Case Index

Title
Date
A K CHELLANI Vs. INCOME TAX OFFICER
October 26, 1982
A S K GOTHENBURG Vs. INSPECTING ASSISTANT COMMISSIONER
March 25, 1982
A SEETHARAMAIAH Vs. WEALTH TAX OFFICER
July 17, 1982
ADDL FIRST INCOME TAX OFFICER Vs. J M SHAH
December 18, 1982
AGRO ALLOYS MFG CO Vs. INCOME TAX OFFICER
December 15, 1982
ALBRIGHT AND WILSON LTD Vs. INCOME TAX OFFICER
May 27, 1982
ALLIED CHEMICAL CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER
November 4, 1982
AMRITSAR TRANSPORT CO P LTD Vs. INCOME TAX OFFICER
March 29, 1982
ANAND PRAKASH SAKSENA Vs. INCOME TAX OFFICER
September 16, 1982
ANDHRA PRADESH STATE FILM DEVELOPMENT CORPN LTD Vs. INCOME TAX OFFICER
August 25, 1982
APARA TEXTILE TRADERS LTD Vs. SURTAX OFFICER
November 3, 1982
ARVIND MILLS LTD Vs. INCOME TAX OFFICER
June 8, 1982
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. SARDAR MOHANSINGH SANTRAM
February 15, 1982
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. NATHULAL LUNAWAT
July 9, 1982
B D MEHRA Vs. INCOME TAX OFFICER
April 20, 1982
B F DITTIA Vs. INCOME TAX OFFICER
October 20, 1982
B NAGISETTY/P MADDULETAIAH Vs. INCOME TAX OFFICER
December 31, 1982
B P SINGH Vs. INCOME TAX OFFICER
September 15, 1982
B R DUGGAL Vs. WEALTH TAX OFFICER
March 19, 1982
BADRI DASS Vs. INCOME TAX OFFICER
May 25, 1982
BELA SINGH PABLA Vs. INCOME TAX OFFICER
May 30, 1982
BENGAL ELECTRIC LAMP WORKS LTD Vs. INCOME TAX OFFICER
September 23, 1982
BHAGAT SINGH Vs. INCOME TAX OFFICER
November 20, 1982
BHARAT CARPETS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 26, 1982
BHARAT COLD STORAGE Vs. INCOME TAX OFFICER
July 30, 1982
BHARAT TRADING CO Vs. INCOME TAX OFFICER
April 24, 1982
BHARAT VIJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER
August 19, 1982
BHAWANI PRASAD GIRDHAR LAL AND CO Vs. INCOME TAX OFFICER
March 1, 1982
BHAWRIBAI Vs. GIFT TAX OFFICER
July 24, 1982
BHUSHAN INDUSTRIAL CO P LTD Vs. INCOME TAX OFFICER
February 19, 1982
C K MEHTA Vs. FIRST INCOME TAX OFFICER
March 9, 1982
C KISHAN RAO AND CO Vs. INCOME TAX OFFICER
October 1, 1982
CAWNPORE SUGAR WORKS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 7, 1982
CENTURY HOTELS P LTD Vs. INCOME TAX OFFICER
May 31, 1982
CHAUDHRY COTTON GINNING AND PRESSING FACTORY Vs. INCOME TAX OFFICER
March 23, 1982
CHEKKA ANASUYA Vs. INCOME TAX OFFICER
May 5, 1982
CHEMICOAT LTD Vs. INCOME TAX OFFICER
October 29, 1982
CHHOTABAI JEWATRAJ Vs. INCOME TAX OFFICER
April 17, 1982
COMPAGNIE FRANCAISE DETUDES ET DE CONSTRUCTION Vs. INSPECTING ASSISTANT COMMISSIONER
September 24, 1982
D C MEHRA AND CO Vs. INCOME TAX OFFICER
July 28, 1982
D KAMALA BAI Vs. WEALTH TAX OFFICER
March 5, 1982
D P MANDELIA Vs. INCOME TAX OFFICER
February 6, 1982
DAMODAR DASS JAI CHAND AGGARWAL Vs. INCOME TAX OFFICER
February 27, 1982
DAVINDER SINGH Vs. WEALTH TAX OFFICER
March 8, 1982
DEEP CHAND JAIN Vs. INSPECTING ASSISTANT COMMISSIONER
April 27, 1982
DEEPNARAIN NAGU AND CO Vs. INCOME TAX OFFICER
January 18, 1982
DELUXE CO OPERATIVE TRANSPORT SOCIETY LTD Vs. INCOME TAX OFFICER
August 13, 1982
DESAI LALLUBHAI CONSTRUCTION CO Vs. FOURTH INCOME TAX OFFICER
September 30, 1982
DEVKUMAR G AGGARWAL Vs. WEALTH TAX OFFICER
August 31, 1982
DEWA RAM Vs. INCOME TAX OFFICER
July 17, 1982
DOMESTIC GAS P LTD Vs. INCOME TAX OFFICER
April 21, 1982
EASTERN DOOARS TEA CO LTD Vs. INCOME TAX OFFICER
November 27, 1982
EWAC ALLOYS LTD Vs. INCOME TAX OFFICER
February 12, 1982
EXCEL FILM DISTRIBUTORS Vs. INCOME TAX OFFICER
November 5, 1982
EXPORT CREDIT AND GUARANTEE CORPN LTD Vs. INCOME TAX OFFICER
December 24, 1982
FIFTH INCOME TAX OFFICER Vs. SRI BHUVANENDRA COLLEGE TRUST
December 23, 1982
FIRST INCOME TAX OFFICER Vs. MANDOVI SHIPYARD P LTD
June 11, 1982
FIRST INCOME TAX OFFICER Vs. PREM P THARANEE
October 22, 1982
FIRST INCOME TAX OFFICER Vs. A N MAFATLAL HUF
July 31, 1982
FIRST INCOME TAX OFFICER Vs. GASPER GONZALVES JAMES TRUST
May 13, 1982
FIRST INCOME TAX OFFICER Vs. KAKAD GAS SERVICE
February 12, 1982
FLEXICONS LTD Vs. INCOME TAX OFFICER
September 24, 1982
FOURTH INCOME TAX OFFICER Vs. E U MANE
March 18, 1982
FOURTH INCOME TAX OFFICER Vs. SHAKTI SAMANTA
August 31, 1982
G PRABHAMURTHY Vs. WEALTH TAX OFFICER
December 27, 1982
GANGARAM HARGOVANDAS HUF Vs. WEALTH TAX OFFICER
March 26, 1982
GARWARE SYNTHETICS P LTD Vs. INCOME TAX OFFICER
April 30, 1982
GIFT TAX OFFICER Vs. HIRA NAND AND OM PARKASH
April 15, 1982
GIFT TAX OFFICER Vs. JAGIR SINGH
March 12, 1982
GIFT TAX OFFICER Vs. M RAMANNA/M P C SOMANNA/MR NARASAPPA
July 22, 1982
GOODYEAR INDIA LTD Vs. INCOME TAX OFFICER
April 17, 1982
GUJARAT NARMADA VALLEY FERTILISER CO LTD Vs. INCOME TAX OFFICER
January 2, 1982
H H MAHARAJA FATESINGH FAMILY TRUST Vs. INCOME TAX OFFICER
July 19, 1982
H M SONS Vs. INCOME TAX OFFICER
August 6, 1982
H S SALIAN Vs. FOURTH INCOME TAX OFFICER
March 6, 1982
H V MIRCHANDANI Vs. FIRST INCOME TAX OFFICER
November 3, 1982
HARI PRAKASH AGARWALLA Vs. INCOME TAX OFFICER
April 13, 1982
HARSHAVADAN MANGALDAS HUF Vs. WEALTH TAX OFFICER
February 19, 1982
HASMUKHLAL DAHYABHAI RESHAMWALA Vs. INCOME TAX OFFICER
October 7, 1982
HEMANT APARTMENTS Vs. INCOME TAX OFFICER
March 6, 1982
HERDILLIA CHEMICALS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 12, 1982
HIGH RANGE BREWERIES LTD Vs. INCOME TAX OFFICER
March 3, 1982
HIND MOTOR WINDING WORKS Vs. INCOME TAX OFFICER
March 27, 1982
HINDAMATA INDUSTRIES LTD Vs. FIRST INCOME TAX OFFICER
May 20, 1982
HINDUSTAN GENERAL INDUSTRIES LTD Vs. INCOME TAX OFFICER
August 26, 1982
HINDUSTAN TIMES LTD Vs. INCOME TAX OFFICER
October 18, 1982
HINGANGHAT TAHSIL SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. INCOME TAX OFFICER
August 18, 1982
HIS HIGHNESS SIR RAMA VARMA Vs. INCOME TAX OFFICER
June 11, 1982
HUKUMCHAND JAIN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
July 9, 1982
ILAC LTD Vs. INCOME TAX OFFICER
February 26, 1982
IMPEX TUBE MANUFACTURING CO P LTD Vs. INCOME TAX OFFICER
February 11, 1982
INCOME TAX OFFICER Vs. SIPPY FILMS
May 24, 1982
INCOME TAX OFFICER Vs. USHA SAH
April 20, 1982
INCOME TAX OFFICER Vs. GENERAL TALKIES LTD
November 12, 1982
INCOME TAX OFFICER Vs. GOPI CHAND
October 13, 1982
INCOME TAX OFFICER Vs. KESHARDEO MADANLAL
March 31, 1982
INCOME TAX OFFICER Vs. RAJ KUMAR SETHI
February 27, 1982
INCOME TAX OFFICER Vs. GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD
April 30, 1982
INCOME TAX OFFICER Vs. RANIA CO OPERATIVE MARKETING CUM PROCESSING SOCIETY LTD
May 19, 1982
INCOME TAX OFFICER Vs. M G BAGRECHA UDHNA
June 10, 1982
INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD
October 13, 1982
INCOME TAX OFFICER Vs. VINAY BHARAT RAM
October 30, 1982
INCOME TAX OFFICER Vs. CHARANJIT SINGH
July 3, 1982
INCOME TAX OFFICER Vs. SIR GANGADHARRAO CHITNAVIS MEMORIAL RESEARCH TRUST
August 30, 1982
INCOME TAX OFFICER Vs. ARVIND NARAIN
June 25, 1982
INCOME TAX OFFICER Vs. WESTERN INDIA BAKERS P LTD
September 29, 1982
INCOME TAX OFFICER Vs. GAGRAT AND CO
May 31, 1982
INCOME TAX OFFICER Vs. K P GOENKA AND SONS LTD
October 13, 1982
INCOME TAX OFFICER Vs. MAJOR MANOHAR R HEMMADI
June 30, 1982
INCOME TAX OFFICER Vs. LATA MANGESHKAR
August 18, 1982
INCOME TAX OFFICER Vs. G R STEELS P LTD
June 11, 1982
INCOME TAX OFFICER Vs. ROOKMANS P LTD
May 10, 1982
INCOME TAX OFFICER Vs. MAHALAKSHMI GLASS WORKS P LTD
July 1, 1982
INCOME TAX OFFICER Vs. VENILALS EXPORT HOUSE P LTD
April 30, 1982
INCOME TAX OFFICER Vs. UNIVERSAL TEXTILES P LTD
April 24, 1982
INCOME TAX OFFICER Vs. KAMLA KNITTING WORKS LTD
May 4, 1982
INCOME TAX OFFICER Vs. JETHANAND A PAGARANI
February 2, 1982
INCOME TAX OFFICER Vs. MOTI LAL KHATRI
March 16, 1982
INCOME TAX OFFICER Vs. SHAKTI OFFSET WORKS
October 1, 1982
INCOME TAX OFFICER Vs. R K SAWHNEY J L SAWHNEY AND SUNITA CHADHA
September 17, 1982
INCOME TAX OFFICER Vs. KASTURI RAMESH PAI AND CO
March 15, 1982
INCOME TAX OFFICER Vs. PRIVATE KLINIK DR SACHDEV
April 15, 1982
INCOME TAX OFFICER Vs. N M BHANDARI
January 28, 1982
INCOME TAX OFFICER Vs. AMBALAL SARABHAI TRUSTS NOS 2 3 4 AND 5
May 1, 1982
INCOME TAX OFFICER Vs. KEWAL KRISHAN SAT PAL
March 25, 1982
INCOME TAX OFFICER Vs. BHAVNAGAR VEGETABLE INVESTMENTS
August 3, 1982
INCOME TAX OFFICER Vs. M RAMANLAL
October 16, 1982
INCOME TAX OFFICER Vs. SUMITRA DEVI
August 23, 1982
INCOME TAX OFFICER Vs. GANTUBOINA APPARAO
February 26, 1982
INCOME TAX OFFICER Vs. MRS KAMLESH MADAN
September 17, 1982
INCOME TAX OFFICER Vs. CHAMBA MINERAL CO
September 18, 1982
INCOME TAX OFFICER Vs. A S RAJA AND SONS
April 5, 1982
INCOME TAX OFFICER Vs. SARDAR KEHAR SINGH HUF
February 6, 1982
INCOME TAX OFFICER Vs. K V ZACHARIAH AND SONS P LTD
May 21, 1982
INCOME TAX OFFICER Vs. K C LUKA
February 8, 1982
INCOME TAX OFFICER Vs. FORBES EWART AND FIGGIS P LTD
August 20, 1982
INCOME TAX OFFICER Vs. JINDAL ALUMINIUM LTD
February 6, 1982
INCOME TAX OFFICER Vs. RAJARATNA NARANBHAI MILLS LTD
April 13, 1982
INCOME TAX OFFICER Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LTD
May 14, 1982
INCOME TAX OFFICER Vs. ELITE SEA FOODS
May 31, 1982
INCOME TAX OFFICER Vs. WANSON INDIA LTD
December 6, 1982
INCOME TAX OFFICER Vs. SANGIT KALA MANDIR
March 10, 1982
INCOME TAX OFFICER Vs. COMMONWEALTH TRUST LTD
December 17, 1982
INCOME TAX OFFICER Vs. G N RAMACHANDRAN
April 29, 1982
INCOME TAX OFFICER Vs. TUKARAM S PAI
October 13, 1982
INCOME TAX OFFICER Vs. P KUMARACHANDRAN
December 10, 1982
INCOME TAX OFFICER Vs. D N DHINGRA
April 23, 1982
INCOME TAX OFFICER Vs. SURJAN SINGH
December 7, 1982
INCOME TAX OFFICER Vs. KARNATAKA STATE CO OP APEX BANK LTD
July 30, 1982
INCOME TAX OFFICER Vs. MINERALS AND METALS TRADING CORPN OF INDIA LTD
October 13, 1982
INCOME TAX OFFICER Vs. KAILASH CHAND MAHESHWARI
June 11, 1982
INCOME TAX OFFICER Vs. P N B FINANCE LTD
December 29, 1982
INCOME TAX OFFICER Vs. ORIENTAL BANK OF COMMERCE LTD
August 16, 1982
INCOME TAX OFFICER Vs. EAST COAST FLOUR MILLS LTD
April 21, 1982
INCOME TAX OFFICER Vs. KAMSCO INDUSTRIES P LTD
September 23, 1982
INCOME TAX OFFICER Vs. NANAK SINGH SUJANSINGH
June 4, 1982
INCOME TAX OFFICER Vs. MUZAFFAR HUSSAIN IQBAL HUSSAIN
July 3, 1982
INCOME TAX OFFICER Vs. WARDEN AND CO INDIA P LTD
August 13, 1982
INCOME TAX OFFICER Vs. BISHAMBER LAL
March 23, 1982
INCOME TAX OFFICER Vs. KOLHAPUR CENTRAL CO OP CONSUMERS STORES LTD
October 19, 1982
INCOME TAX OFFICER Vs. P M B AGENCIES
December 15, 1982
INCOME TAX OFFICER Vs. A V APTE
September 15, 1982
INDIAN CARD CLOTHING CO LTD Vs. INCOME TAX OFFICER
July 3, 1982
INDIAN OXYGEN LTD Vs. INCOME TAX OFFICER
July 8, 1982
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD Vs. FIRST INCOME TAX OFFICER
July 27, 1982
INGERSOLL RAND CO Vs. INCOME TAX OFFICER
December 6, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. ORIENT ABRASIVES LTD
January 11, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. SOMAWANTI SETHI
February 5, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. PANIPAT CO OPERATIVE SUGAR MILLS LTD
March 11, 1982
INSPECTING ASSISTANT COMMISSIONER Vs. COSMOPOLITAN TRADING CORPN
October 13, 1982
INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LTD Vs. INCOME TAX OFFICER
December 28, 1982
INTERNATIONAL ORE AND FERTILIZER INDIA P LTD Vs. INCOME TAX OFFICER
August 31, 1982
INVESTMENT CORPORATION OF INDIA LTD Vs. INCOME TAX OFFICER
February 15, 1982
JAI HIND RUBBER INDUSTRY Vs. FIRST INCOME TAX OFFICER
March 26, 1982
JAWAHAR UDYOG Vs. INCOME TAX OFFICER
March 27, 1982
JOLLY ENGINEERS AND CONTRACTORS P LTD Vs. INCOME TAX OFFICER
January 24, 1982
JOSEPHINE PINTO Vs. WEALTH TAX OFFICER
February 12, 1982
JUGALKISHORE Vs. INCOME TAX OFFICER
January 18, 1982
JYOTI L GANDHI Vs. FIRST INCOME TAX OFFICER
September 29, 1982
K C KHANNA Vs. INCOME TAX OFFICER
March 20, 1982
K G JETHWANI Vs. SECOND ADDITIONAL INCOME TAX OFFICER
May 17, 1982
K I JOHN Vs. INCOME TAX OFFICER
December 9, 1982
K M SUGAR MILLS P LTD Vs. INCOME TAX OFFICER
April 17, 1982
K V S N PAPA RAO Vs. WEALTH TAX OFFICER
March 9, 1982
KAILASH KUMAR DIXIT HUF Vs. INCOME TAX OFFICER
February 27, 1982
KANODIA COLD STORAGE Vs. INCOME TAX OFFICER
March 16, 1982
KANSHI RAM MADAN LAL Vs. INCOME TAX OFFICER
September 29, 1982
KAPOOR SONS AND CO Vs. INCOME TAX OFFICER
May 28, 1982
KARAM CHAND THAPAR MEMORIAL CHARITABLE TRUST Vs. INCOME TAX OFFICER
February 5, 1982
KAUSHAL DIWAN Vs. INCOME TAX OFFICER
November 30, 1982
KESHO DASS BHUTANI Vs. WEALTH TAX OFFICER
April 29, 1982
KISHAN DEVI Vs. GIFT TAX OFFICER
May 18, 1982
LAXMI RICE MILLS Vs. INCOME TAX OFFICER
April 13, 1982
LAXMINARAYAN SAW MILLS Vs. INCOME TAX OFFICER
October 1, 1982
LIBERTY CINEMA Vs. INCOME TAX OFFICER
December 30, 1982
M K MOHAMED EBRAHIM Vs. ELEVENTH INCOME TAX OFFICER
October 23, 1982
MAGANLAL BROS P LTD Vs. INCOME TAX OFFICER
February 3, 1982
MAGANTI USHADEVI Vs. INCOME TAX OFFICER
October 21, 1982
MAHABANO ALI Vs. COMMISSIONER OF WEALTH TAX AND YAWAR RASHID AND BEGUM SURIYA RASHID
April 30, 1982
MAN SINGH Vs. WEALTH TAX OFFICER
March 24, 1982
MANNALAL SOORANA Vs. WEALTH TAX OFFICER
December 15, 1982
MASTER SAMEER S SOMAIYA Vs. FIRST WEALTH TAX OFFICER
July 24, 1982
MAULIK TRUST Vs. WEALTH TAX OFFICER
April 3, 1982
MEGJI MATHARDAS HUF Vs. FIRST WEALTH TAX OFFICER
May 12, 1982
MILES INDIA LTD Vs. INCOME TAX OFFICER
January 1, 1982
MODI CHARITABLE FUND SOCIETY Vs. INCOME TAX OFFICER
December 28, 1982
MUEEN SIDDIQUI Vs. INCOME TAX OFFICER
August 31, 1982
MURARI MOHAN DUTTA Vs. WEALTH TAX OFFICER
April 28, 1982
N A MAYANNA Vs. THIRD WEALTH TAX OFFICER
November 11, 1982
N M SHAH Vs. SECOND WEALTH TAX OFFICER
January 29, 1982
NATH SURESH CHAND RAM NARESH Vs. INCOME TAX OFFICER
January 30, 1982
NATIONAL CONSTRUCTION CORPORATION Vs. INSPECTING ASSISTANT COMMISSIONER
September 7, 1982
NAVEEN MECHANISED CONSTRUCTION CO P LTD Vs. FIRST INCOME TAX OFFICER
August 31, 1982
NEW INTERNATIONAL CHEMICALS P LTD Vs. INCOME TAX OFFICER
August 31, 1982
NEW LIGHT TANNERY Vs. INCOME TAX OFFICER
January 30, 1982
NIMISHBHAI UPENDRABHAI PATEL Vs. INCOME TAX OFFICER AND WEALTH TAX OFFICER
March 22, 1982
NOOR MOHD ALLADIN Vs. INCOME TAX OFFICER
November 27, 1982
OM PARKASH Vs. INCOME TAX OFFICER
May 27, 1982
P A MOHAMED ABDUL KHADER AND CO Vs. INCOME TAX OFFICER
May 17, 1982
P K BAJPAIE HUF Vs. WEALTH TAX OFFICER
March 26, 1982
P KAMALAM AMMA Vs. INCOME TAX OFFICER
October 23, 1982
PADAMSEY MULJI GINNING AND PRESSING CO P LTD Vs. INCOME TAX OFFICER
April 30, 1982
PANIPAT CO OP SUGAR MILLS LTD Vs. INCOME TAX OFFICER
March 31, 1982
PARMATMA SARAN HUF Vs. WEALTH TAX OFFICER
September 23, 1982
PARMESHWARI DEVI Vs. INCOME TAX OFFICER
March 18, 1982
PARWATI TRADERS Vs. INCOME TAX OFFICER
February 16, 1982
PATTAN MASTHAN KHAN Vs. GIFT TAX OFFICER
February 25, 1982
PENTAGON ENGINEERING P LTD Vs. FIRST INCOME TAX OFFICER
December 28, 1982
PFIZER LTD Vs. INCOME TAX OFFICER
July 20, 1982
POYSHA INDUSTRIAL CO LTD Vs. INCOME TAX OFFICER
July 8, 1982
PREMIER CABLE CO LTD Vs. INCOME TAX OFFICER
March 20, 1982
PREMIER TYRES LTD Vs. INCOME TAX OFFICER
July 14, 1982
PROGRESSIVE ENGINEERING CO Vs. INCOME TAX OFFICER
August 28, 1982
PUNJAB STATE FEDERATION OF CO OPERATIVE HOUSE BUILDING SOCIETIES LTD Vs. INCOME TAX OFFICER
March 16, 1982
PURISONS AUTO FINANCE P LTD Vs. INCOME TAX OFFICER
May 17, 1982
R D CHADHA Y D SEHGAL S N SIKKA AND P C SACHDEV Vs. COMMISSIONER OF INCOME TAX
April 2, 1982
R M KANDASWAMY Vs. INCOME TAX OFFICER
April 27, 1982
RADHA SWAMI SATSANG Vs. INCOME TAX OFFICER
April 26, 1982
RAJEN RAMESH CHANDRA Vs. INCOME TAX OFFICER
April 14, 1982
RAJENDRA KUMAR TULI Vs. EIGHTH WEALTH TAX OFFICER
January 29, 1982
RAM A JOSHI Vs. THIRD WEALTH TAX OFFICER
July 21, 1982
RAM MURTI SOOD Vs. INCOME TAX OFFICER
April 30, 1982
RAM SINGH HARI CHAND AND CO Vs. INCOME TAX OFFICER
March 15, 1982
RAMAN KRISHNAN Vs. INCOME TAX OFFICER
June 11, 1982
RAMESH KUMAR GUPTA Vs. INCOME TAX OFFICER
July 26, 1982
RAMJILAL SHIVHARE Vs. INCOME TAX OFFICER
March 5, 1982
RANCHHODDAS M SUGNADHI Vs. INCOME TAX OFFICER
July 20, 1982
RAVI SABHARWAL Vs. INCOME TAX OFFICER
April 14, 1982
RAVI VARMA RAVIAPPAN THAMPURAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
February 27, 1982
RUKMINI BAI Vs. INCOME TAX OFFICER
August 13, 1982
S M MUZUMDAR Vs. NINTH INCOME TAX OFFICER
July 27, 1982
S PRABHAKARAN Vs. INCOME TAX OFFICER
December 17, 1982
S V HALAPPA AND SONS Vs. SECOND WEALTH TAX OFFICER
April 28, 1982
SALABA BEIG Vs. INCOME TAX OFFICER
November 26, 1982
SALUJA COLD STORAGE Vs. INCOME TAX OFFICER
April 19, 1982
SANDEEP NARAIN Vs. INCOME TAX OFFICER
March 17, 1982
SANJAY CONSTRUCTION CO Vs. INCOME TAX OFFICER
March 26, 1982
SARDAR SINGH Vs. INCOME TAX OFFICER
July 30, 1982
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER
February 19, 1982
SECOND INCOME TAX OFFICER Vs. NAGPUR ZILLA KRISHI AUDHOGIK SAHAKARI SANGH LTD
March 29, 1982
SECOND INCOME TAX OFFICER Vs. SANWARMAL PAVANKUMAR HUF
April 27, 1982
SHAGOON EMPORIUM Vs. INCOME TAX OFFICER
December 7, 1982
SHALIMAR IMPEX LTD Vs. INCOME TAX OFFICER
March 17, 1982
SHAN ELAHI Vs. INCOME TAX OFFICER
February 27, 1982
SHANKER LAL GUPTA Vs. INCOME TAX OFFICER
August 23, 1982
SHANTIDEVI DECEASED Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
March 5, 1982
SHAW WALLACE AND CO LTD Vs. INCOME TAX OFFICER
May 10, 1982
SHAW WALLACE GELATINES LTD Vs. INCOME TAX OFFICER
July 31, 1982
SHETH TRADERS P LTD Vs. INCOME TAX OFFICER
January 7, 1982
SHIRISHBHAI DHIRAJLAL KAPADIA HUF AND BALWANTLAL DHIRAJLAL KAPADIA HUF Vs. INCOME TAX OFFICER
February 1, 1982
SHIV LAL INDER NATH AND SATNAM SINGH Vs. INCOME TAX OFFICER
June 29, 1982
SIR HIRJI CAWASJI JEHANGIR Vs. FIRST GIFT TAX OFFICER
May 25, 1982
SITA RAM SALUJA Vs. INCOME TAX OFFICER
February 26, 1982
SITADEVI N PODAR Vs. SECOND INCOME TAX OFFICER
April 12, 1982
SREE NARAYANA CHANDRIKA TRUST Vs. INCOME TAX OFFICER
April 2, 1982
ST JOSEPHS UPPER PRIMARY SCHOOL Vs. INCOME TAX OFFICER
October 21, 1982
STAR DIAMOND TOOLS Vs. FIRST INCOME TAX OFFICER
January 16, 1982
STATE BANK OF INDORE Vs. INCOME TAX OFFICER
January 20, 1982
STATE BANK OF PATIALA Vs. INCOME TAX OFFICER
July 24, 1982
SUDARSHAN SEWA TRUST Vs. INCOME TAX OFFICER
June 5, 1982
SUKH RAM DASS TELU RAM Vs. INCOME TAX OFFICER
April 17, 1982
SURYA PRAKASH Vs. WEALTH TAX OFFICER
February 17, 1982
SWASTIKA METAL WORKS Vs. INCOME TAX OFFICER
August 27, 1982
SWEDISH EAST ASIA CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER
July 28, 1982
T V MAID Vs. INCOME TAX OFFICER
October 18, 1982
TALWAR AND KHULLAR P LTD Vs. INSPECTING ASSISTANT COMMISSIONER
March 18, 1982
THIRD INCOME TAX OFFICER Vs. POMPEI TILE WORKS
July 27, 1982
TODI INVESTMENTS P LTD Vs. INCOME TAX OFFICER
December 9, 1982
TRAC SALES CORPORATION Vs. FOURTH INCOME TAX OFFICER
May 21, 1982
TRACKPART OF INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER
September 21, 1982
TRAVANCORE CHEMICAL AND MFG CO LTD Vs. INCOME TAX OFFICER
August 16, 1982
TRUSTEES OF DR SHETHS CHARITABLE TRUST Vs. SEVENTH INCOME TAX OFFICER
April 16, 1982
UNIPOL PLASTIC INDUSTRIES P LTD Vs. INCOME TAX OFFICER
December 13, 1982
V SEKHARAIAH Vs. INCOME TAX OFFICER
May 25, 1982
VANKAYALA VEERARAGHAVULU Vs. INCOME TAX OFFICER
May 18, 1982
VIJAY KUMAR GOYAL Vs. WEALTH TAX OFFICER
March 20, 1982
VIMALSHAH BABABHAI Vs. WEALTH TAX OFFICER
August 19, 1982
VIMLA SIDDHARTHBHAI Vs. INCOME TAX OFFICER
September 2, 1982
VINOD KUMAR Vs. INCOME TAX OFFICER
August 30, 1982
VISHWANATH S SAPRE Vs. FIRST INCOME TAX OFFICER
November 11, 1982
WEALTH TAX OFFICER Vs. A M SHIVALINGARADHYA AND SONS
March 24, 1982
WEALTH TAX OFFICER Vs. KOMMURI APPADU DORA
January 30, 1982
WEALTH TAX OFFICER Vs. SURINDER SINGH BINDRA
October 4, 1982
WEALTH TAX OFFICER Vs. GOPAL RAMNARAYAN
September 27, 1982
WEALTH TAX OFFICER Vs. B K CHATTERJEE
March 20, 1982
WEALTH TAX OFFICER Vs. UMA RANI CHOUDHURANI
March 12, 1982
WEALTH TAX OFFICER Vs. T R AGGARWAL
March 18, 1982
WEALTH TAX OFFICER Vs. NATHALAL JETHA
August 28, 1982
WEALTH TAX OFFICER Vs. P SRIRAMULU NAIDU
March 27, 1982
WEALTH TAX OFFICER Vs. RAMRISHPAL/SHRIPAL
April 26, 1982
WEALTH TAX OFFICER Vs. SHAM LAL
September 7, 1982
WEALTH TAX OFFICER Vs. BHAGWAT SINGH
March 12, 1982
WEALTH TAX OFFICER Vs. HEMLATA SHUKLA/SARLA SHUKLA
October 30, 1982
WEALTH TAX OFFICER Vs. O P KAPOOR
December 16, 1982
WEALTH TAX OFFICER Vs. S D NARGOLWALA
April 7, 1982
WEALTH TAX OFFICER Vs. SUNIL LAMBA
February 6, 1982
WEALTH TAX OFFICER Vs. R D MEHTA
March 24, 1982
WEALTH TAX OFFICER Vs. AISHA BEGAM
November 12, 1982
WEALTH TAX OFFICER/INCOME TAX OFFICER Vs. RADHABAI GOPALDAS BHAGWANDAS TRUST
April 17, 1982
WEST BENGAL POWER SUPPLY CO LTD Vs. INCOME TAX OFFICER
August 10, 1982
WEST COAST CONSTRUCTION CO Vs. INCOME TAX OFFICER
July 27, 1982
WOOD CRAFT PRODUCTS LTD Vs. INCOME TAX OFFICER
January 22, 1982
XAVIER Vs. GIFT TAX OFFICER
June 26, 1982
XYZ Vs. THIRD WEALTH TAX OFFICER
April 12, 1982
YELISETTY BHADRAYYA SETTY Vs. INCOME TAX OFFICER
February 27, 1982