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Title
Date
A K SHIMPI Vs. STATE OF GUJARAT
September 13, 1982
ABDUL HAMIDKHAN AMIRKHAN PATHAN Vs. MANMOHAN SING COMMISSIONER OF POLICE
August 11, 1982
ABDUL LATIF VALIMOHMED Vs. SHAH KALIDAS MULJI AND CO
November 23, 1982
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. UNION OF INDIA
October 26, 1982
AHMEDABAD STEEL CRAFT AND ROLLING MILLS Vs. STATE OF GUJARAT
January 11, 1982
AJARAMBHAI AND MULJIBHAI ANR Vs. UNITED INDIA INSURANCE CO LTD
April 21, 1982
ALARAKHA ALI Vs. SINDHI IBRAHIM KASAM
November 24, 1982
ALI AMAD Vs. SINDHI EBRAHIM KASAM
November 24, 1982
AMARA LAKHMAN Vs. SHAH RUPSHI MERAG
December 20, 1982
AMARSING RATANSING Vs. UNION OF INDIA
December 30, 1982
AMBASHANKER GAURISHANKER PANDYA Vs. D G VALAVADIA
April 12, 1982
AMBICA METAL YARN MFG CO Vs. SUPERINTENDENT CENTRAL EXCISE
January 15, 1982
AMRITLAL V RAICHURA Vs. PATTANI SIDIQ ISMAIL
December 1, 1982
AMTHIBAI SMT WD O JESANGBHAI NATHUBHAI Vs. PATEL SHANKERBHAI PURUSHOTTAMDAS
July 28, 1982
ANANDILAL KASHIPRASAD Vs. UNION OF INDIA
December 8, 1982
ANANDLAL B KOTHARI DR Vs. NIRANJAN S KOTHARI
November 24, 1982
ANARKALI SARABHAI Vs. COMMISSIONER OF INCOME TAX
June 18, 1982
ANIL ICE FACTORY Vs. UNION OF INDIA
August 31, 1982
ANIL STARCH PRODUCTS LIMITED Vs. GUJARAT LABOUR WELFARE BOARD
December 6, 1982
ANILKUMAR B LASKARI Vs. COMMISSIONER OF INCOME TAX
August 11, 1982
ANUP ENGINEERING LIMITED Vs. CONTROLLER OF PATENTS NEW DELHI
February 19, 1982
ARUNABEN WD O KANUBHAI SHAKARCHAND DARJI Vs. MEHOMMODBHAI IMAMALI KAJI
July 6, 1982
ASHABHAI RAMABHAI Vs. STATE OF GUJARAT
June 24, 1982
ASHWINKUMAR BHAGWANLAL MEHTA Vs. JAGRUTI ASHVINKUMAR MEHTA FOR HERSELF AND ALSO AS GUARDIAN OF VISHAL AND CHINTAN
October 14, 1982
ASIATIC LABOUR CORPORATION Vs. UNION OF INDIA
May 7, 1982
ASSTT COLLECTOR OF CUSTOMS Vs. KASAM MAMAD SUBHANIYA
December 31, 1982
ATUL PRODUCTS LIMITED Vs. ATUL DYES
June 30, 1982
BABUBHAI JASHBHAI PATEL Vs. UNION OF INDIA
September 2, 1982
BABUBHAI NAGINDAS SHAH Vs. STATE OF GUJARAT
December 28, 1982
BABUBHAI RATNABHAI CHAVDA Vs. STATE OF GUJARAT
November 23, 1982
BAI DAHI Vs. HIRALAL CHELABHAI LAKDAWALA
July 30, 1982
BAI DAHIBEN Vs. JESINGBHAI BIJALBHAI
August 20, 1982
BAI MIRAT WD O MOHANLAL Vs. VYAS PRAHLADJI MOHANLAL
December 14, 1982
BAI UGRI WD O PATEL BHAVANBHAI HARISING Vs. KHEMABHAI SHAMALBHAI
April 29, 1982
BANK OF BARODA Vs. MANVA BONE MILLS
December 21, 1982
BHAILALBHAI KANJIBHAI PATEL Vs. DIRECTOR OF STATE LOTTERIES
January 12, 1982
BHALCHANDRA N. VAKIL Vs. CHANDULAL MOHANLAL DARJI
August 27, 1982
BHARAT CHEMICAL WORKS BARODA Vs. GUJARAT STATE FINANCIAL CORPORATION
August 17, 1982
BHARAT OIL DEPOT Vs. PARI PRAFULCHANDRA KANTILAL
December 15, 1982
BHARAT SALES LIMITED Vs. STATE OF GUJARAT
February 17, 1982
BHARVAD DEVA SUKHA Vs. STATE OF GUJARAT
November 23, 1982
BHIMSING SARDARSING Vs. DISTRICT SUPDT OF POLICE
March 25, 1982
BHUPENDRA MULJIBHAI SHAH Vs. KHAN TRANSPORT CO
December 2, 1982
BHUPENDRA MULJIBHAI SHAH Vs. KHAN TRANSPORT CO. AND ORS.
November 30, 1982
BHUPENDRA RASIKLAL KAPADIA Vs. JAYANTILAL VRAJLAL SHAH
August 24, 1982
BRAHMBHATT AMBALAL ASHABHAI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
December 29, 1982
C Vs. BAR COUNCIL
October 1, 1982
C R SONS AND CO Vs. STATE OF GUJARAT
February 16, 1982
CHANDRASHEKHAR MADHUSUDAN Vs. SUBHAS SHANKER SHIRKE
June 25, 1982
CHANDRAVATI FAKIRCHAND ZAVERI Vs. STATE OF GUJARAT
January 28, 1982
CHARULATABEN M GOHIL SMT Vs. SURENDRANAGAR JOINT MUNICIPALITY
August 17, 1982
CHAUDHARI GHEMERBHAI PUNJABHAI Vs. CHAUDHARI BABUBHAI HEMTABHAI
November 24, 1982
CHAUHAN RANCHHODBHAI FATEHSINH Vs. VALAND KESHAVLAL NATHALAL
December 31, 1982
CHIMANBHAI R PATEL Vs. ANAND MUNICIPALITY
September 24, 1982
CHODHARI FULJIBHAI MOTIBHAI Vs. FAKIR MOHMAD SAIYAD ALI SAIYED
March 15, 1982
COMMISSIONER OF INCOME Vs. SARABHAI SONS LTD.
August 2, 1982
COMMISSIONER OF INCOME TAX Vs. GODHRA ELECTRICITY COMPANY LIMITED
February 24, 1982
COMMISSIONER OF INCOME TAX Vs. SPUNPIPE AND CONSTRUCTION CO BARODA PRIVATE LIMITED
February 10, 1982
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS LIMITED
July 30, 1982
COMMISSIONER OF INCOME TAX Vs. GORDHANBHAI JETHABHAI
July 1, 1982
COMMISSIONER OF INCOME TAX Vs. SINDHU VIDYA MANDAL TRUST
July 6, 1982
COMMISSIONER OF INCOME TAX Vs. LAKHTAR COTTON PRESS COMPANY PRIVATE LIMITED
June 30, 1982
COMMISSIONER OF INCOME TAX Vs. DHIRAJBEN R AMIN
June 24, 1982
COURT COMMITTEE OF DIVYA VASUNDHARA FINANCIERS PRIVATE LIMITED Vs. KAMLAKAR NARAYAN SAMANT
May 3, 1982
D B SHAH Vs. STATE OF GUJARAT
July 19, 1982
DAHIBEN WD O KARSANBHAI RAGHABHAI Vs. JESINGBHAI BIJALBHAI
August 20, 1982
DALPATBHAI BHIKHABHAI PATEL Vs. DISTRICT MAGISTRATE SURAT
October 15, 1982
DAMODAR BOGHABHAI PRAJAPATI Vs. LALSA AMAR
December 9, 1982
DAYALAL TRIKAMLAL MALI Vs. HARJIVANDAS MADHAVJI MALI
February 19, 1982
DEENDAYAL KISHANCHAND Vs. STATE OF GUJARAT
December 14, 1982
DEVIKADEVI Vs. STATE OF GUJARAT
June 14, 1982
DIAMOND TRANSPORT CO Vs. STATE OF GUJARAT
December 1, 1982
FAKIRBHAI CHHAGANLAL Vs. RANJIT RATILAL
August 20, 1982
FULJIBHAI MOTIBHAI GOVABHAI DELA Vs. FAKIRMOHMAD SAIYADALI SAIYED AND ORS.
March 15, 1982
G H SHETH Vs. STATE OF GUJARAT
June 16, 1982
GIRJAPRASAD SUNDERLAL AGRAWAL Vs. MOTIBHAI FULABHAI PATEL & CO
November 3, 1982
GOVIND KARSAN AND CO Vs. STATE OF GUJARAT
October 1, 1982
GUJARAT ELECTRICITY BOARD Vs. MAHESHKUMAR AND CO
March 25, 1982
GUJARAT HOUSING BOARD Vs. C G DESAI
January 13, 1982
GUJARAT INDUSTRIAL INVESTMENT CORPN. LTD. Vs. SHRI KIRITBHAI MANIBHAI PATEL
October 5, 1982
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1982
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME-TAX, GUJARAT
August 10, 1982
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. INCOME TAX OFFICER
July 8, 1982
GUJARAT STATE FINANCIAL CORPORATION Vs. SECOND EXTRA ASSTT JUDGE VADODARA
June 24, 1982
GUJARAT STATE FINANCIAL CORPORATION Vs. LOTUS HOTELS PVT LIMITED
January 25, 1982
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. N M DESAI
August 3, 1982
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAMNADAS BECHARBHAI
August 5, 1982
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGVANJI VASHRAM
November 22, 1982
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED BHAVNAGAR
August 17, 1982
GUNVANTLAL MAGANLAL PANDYA Vs. PRANABKUMAR KAMDA KINKER MUKHARJEE
December 23, 1982
GYAN CHAND CHATTAR Vs. UNION OF INDIA
December 27, 1982
H T GURSAHANEY Vs. STATE OF GUJARAT
May 4, 1982
HARBHAJANSING DUNASINGH SARARY Vs. SURYAKANT MULSHANKER KAKA
March 11, 1982
HARISHBHAI LAXMANBHAI PATEL Vs. STATE OF GUJARAT
July 8, 1982
HARKORBEN DALJIBHAI AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 24, 1982
HARNAMSHI B DIGWA Vs. THACKER VALJI KUNVERJI DECD
July 20, 1982
HARSHADKUMAR SUNDARLAL DALAL Vs. HASMUKHBEN WD O CHIMANLAL BHOGILAL DESAI
November 5, 1982
HIMAT POPATLAL RAVAL Vs. STATE OF GUJARAT
October 29, 1982
HIMATLAL MAGANLAL Vs. RAMESHCHANDRA NATVERLAL
July 21, 1982
HIND MAZDOOR SABHA Vs. DISTRICT COLLECTOR RAJKOT
June 22, 1982
ISHWARBHAI NARSINHBHAI PATEL Vs. RAMBHAI DAHYABHAI PATEL
September 6, 1982
ISHWARLAL Vs. COMMISSIONER OF INCOME TAX
July 2, 1982
ISMAIL KASAM KHOKHAR Vs. KHATUN ALARAKHA
December 6, 1982
J D PATHAK Vs. V S BAROT
June 16, 1982
JAGANNATH KESHAVLAL BAROT Vs. RASIKLAL SOMALAL PANDYA
April 27, 1982
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
March 26, 1982
JAGMOHANSINGH ALIAS CHHOTU MAHIPALSING Vs. STATE OF GUJARAT
November 2, 1982
JAI HIND PRINTING PRESS Vs. STATE OF GUJARAT
October 12, 1982
JAYANTILAL MOHANLAL Vs. BAI DAHI alias PUTLIBAI WD O NARSHI RAMJI
June 30, 1982
JAYANTILAL NARANBHAI SHAH Vs. DHOLKA MUNICIPALITY
December 6, 1982
JETHALAL MULCHAND Vs. STATE OF GUJARAT
October 4, 1982
JHALA MANSANGJI KALYANSANGJI Vs. MAHOBATSANG MADARSANG JHALA
April 7, 1982
JIVIBEN CHANA SMT Vs. SHAH KARSAN LAKHA
October 11, 1982
JYOTSNABEN NAROTTAMDAS Vs. COMMISSIONER OF INCOME TAX
June 17, 1982
KALAVAD VANIK SANGH Vs. KALAVAD NAGAR PANCHAYAT
August 25, 1982
KALIDAS SARUPCHAND THAKKAR Vs. RAJUBEN MAHADEVBHAI THAKKAR
April 13, 1982
KALUBHAI KARSANBHAI Vs. BAI JIVIBEN RAMJI
September 29, 1982
KALYANJI VASRAM Vs. MATHURDAS PRANJIVAN LOHANA
November 23, 1982
KAMLABEN WD O NARANBHAI JHINABHAI Vs. PATEL GOPALDAS VENIDAS
August 16, 1982
KANTILAL CHUNILAL Vs. MODASA NAGAR PANCHAYATMODASA
December 2, 1982
KANTILAL MANSUKHRAM THAKKAR Vs. J M PATEL REGISTRAR CO OP SOCIETIES MEHSANA
March 29, 1982
KANTILAL R SHAH Vs. STATE OF GUJARAT
July 6, 1982
KARSANBHAI RAGHABHAI AND OTHERS Vs. JESINGBHAI BIJALBHAI
August 20, 1982
KASTURBHAI MAYABHAI Vs. COMMISSIONER OF INCOME TAX
June 16, 1982
KHIMJI KURJIBHAI Vs. STATE OF GUJARAT
June 23, 1982
KHODABHAI MANIBHAI Vs. UNITED INDIA INSURANCE CO LTD
December 21, 1982
KHRISTI RAVJIBHAI FULABHAI Vs. KHRISTI ZAVERBHAI MITHABHAI
December 10, 1982
KOLI JAGJIVAN RAJA MAKWANA Vs. STATE OF GUJARAT
November 29, 1982
LALMOHAN CONFECTIONARY WORKS Vs. STATE OF GUJARAT
February 3, 1982
LAXMIBEN BHUPATBHAI Vs. STATE OF GUJARAT
April 6, 1982
LAXMIBEN MAGAN PARSHOTTAM Vs. MAGJIBHAI BIJIYABHAI
September 7, 1982
LAXMIBEN WD O CHINUBHAI BAPALAL MODI Vs. MANIBEN WD O GIRDHARLAL BAPALAL MODI
May 3, 1982
LAXMICHAND JETHALAL BHALAKIA Vs. STATE OF GUJARAT
March 24, 1982
LILADE SITADE PAVAIYA Vs. STATE OF GUJARAT
September 3, 1982
LINKAN JIVANJI VAGHELA Vs. KESHAVBHAI NANABHAI PATEL
October 14, 1982
MADHINABHAI HIMATBHAI Vs. GUJARAT ELECTRICITY BOARD BARODA
October 12, 1982
MAGANLAL BAVABHAI PATEL Vs. STATE OF GUJARAT
July 31, 1982
MAGANLAL SUKHDEVBHAI KATARA Vs. COMMISSIONER OF POLICE AHMEDABAD
June 16, 1982
MAHENDRA SHANTILAL SHAH Vs. UNION OF INDIA
February 10, 1982
MAHENDRALAL KANAIYALAL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
July 1, 1982
MAHESH HARILAL KHAMAR Vs. B N NARASIMHAN
March 3, 1982
MANAGER AUTOMOTIVE MFGR LTD Vs. BHARATKUMAR MOHANLAL SHAH
December 2, 1982
MANGALDAS MOHANLAL PATEL Vs. UNION OF INDIA
January 28, 1982
MANGALDAS NENUMAL Vs. HASUMATI JASHWANTRAI
September 24, 1982
MANGALPRASAD JETHALAL UPADHYAY Vs. THAKKAR ANANDJI RANCHHODDAS
July 22, 1982
MANHARLAL GHIMANLAL BANDARIA Vs. THE SURAT PEOPLES CO-OP. BANK LTD
October 6, 1982
MANIBEN ALIAS MADHUBEN MOTIGIR GOSWAMI Vs. MANIBHAI MOHANGIR GOSWAMI
December 23, 1982
MANIBHAI BABUBHAI PATEL Vs. SOMABHAI CHHANABHAI PATEL
December 10, 1982
MANSINGH R PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
July 12, 1982
MEHSANA DISTRICT SHANKER-4 SEEDS PRODUCE AND SALE CO-OPERATIVE SOCIETY LTD Vs. STATE OF GUJARAT
August 10, 1982
MER JIVA PATA Vs. MER MANDAN MULU
August 31, 1982
MINOR JAYESH J. BARVE THROUGH HIS GUARDIAN FATHER Vs. THE GUJARAT SECONDARY BOARD
November 26, 1982
MOHAMAD HANIF USMANBHAI Vs. SONI NURMOHAMAD USMANBHAI AND BROS
December 20, 1982
MOTILAL MADHAVLAL CHAUHAN Vs. PADMABEN
February 5, 1982
MUKHI TAPOOBHAI KESHAVJI Vs. GONDAL MUNICIPALITY
July 20, 1982
MUKUNDLAL NANALAL CHANAWALA Vs. BHAGVATSING DHANSING GADARIA
July 28, 1982
MUKUNDRAI JIVRAM PANDIT Vs. STATE OF GUJARAT
March 31, 1982
MULJIBHAI AJARAMBHAI HARIJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 21, 1982
MUNICIPAL CORPN. OF THE CITY OF AHMEDABAD Vs. PUSPAVATI HANDRAJ THAKUR
December 1, 1982
N D SHARMA Vs. STATE OF GUJARAT
February 26, 1982
N H DAVE Vs. MOHMED AKHTAR HUSSAIN alias IBRAHIM alias IQBAL alias KADAR AMAD WAGHER BHATTI
August 20, 1982
N J MANKAD Vs. STATE OF GUJARAT
December 8, 1982
N L RAMANI Vs. INDIAN FARMERS FERTILIZER CO OPERATIVE LIMITED KANDLA
June 14, 1982
NADIRSHA HIRJI BARIA Vs. NIRANJANKUMAR alias NIRESHKUMAR DHARAMCHAND SHAH
November 30, 1982
NANDLAL DAHYALAL SHAH Vs. LALCHAND MOTICHANDBHAI
October 13, 1982
NARANBHAI NATHABHAI KOLI Vs. MODHIA PANALAL MAGANLAL
April 9, 1982
NARANBHAI SADABHAI PARMAR Vs. BAROT NANDLAL KHODIDAS
December 31, 1982
NATIONAL INSURANCE CO Vs. MINOR RAMANBHAI FULABHAI BHOI
March 30, 1982
NATVARLAL M BADIANI Vs. JERAMBHAI AMAD
August 10, 1982
NATVCRLAL V. SHAH Vs. SECRETARY, EDUCATION DEPARTMENT, GANDHINAGAR
November 26, 1982
NATVERLAL GOVANBHAI GAJJAR Vs. DIRECTOR OF TECHNICAL EDUCATION AHMEDABAD
December 8, 1982
NAVUBA GOKALJI CHAVADA SMT Vs. RETURNING OFFICER
March 23, 1982
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NATHIBEN CHATRABHUJ SMT
January 19, 1982
NEW SHORROCK MILLS Vs. SOMABHAI MATHURBHAI PATEL
June 15, 1982
OFFICER ON SPECIAL DUTY LAND ACQUISITION AHMEDABAD Vs. GORDHANBHAI BHALABHAI PATEL
October 29, 1982
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. SHANKARBHAI PUNABHAI
December 29, 1982
P. A. JHALA Vs. THE STATE OF GUJARAT AND OTHERS
December 28, 1982
PANDYA RASIKLAL RANCHHODBHAI Vs. SAKRIBEN KESHAVLAL
December 29, 1982
PANDYA RASIKLAL RANCHHODBHAI Vs. PUNJIBEN AMRATLAL SHAH
December 29, 1982
PARESHKUMAR MAHENDRABHAI SHAH Vs. STATE OF GUJARAT
August 20, 1982
PARIKH AMRATLAL RAMANLAL Vs. RAMI MAFATLAL GIRDHARLAL
February 5, 1982
PARMAR HIMATBHAI JINABHAI Vs. GOHIL RAMSINGBHAI BECHARBHAI
December 28, 1982
PATEL DASHRATHBHAI MOHANBHAI AND OTHERS Vs. BHAGAT TRIKAMBHAI BHAILAL AND ANOTHER
October 8, 1982
PATEL JASMAT SANGHAJI Vs. GUJARAT ELECTRICITY BOARD
January 11, 1982
PATEL JAYANTILAL SENDHIDAS Vs. AMBALAL MAGANLAL KOTHARI
June 22, 1982
PATEL KESHAVLAL VENIDAS Vs. KACHARAJI NANAJI THAKORE
May 6, 1982
PATEL KODARBHAI JIVABHAI Vs. STATE OF GUJARAT
November 22, 1982
PATEL TEA MART Vs. STATE OF GUJARAT
February 23, 1982
PHYSICAL RESEARCH LABORATORY Vs. BHAT GOPALAK AND GANOTIYAS SAHKARI KHETI MANDALI LIMITED
November 30, 1982
POPATLAL NARANBHAI PATEL Vs. NAVCHETAN HIGH SCHOO TRUST
March 17, 1982
PRABHAT SILK MILLS AND COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
March 9, 1982
PRABHULAL MOTILAL Vs. CHANDRAKANT AMRATLAL DOSHI
March 19, 1982
PRADYUMAN SINH INDRASINH Vs. STATE OF GUJARAT
March 30, 1982
PRAKASH TEXTILE GUJ PRIVATE LIMITED Vs. STATE OF GUJARAT
July 28, 1982
PREMLATA NILAMCHAND SHARMA Vs. HIRABHAI RANCHHODBHAI PATEL
March 12, 1982
R A MASKATI Vs. FAKIRCHAND MAGANLAL
September 22, 1982
R M AGRAVAT Vs. DISTRICT JUDGE JAMNAGAR
August 20, 1982
R P JANI Vs. UNION OF INDIA
September 27, 1982
RAHULBHAI M GODADHARA Vs. VIJAY MAFATLAL SHAH
December 14, 1982
RAMAKANT D TRIPATHI Vs. CENTRAL BANK OF INDIA
April 13, 1982
RAMANLAL NAGINDAS JARIWALA Vs. STATE BANK OF INDIA UDHANA
September 14, 1982
RAMBHAI JHENIDAS PANCHAL Vs. LALITABEN WD O RAMANLAL PANCHAL
September 20, 1982
RAMESHBHAI AMRITLAL CHHATRAL Vs. STATE OF GUJARAT
December 31, 1982
RAMESHCHANDRA SHAMBHUBHAI YADAV DR Vs. DHIRAJGAURI
July 21, 1982
RAMNIKLAL JADAVJI KANAKIA Vs. PANCHOLI DULABHAI
November 5, 1982
RAMSANG GABABHAI VASAVA Vs. DISTRICT REGISTRAR OF CO OPERATIVES AND APPELLATE OFFICER VADODARA
October 22, 1982
RASIKLAL V. SHAH Vs. SHRI BHIKHABHAI S. PATEL
September 13, 1982
RATILAL B SHAH AND CO Vs. PARI PRAFULCHANDRA KANTILAL
December 15, 1982
RATNAPRABHABAI Vs. TULSIDAS V PATEL
March 11, 1982
S K NARAYANAN Vs. INDIAN INSTITUTE OF MANAGEMENT AHMEDABAD
October 13, 1982
S T DASADIA Vs. COMMISSIONER SURAT MUNICIPAL CORPORATION
December 10, 1982
SAIFUDDIN MOSINALI Vs. VORA RAJABALI TAIYABALI
October 20, 1982
SAIYED MOONNAUDDIN RIZAUDDIN Vs. NURJAHANBEGUM SAYED MAYUDDIN AND ANOTHER
October 7, 1982
SAKINABIBI GULABBHAI CHAUHAN Vs. HASAMKHAN MAHIMKHAN
March 31, 1982
SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1982
SAVITABEN LAGHARBHAI Vs. MANJI RAMJI CHAVDA
August 19, 1982
SHANTIBHAI SOMABHAI RAVAL Vs. MADHUKANT T SHUKLA
August 19, 1982
SHETH KANTILAL CHUNILAL Vs. MODASA NAGAR PANCHAYAT
December 2, 1982
SINHA WATCHES INDIA PRIVATE LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
April 9, 1982
SPECIAL LAND ACQUISITION OFFICER MAHI KADANA COMMAND AREA Vs. RATILAL NARSINHBHAI PATEL
July 7, 1982
SPECIAL LAND ACQUISITION OFFICER, KAIRA Vs. JAYANTILAL RATILAL PATEL
October 11, 1982
SPECIAL MAMLATDAR Vs. JAM GAGUBHA NARANJI
December 30, 1982
SPECIAL RECOVERY OFFICER LAND DEVELOPMENT BANK LTD Vs. KOLI RAMSHI BHIKHA
November 29, 1982
STATE BANK OF INDIA Vs. GUJARAT OIL ENGINES PVT LIMITED
December 7, 1982
STATE OF GUJARAT Vs. NEW SWADESHI MILLS
December 23, 1982
STATE OF GUJARAT Vs. BOMBAY METAL ALLOYS AND MFG CO PVT LTD
November 2, 1982
STATE OF GUJARAT Vs. PRATAPSINHJI RAMSINHJI VASAVA
October 26, 1982
STATE OF GUJARAT Vs. JANAK BALMUKUND KHATRI
October 29, 1982
STATE OF GUJARAT Vs. CHANDRAPRAKASH SHETHIA
September 29, 1982
STATE OF GUJARAT Vs. K R NAYAR
October 7, 1982
STATE OF GUJARAT Vs. VOGUE GARMENTS
July 8, 1982
STATE OF GUJARAT Vs. ABDUL RAHIM ABDULLABHAI RANGINWALA
July 8, 1982
STATE OF GUJARAT Vs. BUDHABHAI BHALABHAI
July 8, 1982
STATE OF GUJARAT Vs. BHAGUBHAI RAMJIBHAI
July 14, 1982
STATE OF GUJARAT Vs. LAKHA MANA
July 15, 1982
STATE OF GUJARAT Vs. JANTA PAUVA FACTORY PARDI
June 17, 1982
STATE OF GUJARAT Vs. DHIRAJLAL CHHOTALAL THAKKAR
April 7, 1982
STATE OF GUJARAT Vs. SURABHAI MAFATBHAI
April 21, 1982
STATE OF GUJARAT Vs. HIRALAL MOTILAL ADVANI
March 9, 1982
STATE OF GUJARAT Vs. KOLITHAD JUTH SEVADAYI SAHAKARI MANDALI LTD
February 24, 1982
STATE OF GUJARAT Vs. GUJARAT SMALL INDUSTRIES CORPORATION LTD
March 3, 1982
STATE OF GUJARAT Vs. WOOD POLYMER LTD
March 5, 1982
STATE OF GUJARAT Vs. VIJAPUR TALUKA RETI-KANKRE UDYOG KAMDAR SAHAKARI MANDALI LTD
March 5, 1982
STATE OF GUJARAT Vs. NAGIN AMARA VASAVA
February 4, 1982
STATE OF GUJARAT Vs. PREMIER AUTO ELECTRICALS LIMITED
January 25, 1982
STATE OF GUJARAT Vs. SHASHIKANT KESHAVLAL PARMAR
January 19, 1982
STATE OF GUJARAT Vs. SUKHRAM JAGANNATH
January 15, 1982
STATE OF GUJARAT Vs. ANGADIA KANTILAL SOMABBAI AND OTHERS
June 25, 1982
STATE OF GUJARAT Vs. BHAVANI INDUSTRIES AND ORS.
December 23, 1982
SUBHASH IRON AND STEEL ROLLING INDUSTRIES Vs. STATE OF GUJARAT
February 9, 1982
SUKAR NARAYAN BAKHIA Vs. RAJNIKANT R SHAH
August 6, 1982
SUMANLAL P SHUKLA Vs. STATE OF MAHARASHTRA
December 15, 1982
SUNILKUMAR S P SINHA Vs. INDIAN OIL CORPORATION LIMITED
August 6, 1982
SURAT GOODS TRANSPORT CO PRIVATE LIMITED Vs. ASHARAM SOMESHWAR SUTHAR
July 12, 1982
SURESH CHHAGANLAL LUHANA Vs. D K DHAGAL
August 2, 1982
SURESHBHAI K DESAI Vs. STATE OF GUJARAT
December 21, 1982
SUSHILABEN WIFE OF DHIRUBHAI BHOGILAL GANDHI Vs. ANANDILAL BAPALAL
October 18, 1982
SUTHAR KANUBHAI MOHANBHAI Vs. MAHENDRABHAI DAHYABHAI DESAI
September 15, 1982
SWAMI MICK MONASSAN Vs. POPATLAL P MISTRY
November 1, 1982
TARAMATI Vs. MODEPUTY BACHUBHAI SANKALCHAND
August 16, 1982
TEJUBAI Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
August 20, 1982
THAKKAR LILADHAR VAGHJIBHAI Vs. JAMNAGAR JILLA SAHAKARI KHARID VECHAN SANGH LIMITED
November 5, 1982
THAKOR DUNGARJI VALJI Vs. T V KRISHNAMURTI
April 19, 1982
THE STATE OF GUJARAT Vs. PATEL RAMESHBHAI CHATURBHAI
November 25, 1982
THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD., MADRAS Vs. SOMABHAI PRABHATBHAI GOHEL AND OTHERS
October 15, 1982
TRIBHOVAN C PANCHAL Vs. LADHIBEN
June 23, 1982
TULSIDAS GIRDHARLAL Vs. SHANTILAL KARSANDAS
December 1, 1982
U K DESAI Vs. GUJARAT ELECTRICITY BOARD
July 14, 1982
UNION OF INDIA Vs. MANEKCHOWK AND AHMEDABAD MFG COMPANY LIMITED
June 14, 1982
UNION OF INDIA Vs. OWNER AND PARTIES INTERESTED IN MOTOR VESSEL M V HOEGH ORCHID
May 4, 1982
UNION OF INDIA Vs. GAJU BHAGWAN
September 6, 1982
UNION OF INDIA Vs. BABUBAHI RAMJIBHAI PATEL
January 20, 1982
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYABEN WD O MOHANBHAI RATANJI
January 20, 1982
VADILAL DAIRY FROZEN FOOD INDUSTRIES Vs. UNION OF INDIA
September 30, 1982
VADODARA JILLA HYBRID UTPADKONI SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
February 23, 1982
VAGHRI MAGAN JAKSHI Vs. STATE OF GUJARAT
June 18, 1982
VALLABH GLASS WORKS LTD Vs. STATE OF GUJARAT
February 1, 1982
VARDHABHAI GORDHANBHAI Vs. GANGABEN
September 24, 1982
VARSHA ENGINEERING PRIVATE LIMITED Vs. VIJAY TRADERS
July 6, 1982
VASANTBHAI VARDHABHAI PATEL Vs. STATE OF GUJARAT
November 24, 1982
VASAVA CHATURBHAI JIVANBHAI Vs. PATEL DAHYABHAI LALLUBHAI
October 21, 1982
VIKRAM COOPERATIVE BANK LIMITED Vs. DIST. REGISTRAR OF COOP. SOCIETIES
December 17, 1982
VIKRAM K SHAH DR Vs. STATE OF GUJARAT
October 12, 1982
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. STATE OF GUJARAT
December 13, 1982
VORA GAFURBHAI AJAMBHAI HEIRS OF DECD VOHRA GAFURBHAI AJAMBHAI Vs. VORA KADARBHAI USMANBHAI
September 16, 1982
YUSUFBHAI MAHAMUD HAFEZI Vs. STATE OF GUJARAT
October 15, 1982
ZANDALA SEVA SAHAKARI MANDLI LIMITED Vs. B NARSINHAMAN DIRECTOR OF AGRICULTURE MARKETING AND RURAL FINANCE
June 21, 1982