Case Index

Title
Date
A ABDUL KAREEM Vs. NATIONAL INSURANCE COMPANY LIMITED 150 OPPANAKKARA STREET COIMBATORE 1
November 2, 1982
A ABDUL MAJEETH Vs. STATE OF TAMIL NADU
September 17, 1982
A DURAIRAJ Vs. UNION OF INDIA
October 14, 1982
A G VENKATANARASIAH Vs. VIJAYALAKSHMI
January 25, 1982
A JABAR KHAN Vs. MOHAMED KASIM
November 26, 1982
A K L LABBAI THAMBI MARAICAR Vs. GOVERNMENT OF INDIAENFORCEMENT DIRECTORATE
February 11, 1982
A M M FIRM Vs. RESERVE BANK OF INDIA
December 2, 1982
A M S PARAMASIVA MUDALIAR Vs. A M S MUNIRATHINA MUDALIAR
June 25, 1982
A M S SHAKUL HAMEED Vs. UNION OF INDIA
March 4, 1982
A M V JAYARAMAN Vs. MURUGAN BUS SERVICE
September 17, 1982
A NARASIMHAN Vs. N JANARDHANAN
August 13, 1982
A R ADAIKAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
June 30, 1982
A R SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LIMITED
July 20, 1982
A R VINISITHURTHAN CHETTIAR Vs. GOVERNEMENT OF TAMIL NADU
January 25, 1982
A S HAMEED BHARATH PRESS Vs. STATE OF TAMIL NADU
April 21, 1982
A S KASINATHAN Vs. MADRAS DOCK LABOUR BOARD
December 17, 1982
A SIVARAMAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD HAVING ITS OFFICE AT CHEPAUK MADRAS
June 14, 1982
A. GANESAN Vs. AMARAVATHIAMMAL
July 6, 1982
A.R. SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LTD. AND ORS.
March 20, 1982
A.V. CHINNIAH THEVAR Vs. ANTHONISWAMY, SANITARY INSPECTOR, GUDALUR
February 22, 1982
ABDUL GAFFAR Vs. N K SIDIQUE
January 5, 1982
ADAIKKAJI Vs. ABDUL RAHMAN RESIDING AT MUKKANMALAIPATTI KULATHUR TALUK PUDUKOTTAI DISTRICT
December 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS RADIATORS AND PRESSINGS
June 22, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PICHAIMANICKAM CHETTIAR S
August 3, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABBAS A
September 27, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHANMUGA GUNNY STORES
October 6, 1982
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANGANATHAN CHETTY C R
November 3, 1982
AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVASTHANAM Vs. M NARASIMHAN
January 27, 1982
AJANTHA TRAVELSPONDICHERRY Vs. STATE TRANSPORT AUTHORITYPONDICHERRY
July 9, 1982
AL MURUGAN CHETTIAR Vs. STATE OF TAMIL NADU
December 1, 1982
ALAGAMMAL Vs. RAKKAMMAL
June 18, 1982
ALAMELU Vs. S SUBAS CHANDRA BOSE
June 18, 1982
AMALIAMMAL Vs. RAYARSWAMI
August 13, 1982
AMITHAKUMAR AMICHAND Vs. JAWANTHRAJ
January 7, 1982
AMMAKANNU AMMAL Vs. NATESA THEVAR DIED
September 6, 1982
ANJANADEVI Vs. ARUMUGHAM
October 13, 1982
ARUMUGHAM Vs. VALLIAMMAL
January 7, 1982
ARUMUGHAM Vs. VALLIAMMAL
January 17, 1982
ASHOK TRADERS Vs. STATE OF TAMIL NADU
November 18, 1982
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. V RAMACHANDRAN
August 31, 1982
ASSISTANT COLLECTOR OF CENTRAL EXCISE CUSTOMS DIVISION Vs. M ABDULLA
October 19, 1982
AYAPPA NAICKER Vs. SUBBAMMAL
August 25, 1982
AYYASAMI PILLAI Vs. SUBBARAYA PILLAI
July 24, 1982
AYYAVU KONAR Vs. CHELLIAH
November 9, 1982
B N SHANKAR Vs. STATE OF TAMIL NADU
April 23, 1982
B R KAPOOR AND COMPANY Vs. A RATHINAM CHETTY
November 1, 1982
B S ADITYAN Vs. R KANNAN ADITYAN
October 8, 1982
B S SOMASUNDARAM Vs. THANJAVUR DISTRICT CO OPERATIVE SUPPLY MARKET SOCIETY LTD
November 29, 1982
BAHOLE PHARMACEUTICALS CO Vs. GOVERNMENT OF INDIA
August 31, 1982
BALAKRISHNA KATHARE Vs. ASSISTANT REGISTRAR OF COMPANIES TAMIL NADU
December 17, 1982
BALAKRISHNAN Vs. AYYASAMI
July 29, 1982
BALDEVJI Vs. COMMISSIONER OF INCOME TAX
October 13, 1982
BANGALORE DISTRIBUTING COMPANY PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER CHECK POST THIRUMANGALAM
January 12, 1982
BANK OF BARODA Vs. MAHENDRA DADHA
June 18, 1982
BAPALAL AND CO Vs. P THAKURDAS
April 28, 1982
BARTLEY Vs. STATE INSPECTOR OF POLICE C 5 POLICE STATION MADRAS
December 10, 1982
BHARAT TRADERS TIRUPATHUR Vs. S R VISWANATHAN
July 15, 1982
BHARATHA PANICKER Vs. KRISHNAKUMARI
November 18, 1982
BOMBAY TYRES INTERNATIONAL LTD Vs. P CHITTI BABU
September 6, 1982
BRITANNIA BISCUIT CO LTD Vs. ASSISTANT COMMISSIONER OF LABOUR HEAD QUARTERS
November 5, 1982
BUHARI TRADING CO Vs. STAR METAL CO
March 4, 1982
C A VALAMBAL Vs. IDOL OF SRI MADHYARJUNESWARASWAMI TEMPLE AT
August 17, 1982
C DEVAMANI Vs. STATE OF TAMILNAD
April 15, 1982
C M S ABDUS SALAM Vs. COMMISSIONER OF WEALTH TAX
January 6, 1982
C P GOPINATH Vs. LEELA GOVINDAN
February 26, 1982
C P MATHEW Vs. UNION OF INDIA
November 5, 1982
C S PILLAI Vs. CAPT M A MURUGARAJ
November 23, 1982
C SOMASUNDARAM Vs. STATE
December 6, 1982
C SWAMINATHA MUDALIAR SONS A PARTNERSHIP FIRM Vs. S M SINGARAM AND SINNIAH EXECUTOR AND ADMINISTRATOR UNDER THE WILL DEED
January 11, 1982
CAUVERY SPINNING AND WEAVING MILLS LTD. Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT TIRUCHIRAPPALLI AND ORS.
September 24, 1982
CHESEBROUGH PONDS INC Vs. STATE OF TAMIL NADU
February 18, 1982
CHETTINAD COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 1982
CHINNAMMAL Vs. M PASHANIANAND
November 11, 1982
CHINNU NAICKEN Vs. RANGASAMI
July 22, 1982
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. GOVERNMENT OF INDIA
December 23, 1982
COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. S N AMEER
March 30, 1982
COLLECTOR OF CENTRAL EXCISE MADURAI Vs. MADURA COATS LTD
August 16, 1982
COMMISSIONER FOR THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. SWAMIKEELA ARASALWAR DHARMAM IN VEERA KERALA VARAMPURAM GRAMAM STREET SHENCOTTAH VILLAGE SHENCOTTAH TALUK TIRUNELVELI DISTRICT
July 9, 1982
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT Vs. V GOVINDARAJAN
April 19, 1982
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED
March 30, 1982
COMMISSIONER OF INCOME TAX Vs. WORKSHOP TRUST
April 1, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTO SERVICE LIMITED
March 9, 1982
COMMISSIONER OF INCOME TAX Vs. PARAMANAND UTTAMCHAND
March 10, 1982
COMMISSIONER OF INCOME TAX Vs. SUBBIAH PILLAI K S HUF
March 11, 1982
COMMISSIONER OF INCOME TAX Vs. EAST INDIA INDUSTRIES M PRIVATE LIMITED
March 23, 1982
COMMISSIONER OF INCOME TAX Vs. P M MUTHURAMAKRISHNAN
July 19, 1982
COMMISSIONER OF INCOME TAX Vs. RANI MEYYAMMAI ACHI LATE
July 26, 1982
COMMISSIONER OF INCOME TAX Vs. S A E I PRIVATE LIMITED
July 26, 1982
COMMISSIONER OF INCOME TAX Vs. DADHA AND CO
July 29, 1982
COMMISSIONER OF INCOME TAX Vs. SANKARA ALLOM P LIMITED
July 28, 1982
COMMISSIONER OF INCOME TAX Vs. NORTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LIMITED
June 15, 1982
COMMISSIONER OF INCOME TAX Vs. ARUNACHALA NADAR O P N
June 15, 1982
COMMISSIONER OF INCOME TAX Vs. SOUTH ARCOT ELECTRICITY DISTRIBUTION COMPANY LIMITED
June 16, 1982
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS LIMITED
June 30, 1982
COMMISSIONER OF INCOME TAX Vs. NEW HORIZON SUGAR MILLS PRIVATE LIMITED
June 23, 1982
COMMISSIONER OF INCOME TAX Vs. SUNDARAVADANAM B M DR
August 20, 1982
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS REPCO LIMITED
August 24, 1982
COMMISSIONER OF INCOME TAX Vs. MUTHUMANICKAM V A
August 17, 1982
COMMISSIONER OF INCOME TAX Vs. JANAKI AMMAL AYYA NADAR TRUST
August 5, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION
August 3, 1982
COMMISSIONER OF INCOME TAX Vs. SARASWATHI AMMAL K
September 7, 1982
COMMISSIONER OF INCOME TAX Vs. RADHAMBAL AMMAL
September 8, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS AUTORICKSHAW DRIVERS CO OPERATIVE SOCIETY LIMITED
October 14, 1982
COMMISSIONER OF INCOME TAX Vs. MYSORE FERTILISER COMPANY
November 2, 1982
COMMISSIONER OF INCOME TAX Vs. COIMBATORE COTTON MILLS LIMITED
October 6, 1982
COMMISSIONER OF INCOME TAX Vs. NAGI REDDY B
October 5, 1982
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
September 17, 1982
COMMISSIONER OF INCOME TAX Vs. BHANDARI P
September 21, 1982
COMMISSIONER OF INCOME TAX Vs. SARAVANABHAVA MILLS PRIVATE LIMITED
September 21, 1982
COMMISSIONER OF INCOME TAX Vs. P J IRANI
September 24, 1982
COMMISSIONER OF INCOME TAX Vs. N RUDRAPPAN
December 1, 1982
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LIMITED
December 7, 1982
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MILLS LIMITED
December 6, 1982
COMMISSIONER OF INCOME TAX Vs. O M S S SANKARALINGA NADAR AND CO
December 7, 1982
COMMISSIONER OF INCOME TAX Vs. G RAJAM
December 20, 1982
COMMISSIONER OF INCOME TAX Vs. PRASAD PROCESS PRIVATE LIMITED
December 15, 1982
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED
February 15, 1982
COMMISSIONER OF INCOME TAX Vs. JAYASHANKAR TRADERS
February 25, 1982
COMMISSIONER OF INCOME TAX Vs. B NAGI REDDI
November 9, 1982
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED
November 9, 1982
COMMISSIONER OF INCOME TAX Vs. VAIDYANATHAN K S
November 12, 1982
COMMISSIONER OF INCOME TAX Vs. BALACHANDRAN V K
November 17, 1982
COMMISSIONER OF INCOME TAX Vs. P S CHELLADURAI
November 18, 1982
COMMISSIONER OF INCOME TAX Vs. SIMPSON AND COMPANY LIMITED
November 22, 1982
COMMISSIONER OF INCOME TAX Vs. THIRUMALAISWAMY NAIDU AND SONS
November 22, 1982
COMMISSIONER OF INCOME TAX Vs. RAJAGOPAL TRANSPORTS PRIVATE LIMITED
November 17, 1982
COMMISSIONER OF INCOME TAX Vs. P M P SOUNDARA PANDIAN AND BROS
January 7, 1982
COMMISSIONER OF INCOME TAX Vs. SOWBHAGMULL MAHAVIRCHAND N
January 6, 1982
COMMISSIONER OF INCOME TAX Vs. CHITTAL ACHI V R
January 6, 1982
COMMISSIONER OF INCOME TAX Vs. BILLESWARA CHARITABLE TRUST
November 25, 1982
COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN A
January 5, 1982
COMMISSIONER OF INCOME TAX Vs. SIGAPPI ACHI SMT
January 4, 1982
COMMISSIONER OF INCOME TAX Vs. AMBAL MILLS PRIVATE LIMITED
January 12, 1982
COMMISSIONER OF INCOME TAX Vs. NACHIMUTHU INDUSTRIAL ASSOCIATION
January 22, 1982
COMMISSIONER OF INCOME TAX Vs. S.A.E. (I) PRIVATE LTD.
March 26, 1982
COMMISSIONER OF INCOME TAX CENTRAL Vs. K SARASWATHI AMMAL
September 7, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. B M SUNDARAVADANAM
August 20, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. B NAGI REDDI
October 5, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K S SUBBIAH PILLAI HUF
March 11, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 15, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU II Vs. A VENKATARAMAN
January 5, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V R DESAI
January 6, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. V K BALACHANDRAN
November 17, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. SANKARA ALLOM PRIVATE LIMITED
March 28, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. O P N ARUNACHALA NADAR
June 15, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU IV Vs. P BHANDARI
September 21, 1982
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. DADHA AND COMPANY
March 29, 1982
COMMISSIONER OF INCOME TAX TAMILNADU I Vs. LATE RANI MEYYAMMAI ACHI
July 26, 1982
COMMISSIONER OF INCOME TAX, TAMILNADU - I Vs. LATE RANI MEYYAMMAI ACHI AND ANR.
March 26, 1982
COMMISSIONER OF WEALTH TAX Vs. RAMACHANDRA CHETTIAR K
February 15, 1982
COMMISSIONER OF WEALTH TAX Vs. S RAM
December 23, 1982
COMMISSIONER OF WEALTH TAX Vs. RANGANATHA MUDALIAR K S
September 24, 1982
COMMISSIONER OF WEALTH TAX Vs. P R SHANMUGAM
October 21, 1982
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI ACHI V S SV
September 9, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. K RAMACHANDRA CHETTIAR
February 15, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU II MADRAS Vs. K S RANGANATHA MUDALIAR
September 24, 1982
COMMISSIONER OF WEALTH TAX TAMIL NADU IV Vs. V S T MOTORS PRIVATE LIMITED
September 9, 1982
CONSTITUTIONAL VALIDITY OF TAMIL NADU BUILDINGS LEASE AND RENT CONTROL ACT XVIII OF 1960 M/S BAPALAL AND COMPANY Vs. THAKURDAS
April 28, 1982
CONTROLLER OF ESTATE DUTY Vs. KUNJAMMAL SMT N
July 27, 1982
CONTROLLER OF ESTATE DUTY Vs. KAMALAMMA B DR
September 9, 1982
CONTROLLER OF ESTATE DUTY Vs. RAJASEKARAN KAMAK D
September 21, 1982
CONTROLLER OF ESTATE DUTY Vs. DESIKACHARI A C
October 7, 1982
CONTROLLER OF ESTATE DUTY Vs. R BRAHADEESWARAN
December 15, 1982
CONTROLLER OF ESTATE DUTY Vs. GURUVIAH NAIDU
November 23, 1982
CONTROLLER OF ESTATE DUTY MADRAS Vs. N KUNJAMMAL
July 27, 1982
CONTROLLER OF ESTATE-DUTY Vs. D RAJASEKARAN KAMAK
September 21, 1982
CONTROLLER OF ESTATE-DUTY Vs. A C DESIKACHARI
October 7, 1982
CUTFAST ABRASIVE TOOLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 15, 1982
D ESRA SUNDER SINGH Vs. STATE OF TAMIL NADU
October 8, 1982
D RUKMANI AMMAL Vs. V K IZUDDEN
November 26, 1982
D S MOHAMMED KHAN Vs. SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT
July 28, 1982
DAISY BOAZ Vs. SPECIAL TAHSILDAR L A AND L A O INDUSTRIAL ESTATEMADRAS
November 30, 1982
DALMIA CEMENT BHARAT LIMITED Vs. STATE OF TAMIL NADU
March 4, 1982
DIVISIONAL ENGINEER/ACQUISITION VELLORE ELECTRICITY UNDERTAKING Vs. G MALLIKARJAN
July 22, 1982
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MADURAI Vs. R SIVASATHYAMURTHY
March 30, 1982
DURAISINGAM Vs. STATE OF TAMIL NADU
November 9, 1982
DURAISWAMI GOUNDER ALIAS VENKATAYYAN Vs. SUNDARAMMAL
June 29, 1982
DURAISWAMI PRADAYACHI Vs. THANGAVEL PADAYACHI
August 25, 1982
E I D PARRY INDIA LTD Vs. REGIONAL COMMISSIONER EPF TAMILNADU
August 20, 1982
E RANGARAJU Vs. REVENUE DIVISIONAL OFFICERTIRUCHIRAPALLI
January 21, 1982
E V EMPERUMAL Vs. RAJA KALYANA MANDAPAM
November 11, 1982
E. ENJANADEVI Vs. ARUMUGHAM AND ANR.
October 13, 1982
ELGI EQUIPMENTS LIMITED INDIA HOME TIRUCHI ROAD COIMBATORE 18 Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU EMPLOYEES
October 13, 1982
ENGINEERING INVESTMENTS P LTD Vs. BHARATH HEAVY ELECTRICALS LTD
February 15, 1982
EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT Vs. V SUBBIAH NAICKER
February 15, 1982
EXECUTIVE OFFICER SRI RAJAGOPALASWAMI TEMPLE PUDUPALAYAM CUDDALORE Vs. A SATCHIDANANDAM
August 17, 1982
G K DEVARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX
July 27, 1982
G N SRIDHARAN Vs. UNION OF INDIA
October 8, 1982
G PANNEERSELVAN Vs. RENT CONTROLLER VII JUDGE COURT OF SMALL CAUSES MADRAS
March 4, 1982
G SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU
August 25, 1982
G. GANAPATHY Vs. R. ANBALAGAN AND ORS.
November 19, 1982
G. PARVATHI AMMAL Vs. PALLAVAN TRANSPORT CORPORATION LTD.
October 22, 1982
GANAPATI Vs. STATE
September 29, 1982
GLENROCK RUBBER ESTATES Vs. STATE OF TAMIL NADU
April 21, 1982
GOVERNMENT OF INDIA Vs. ASHOK LEYLAND LTD
December 7, 1982
GOVERNMENT OF INDIA Vs. PRABHAKAR MATCH INDUSTRIES DHARMAPURI
December 24, 1982
GOVERNMENT OF TAMIL NADU Vs. M N RAGHUNATHAN
January 5, 1982
HIS HOLINESS SRI LA SRI AMBALAVANA PAN DARA SANNATHI AVERGAL Vs. STATE OF TAMIL NADU
April 28, 1982
HYATH BASHA Vs. TAJAN BI
December 16, 1982
HYDER ENTERPRISES AND ORS. Vs. THE DEPUTY COMMISSIONER OF CIVIL SUPPLIES (CITY) AND ORS.
September 23, 1982
IDOL OF SRI RANGANATHASWARMY DEVASTHANAM SRIRANGAM Vs. MAVADIAN
August 3, 1982
IN RE: A. SOORIANARAYANAN AND ANOTHER Vs. STATE
August 31, 1982
IN RE: MANICKAMMAL Vs. STATE
March 12, 1982
IN RE: MOHAN RAJ AND APPAVOO Vs. STATE
June 13, 1982
IN RE: RAMASWAMI Vs. STATE
March 19, 1982
IN RE: S AGARWAL Vs. STATE
August 17, 1982
INDIA LEATHER CORPORATION PVT LIMITED Vs. STATE OF TAMIL NADU
September 20, 1982
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 1982
INDIAN BANK TIRUVANNAMALAI Vs. V A BALASUBRAMANIA GURUKAL
March 31, 1982
INDIAN ORGANIC CHEMICALS LIMITED Vs. UNION OF INDIA
July 27, 1982
INDIAN OVERSEAS BANK Vs. COLLECTOR OF CUSTOMS MADRAS
February 11, 1982
INDRA COTTON MILLS PVT LTD Vs. RAKECHA AND CO BOMBAY
December 23, 1982
INSPECTOR OF PROVIDENT FUND PONDICHERRY Vs. A S KANDASWAMY PILLAI
May 29, 1982
J M B ROCHE Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPARTMENT OF MINES NEW DELHI
November 30, 1982
J RAMU CHETTIAR Vs. SPECIAL TAHSILDAR DEBT RELIEFSARIYALUR
January 25, 1982
JALAL KALILUR REHMAN Vs. FOURTH INCOME-TAX OFFICER
March 5, 1982
JAYAMMAL Vs. VALLIAMMAL
September 13, 1982
JAYARAM M R Vs. COMMISSIONER OF INCOME TAX
October 5, 1982
JAYENDRABHAI KESHAVLAL SHETH A 12 PRITHAMNAGAR ALICE BRIDGE Vs. ABDUL RAHIM ALIAS RAHIMBHAI
August 24, 1982
JAYPRAKASH MATCH WORKS KOVILPATTI Vs. UNION OF INDIA
March 3, 1982
JEEVAKHAN Vs. OFFICER IN CHARGE OF Q BRANCH OF TAMIL NADU POLICE
December 10, 1982
K A C TRADING CORPORATION Vs. STATE OF TAMIL NADU
November 3, 1982
K A S KHADER SAHIB Vs. STATE OF TAMIL NADU
September 14, 1982
K CHINNA VAIRA THEVAR Vs. S VAIRA THEVAR
February 11, 1982
K J SIVALINGAM Vs. S GURUSWAMY
October 14, 1982
K JAYARAM MUDALIAR Vs. STATE OF TAMIL NADU
August 12, 1982
K K MOHAMMED EBRAHEEM SAHIB AND SONS Vs. STATE OF TAMIL NADU
March 31, 1982
K KALIAMMAL Vs. ATHI V RAMACHANDRAN
November 17, 1982
K L KUTTAYAN CHETTIAR Vs. K V R SURENDRANATHACHARY
August 4, 1982
K M MUTHUSAMY Vs. COMMISSIONER PANCHAYAT UNION THOOKANAICKANPALAYAM GOBI TALUK
November 10, 1982
K M RAGHOTHAMAN Vs. M P KANNAPPAN
April 12, 1982
K M S SUBBIAH CHETTIAR AND BROS Vs. STATE OF TAMIL NADU
February 15, 1982
K MOHAN Vs. BALAKANTA LAKSHMI
December 13, 1982
K MURLI MANOHAR Vs. K RAGHAVAN
August 27, 1982
K NOORUNAISA Vs. DISTRICT COLLECTOR NORTH ARCOT AT VELLORE
January 8, 1982
K R VENKATRAMA GOUNDER Vs. RANGATHAI
January 28, 1982
K RANGASWAMY Vs. STATE OF TAMIL NADU
December 8, 1982
K SAMBANDAM Vs. SIRKARI CO OP URBAN BANK LTD
March 19, 1982
K SELVARAJ CORRESPONDENT SECRETARY THE LAKSHMI MILLS HIGH SCHOOL KOVILPATTI Vs. R JESUDASAN
February 3, 1982
K THIVYARAJ Vs. CHIEF SECRETARY GOVERNMENT OF PONDICHERRY PONDICHERRY
March 4, 1982
K V S R SUBRAMANIAN CHETTIAR Vs. REVENUE DIVISIONAL OFFICERARANTANGI PUDUKOTTAI DISTRICT
February 2, 1982
K V S SOUNDARAJAN Vs. A G SANTHANAM
September 6, 1982
K.M. VENKATARAMAN CHETTIAR AND SONS, BY ITS MANAGING PARTNER K.V. NAGASUBRAMANIAM Vs. N.G. KUTRAM KASTHURI RANGIAH CHETTIAR CHARITY ESTATE TRICHY REPRESENTED BY ITS TRUSTEE T.R. KARUNAKARAN AND ORS.
November 26, 1982
KALPANA TEXTILES 185 PALACE ROAD MADURAI Vs. ADDITIONAL COMMISSIONER FOR WORK MENÏ¿½S OMPENSATION MADURAI APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947
November 4, 1982
KANPHA LABS Vs. UNION OF INDIA
November 17, 1982
KANYAKUMARI AUTOMOBILES PRIVATE LIMITED Vs. P NATARAJAN
March 18, 1982
KEDARISWARAN Vs. NADANAPATHEESWARAR TEMPLE
August 31, 1982
KOTHANDAPILLAI Vs. STATE
April 8, 1982
KRISHNA NAIDU Vs. RAJALAKSHMI AMMAL
July 20, 1982
KRISHNAMURTHY Vs. SRINIVASA @ S S VASAN AND STATE
January 28, 1982
KRISHNAN SERVAI Vs. ARULMIGHU KALIAMMAN TEMPLEBATLAGUNDU
September 27, 1982
KUPPU BOYAN Vs. SENGOTTAIYAN
September 23, 1982
KUPPUSWAMY Vs. DEIVATHAL
December 9, 1982
KUTTY FLUSH DOORS AND FURNITURE CO P LTD Vs. STATE OF TAMIL NADU
April 15, 1982
LAKSHMANA PERUMAL NAICKER Vs. NARAYANASWAMI NAICKER
August 11, 1982
LAKSHMI ANIMAL Vs. SUNDARAMURTHI CBETTI
November 22, 1982
LALITHA RAMASWAMY Vs. STATE OF TAMIL NADU
August 12, 1982
LALKHAN ALIAS GANGAPRAKASH Vs. INSPECTOR OF POLICE Ï¿½Q
December 15, 1982
LALKHAN ALIAS GNANAPRAKASAM AND OTHERS Vs. INSPECTOR OF POLICE, Q BRANCH, VILLPPURAM TOWN
December 16, 1982
LUCAS T V S LIMITED MADRAS Vs. GOVERNMENT OF INDIA NEW DELHI
November 29, 1982
M A MURUGAPPAN Vs. COMMISSIONER OF WEALTH TAX
November 17, 1982
M ADAIKALAM Vs. STATE OF TAMIL NADU
October 1, 1982
M CHENGAIAH Vs. STATE OF TAMIL NADU
February 18, 1982
M JANAKIRAMA IYER Vs. MEENAKSHIAMMAL
March 9, 1982
M KANTHILAL BAFNA Vs. STATE OF TAMIL NADU
April 21, 1982
M M MOHIDEEN THAMBI AND COMPANY Vs. STATE OF TAMIL NADU
March 9, 1982
M P APPULU Vs. A FATIMA LOHRA
April 15, 1982
M P GNANAMBAL AMMAL Vs. COMMISSIONER OF INCOME TAX
March 16, 1982
M R JAYARAM Vs. COMMISSIONER OF INCOME TAX MADRAS
October 5, 1982
M R NATARAJAN Vs. GNANAMBAL AMMAL
March 19, 1982
M R P CHANDRASEKARAN Vs. STATE
November 26, 1982
M R S RAMAKRISHNAN Vs. ASSISTANT DIRECTOR OF EX ERVICEMEN WELFARE DISTRICT SOLDIERS SAILORS AND AIRMEN BOARDTIRUCHIRAPALLI
February 26, 1982
M RAMASWAMY PADAYACHI Vs. K VIJENDRAN
August 13, 1982
M RENOLD PRINCELY Vs. GOVERNMENT OF TAMIL NADU
June 8, 1982
M THANGAVELU CHETTY Vs. CHINNASAMY
February 9, 1982
M V M MAHALINGAM CHETTIAR Vs. APPELLATE AUTHORITY SUB COLLECTOR KUMBAKONAM
February 2, 1982
M. SAMBANDAM Vs. THE FOOD CORPORATION OF INDIA, REPRESENTED BY ITS ZONAL, MANAGER
April 26, 1982
M. SOMASUNDARAM Vs. STATE BY INSPECTOR OF POLICE, C.CL.W.C.I.D., COIMBATORE URBAN
December 6, 1982
M. THANGAVELU CHETTY Vs. CHINNASAMY AND ORS.
February 11, 1982
MADURA COATS LIMITED Vs. GOVERNMENT OF INDIA
September 30, 1982
MAHESWARI COMMERCIAL FINANCE CORPORATION TIRUVANNAMALAI Vs. KUMARAN COMMERCIAL FINANCE CORPORATION TIRUVANNAMALAI
December 10, 1982
MANAGEMENT KOTTABOMMAN TRANSPORT CORPORATION Vs. M LUCAS
February 5, 1982
MANAGEMENT OF INDIAN STEEL ROLLING MILLS Vs. L BALASUNDARAM THE PRESIDING OFFICER FIRST
December 13, 1982
MANAGEMENT OF MESSARS R SUNDARAMAN Vs. PRESIDING OFFICER OF THE LABOUR COURT
August 2, 1982
MANAGEMENT OF PANKAJA MILLS Vs. CONTROLLING AUTHORITY
February 6, 1982
MANAGEMENT OF SRI SABARI MILLS LTD Vs. M KULANDAI
March 25, 1982
MANAGEMENT OF TRACTORS AND FARMS EQUIPMENT LTD Vs. FIRST ADDITIONAL LABOUR COURT MADRAS
September 15, 1982
MANAGEMENT SOUTHERN TEXTILES LIMITED COIMBATORE Vs. UNITED TEXTILES LABOUR ASSOCIATION
August 13, 1982
MANICKAM Vs. STATE, BY R.D.O., COIMBATORE
January 25, 1982
MANICKAMMAL Vs. T V BALASUNDARAM CHETTIAR
March 12, 1982
MANIMEGALAI JANAGARAJ Vs. S ALAGHIA DASS
June 22, 1982
MANIMEGALAI JANAGARAJ Vs. S ALAGHIA DASS
January 22, 1982
MARAPPA GOUNDER Vs. VENKATACHALAM
December 20, 1982
MARITIME COLLECTOR OF CENTRAL EXCISE Vs. EAST ASIATIC COMPANY INDIA LTD
September 14, 1982
METAL SALES CORPORATION Vs. JOINT COMMERCIAL TAX OFFICER
December 21, 1982
METTUR SPINNING MILLS Vs. DY COMMISSIONER OF LABOUR
August 31, 1982
METTUR SPINNING MILLS METTUR DAM DISTRICT Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972
August 31, 1982
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU
March 15, 1982
MINOR J SRINIVASAN Vs. KANNAN MOTOR TRANSPORT 43 KANAGASABAI NAGAR CHIDAMBARAM
September 29, 1982
MOHAMED ISMAIL Vs. KHADIRSA ROWTHER
February 24, 1982
MOHAMMED NACHIYAR Vs. HIRUDAYA DASS
January 22, 1982
MOHAN RAJ Vs. STATE
June 30, 1982
MRS. A.C. BENJAMIN (NEE A.C. WICKS) Vs. A.C. NEWMAN FAMILY TRUST, REPRESENTED BY ITS TRUSTEE O.B. NEWMAN
February 4, 1982
MUNUSWAMY Vs. SUB INSPECTOR OF POLICE PERALAM POLICE STATION EAST THANJAVUR DISTRICT
April 16, 1982
MUTHA PUKHRAJ RATANJEE Vs. GANESH MULL ADAJI
November 25, 1982
MYCOL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1982
N BALASUBRAMANIA IYER Vs. PONNESWARI AND MUTHU KUMARASWAMY DEVASTHANAM
July 7, 1982
N GOVINDASWAMI Vs. R BAKKIM
December 9, 1982
N KRISHNAMMAL Vs. COMMISSIONER OF INCOME TAX
August 3, 1982
N RAJAKUMAR Vs. MANAGEMENT OF INDIAN BANKMADRAS
July 15, 1982
N S SIVAPRAKASAM Vs. M MUNUSWAMY NAICKER
January 7, 1982
N SASTHA Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY
September 7, 1982
N VISWANATHAN Vs. AUTHORISED OFFICER LAND REFORMS MAYAVARAM
October 7, 1982
N VISWANATHAN Vs. UNION OF INDIA
December 7, 1982
N.A. MOHAN Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT, OF EDUCATION, SCIENCE AND TECHNOLOGY, FORT ST. GEORGE AND ORS.
November 26, 1982
N.S.P. PANDIAN AND ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT FOOD DEPARTMENT FORT ST. GEORGE AND ORS.
October 22, 1982
NAGAMMAL Vs. ALAGUMANNA CHETTIAR
December 17, 1982
NAGARAJAN AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ORS.
April 15, 1982
NAINA TRADING CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER HARBOUR III DIVISION MADRAS
November 10, 1982
NARASUÏ¿½S COFFEE COMPANY FIRM Vs. M MUHAMMED IBRAHIM ROWTHER
December 23, 1982
NARAYANAN CHETTIAR A M A SP Vs. CONTROLLER OF ESTATE DUTY
August 20, 1982
NARAYANAN NAIR Vs. KATHIYAYINI
July 12, 1982
NARAYANASWAMI CHETTIAR Vs. NAMBIKKAI MARY AMMAL
January 25, 1982
NATIONAL INSURANCE COMPANY LIMITED Vs. V VASANTHA
September 26, 1982
NAZEEMA BEEVI Vs. COMMISSIONER OF WEALTH TAX MADRAS
November 12, 1982
NEMICHAND PARASMAL AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER EVENING BAZAAR ASSESSMENT CIRCLE MADRAS
August 26, 1982
NEW INDIA ASSURANCE CO LTD Vs. P PAUL ALSO KNOWN AS BALAN
November 22, 1982
O ABDUL AZIZ Vs. ADDITIONAL DIRECTOR OF ENFORCEMENTMINISTRY OF LAWNEW
February 15, 1982
ODEON MANI TIRAIARANGAM Vs. STATE OF TAMIL NADU
March 2, 1982
OFFICIAL RECEIVERMADURAI Vs. P N KRISHNAIER
January 22, 1982
OP SOCIETY Vs. PONDICHERRY STATE WEAVERS CO REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
April 1, 1982
ORIENTAL BANK OF COMMERCE Vs. COMMISSIONER OF LABOUR
March 5, 1982
P CHOCKALINGAM Vs. DEPUTY COMMERCIAL TAX OFFICER, NAGERCOIL, (RURAL), KANYAKUMARI DISTRICT
November 20, 1982
P JOSEPH SWAMINATHAN Vs. COMMISSIONER OF INCOME TAX
October 11, 1982
P M CHANDRA Vs. STATE
September 3, 1982
P M SRINIVASAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, CABINET SECRETARIAT, DEPARTMENT OF PERSONNEL, GOVERMENT OF INDIA
August 19, 1982
P RATHINASWAMI Vs. STATE
March 29, 1982
P S PALANIAPPA CHETTIAR Vs. A SIMEN GEORGE
April 30, 1982
P SILAMBAN Vs. G RAMAMURTHY IYER
March 23, 1982
P SYED MOHAMMED Vs. V P L MEENAKSHISUNDARAM CHETTIAR
October 18, 1982
P THANKA NADAR Vs. NESAMONY NADAR
December 24, 1982
P THIRUVENGADA MUDALIAR Vs. SYNDICATE BANK
August 31, 1982
P V MOHEMMED GHOUSE Vs. STATE OF TAMIL NADU
August 23, 1982
P. KASILINGAM AND ORS. Vs. P.S.G. COLLEGE OF TECHNOLOGY BY ITS PRINCIPAL AND ORS.
December 23, 1982
P. UDAYA SHANKAR Vs. ANDHRA BANK AND OTHER
November 25, 1982
P.V. SRINIVASAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE CABINET SECRETARIAT
August 19, 1982
PALANIAPPA GOUNDER Vs. NALLAMUTHU GOUNDER AND ORS.
March 1, 1982
PALANIAPPA GOUNDER Vs. NALLAMUTHU GOUNDER
April 1, 1982
PANDIAN TIMBER DEPOT Vs. STATE OF TAMIL NADU
September 16, 1982
PANDURANGAN CHETTIAR Vs. EKAMBARAM
March 11, 1982
PAPPAYEE AMMAL Vs. SUBBULAKSHMI AMMAL
December 2, 1982
PARRYS CONFECTIONARY LTD Vs. STATE OF TAMIL NADU
March 31, 1982
PERUMAL Vs. STATE
June 23, 1982
PIONEER KOTHALAPALLAM ESTATE Vs. STATE
July 22, 1982
PONDICHERRY STATE WEAVERS CO OPERATIVE SOCIETY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION MADRAS
April 1, 1982
PONNAPPA GOUNDER Vs. KANDASWAMY AND ANR.
February 16, 1982
PONNIAH CHETTIAR Vs. S RAJAGOPAL
August 5, 1982
PONNUSWAMY Vs. DISTRICT REVENUE OFFICER NORTH ARCOT AT VELLORE
April 2, 1982
PRAKASH ROADLINES P LTD Vs. UNITED INDIA INSURANCE CO LTD
March 12, 1982
PREMIER ELECTRO MECHANICAL FABRICATORS Vs. STATE OF TAMIL NADU
November 12, 1982
PREMIER INSURANCE COMPANY LTD Vs. C THOMAS
August 31, 1982
PREMIER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1982
PRINCIPAL KENDRIYA VIDYALAYA Vs. V RAJAGOPALAN
April 20, 1982
PROVINCIAL SUPERIOR CLUNY CONVENT MALLESWARAM Vs. STATE OF TAMIL NADU
January 22, 1982
PUSHPAVALLI AMMAL Vs. REVENUE DIVISIONAL OFFICERNAGAPATTINAM
February 2, 1982
R ANNAMALAI Vs. PAPPATHI
February 9, 1982
R BALUSWAMI CHETTIAR Vs. APPELLATE ASSISTANT COMMISSIONER
July 12, 1982
R INDIRA Vs. REGIONAL TRANSPORT AUTHORITY
July 28, 1982
R KARUPPAN Vs. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI
February 26, 1982
R M MUTHIAH Vs. GOVERNMENT OF TAMIL NADU
January 27, 1982
R MUTHU Vs. ASSISTANT SUB INSPECTOR R P F
November 11, 1982
R PALANIVELU GOUNDER Vs. STATE OF TAMIL NADU
November 22, 1982
R PURUSHOTHAMAN Vs. K DHANAPAL
February 23, 1982
R R PICTURES Vs. COMMISSIONER OF INCOME TAX
February 3, 1982
R RAJAGOPALACHARIAR Vs. R VENKATACHALAM
June 1, 1982
R S SUBRAMANIAM Vs. GENERAL MANAGER INTEGRAL COACH FACTORY
September 27, 1982
R SAMBANDAM Vs. G CHIDAMBARAM PILLAI
February 4, 1982
R SHANMUGAM Vs. OFFICER COMMANDING 65 COY ASS SUPPLY TYPE B FORT ST GEORGE
April 27, 1982
R VENKATESAN Vs. GOVERNMENT OF PONDICHERRY REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT
September 14, 1982
RAJAMANI Vs. CO OPERATIVE SUGARS LTD
October 18, 1982
RAJAN KATTALAI ATTACHED TO SRI THYAGARAJASWAMI TEMPLE Vs. GOVERNMENT OF TAMIL NADU
December 15, 1982
RAJASEKARAN Vs. BHUVANESWARI
December 2, 1982
RAJENDRA MILLS LTD Vs. PANDIAN BANK LTD
September 7, 1982
RAJESWARI Vs. VASUMAL LALCHAND
September 30, 1982
RALLIS INDIA LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
August 25, 1982
RAMALINGA NAICKER Vs. CHENNAKRISHNA KONAR
December 16, 1982
RAMASWAMI Vs. GOPALAN
July 20, 1982
RAMASWAMY CHETTIAR R P Vs. COMMISSIONER OF WEALTH TAX
March 4, 1982
RAMASYEE AGRO-INDUSTRIES LIMITED Vs. INDIA SUGAR REFINERIES LIMITED
February 15, 1982
RODIER MILL EMPLOYEES CO OPERATIVE STORES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 4, 1982
ROSALINE RAJAN Vs. S M JOSEPH XAVIER LOURDARAJAN
March 3, 1982
RUKMANI AMMAL Vs. K G HARIDAS KUNNATHALAI
October 12, 1982
RUPANI BROTHERS Vs. DEPUTY COMMERCIALTAX OFFICER GROUP THREE INSPECTION WING
January 27, 1982
S A AHAMED Vs. ALAGAR
July 29, 1982
S ABRAHAM Vs. STATE OF TAMIL NADU
January 27, 1982
S ALAGIRISWAMI NAIDU Vs. CHELLAYEE AMMAL
January 8, 1982
S CHANDER AND COMPANY Vs. STATE OF TAMIL NADU
April 1, 1982
S CHANDRAN Vs. STATE OF TAMIL NADU
April 23, 1982
S GOPALAKRISHNA AND BROS A FIRM Vs. S NAGAMANICKAM
November 11, 1982
S K SHANMUGAVELU Vs. STATE OF TAMIL NADU
August 4, 1982
S KANDASWAMI CHETTIAR AS TRUSTEE OF DHARMARAJA KOIL Vs. R A MURUGESA CHETTIAR
January 22, 1982
S KANDASWAMI CHETTIAR AS TRUSTEE OF DHARMARAJA KOIL Vs. R A MURUGESA CHETTIAR
February 22, 1982
S KRISHNAMURTHY IYER Vs. RAMAIAH KONAR
December 2, 1982
S M A SIDDIQUE Vs. COMMISSIONER OF INCOME TAX
November 17, 1982
S MANI Vs. T K JACOB
April 23, 1982
S MANICKAM Vs. DHANAKOTI
September 21, 1982
S N RANGASWAMY Vs. S MUTHURAMA REDDY
April 1, 1982
S P NATARAJAN Vs. REGISTRAR ANNAMALAI UNIVERSITY AMANALAI NAGAR
November 22, 1982
S RADHAKRISHNAN Vs. INCOME TAX OFFICER
September 9, 1982
S U S DAVEY SONS Vs. P M NARANASWAMY
January 21, 1982
S V SUNDARESAN Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY
April 7, 1982
SABARI MILLS LTD Vs. M. KULANDAI
March 25, 1982
SADAYARI Vs. PARMASIVAM
November 23, 1982
SAKTHI ROADWAYS Vs. THE REGIONAL TRANSPORT OFFICER AND ANR.
November 1, 1982
SAM AYYA ALSO KNOWN AS SWAMINATHAN AND OHERS Vs. KARUPPIAH AMBALAM AND OHERS
July 27, 1982
SANTHAMANI Vs. S N SOMASUNDARAM
January 21, 1982
SARASWATHI AMMAL Vs. COMMISSIONER OF INCOME TAX
January 11, 1982
SAROJINI AMMAL Vs. ANBAZHAGAN
November 4, 1982
SASTHA N Vs. CONTROLLER OF ESTATE DUTY ASST
September 7, 1982
SECOND INCOME-TAX OFFICER Vs. GRAHALAKSHMI
March 29, 1982
SECRETARY AND TREASURER THE CHIEF GENERAL MANAGER STATE BANK OF INDIA LOCAL HEAD OFFICE Vs. P MUTHUKRISHNAN
July 16, 1982
SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI Vs. W S INSULATORS OF INDIA MADRAS
September 30, 1982
SEKAR Vs. STATE
November 1, 1982
SENTHILVE Vs. STATE OF TAMIL NADU
July 20, 1982
SHA NIRBHAYALA BAHADURMAL Vs. KRISHNA RAO M NIKAN
January 5, 1982
SHANMUGHASUNDARAM PILLAI Vs. STATE OF TAMIL NADU
July 16, 1982
SHYAMALA PICTURES P LIMITED Vs. COMMISSIONER OF INCOME TAX
June 22, 1982
SINGARAMOORTHI Vs. STATE
November 23, 1982
SOUNDARAPANDI Vs. STATE OF TAMIL NADU
March 4, 1982
SOUNDARPANDI Vs. STATE
March 4, 1982
SOUTHERN PUBLICATIONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 16, 1982
SPECIAL OFFICER NAMAKKAL MUNICIPALITY NAMAKKAL Vs. S KRISHNAVENI
June 17, 1982
SREE AYYANAR SPINNING AND WEAVING MILLS LTD Vs. UNION OF INDIA
December 1, 1982
SRI RAM CHIT FUNDSALEM Vs. STATE OF TAMIL NADU
February 25, 1982
SRI SABARI MILLS LIMITED K SATHANUR TIRUCHIRAPALLI Vs. M KULANDAI
April 25, 1982
SRINIVASA PILLAI DIED Vs. K RAGUNATHAN
September 22, 1982
STATE Vs. BASKARAN
October 5, 1982
STATE Vs. DHANAKODI
October 5, 1982
STATE Vs. UNI DRUG
August 22, 1982
STATE Vs. P SHANMUGAM
March 19, 1982
STATE Vs. NATARAJAN
June 16, 1982
STATE Vs. M/S. UNI DRUG AND OTHERS
August 6, 1982
STATE Vs. MUTHU GOUNDER
December 14, 1982
STATE Vs. K RAMASWAMY
November 25, 1982
STATE Vs. SELVARAJ
November 8, 1982
STATE Vs. SCOTCH PHARMACEUTICAL WORKS
November 5, 1982
STATE BY PUBLIC PROSECUTOR Vs. KASIRAJAN AND ANOTHER
August 2, 1982
STATE BY PUBLIC PROSECUTOR Vs. PALANIAPPA GOUNDER
August 17, 1982
STATE BY PUBLIC PROSECUTOR Vs. PACHIAPPAN
July 15, 1982
STATE OF TAMIL NADU Vs. C VADIAPPAN
February 11, 1982
STATE OF TAMIL NADU Vs. THAKOREBHAI
February 15, 1982
STATE OF TAMIL NADU Vs. J C ELECTRICALS
December 6, 1982
STATE OF TAMIL NADU Vs. SANKARAN
December 20, 1982
STATE OF TAMIL NADU Vs. INDIAN CABLE COMPANY LTD
December 20, 1982
STATE OF TAMIL NADU Vs. KS M G MEENAMBAL
December 15, 1982
STATE OF TAMIL NADU Vs. DEVENDRA ELECTRICALS
October 7, 1982
STATE OF TAMIL NADU Vs. T ABDUL WAHID AND CO
November 18, 1982
STATE OF TAMIL NADU Vs. ABDULLAH MALICK AND COMPANY
November 18, 1982
STATE OF TAMIL NADU Vs. BEST AND CO P LTD
January 11, 1982
STATE OF TAMIL NADU Vs. JANAKI
April 30, 1982
STATE OF TAMIL NADU Vs. CHAMUNDESWARI ENTERPRISES
July 1, 1982
STATE OF TAMIL NADU Vs. KANNIKA CYCLE STORES
June 24, 1982
STATE OF TAMIL NADU Vs. THANGADURAI
June 24, 1982
STATE OF TAMIL NADU Vs. SINGHI TRADERS
July 29, 1982
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED
April 15, 1982
STATE OF TAMIL NADU Vs. KUTTY FLUSH DOORS AND FURNITURE CO P LTD
April 5, 1982
STATE OF TAMIL NADU Vs. VIJAYALAKSHMI GUNNY MUNDY
September 9, 1982
STATE OF TAMIL NADU Vs. VAITHI
September 10, 1982
STATE OF TAMIL NADU Vs. PYARELAL MALHOTRA
August 26, 1982
STATE OF TAMIL NADU Vs. VELAN STORES
November 3, 1982
STATE OF TAMIL NADU Vs. ARULMURUGAN AND COMPANY
November 2, 1982
STATE OF TAMIL NADU Vs. FEDDERS LLOYD CORPORATION P LTD
October 7, 1982
SUBBU GOUNDER ALIAS CHINNASWAMY Vs. S JAYAPANDIAN EDITOR PRINTER AND PUBLISHER
December 6, 1982
SUNDARAM FINANCE LIMITED Vs. STATE OF TAMIL NADU
June 21, 1982
SUNDARAM TEXTILES LIMITED BARING ITS REGISTERED OFFICE AT T V S BUILDINGS WEST VELI STREET MADURAI 1 Vs. ASSISTANT COLLECTOR OF CUSTOMS IMPORTS
July 7, 1982
SUNDARAMBAL ACHI Vs. APPELLATE AUTHORITY AND SUB COLLECTORKUMBAKONAM
February 1, 1982
SUPRINTENDENT TANSI LEATHER WORKS MADRAS Vs. G GOWRI
September 7, 1982
SYNDICATE BANK Vs. N C KALYANI RAGHAVAN
August 19, 1982
T CHENGALVARAYAN Vs. MUTHIALPET HIGH SCHOOLMADRAS
February 11, 1982
T CHINNATHAMBI Vs. DRIVERS AND CONDUCTORS SERVICE P LTD
December 16, 1982
T DAMODARAN Vs. KAMALAMMAL
October 22, 1982
T E RAMANATHA RAO Vs. K JANARDHANAN
August 20, 1982
T I AND M SALES LIMITED Vs. STATE OF TAMIL NADU
March 16, 1982
T K SUBRAMANIAN AND OTHERS Vs. T K GNANASEKARAN AND ANOTHER
August 6, 1982
T K SUNDARAM Vs. V BALARAJ
June 30, 1982
T K V S VIDYAPOORNACHARY SONS Vs. M R KRISHNAMACHARY
July 9, 1982
T N SANKARASUNDARAM Vs. DIRECTOR OF STATIONERY AND PRINTING 816 ANNA SALAI
February 12, 1982
T P KUNHIRAMAN Vs. OFFICIAL ASSIGNEEMADRAS
April 30, 1982
T S CYCLES OF INDIA Vs. UNION OF INDIA
August 16, 1982
T S KOTHANDRAMAN Vs. SUB-COLLECTORMETTUR
February 15, 1982
T S PICHAIYA TUTICORIN Vs. RENT CONTROLLER TUTICORIN
July 20, 1982
T V ANGAPPAN Vs. COIMBATORE MURUGAN MILLS LTD
April 13, 1982
T V VASUDEVAN Vs. T GOVINDASWAMI NAICKER
October 13, 1982
T.S. KRISHNAMURTHY AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, DEPARTMENT OF PROHIBITION AND EXCISE AND ORS.
September 20, 1982
TAMIL NADU LIVESTOCK INSPECTORSÏ¿½ ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
July 27, 1982
TAMIL NADU WAKF BOARD Vs. S SYED INAM SAHEB
March 16, 1982
THE COMMISSIONER OF CIVIL SUPPLIES AND ANR. Vs. P. ANNAMALAI AND ORS.
April 27, 1982
THE INSPECTOR OF PROVIDENT FUND, PONDICHERRY Vs. A.S. KANDASWAMY PILLAI
July 29, 1982
THE TIRUPPARANKUNDRAM SRI SUBRAMANIASWAMI KOIL REPRESENTED BY THE EXECUTIVE OFFICER Vs. SHEIK MOHAIDEEN AND ORS.
July 29, 1982
THIRUSULAM ANNA HARIJAN BLUE METAL WORKERS INDUSTRIAL CO OPERATIVE SOCIETY Vs. K VENKATARAMAN
November 24, 1982
THOMAS, Vs. STATE
January 6, 1982
TRANSFORMER AND SWITCHGEAR LIMITED Vs. COMMISSIONER OF INCOME TAX
June 21, 1982
U R RANGASAMY Vs. UNION OF INDIA
October 15, 1982
UDAYAKUMAR Vs. R. KALAVATHI AND ANOTHER
April 16, 1982
UNION OF INDIA Vs. INDO FRENCH PHARMACEUTICAL COMPANY
November 4, 1982
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1982
UNITED INDIA INSURANCE CO LTD Vs. NAGAMMAL
January 11, 1982
V D SWAMI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1982
V KANDAN Vs. MADRAS DOCK LABOUR BOARD
June 29, 1982
V KANDAN Vs. MADRAS DOCK LABOUR BOARD
June 9, 1982
V KUPPUSAMY Vs. STATE OF TAMIL NADU
March 12, 1982
V N CHANDRAVADIVELU CHETTY Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT FORT ST GEORGE MADRAS
February 1, 1982
V R SHAH Vs. N VISALAKSHI
September 15, 1982
V RAJAMANI Vs. CO-OPERATIVE SUGARS LTDCHETTUR
October 18, 1982
V RAJU Vs. COMMISSIONER OF INCOME TAX
August 3, 1982
V RAMAR THEVAR Vs. KANNIKAPARAMESWARI AMMAN DEVASTHANAM
January 7, 1982
V V PERUMAL Vs. STATE
June 22, 1982
V VEERAMANI Vs. MADURAI DIST COOPERATIVE SUPPLY AND MARKETING SOCIETY LIMITED
December 24, 1982
V. MURALIMANOHAR Vs. K. RAGHAVAN AND ORS.
August 17, 1982
V.S. PARTHASARATHY MUDALIAR Vs. THE AUTHORISED OFFICER (LAND REFORMS)
March 25, 1982
VARADA IYENGAR Vs. RAMUDU
August 23, 1982
VASANJI NAVJI AND CO Vs. K P C SPINNERS
January 6, 1982
VELLAIYAN Vs. PERIYANNAN
December 16, 1982
VENUGOPAL PILLAI Vs. KACHALEESWARAR DEVASTHANAM
October 7, 1982
VISALAKSHI AND VISALAKSHI KRISHNAMURTHY Vs. MUTHIAH CHETTIAR
September 8, 1982
VIVEKANANDA MIDDLE SCHOOL MUTHUKRISHNAPURAM KADAYANALLUR P O TIRUNELVELI DISTRICT Vs. STATE OF TAMIL NADU
July 13, 1982
WESTERN INDIAN TIMBERS METTAPALAYAM Vs. DISTRICT FOREST OFFICER NILGIRIS
October 5, 1982
WORKMEN OF BUCKINGHAM AND CARNATIC MILLS Vs. STATE OF TAMIL NADU
April 7, 1982
WORKMEN OF HINDUSTAN TELEPRINTERS Vs. HINDUSTAN TELEPRINTERS LTD
October 22, 1982
WORKMEN OF THE STATE BANK OF INDIA Vs. SECRETARY AND TREASURER OF THE STATE BANK OF INDIA
October 13, 1982