM NARESH Vs. STATE
March 3, 1982
RAM NATH Vs. STATE
January 6, 1982
RAM NATH Vs. MANGA
October 4, 1982
RAM PAL SINGH Vs. U.P. STATE ELECTRICITY BOARD AND OTHERS
September 24, 1982
RAM PRAKASH AND BROS Vs. NAGAR MAHAPALIKA
August 13, 1982
RAM PRASAD Vs. IRTIZA HUSAIN
May 13, 1982
RAM PRASAD Vs. THE STATE OF U.P.
March 2, 1982
RAM PRASAD Vs. GANGA PRASAD
December 6, 1982
RAM PRATAP Vs. RAM AUTAR
February 26, 1982
RAM RATI Vs. MATA PRASAD
November 26, 1982
RAM SABODH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 2, 1982
RAM SANEHI Vs. ASSTT DIRECTOR OF CONSOLIDATION
August 30, 1982
RAM SARAN Vs. SHANTI DEVI
August 30, 1982
RAM SARAN Vs. TOWN AREA COMMITTEE
March 1, 1982
RAM SEWAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
May 26, 1982
RAM SHANKER Vs. DISTRICT MAGISTRATE UNNAO
December 22, 1982
RAM SINGH Vs. STATE OF U.P. AND ORS.
March 15, 1982
RAM SINGH Vs. STATE
March 3, 1982
RAM SUKH SHUKLA Vs. STATE OF U P
May 28, 1982
RAM SWARUP Vs. BOARD OF REVENUE U P
May 27, 1982
RAM SWARUP Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 1, 1982
RAM SWARUP Vs. RENT CONTROL AND EVICTION OFFICERS
November 20, 1982
RAM TEJ SINGH Vs. STATE OF U P
August 20, 1982
RAM YA GYA Vs. STATE
September 16, 1982
RAMA CHANDRA SINGH AND ANOTHER Vs. RAM ASREY
April 30, 1982
RAMA SHANKAR GUPTA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
November 26, 1982
RAMA SHANKER Vs. THIRD ADDITIONAL DISTRICT JUDGE BASTI
October 7, 1982
RAMDEO Vs. DEPUTY DIRECTOR OF CONSOLIDATION MIRZAPUR
September 15, 1982
RAMDEO Vs. BENI MADHO
May 25, 1982
RAMESH CHANDRA Vs. BEENA SAXENA
February 24, 1982
RAMESH CHANDRA Vs. STATE OF U.P. AND OTHERS
February 18, 1982
RAMESH CHANDRA BHAROLIA Vs. KRISHNA SARAN LAL
April 29, 1982
RAMESH CHANDRA GUPTA Vs. STATE OF U P
May 28, 1982
RAMESH CHANDRA SHARMA VIKAT Vs. RENT CONTROL AND EVICTION OFFICER, BAREILLY AND ANOTHER
September 23, 1982
RAMESH KUMAR Vs. UNION OF INDIA AND ORS.
August 17, 1982
RAMESH KUMAR AWASTHI Vs. COLLECTOR SAHARANPUR
May 26, 1982
RAMESHWAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, ETAH
July 19, 1982
RAMESHWAR PRASAD KISHAN GOPAL Vs. ARORA V K ITO
September 6, 1982
RAMJAS AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 10, 1982
RAMJEE Vs. MANSA RAM
July 30, 1982
RAMJEE SINGH Vs. STATE OF UTTAR PRADESH
September 9, 1982
RAMJI Vs. STATE OF U P
October 21, 1982
RAMJI MISHRA Vs. BHAGWAT
May 28, 1982
RAMPAL Vs. STATE
March 3, 1982
RAMPUR DISTILLERY AND CHEMICAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 26, 1982
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
July 5, 1982
RANG LAL Vs. PRESCRIBED AUTHORITY DEORIA
May 7, 1982
RANI LILA RAM KUMAR BHARGAWA Vs. A D M CIVIL SUPPLIES
September 1, 1982
RANJANA R MASSEY Vs. STATE OF UTTAR PRADESH
May 14, 1982
RASHTRA DEEP LABORATORY Vs. COMMISSIONER OF SALES TAX
April 26, 1982
RAVI SHANKER Vs. STATE OF U P
February 27, 1982
RAVI SHANKER Vs. SIYARAM
October 19, 1982
RESERVE BANK OF INDIA Vs. S P SRIVASTAVA
October 18, 1982
RIKHAI AND ANOTHER Vs. KAULESHAR AND ANOTHER
November 10, 1982
RIYAZUDDIN Vs. STATE OF U.P.
February 5, 1982
ROSHAN ISLAM Vs. DISTRICT JUDGE BULANDSHAHAR
July 15, 1982
ROSHAN LAL DOHREY Vs. BEHARI LAL DOHREY
March 3, 1982
RUKMINI DEVI Vs. DISTRICT JUDGE GORAKHPUR
November 29, 1982
S B BHARGAVA Vs. COMMISSIONER OF INCOME-TAX
May 26, 1982
S P KOCHHAR Vs. INCOME TAX OFFICER
May 14, 1982
S.P.S. CHAUHAN Vs. M.M. H. (P.G.), COLLEGE, GHAZIABAD AND OTHERS
May 25, 1982
SABRA BEGUM Vs. DISTRICT JUDGE MEERUT
November 29, 1982
SACHCHIDANAND PATHAK Vs. STATE
April 1, 1982
SADHU SINGH Vs. STATE OF U P
November 3, 1982
SADI RAM GANGA PD Vs. UNION OF INDIA UOI
February 17, 1982
SAEEDUDDIN Vs. BOARD OF REVENUE
August 10, 1982
SAGAR Vs. STATE OF UTTAR PRADESH
October 20, 1982
SAHNEY BROTHERS Vs. UNION OF INDIA
March 30, 1982
SAHU GOVIND PD Vs. COMMISSIONER OF INCOME TAX
April 1, 1982
SAHU SEETAL PRASAD DHARAMSHALA Vs. DISTT SUPPLY OFFICER RENT CONTROL
July 14, 1982
SAKALRAJ Vs. ASSISTANT DIRECTOR CONSOLIDATION LUCKNOW
July 28, 1982
SALIM KHAN Vs. PARVEEN KHATOON
March 24, 1982
SALIM SULTAN Vs. THIRD ADDL DISTRICT JUDGE BULANDSHAHR
July 6, 1982
SAMAI DIN Vs. DISTRICT MAGISTRATE
August 26, 1982
SAMAY BIR SINGH Vs. ASST. REGISTRAR, CO
January 13, 1982
SAMPAT RAM VERMA Vs. ADDL DISTRICT MAGISTRATE AGRA
January 5, 1982
SAMUJH AND OTHERS Vs. D.D.C., BASTI AND OTHERS
August 19, 1982
SANDEEP JAIN Vs. IIND ADDITIONAL DISTRICT AND SESSIONS JUDGE, LUCKNOW AND OTHERS
August 18, 1982
SANEH DEEP Vs. STATE OF U P
April 30, 1982
SANKATHA Vs. DUIJI
November 4, 1982
SANTOSH KUMAR Vs. CHAMELI DEVI
October 8, 1982
SARAN ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 11, 1982
SARDAR ANWAR Vs. MUNWWAR HUSSAIN
February 11, 1982
SARDAR CHANCHAL SINGH Vs. RAM SEWAK MISHRA
April 7, 1982
SARDAR MAN SINGH Vs. GANGA DEVI
March 1, 1982
SARDAR SINGH Vs. NARAIN SINGH
January 22, 1982
SARJU Vs. D.D.C. AND OTHERS
August 10, 1982
SARJU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
August 8, 1982
SARTAJ Vs. STATE OF U P
November 8, 1982
SARWAR HUSAIN Vs. ADDITIONAL CIVIL JUDGE J S C S MORADABAD
July 15, 1982
SATENDRA KUMAR KOHLI Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ANOTHER
February 19, 1982
SATI PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION KANPUR
September 3, 1982
SATISH CHANDRA Vs. DISTRICT JUDGE ETAH
January 12, 1982
SATISH CHANDRA Vs. STATE OF U.P.
December 1, 1982
SATPAL AUTOMOBILE COMPANY Vs. INCOME TAX OFFICER
July 16, 1982
SATPAL KISHANLAL Vs. COMMISSIONER OF SALES TAX
February 12, 1982
SATYA NARAIN Vs. OFFICIAL TRUSTEES U P ALLAHABAD
March 3, 1982
SATYA PRAKASH Vs. DISTRICT JUDGE
February 3, 1982
SATYA PRAKASH Vs. STATE
February 2, 1982
SAVITRI DEVI Vs. UDAY BHAN
August 31, 1982
SECURED INVESTMENT COMPANY Vs. REGISTRAR OF FIRMS SOCIETIES AND CHITS
April 20, 1982
SHABOO Vs. STATE OF U P
March 30, 1982
SHADILAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1982
SHAFIQ AHMAD Vs. STATE OF UTTAR PRADESH
April 7, 1982
Shafiqur Rahman Khan Vs. 2nd Additional District Judge, Rampur and others
August 25, 1982
SHAHJAHAN BEGUM Vs. SULTAN JAHAN BEGUM
March 17, 1982
SHAKOOR Vs. PALAKDHARI
July 13, 1982
SHAKTI LACE FACTORY Vs. COMMISSIONER OF SALES TAX
May 28, 1982
SHAKUNTALA DEVI Vs. BOARD OF REVENUE AND OTHERS
April 1, 1982
SHAMBHOO Vs. RAMDEO
March 5, 1982
SHAMBHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
September 17, 1982
SHAMS ALAM KHAN Vs. UNION OF INDIA
March 5, 1982
SHAMSHER RAI Vs. STATE OF U P
July 19, 1982
SHANKER BUX SINGH Vs. AVAS AYUKT U P AVAS EVAM VIKAS PARISHAD
September 8, 1982
SHANKER LAL Vs. STATE OF U P
January 12, 1982
SHANTI DEVI Vs. IST ADDITIONAL DISTRICT JUDGE
October 22, 1982
SHANTI DEVI VERMA Vs. DEPUTY DIRECTOR OF EDUCATION, REGION I, MEERUT AND ORS.
May 5, 1982
SHANTI LAL Vs. RAMJI LAL
August 9, 1982
SHANTIMOY RAY Vs. COMPETENT AUTHORITY IAC
December 3, 1982
SHARBATI DEVI Vs. SATENDRA PRAKASH SINGHAL
July 15, 1982
SHARDA YADAV Vs. MUNICIPAL BOARD GORAKHPUR
August 6, 1982
SHARDHA DEVI Vs. SHYAMA CHARAN TRIPATHI
July 8, 1982
SHASHI KANT Vs. STATE OF U.P.
April 9, 1982
SHAYAM BEHARI Vs. STATE OF U.P.
August 23, 1982
SHEIKH FAQIR ULLAH Vs. UNION OF INDIA
August 20, 1982
SHEIKH LAL MOHAMMAD AND SHEIKH FATEH MOHAMMAD Vs. DEPUTY DIRECTOR, CONSOLIDATION, VARANASI AND OTHER
August 10, 1982
SHEIKH SHAMSHAD AHMAD Vs. UNION OF INDIA
December 21, 1982
SHEILA PRASAD Vs. CONTROLLER OF ESTATE DUTY
October 14, 1982
SHEO NARAIN CHAUDHARY Vs. DISTRICT JUDGE ALLAHABAD
May 27, 1982
SHEO NARAIN CHAUDHARY AND ANOTHER Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
May 2, 1982
SHEO SAMPAT LAL Vs. STATE OF UTTAR PRADESH
August 31, 1982
SHEO SHANKER Vs. STATE
October 12, 1982
SHEO SHANKER TEWARI Vs. U.P. PUBLIC SERVICES TRIBUNAL AND OTHERS
December 9, 1982
SHEO SINGH Vs. RANJIT SINGH
April 8, 1982
SHEODAN SINGH Vs. LADHO ALIAS LADHWATI
January 12, 1982
SHERVANI SUGAR SYNDICATE LTD Vs. MUNICIPAL BOARD UJHANI
May 25, 1982
SHIAM LAL Vs. ASHOK KUMAR AND
January 23, 1982
SHIBBOO Vs. IST ADDITIONAL DISTRICT JUDGE
December 13, 1982
SHIV CHARAN LAL Vs. BOARD OF REVENUE U P
July 8, 1982
SHIV KUMAR Vs. STATE OF U.P. AND ANOTHER
February 24, 1982
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 7, 1982
SHIV PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 7, 1982
SHRI CHAND Vs. DISTRICT JUDGE BARABANKI
July 16, 1982
SHRI PAUL CHANDRA Vs. DURGA DUTT
January 12, 1982
SHRI RAM Vs. SARDAR ARJUN SINGH
February 18, 1982
SHRI RAM Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
August 31, 1982
SHUJAUDDIN Vs. SHAMSUDDIN
August 30, 1982
SHUSHIL KUMAR Vs. STATE OF U P
April 12, 1982
Shyam Kumari Gupta Vs. Shanker Sahai and another
April 15, 1982
SHYAM NARAIN Vs. STATE OF UTTAR PRADESH
March 31, 1982
SHYAM NARAIN DIXIT Vs. CHANCELLOR, SAMPURNANAND SANSKRIT, VISHWAVIDYALAYA, VARANASI AND OTHERS
April 15, 1982
SHYAM NARAIN TEWARI Vs. D.D.C., AND OTHERS
March 26, 1982
SHYAM NATH Vs. DURGA PRASAD
April 2, 1982
SHYAM NATH Vs. DURGA PRASAD
February 4, 1982
SHYAM SINGH Vs. D D C
February 12, 1982
SHYAM SUNDER SHARMA Vs. STATE OF U P
March 5, 1982
SIDH GOPAL Vs. DIN DAYAL SHARDA
August 16, 1982
SIDH NATH IRON TRADERS Vs. SALES TAX OFFICER
October 4, 1982
SIR SHADILAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
April 30, 1982
SIRAJUDDIN Vs. STATE OF UTTAR PRADESH
February 16, 1982
SITA RAM Vs. CHANDRA BALI
March 5, 1982
SITA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
September 3, 1982
SITA RAM Vs. BOARD OF REVENUE U P ALLAHABAD
July 9, 1982
SIYA RAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 26, 1982
SMT SUSHILA DEVI Vs. RAJENDRA SINGH AND ANR
April 27, 1982
SMT. CHAMELI DEVI AND ANOTHER Vs. IST ADDITIONAL DISTRICT JUDGE, MORADABAD AND ANOTHER
January 4, 1982
SMT. GLAICHI Vs. BHOLA SHANKAR AND ORS.
September 10, 1982
SMT. JALDHARA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
October 22, 1982
SMT. KAMLA DEVI Vs. THE RENT CONTROL AND EVICTION OFFICER/ADDL. DISTT. MAGISTRATE (FINANCE AND REVENUE) AND ANOTHER
April 13, 1982
SMT. NARAIN Vs. BUDDHA
November 10, 1982
SMT. SHANTI DEVI Vs. BASANT LAL
September 7, 1982
SMT. SONADEVI AND ANR. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 1, 1982
SOBARAN SINGH Vs. STATE OF U P
August 25, 1982
SOBRAN SINGH Vs. STATE OF U P
January 11, 1982
SODHI TRANSPORT COMPANY Vs. STATE OF U P
May 25, 1982
SOMAR AND ANOTHER Vs. PABBAR
September 6, 1982
SOMWATI Vs. BOARD OF REVENUE U P
August 13, 1982
SONEY LAL Vs. DEPUTY DIRECTOR CONSOLIDATION KANPUR
October 4, 1982
SRI KRISHAN Vs. STATE
March 1, 1982
SRI KRISHNA Vs. COMMISSIONER OF INCOME-TAX
September 28, 1982
SRI N. AGGARWAL Vs. STATE
January 13, 1982
SRI NATH MURARI LAL SARAF Vs. UNION OF INDIA UOI
March 4, 1982
SRI NIWAS Vs. DEPUTY DIRECTOR OF CONSOLIDATION GYANPUR
November 29, 1982
SRI NIWAS AGRAWAL Vs. STATE OF U P
January 14, 1982
SRI RAM Vs. GIRDHARI LAL
July 8, 1982
STATE Vs. SUNDER LAL
February 11, 1982
STATE Vs. OMKAR PRASAD
March 1, 1982
STATE BANK OF PATIALA Vs. SWERAJ DEVI
September 2, 1982
STATE OF U P Vs. RAM AUTAR JAISWAL
August 11, 1982
STATE OF U P Vs. MOOL CHAND
August 9, 1982
STATE OF U P Vs. KHAIRUNNISA BEGUM
July 9, 1982
STATE OF U P Vs. AFTAB AHMAD KHAN
July 16, 1982
STATE OF U P Vs. SHIV MURAT
May 24, 1982
STATE OF U P Vs. OM PRAKASH
March 1, 1982
STATE OF U P Vs. MISRI LAL
March 15, 1982
STATE OF U P Vs. ROSHAN LAL
March 23, 1982
STATE OF U P Vs. SATYABIR SINGH
April 5, 1982
STATE OF U P Vs. PREM SINGH
April 1, 1982
STATE OF U P Vs. KRISHNA MURTI
April 14, 1982
STATE OF U P Vs. PURSHOTTAM LAL
February 15, 1982
STATE OF U P Vs. SACHCHIDANAND SRIVASTAVA
January 27, 1982
STATE OF U P Vs. PHOOL CHAND AGARWAL
January 27, 1982
STATE OF U P Vs. JAI PRAKASH
February 1, 1982
STATE OF U P Vs. MOHAN LAL
February 2, 1982
STATE OF U P Vs. VIMLA SAMBHARWAL
September 23, 1982
STATE OF U P Vs. DEG RAJ SINGH
October 21, 1982
STATE OF U P Vs. BHAGWAT
October 13, 1982
STATE OF U P Vs. S
October 14, 1982
STATE OF U P Vs. VIR SAHAI SINGH
October 14, 1982
STATE OF U P Vs. DHARAM SINGH MAHRA
November 4, 1982
STATE OF U P Vs. E P SACHARIAH
November 19, 1982
STATE OF U.P. Vs. MANGALI PRASAD SAHU
February 1, 1982
STATE OF U.P. Vs. SMT. KHAIRUNNISA BEGUM AND ORS.
July 29, 1982
STATE OF U.P. Vs. SUBEDAR AND ORS.
October 14, 1982
STATE OF UTTAR PRADESH Vs. DEVESHWAR PRASAD
December 2, 1982
STATE OF UTTAR PRADESH Vs. INDU BHUSHAN GUPTA
August 16, 1982
STATE OF UTTAR PRADESH Vs. PRAHLAD SINGH
September 10, 1982
STATE OF UTTAR PRADESH Vs. BHAGWAT AND ANOTHER
October 15, 1982
STATE OF UTTAR PRADESH Vs. BOARD OF REVENUE, U.P. AND OTHERS
October 22, 1982
STATE OF UTTAR PRADESH Vs. SOMESHWAR PRASAD
April 29, 1982
STATE OF UTTAR PRADESH Vs. JAGDISH SARAN SINGH
May 28, 1982
STATE OF UTTAR PRADESH Vs. VISHUNI DEVI
August 9, 1982
SUBHANG SAURAB CHATURVEDI Vs. STATE OF U.P. AND OTHERS
September 22, 1982
SUDARSHAN PRASAD Vs. RADHA KISHUN RAM
January 7, 1982
SUDHAKAR SHUKLA Vs. RAJESH KUMAR AGARWAL
December 13, 1982
SUDHIR CHANDRA Vs. CHANCELLOR, ALLAHABAD UNIVERSITY, LUKHNOW
October 11, 1982
SUGHAR SINGH Vs. STATE OF U P
February 12, 1982
SUGNAMAL Vs. STATE OF U P
September 2, 1982
SUKHDA SIKSHA MANDIR GIRLS INTERMEDIATE COLLEGE, BRINDABAN, MATURA AND ANR. Vs. DISTRICT INSPECTOR OF SCHOOLS, MATHURA AND ANR.
January 13, 1982
SUKHRAJ Vs. STATE OF U P
February 18, 1982
SUKHRAM GIRI Vs. DY DIRECTOR CONSOLIDATION U P
July 9, 1982
SULTAN Vs. FIRST ADDITIONAL DISTRICT JUDGE MEERUT
February 3, 1982
SULTAN AHMAD Vs. STATE OF UTTAR PRADESH
September 8, 1982
SULTAN SINGH Vs. RATAN SINGH
August 30, 1982
SUNDER Vs. KESHAVA
July 5, 1982
SUNDER BAI DIED Vs. ANANDI LAL DIED AND AFTER HIM MOHANIWALI
July 19, 1982
SUNDER LAL Vs. STATE
December 10, 1982
SUNIL K R SAHASTRABUDHEY Vs. DIRECTOR I I T KANPUR
May 20, 1982
SUNITA GUPTA KM Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
January 15, 1982
SUNITA KUMARI Vs. CHAIRMAN, PUBLIC SERVICE COMMISSION, U.P. ALLAHABAD AND ANOTHER
April 9, 1982
SUPREME PHARMACY Vs. DISTRICT JUDGE KANPUR
September 23, 1982
SURAJ BALI Vs. STATE OF U P
April 9, 1982
SURENDRA KUMAR Vs. BOARD OF REVENUE
March 30, 1982
SURENDRA NARAIN SAXENA Vs. VICE CHANCELLOR, KANPUR UNIVERSITY AND OTHERS
October 4, 1982
SURENDRA PURI Vs. STATE OF UTTAR PRADESH
December 20, 1982
SURESH Vs. U P BOARD OF REVENUE
December 16, 1982
SURESH CHANDRA Vs. SATISH CHANDRA
August 23, 1982
SURESH CHANDRA SAXENA Vs. UNION OF INDIA
August 20, 1982
SURESH KUMAR GULATI Vs. SUMAN GULATI
March 31, 1982
SURESH SWAROOP SRIVASTAVA Vs. T P TEWARI
September 22, 1982
SURESHWARI SARAN SINGH AND OTHERS Vs. SMT. ANNAPURNA DEVI AND OTHERS
November 4, 1982
SUSHIL CHANDRA VERMA Vs. STATE OF U P
September 27, 1982
SUSHIL KUMAR Vs. ADHIKCHHAK KENDRIYA KARAGAR
September 28, 1982
SUSHIL KUMAR Vs. U P STATE
September 16, 1982
SUSHIL KUMAR Vs. REGIONAL TRANSPORT AUTHORITY LUCKNOW REGION LUCKNOW
April 6, 1982
SUSHILA DEVI JAIN Vs. MOHAMMAD SHAFI
February 11, 1982
SUSHILA PANDEY Vs. NEW INDIA ASSURANCE CO LTD
August 30, 1982
SWADESHI SUGAR SUPPLIERS (P) LTD. Vs. VII ADDITIONAL DISTRICT JUDGE
November 3, 1982
SYED AHMAD KHAN Vs. IMRAT JAHAN BEGUM
January 27, 1982
SYED MUZAFFAR HASAN Vs. MOHD ISMAIL
January 21, 1982
TARA CHAND SETH Vs. SUPERINTENDENT DISTRICT JAIL RAMPUR AND
August 27, 1982
TASBEER AHMAD Vs. CIVIL JUDGE, ETAWAH AND ORS.
May 28, 1982
THAGGA MALLAH Vs. BADRI SINGH
March 15, 1982
THAKUR GOPALJI Vs. DINA NATH
March 5, 1982
THAN SINGH Vs. STATE OF U P
September 3, 1982
THUDI Vs. STATE OF U.P. AND OTHERS
September 17, 1982
TIGER HARDWARE AND TOOLS LTD Vs. STATE OF UTTAR PRADESH
May 24, 1982
TIKARAM AND SONS P LTD Vs. COMMISSIONER OF INCOME-TAX
April 19, 1982
TULSI RAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND REGIONAL TRANSPORT AUTHORITY
February 12, 1982
U C MISRA Vs. DISTRICT JUDGE LUCKNOW
July 13, 1982
U P STATE ELECTRICITY BOARD Vs. DAL CHANDRA SHARMA
April 9, 1982
U P STATE ELECTRICITY BOARD LUCKNOW Vs. R WHEELER
April 6, 1982
U P STATE ROAD TRANSPORT CORPORATION Vs. JANKI DEVI
March 23, 1982
U P STATE ROAD TRANSPORT CORPORATION LUCKNOW Vs. GEETA DEVI
November 4, 1982
UDAI BAHADUR SINGH Vs. DY DIRECTOR OF CONSOLIDATION PRATAPGARH
May 26, 1982
UDAI PRATAP NARAIN SINGH Vs. STATE OF U P
November 18, 1982
UMA KANT Vs. STATE OF U P
January 25, 1982
UMESH CHANDRA BHARADWAJ KANPUR Vs. MAHESH CHANDRA SHARMA BISWAN
December 2, 1982
UMESH CHANDRA SRIVASTAVA Vs. SHEO MURTI LAL
May 12, 1982
UMESH CHANDRAA PATHAK Vs. GORAKHPUR UNIVERSITY AND ORS.
April 15, 1982
UNION OF INDIA Vs. IIIRD ADDITIONAL DISTT. JUDGE
October 8, 1982
UNION OF INDIA Vs. SHRI SITARAM SUGAR COMPANY LTD.
November 29, 1982
UNION OF INDIA Vs. JUDICIAL MAGISTRATE EASTERN RAILWAY
April 9, 1982
UNION OF INDIA UOI Vs. S B SINGH
April 12, 1982
UNION OF INDIA UOI Vs. BHAGWATI PRASAD
April 23, 1982
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. RAMESHWAR DAYAL
July 19, 1982
USHA RANI BANERJEE Vs. PREMIER INSURANCE COMPANY LTD
July 7, 1982
USMAN GHANI Vs. TAUFIQ ALI
September 21, 1982
V P PURI Vs. DISTRICT JUDGE SAHARANPUR
November 4, 1982
VAISH COLLEGE AND ANOTHER Vs. VAISH COLLEGE SOCIETY AND OTHERS
April 16, 1982
VAISH PHARMACY Vs. COMMISSIONER OF INCOME TAX
July 7, 1982
VED PRAKASH Vs. STATE AND ANOTHER
October 5, 1982
VEDPAL SINGH Vs. STATE
January 22, 1982
VICTOR CABLES CORPORATION Vs. STATE OF UTTAR PRADESH
January 15, 1982
VICTOR CABLES CORPORATION Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX
August 2, 1982
VIDYA RAM GUPTA Vs. COLLECTOR
May 24, 1982
VIDYAWATI Vs. GAON SABHA
March 4, 1982
VIJAI KUMAR SINGH Vs. BENARAS STATE BANK LTD
March 25, 1982
VIJAI PRASAD Vs. DEPUTY DIRECTOR OF EDUCATION V REGION
May 28, 1982
VIJAY KUMAR Vs. STATE OF U.P.
August 31, 1982
VIKAS ENTERPRISES Vs. STATE OF U P
March 1, 1982
VINDHYA BASINI PRASAD Vs. STATE OF U P
May 24, 1982
VINOD KUMAR Vs. URMILA DEVI
July 9, 1982
VINOD KUMAR AND OTHERS Vs. DISTRICT JUDGE, BULANDSHAHR AND OTHERS
January 20, 1982
VIRENDRA KUMAR Vs. DAYA NAND
January 7, 1982
VIRENDRA KUMAR SETH Vs. ROOPA SETH
October 21, 1982
VIREY Vs. STATE OF U P
December 1, 1982
VIRPAL SINGH Vs. U P STATE
December 1, 1982
VISHAL TRADERS Vs. STATE OF U P
December 9, 1982
VISHNU KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
May 13, 1982
VISHWAMITRA Vs. PRESCRIBED AUTHORITY
May 11, 1982
VISHWANATH Vs. FIRST ADDL DISTRICT JUDGE BIJNOR
May 3, 1982
VISHWANATH Vs. FIRST ADDITIONAL DISTRICT JUDGE BIJNOR AND OTHERS
April 3, 1982
VITTIKS PHARMA Vs. JAI DEVI SHUKLA
May 3, 1982
WALI ULLAH BEG Vs. STATE OF U P
April 30, 1982
WASEEM ALIAS MOHD. WASEEM Vs. STATE
September 21, 1982
WORKMEN OF JAIN GLASS WORKS AND ANOTHER Vs. STATE OF UTTAR PRADESH AND OTHERS
February 5, 1982
Y P SINGH Vs. STATE OF U P
April 1, 1982
YADRAM VERMA Vs. MARAGSRI ALIAS SHR
November 10, 1982
YASHODA DEVI Vs. MUNSIF WEST BALLIA
May 17, 1982
YOGENDRA SAHAI RAIZADA Vs. RENT CONTROL AND EVICTION OFFICER
March 29, 1982
ZARIF AHMAD Vs. SATISH KUMAR
October 21, 1982
ZILA PARISHAD Vs. HARI SHANKER LAL
September 27, 1982
ZILA PARISHAD, ALLAHABAD Vs. SADANAND MISRA
May 13, 1982
ZILA PARISHAD, ALLAHABAD Vs. KESHO PRASAD SINGH AND OTHERS
August 3, 1982