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Case Index
Title
Date
A C JOSE Vs. SIVAN PILLAI
October 12, 1982
A K SABHAPATHY Vs. STATE OF KERALA
October 14, 1982
A N DEEN Vs. JACOB
March 4, 1982
A P SANKARA WARRIYAR Vs. NORTH MALABAR DIST CO OP SUPPLY AND MARKETING SOCIETY LIMITED
February 3, 1982
A V THOMAS AND COMPANY LIMITED Vs. INCOME TAX OFFICER
July 1, 1982
A.K. SABHAPATHY Vs. THE STATE OF KERALA
December 14, 1982
ABDUL GAFOOR B P Vs. COMMISSIONER OF INCOME TAX
June 2, 1982
ABDUL KAREEM HAJEE K P Vs. INCOME TAX OFFICER
February 9, 1982
ABDUL KHADER AND COMPANY C K Vs. INCOME TAX OFFICER
June 21, 1982
ABDULLAKUTTY HAJI Vs. ADDL JUDL 1ST CLASS MAGISTRATE
October 13, 1982
ABRAHAM Vs. CHARLEY
January 7, 1982
ABRAHAM Vs. FOOD CORPN OF INDIA
March 2, 1982
ABRAHAM JACOB Vs. ALICE KURIEN
December 2, 1982
ABUBACKER Vs. LIFE INSURANCE CORPORATION OF INDIA
October 14, 1982
ACHUTHAN PILLAI Vs. MARIKAR MOTORS LTD
November 17, 1982
ADAM ABOOBACKER SAIT Vs. KERALA WAKF BOARD
March 26, 1982
ADOOR P B SAMOOHAM Vs. LEKSHMI AMMAL
April 6, 1982
ALAVI Vs. STATE OF KERALA
January 6, 1982
ALEYAMMA Vs. DY DIRECTOR EDUCATION
June 15, 1982
ALICE Vs. THOMMEN
October 23, 1982
ALWAYE MUNICIPALITY Vs. K A KOCHUNNY AND COMPANY
March 11, 1982
ANTONY VARGHESE Vs. SUBRAMONIAM
June 24, 1982
APPUKUTTAN PILLAY Vs. KERALA PUBLIC SERVICE COMMISSION
June 28, 1982
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. WILFRED SEBASTIAN
August 27, 1982
ASST ENGINEER Vs. ENTHEENKUTTY
June 25, 1982
AUGUSTINE Vs. STATE
March 22, 1982
AZEEZ Vs. FOOD INSPECTOR
January 12, 1982
B C GEORGE Vs. STATE OF KERALA
August 3, 1982
B GOVINDA RAO Vs. DISTRICT COLLECTORERNAKULAM
August 2, 1982
B P ABDUL GAFOOR Vs. COMMISSIONER OF INCOME TAX
June 8, 1982
BALAKRISHNA MENON Vs. RECTIFICATION OFFICER
March 9, 1982
BALAKRISHNA TRAVELS Vs. REGIONAL TRANSPORT AUTHORITYMALAPPURAM
March 12, 1982
BALAKRISHNAN Vs. MATHU
November 11, 1982
BALAN Vs. STATE OF KERALA
March 10, 1982
BE BE RUBBER ESTATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL
January 18, 1982
BEEPATHUMMA T T P Vs. SPECIAL DEPUTY TAHSILDAR
January 15, 1982
BENOY THOMAS Vs. UNIVERSITY OF KERALA
July 14, 1982
BHARGAVAN NAIR Vs. KOLAPPAN ASSARI
February 1, 1982
BHASKARA KURUP Vs. DISTRICT COLLECTOR
June 9, 1982
BHASKARA MENON Vs. GANGADHARAN
December 23, 1982
BHASKARAN Vs. SUB DIVISIONAL OFFICER
July 28, 1982
BHASKARAN NAIR Vs. SECURITY OFFICER R P F
March 31, 1982
C A MOHAMMED Vs. STATE OF KERALA
April 1, 1982
C P MADHAVAN NAIR Vs. CHERUVOT THAZHAM NILAM MULLERI PARAMBATH KUTTIMALU AND
March 22, 1982
C R RAMAKRISHNAN Vs. RAMAN
December 21, 1982
C UNNI Vs. STATE OF KERALA
October 29, 1982
C. K. KURIAKOSE Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAN AND OTHERS
March 30, 1982
C. RAVINDRAN PILLAI Vs. K.S.E. BOARD
March 11, 1982
C.D. GOVINDA RAO Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
February 26, 1982
CALICUT MODERN SPG AND WVG MILLS LTD Vs. REGIONAL P F COMMISSIONER
February 17, 1982
CATALYSTS AND CHEMICALS INDIA WEST ASIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 2, 1982
CHACKO Vs. KAYAMKULAM MUNICIPALITY
November 11, 1982
CHACKO GEEVARGHESE Vs. STATE OF KERALA
June 24, 1982
CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
December 6, 1982
CHANDRASENAN Vs. STATE OF KERALA
October 29, 1982
CHANDRIKA Vs. GANGADHARAN
December 22, 1982
CHANDUKUTTY Vs. STATE OF KERALA
March 11, 1982
CHELLAPPAN PILLAI Vs. STATE OF KERALA
June 18, 1982
COCHIN PORT S C S ASSOCIATION Vs. HARRISONS AND CROSSFIELD LTD
February 3, 1982
COCHIN PORT TRUST Vs. ASSOCIATED COTTON TRADERS LIMITED
October 29, 1982
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MIDLAND RUBBER & PRODUCE CO. LTD.
October 16, 1982
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA AND COMPANY LIMITED
October 22, 1982
COMMISSIONER OF INCOME TAX Vs. MARY IGNATIUS
September 13, 1982
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
June 9, 1982
COMMISSIONER OF INCOME TAX Vs. TOSHIBA ANAND LAMPS LIMITED
July 2, 1982
COMMISSIONER OF INCOME TAX Vs. PUSHPAKA TRAVELS
July 8, 1982
CORPORATION OF COCHIN Vs. K JANARDHANAN
January 12, 1982
D I G OF POLICE Vs. SANKARAN
May 25, 1982
DAISY Vs. ANNAMMA GEORGE
February 4, 1982
DCRUZ BROTHERS Vs. STATE OF KERALA
April 2, 1982
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. SHETH BRORS
May 27, 1982
DEVAKI AMMA Vs. AGRICULTURAL TRIBUNAL
September 20, 1982
DIRECTOR TELECOMMUNICATIONS SOUTH TRIVANDRUM Vs. SUKUMARAN THAMPI
November 11, 1982
DIRECTOR, TELECOMMUNICATIONS (SOUTH) TRIVANDRUM & ANOTHER Vs. K.G. SUKUMARAN THAMPI
November 4, 1982
DIVISIONAL FOREST OFFICER Vs. CHERIYAN
August 24, 1982
DIVISIONAL FOREST OFFICER Vs. T U CHERIYAN
August 25, 1982
EACHARAN Vs. STATE OF KERALA
November 9, 1982
ECONOMIC TRANSPORT ORGANISATION Vs. STATE OF KERALA
October 15, 1982
ECONOMIC TRANSPORT ORGANISATION Vs. STATE OF KERALA
October 18, 1982
ELSAMMA Vs. ANNAMMA
June 24, 1982
EMPLOYEES PROVIDENT FUND INSPECTOR KOZHIKODE Vs. SOUTH INDIA SAW MILLS LTD
August 20, 1982
ERNAKULAM DISTRICT AUTORICKSHAW DRIVERS UNION Vs. STATE OF KERALA
December 13, 1982
F A C T EMPLOYEES ASSOCIATION Vs. MANAGEMENT OF F A C T LTD
August 27, 1982
F A C T LTD Vs. F A C T EMPLOYEES ASSOCIATION
March 30, 1982
FERTILISERS AND CHEMICALS,TRAVANCORE LTD Vs. VELLAPPALLY BROTHERS KALAMASSERY
May 26, 1982
FOOD INSPECTOR Vs. PURUSHOTHAMAN NAIR
September 7, 1982
FOOD INSPECTOR Vs. SUWERT AND DHOLAKIA P LTD
March 25, 1982
FOOD INSPECTOR CHALAKUDY MUNICIPALITY Vs. PRABHAKARAN
October 8, 1982
FOOD INSPECTOR, PERUMBAVOOR MUNICIPALITY Vs. K. G. PURUSHOTHAMAN NAIR
February 7, 1982
G GABRIEL Vs. STATE OF KERALA
August 10, 1982
G K NAYAR Vs. UNION OF INDIA UOI
June 25, 1982
G K NAYAR Vs. UNION OF INDIA
June 5, 1982
GANGADHARAN NAMBIAR Vs. LAND TRIBUNAL KASRAGOD
July 21, 1982
GHEE VARGHESE LUKOSE Vs. INCOME TAX OFFICER ADDL AGRL
October 29, 1982
GOVINDAN CHENGALATH Vs. COCHIN SHIPYARD LTD
November 10, 1982
GWALIOR RAYON SILK MFG WVG CO LTD Vs. APPELLATE COMMITTEE FOR WATER CESSTRIVANDRUM AND
November 19, 1982
GWALIOR RAYONS SILK MANUFACTURING WEAVING CO Vs. DISTRICT COLLECTOR
January 4, 1982
H BHAVARLAL Vs. VASUDEVA MOOTHAN
November 10, 1982
H M T LIMITED Vs. LABOUR COURT
September 6, 1982
HABUBU ABDULLA Vs. SANKARAN VISWANATHAN
July 30, 1982
HAJI P K MOIDU AND CO Vs. UNION OF INDIA
November 8, 1982
HINDI PRACHAR PRESS Vs. STATE OF KERALA
February 12, 1982
HYDROSE Vs. MAKKAR
November 11, 1982
I K J JACOB Vs. K NANDAGOPALAN
August 25, 1982
INMATES OF THE BORSTAL SCHOOL Vs. STATE OF KERALA
September 24, 1982
JANAB M.P. AZAD Vs. FATHIMA SAROHINI SURESH
June 2, 1982
JANARDHANA MALLAN Vs. GANGADHARAN
December 22, 1982
JANARDHANAN Vs. OFFICIAL RECEIVER
August 26, 1982
JOHN Vs. MAMMUKUTTY
December 14, 1982
JOHN JOSEPH Vs. UNIVERSITY OF KERALA
September 8, 1982
JOINT AGRL MARKETING ADVISOR Vs. BABY
October 22, 1982
JOSEPH Vs. SENIOR SUPERINTENDENT OF POST OFFICES
July 15, 1982
JOSEPH Vs. EXECUTIVE OFFICER
October 8, 1982
JOSEPH Vs. DEPUTY COLLECTOR
September 23, 1982
JOSEPH TITO Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
March 22, 1982
JUPITER CASHEW COMPANY Vs. STATE OF KERALA
January 30, 1982
K A JOHN Vs. DIRECTOR OF COLLEGIATE EDUCATION
May 26, 1982
K ABDULKHADAR Vs. PLANTATION CORPORATION OF KERALA LTD
August 4, 1982
K C MATHEW Vs. ELECTION COMMISSIONER OF INDIA
May 17, 1982
K M THOMAS Vs. COCHIN REFINERIES LTD
June 15, 1982
K N NARAYANAN Vs. INCOME TAX OFFICER
September 15, 1982
K P RAMAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
February 10, 1982
K T PAVUNNY Vs. K T MATHEW
April 1, 1982
K. JANARDHANAN Vs. STATE OF KERALA
July 25, 1982
K. JANARDHANAN Vs. STATE OF KERALA AND ANR.
June 25, 1982
K. RAGHAVAN Vs. THE DISTRICT JUDGE, PALGHAT
February 11, 1982
K. SARADAMMA Vs. SUPDT. OF POST OFFICE
February 18, 1982
K.A. PONNAPPAN Vs. THE D.F.O. CHALAKUDY AND OTHERS
June 2, 1982
K.A. SUBRAMANIAN Vs. UNION OF INDIA AND OTHERS
February 1, 1982
K.M. MOHAMMED JALALUDDIN HAMSAKOYA Vs. SENIOR SUPERINTENDENT OF POST OFFICES CALICUT
December 1, 1982
K.P. MOHAMMED Vs. STATE OF KERALA AND ORS.
April 5, 1982
KAKKATTIL SERVICE CO OP RURAL BANK LTD Vs. CO OP TRIBUNAL
November 12, 1982
KARUNAKARAN NAIR Vs. SEKHARAN NAIR
August 23, 1982
KAYAKKAL LAKSHMI Vs. KAYAKKAL ANANDAN (DIED)
March 30, 1982
KELAPPAN Vs. FOOD INSPECTOR
April 2, 1982
KERALA MINERALS EMPLOYEES CONGRESS Vs. ASSISTANT LABOUR COMMISSIONER
November 23, 1982
KERALA STATE ELECTRICITY WORKERS FEDERATION Vs. KERALA STATE ELECTRICITY BOARD
November 9, 1982
KERALA STATE HOUSING BOARD Vs. AMMALUKUTTY
November 5, 1982
KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED
October 21, 1982
KERALA TRANSPORT CO Vs. KUNNATH TEXTILES
October 21, 1982
KESAVAN NAMBOODIRI Vs. STATE OF KERALA
June 21, 1982
KHADIJA Vs. P.K. MOHAMMED P. LTD.
October 1, 1982
KOCHADIMA ABDUL SALAM Vs. MUHAMMED KUNJU BASHEER
October 6, 1982
KOCHUKUNJU Vs. KARAMBI
December 9, 1982
KOLAPPA PILLAI Vs. STATE OF KERALA
June 25, 1982
KOORAN KURIAPPU KUNJIPALU Vs. KOORAN CHAKKU PAPPU
June 25, 1982
KRISHNA PILLAI Vs. MADHAVAN NAIR
March 7, 1982
KRISHNA PILLAI Vs. PAZHUCKAMATTOM DEVASWOM
March 8, 1982
KRISHNA PILLAI Vs. MADHAYAN NAIR AND ANOTHER
March 17, 1982
KRISHNAN NAIR Vs. PUBLIC SERVICE COMMISSION
July 27, 1982
KRISHNAN NAMBOODIRI Vs. UNNIKRISHNAN
August 2, 1982
KRISHNANKUTTY Vs. STATE OF KERALA
March 1, 1982
KUNHALEEMA Vs. ACCOMMODATION CONTROLLER
March 24, 1982
KUNJUKRISHNAN Vs. STATE OF KERALA
December 2, 1982
KUPPANDY Vs. SIVASANKARAN
September 20, 1982
KURAVILANGAD SERVICE CO OP BANK LTD Vs. STATE OF KERALA
June 16, 1982
KURIAN Vs. AYYAPPAN
March 16, 1982
KURIYAN Vs. ALURU OUSEPH
March 16, 1982
KUTTY ALIAS DEVASSIA Vs. STATE OF KERALA
January 24, 1982
L R RANGAIER SONS P LTD Vs. RUKHIYABI
February 8, 1982
LAKSHMIKUTTY AMMA Vs. COMMISSIONER, BADAGARA MUNICIPALITY
June 18, 1982
LELA Vs. ALI
May 27, 1982
M AREEFA BEEVI Vs. K M SAHIB
February 24, 1982
M K SANTHAMMA Vs. KERALA PUBLIC SERVICE COMMISSION
October 5, 1982
M P VARGHESE Vs. STATE OF KERALA
October 14, 1982
M PEERUKANNU Vs. STATE OF KERALA
November 4, 1982
MADHAVAN Vs. COMMISSIONER OF INCOME TAX
December 6, 1982
MADHAVAN KUTTY Vs. UNION OF INDIA
April 1, 1982
MADHAVAN KUTTY Vs. UNION OF INDIA
April 15, 1982
MADHUSOODANAN NAIR Vs. GOVERNOR OF KERALA
December 13, 1982
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD. BY ITS SUCCESSOR: THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. AND OTHERS Vs. V.P. BALAKRISHNAN AND OTHERS
July 27, 1982
MADRAS RUBBER FACTORY LIMITED MRF LIMITEDMADRAS Vs. RUBBER BOARDKOTTAYAM
June 10, 1982
MALABAR CASHEWNUTS AND ALLIED PRODUCTS Vs. STATE OF KERALA
March 23, 1982
MALABAR PRODUCE EXPORT CO Vs. NEDUNGADI BANK LTD
May 25, 1982
MANAGER S N V HIGH SCHOOL Vs. STATE OF KERALA
February 17, 1982
MANARI PARVATHI AMMA Vs. NELLIKKAL PARVATHI AMMA
November 5, 1982
MANOHARAN NAIR Vs. STATE OF KERALA
July 13, 1982
MARY GEORGE Vs. REGL PROVIDENT FUND COMMISSIONER
July 29, 1982
MATHEW Vs. KURUVILLA
November 6, 1982
MATHEW Vs. BANK OF COCHIN LID
January 13, 1982
MATHEW THOTTIYIL Vs. UNIVERSITY OF KERALA
August 10, 1982
MATHU Vs. STATE OF KERALA
August 20, 1982
MATTOOL PANCHAYAT Vs. ABDURAHIM
February 2, 1982
MOHAMMAD DWARA RAWTHER ISMAIL Vs. STATE OF KERALA
January 22, 1982
MOHAMMED Vs. IALUK LAND BOARD
January 20, 1982
MOHAMMED Vs. DIRECTOR OF PANCHAYATS
January 4, 1982
MOHAMMED Vs. ABDURAHIMAN
February 1, 1982
MOHANAN Vs. R T A KOZHIKODE
February 24, 1982
MOIDEENKUTTY HAJI Vs. THE APPELLATE AUTHORITY (L.R. ).CANNANORE
March 30, 1982
MOIDU Vs. STATE OF KERALA
March 31, 1982
MOOSA ABDUL RAHIMAN Vs. STATE OF KERALA
April 2, 1982
MOOSA ABDUL RAHIMAN Vs. STATE OF KERALA
July 29, 1982
MOOSA ABDUL REHMAN Vs. STATE OF KERALA
June 29, 1982
MURUGAPPA CHETTIAR S Vs. COMMISSIONER OF INCOME TAX
June 25, 1982
MUSTAFHA ROWTHER Vs. STATE OF KERALA
June 4, 1982
MUTHU ROWTHER Vs. STATE OF KERALA
September 30, 1982
MYNATHIL MATHAI Vs. STATE OF KERALA
June 30, 1982
N KRISHNAMOORTHY Vs. STATE OF KERALA
March 19, 1982
N P PURUSHOTHAMAN Vs. STATE OF KERALA
August 18, 1982
N S JAYANANDAN Vs. STATE OF KERALA
October 21, 1982
NAJEEMA BEEVI Vs. PUBLIC SERVICE COMMISSION
November 12, 1982
NARAYAN NAIR Vs. JOINT REGISTRAR OF CO OP SOC
April 1, 1982
NARAYANA IYER MAHADEVAN Vs. NARAYANA VADHYAR & ORS.
December 13, 1982
NARAYANA NAMBOODIRI Vs. CHELLAMMA OMAMA AMMA
August 25, 1982
NARAYANANKUTTY Vs. RECTIFICATION OFFICER
March 9, 1982
NARAYANANKUTTY Vs. STATE OF KERALA
July 20, 1982
NARAYANI AMMA Vs. KUNHAPPA KURUP
July 19, 1982
NATIONAL INSURANCE CO LTD Vs. THEKKEYIL RAJAN
August 16, 1982
NEW INDIA ASSURANCE CO LTD Vs. SAN JOSE MARITIME LTD
December 23, 1982
NEW INDIA ASSURANCE COMPANY LTD Vs. RADHAKRISHNAN
October 14, 1982
OUSEPH Vs. STATE OF KERALA
January 11, 1982
OUSEPH JOSEPH Vs. CONCILIATION OFFICER
September 20, 1982
P ACHUTHAN PILLAI Vs. AMEENA BAI
February 24, 1982
P K DAMODARAN UNNI Vs. STATE OF KERALA
June 21, 1982
P P AZEEZ Vs. FOOD INSPECTOR
February 12, 1982
P S ABDULLA Vs. DIRECTORFOREST RESEARCH INSTITUTEPEECHI
May 31, 1982
P V MATHEW Vs. K V THOMAS
June 9, 1982
PACHI KRISHNAMMA Vs. KUMARAN KRISHNAN
January 18, 1982
PADMANABHA PILLAI Vs. UNIVERSITY OF KERALA
March 2, 1982
PADMANABHAN Vs. OUSEPH
April 2, 1982
PADMANABHAN Vs. ULAHANNAN
September 23, 1982
PADMAVATHY, P.K. Vs. THE MANAGER, S.M. HIGH SCHOOL, CHERAI AND OTHERS
March 5, 1982
PADMINI AMMA Vs. GOVINDA MENON
October 25, 1982
PAMBAN KAYAKKAL VALSALAN Vs. PAMBAN KAYAKKAL KAUMUDI
March 3, 1982
PAPPOO Vs. KURUVILLA
January 15, 1982
PARTY IN BORSTAL SCHOOL Vs. STATE
September 24, 1982
PARVATHY ANTHERJANAM Vs. LIFE INSURANCE CORPORATION OF INDIA
August 10, 1982
PIONEER KETHALAMPALLAM, ESTATE Vs. STATE
July 22, 1982
PONNAPPAN Vs. ANTONY
July 21, 1982
PRABHAKARAN NAIR Vs. STATE OF KERALA
February 15, 1982
PREMAKUMAR Vs. GENERAL MANAGER TELECOMMUNICATIONS
July 27, 1982
RADHAKRISHNAN NAIR Vs. K S R T C
January 11, 1982
RAI PREMCHAND Vs. P K AHAMED AND CO
February 16, 1982
RAJA INDUSTRIES Vs. GENERAL MANAGERDISTRICT INDUSTRIES CENTREERNAKULAM
March 19, 1982
RAJAPPAN NAIR Vs. STATE OF KERALA AND ORS.
March 25, 1982
RAJENDRAN Vs. HOME SECRETARY
June 4, 1982
RAMACHANDRAN Vs. LABOUR COURT
January 15, 1982
RAMACHANDRAN Vs. STATE OF KERALA
November 9, 1982
RAMAKRISHNA PILLAI Vs. GOVINDA MENON
March 3, 1982
RAMAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
February 19, 1982
RAMAKRISHNAN Vs. UNION OF INDIA
October 21, 1982
RAMAN PILLAI THANKAPPAN PILLAI Vs. SPECIAL TAHSILDARLAND ACQUISITIONSCOLLECTORATEQUILON
May 26, 1982
RAMAN SUKUMARAN Vs. VELAYUDHAN MADHAVAN
February 26, 1982
RAMANKUTTY WARRIER Vs. STATE OF KERALA
November 1, 1982
RAMASWAMY Vs. DIVISIONAL SAFETY OFFICER
March 10, 1982
RAMASWAMY KOUNDER Vs. APPUCHAMI KOUNDER
September 24, 1982
RAMLINGA MILLS PRIVATE LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 1, 1982
RANGA PAI Vs. SPL TAHSILDAR LR VYPEEN
November 22, 1982
RANGASWAMY Vs. KERALA PUBLIC SERVICE COMMISSION
March 1, 1982
RATNAMMA Vs. KAMALAMMA PILLAI
February 9, 1982
RATNAMMA Vs. AMMALU AMMA
August 20, 1982
RATNAMMA & ORS. Vs. AMMALU AMMA & ORS.
September 20, 1982
RAVINDRANATHAN NAIR Vs. SARASWATHI AMMA
October 30, 1982
REVATHINAL BALAGOPALA VARMA Vs. BALARAMA VARMA
October 8, 1982
S PADMAVATHI AMMA Vs. STATE OF KERALA
December 16, 1982
S RADHAKUMARI Vs. K M K NAIR
March 5, 1982
S THRIMOORTHY CHETTIAR Vs. DEPUTY TAHSILDARALWAYE
July 20, 1982
S V PURUSHOTHAMAN Vs. STATE OF KERALA
October 15, 1982
S.K. CHANDRIKA Vs. THE UNION OF INDIA & ORS.
April 20, 1982
S.M. REBELLO Vs. E. ZOUPPAS
March 12, 1982
SAINABA Vs. ABDURAHIMAN KOYA
January 29, 1982
SANKARAN Vs. RAMAN
February 3, 1982
SANKARANARAYANAN Vs. AYYAPPAN
April 1, 1982
SANTHA S SHENOY Vs. UNION OF INDIA
January 22, 1982
SARADA AMMA Vs. KERALA VARMA KOCHANUMN THAMPURAN
December 14, 1982
SATISH AND CO Vs. STATE OF KERALA
July 9, 1982
SEBASTIAN Vs. MOIDEEN A P
September 30, 1982
SECRETARY KOTTAYAM DT CO-OPERATIVE M S U LTD Vs. INDUSTRIAL TRIBUNAL
November 6, 1982
SHENOY Vs. CENTRAL BANK OF INDIA
September 30, 1982
SIVANKUTTY Vs. STATE OF KERALA
September 24, 1982
STATE Vs. RAMAKRISHNAN NAIR
January 7, 1982
STATE BANK OF INDIA Vs. KERALA FINANCIAL CORPORATION
November 17, 1982
STATE OF K ERALA Vs. PADMAVATHI
November 30, 1982
STATE OF KERALA Vs. UNITED SHIPPERS AND DREDGERS LTD
July 15, 1982
STATE OF KERALA Vs. MODERN PLASTIC INDUSTRIES
July 16, 1982
STATE OF KERALA Vs. THOMAS CHERIYAN
August 11, 1982
STATE OF KERALA Vs. KUTTAPPAN
January 28, 1982
STATE OF KERALA Vs. THANKAPPAN
January 29, 1982
STATE OF KERALA Vs. APPUNNY
February 18, 1982
STATE OF KERALA Vs. P VIJAYAKUMARAN NAIR
February 15, 1982
STATE OF KERALA Vs. SEBASTIAN
July 7, 1982
STATE OF KERALA Vs. MUNDOLI HYDRU
December 29, 1982
STATE OF KERALA Vs. DR. P. KUMARASWAMI
September 13, 1982
STATE OF KERALA Vs. KUTTAPPAN
January 1, 1982
SUDARSAN CHITS (INDIA) LTD. Vs. SUKUMARAN PILLAI
October 8, 1982
SUDHAKARAN Vs. VARGHESE
September 24, 1982
SUKUMARAN NAIR Vs. THE POSTMASTER GENERAL, KERALA
November 26, 1982
SULAIMAN Vs. CHUNAKARA S M JAMA ATH
September 20, 1982
SUNIL KUMAR & ORS. Vs. STATE OF KERALA
July 15, 1982
SUNILKUMAR Vs. STATE
June 15, 1982
SURESH BABU Vs. THE STATE OF KERALA
July 16, 1982
SWARNAMAHAL JEWELLERS Vs. INTELLIGENCE OFFICER
February 10, 1982
T A RAJENDRAN Vs. V BHASKARAN NAMBIAR ADVOCATE-GENERAL
July 21, 1982
T A RAJENDRAN Vs. VAYALAR RAVI
December 16, 1982
T C C THOZHILALI UNION Vs. T C C LTD
January 20, 1982
T MADHAVAN CHETTY Vs. PUTHANOOR BHASKARAN CHETTY
March 23, 1982
T T AUGUSTINE Vs. CHANGANACHERRY MUNICIPALITY
March 24, 1982
TATA OIL MILLS CO LTD Vs. STATE OF KERALA
March 4, 1982
TAXI DRIVERS UNION Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 10, 1982
THANKAMMA Vs. STATE OF KERALA
June 9, 1982
THANKAPPAN Vs. KUTTAPPAN
February 18, 1982
THATHAKUTTY Vs. KITTAMUTHU
November 9, 1982
THIRUVANGADI SERVICE CO-OP BANK LTD Vs. DIST LABOUR OFFICER
January 13, 1982
TODDY WORKERS WELFARE FUND INSPECTOR Vs. G. VASUDEVAN
January 13, 1982
TRANSPORT CORPORATION OF INDIA Vs. NEW INDIA ASSURANCE CO. LTD
October 4, 1982
UMADBHAI CHATURBHAI PATEL Vs. GOSWAMINI SHRIMATI RATNAPRABHA
December 22, 1982
UMAYAMMAL Vs. STATE OF KERALA
October 7, 1982
UNION OF INDIA Vs. UNIVERSAL TRADERS CORPORATIONCOCHIN
December 17, 1982
UNION OF INDIA Vs. T C R PODUVAL
February 18, 1982
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KALYANI
February 11, 1982
UNIVERSITY OF KERALA Vs. BENOY THOMAS
November 10, 1982
UTHAMAN Vs. STATE OF KERALA
October 6, 1982
V C CHERIYAN Vs. STATE OF KERALA
July 20, 1982
V V L N CHARY Vs. N A MARTIN
April 23, 1982
V. C. PARAMESHWARAN Vs. STATE OF KERALA AND OTHERS
March 29, 1982
V. SEBASTIAN Vs. CITY HOSPITAL P. LTD.
May 24, 1982
V.D. SEBASTIAN Vs. CITY HOSPITAL
May 24, 1982
V.J. THOMAS VETTOM AND K.M.J. JOSEPH Vs. KUTTANAD RUBBER CO. LTD.
October 18, 1982
VALIYIL MOIDEENKUNHI Vs. EDACHERIKKANDI GOVINDAN
February 19, 1982
VALLIYAMMA Vs. VELU
November 25, 1982
VAMADEVAN PILLAI Vs. STATE OF KERALA
June 2, 1982
VAMAKSITY Vs. STATE OF KERALA
December 20, 1982
VAREED KUNJU KUNJU Vs. CHELLAPPAN
December 9, 1982
VEDAVYASA BHAT Vs. COMPETENT AUTHORITY UNDER SFEM FOP ACT
January 29, 1982
VENKITARAMAN Vs. LABOUR COURT
March 2, 1982
VIMAL PRINTERS Vs. OMANA
August 9, 1982
VINCENT Vs. GOPALA KURUP
January 28, 1982
VINCENT PANIKULANGARA Vs. GOPALA KURUP
January 25, 1982
VINCENT PANIKULANGARA Vs. UNIVERSITY OF KERALA
October 25, 1982
VISWANATHAN Vs. STATE OF KERALA
October 18, 1982
VISWANATHAN NAIR Vs. STATE OF KERALA
February 26, 1982
WESTERN INDIA PLYWOOD LTD. Vs. UNION OF INDIA
June 18, 1982
WESTERN INDIA PLYWOODS LTD. Vs. INDUSTRIAL TRIBUNAL
January 15, 1982
XAVIER Vs. ANTONY
October 4, 1982
YOGESH SHANTILAL CHOKSI Vs. HOME SECRETARY GOVT OF KERALA
January 25, 1982
ZACHARIAH Vs. UNION OF INDIA
July 15, 1982