Case Index

Title
Date
A G HARIHARAN Vs. A G SINGARAVELU
August 5, 1982
A H NARAYAN Vs. K S T A T
January 19, 1982
A JAGADEESH Vs. DIRECTOR OF TECHNICAL EDUCATION
March 19, 1982
A K SUBBIAH Vs. STATE OF KARNATAKA
February 11, 1982
A N RADHAKRISHNAN Vs. STATE OF KARNATAKA
December 13, 1982
A.R. DAS Vs. D. SARGUNAM
August 12, 1982
ABDUL KAREEM Vs. ISWARAPPA
January 20, 1982
ABDUL KHADER USMAN Vs. MAHAMMAD HASHAM
November 17, 1982
ADINARAYANA TRADING CO Vs. STATE OF PUNJAB
February 1, 1982
ADISHAYYA KADAYYA KADADEVARU Vs. DUNDAYYA GURUSHIDDAYYA HIREMATH
January 22, 1982
AHMED KHAN Vs. R T A MANDYA
July 19, 1982
ANANTASWAMY IYER Vs. STATE OF KARNATAKA
March 24, 1982
ANNAPPA REDDY Vs. U KRISHNA
April 16, 1982
ANNASAB MALAPPA Vs. STATE OF KARNATAKA
February 24, 1982
APPI BELCHADTHI Vs. SHESHI BELCHADTHI
August 12, 1982
ASHOKA TALKIES Vs. COMMISSIONER OF COMMERCIAL TAXES
August 20, 1982
ASSISTANT COMMISSIONER TUMKUR Vs. K N NAGARAJA
July 21, 1982
AYYANAGOUDA Vs. STATE OF KARNATAKA
July 28, 1982
B BALAIAH Vs. ENQUIRING AUTHORITY DTO KSRTC
November 19, 1982
B F AMANULLAH KHAN Vs. R TA MANDYA
July 14, 1982
B M MUNEER Vs. RETURNING OFFICER and TAHSILDAR MALUR
March 15, 1982
B M VENKATARAMANAIAN Vs. INSPECTOR OF MOTOR VEHICLES
March 24, 1982
B N JAYADEVA Vs. COMMR CORPN OF BANGALORE
October 5, 1982
B NARAYANA KAMATH Vs. S SANJIVA NAIKA
August 24, 1982
B NARAYANAPPA Vs. STATE OF KARNATAKA
February 5, 1982
B P AUTOMOBILES Vs. STATE OF KARNATAKA
February 5, 1982
B S NAOARAJA RAO Vs. M K KRISHNA RAO
November 18, 1982
BABU A Vs. BHASKER SHETTY
March 10, 1982
BADRIPRASAD B R Vs. STATE OF KARNATAKA
July 21, 1982
BANAPPA FAKEERAPPA Vs. AGRL PROD MARKET COMMITTEE
March 16, 1982
BANASHANKARI TEMPLE Vs. VISHWANATH
August 13, 1982
BANGALORE COMMERCIAL ASSOCIATION Vs. COMMR OF POLICE BANGALORE
March 22, 1982
BASAYYA Vs. MADOLAYYA
July 6, 1982
BETTEGOWDA Vs. K VENKATARAMANAIAH
March 12, 1982
BHARGAVA P Vs. SUPDT
October 22, 1982
C H SREENIVASAN Vs. UNION OF INDIA
April 1, 1982
C M MOTHIMATH Vs. STATE OF KARNATAKA
January 18, 1982
C MANIKYAM Vs. R THIMMIAH
June 21, 1982
C P SAGAR Vs. CHAIRMAN SELECTION COMMITTEE FOR THE ADMISSION TO THE 1ST YEAR MBBS
April 5, 1982
C R NARASIMHAMURTHY Vs. CORPORATION OF THE CITY OF BANGALORE
November 29, 1982
CANARA RUBBER PRODUCTS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 29, 1982
CHANDRAKANT MALLAPPA DESAI Vs. MISHRIMAL NAMAL OSWAL
August 11, 1982
CHANDRAMOHAN Vs. FLORENCE
March 9, 1982
CHANDRASHEKARA GOUDA Vs. CANADA BANK MANGALORE
December 2, 1982
CHANNABASAPPA SANOAPPA Vs. STATE OF KARNATAKA
September 24, 1982
CHANOO Vs. OANOUTAI
July 2, 1982
CHEKKERA PONNAMMA Vs. A S THAMMAYYA
August 21, 1982
CHENNIAH Vs. MAHADEVAPPA
July 22, 1982
CHIKKADASAPPA Vs. TOWN MUNICIPAL COUNCIL BANNUR
September 27, 1982
CHINNA NARASIMHALU Vs. KURUBARA BASAPPA
November 12, 1982
CHUNILAL PARASRAM Vs. BOM MISC P LTD
September 3, 1982
CIVIL RIGHTS VIGILANCE COMMITTEE Vs. UNION OF INDIA
January 6, 1982
COMMISSIONER OF INCOME TAX Vs. SHAMBULAL NATHALAL AND COMPANY
September 6, 1982
COMMISSIONER OF INCOME TAX Vs. N S SHANKARA SHETTY
August 17, 1982
COMML TAX OFFICER MYSORE CITY CIRCLE Vs. M N SHARADA
February 26, 1982
D L SURESH BABU AND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
July 5, 1982
D MARTIN Vs. UNIVERSITY OF MYSORE
November 8, 1982
D NARENDRA KUMAR Vs. DIRECTOR OF PRE UNIVERSITY BOARD
July 21, 1982
D P GOPALA Vs. PUSHPAVANI
January 21, 1982
D P SHARMA Vs. K S T A
August 6, 1982
D RAMANATHA GUPTA Vs. S RAZAACK
February 16, 1982
D S GOWDA Vs. CORPORATION BANK
October 22, 1982
D VIJAYADEVARAJ Vs. G V RAO
March 16, 1982
DASA RAO Vs. THUNGABHADRA BOARD
February 19, 1982
DECCAN MODEL EDUCATION SOCIETY Vs. STATE OF KARNATAKA
October 7, 1982
DHULLAPPA Vs. SHIVAPPA
March 10, 1982
DY GEN MANAGER KSRTC Vs. GOPAL MUDALIAR
June 11, 1982
DYAVANAGOUDA RUDRAGOUDA Vs. V S HUBLI
January 15, 1982
E M VISWANATHAN CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER MADIKERE
November 17, 1982
ESWARA DEVARA S Vs. A R NAGARAJAIAH
September 2, 1982
ESWARAPPA Vs. STATE OF KARNATAKA
December 1, 1982
G D NAIK Vs. STATE OF KARNATAKA
March 12, 1982
G M MOHAN Vs. REGR OF COMPANIES
October 5, 1982
G N HABIB Vs. DEPUTY COMMISSIONER OF EXCISE BELGAUM
July 9, 1982
G S ABDUL RAHIMAN Vs. H R VENKATAKRISHNAYA
June 18, 1982
G S ANANTHASWAMY IYER Vs. STATE OF KARNATAKA
March 24, 1982
G.G. JOSHI BY HIS LEGAL REPRESENTATIVES Vs. P. KAPUSWAMY AND ANOTHER
August 9, 1982
GALAXY TRADING and CHIT FUNDS PVT LTD Vs. S BASHANUDIEN
May 31, 1982
GANESH NAYAK Vs. DYAMAPPA ADIVEPPA
September 15, 1982
GANGOJI RAO Vs. H K CHANNAPPA
December 9, 1982
GOA CO OPERATIVE MARKETING and SUPPLY FEDERATION LIMITED Vs. STATE OF KARNATAKA
November 12, 1982
GOPALAPPA Vs. GURUSHANKARIAH
November 23, 1982
GOVERNMENT TOOL ROOM AND TRAINING CENTRE RAJAJINAGAR Vs. ASSTT COLLECTOR OF CENTRAL EXCISE BANGALORE
July 22, 1982
GOVINDARAJA IYENGAR Vs. STATE OF KARNATAKA
December 17, 1982
GOWDA C R Vs. KARNATAKA APPELLATE TRIBUNAL
March 17, 1982
GREGORY JOSEPH SALVADOR PAIS Vs. MELBA DOLORES PAIS
January 5, 1982
GULAM RASUL MANRULWALA Vs. SUSHEELAMMA
October 8, 1982
GULAM RASUL MANUWALA Vs. SUSHEELAMMA
October 9, 1982
GULAPPA GURUSANGAPPA Vs. SUB DIVISIONAL MAG HAVERI
March 22, 1982
Gulappa Gurusangappa Mamani Vs. Sub-Divisional Magistrate, Haveri and others
March 22, 1982
GURAPPA Vs. SOUTH CENTRAL RAILWAY EMPLOYEES CONSUMERS CO OP SOC LTD
August 6, 1982
H KEMPAIAH Vs. STATE OF KARNATAKA
March 24, 1982
H MOHAMED KHAN Vs. ANDHRA BANK LTD
March 16, 1982
H MOHAMED KHAN Vs. ANDHARA BANK LTD
July 16, 1982
H P RAJAKUMAR Vs. STATE OF KARNATAKA
November 4, 1982
H VEERAPPA Vs. CHANNABASAP PA LAKSHMESWAR
September 1, 1982
H. Mohamed Khan and others Vs. Andhra Bank Ltd. and others
March 16, 1982
HAJEE MOHAMED IBRAHIM Vs. GIFT TAX OFFICER
November 24, 1982
HANUMAN TRADERS Vs. C T O TNT BANGLORE
January 11, 1982
HARIBA Vs. K S R T C
November 8, 1982
HARIKRISHNA PUNAROOR Vs. SEA VIEW TOURIST HOME
March 12, 1982
HINDUSTAN PETROLEUM CORPORATION LTD Vs. VIRUPAKSHAPPA
January 15, 1982
HONNAPPA K H Vs. STATE OF KARNATAKA
May 13, 1982
HUCHU SAB Vs. SAHAJABI
November 30, 1982
HUSSAIN SAB Vs. JALALUDDIN
August 11, 1982
HUTCHIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 5, 1982
I N SUNDRESH Vs. AGRICULTURAL INCOME TAX OFFICER
September 30, 1982
INDIRA DEVI Vs. K S T A T
October 13, 1982
J HIRALAL Vs. GULABCHAND
January 28, 1982
J VINUTHA Vs. SELECTION COMMITTEE FOR M B B S
February 25, 1982
JAGADGURU DURUNDUNDE SWARA SIDHA SANSTHAN MATH AT NIDASOSI BELGAUM Vs. STATE OF KARNATAKA
August 13, 1982
JANAB A ABBUBUCKER Vs. MAI DE DEUS CHURCH
October 13, 1982
JETHRUSE DSOUZA Vs. CATHERINE DSOUZA
March 10, 1982
JYOTHI HOME INDUSTRIES Vs. STATE OF KARNATAKA
July 16, 1982
K C ABDULLA Vs. SALVADORE MASCARANHAS
March 24, 1982
K KOTRESE Vs. SELECTION COMMITTEE FOR ENGINEERING COLLEGES
February 2, 1982
K KRISHNAMURTHY RAO Vs. KAMALAKSHI
October 15, 1982
K R SATHYABHAMA Vs. DIST MAG COORG
August 18, 1982
K S HANUMANTHA RAO Vs. HOUSE RENT ACCOMMODATION CONTROLLER
June 29, 1982
K S LALITHAMMA Vs. N S HIRIYANNAIAH
June 14, 1982
K T VENKATAPPA Vs. KRISHNA RAJAPURAM GROUP VILLAGE PANCHAYAT
October 22, 1982
K V NANJAPPA Vs. TARA BAI
August 13, 1982
K. SREEDHAR Vs. AUGUSTAN SLIM
August 24, 1982
KAMADHENU ENTERPRISES Vs. VIVEK TEXTILE MILLS P LTD
January 1, 1982
KAMALA B S Vs. STATE OF KARNATAKA
September 21, 1982
KAMALAMMA Vs. MAHADEVAPPA
January 18, 1982
KARAYANASWAMY M Vs. STATE OF KARNATAKA
January 15, 1982
KARIYAPPA SIDDAPPA Vs. RAMACHANDRA NAIK
September 1, 1982
KARNATAKA LIGHT METAL INDUSTRIES P LTD Vs. PROVISIONAL KARNATAKA STEEL and WIRE PRODUCTS LTD
November 12, 1982
KARNATAKA PLANTERS ASSOCIATION Vs. STATE OF KARNATAKA
October 15, 1982
KARNATAKA STATE BOARD OF WAKFS Vs. MOHAMED NAZEER AHMED
March 4, 1982
KARNATAKA STATE PRIVATE BUSES EMPLOYEES UNION Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF TRANSPORT GOVERONMENT OF
August 6, 1982
Karnataka State Road Transport Corporation Vs. Samuel Ebenezer Abnes
June 16, 1982
KARNATAKA TRADING COY Vs. UNION OF INDIA
November 3, 1982
KRISHNA and COMPANY Vs. STATE OF KARNATAKA
February 16, 1982
KRISHNA RAMAYYA GOUDA Vs. C P C MOTOR CO
June 16, 1982
KRISHNAMURTHY SHRINIVASACHARYA Vs. ASSISTANT C T O GADAG
September 8, 1982
KRISHNAPPA S Vs. DIVISIONAL COMMISSIONER MYSORE
July 15, 1982
KULKARNI V H Vs. STATE OF KARNATAKA
August 6, 1982
LAKMASEY LADHA and CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES APPEALS DHARWAR
October 11, 1982
LAKSHMI TOURING TALKIES Vs. STATE OF KARNATAKA
March 24, 1982
LAKSHMIBAYAMMA Vs. LAKSHMINARASAMMA
July 1, 1982
LAXIMIBAI Vs. THOREPPA
March 8, 1982
LAXMI NARAYANA K SWAMY Vs. SELECTION COMMITTEE FOR M B B S
February 8, 1982
LAXMIBAI Vs. KASHIBAI
January 12, 1982
LAXMINARAYANA HEBBARA Vs. NARASIMHA HEBBARA
December 13, 1982
LOKAYYA Vs. JAYASHREE
September 30, 1982
M A HAFEEZ Vs. D ASEERVADAM
February 15, 1982
M BASAVARAJ Vs. STATE OF KARNATAKA
June 22, 1982
M C RAJU Vs. EXECUITIVE DIRECTOR KAR VIDYUTH KARKHANE LTD
October 12, 1982
M G KADALI Vs. STATE OF KARNATAKA
September 8, 1982
M K SANJEEVA MARLA Vs. K S T A T
January 28, 1982
M R ANANTHAPADMANABHA Vs. UNIVERSITY OF MYSORE
October 8, 1982
M S BORAIAH Vs. SUDARSHAN AGARWAL
July 5, 1982
M S MUDHOL Vs. STATE OF KARNATAKA
June 24, 1982
M SAMPATHKUMAR Vs. CEN PROVI DENT FUND COMMR
July 28, 1982
M SIDDOJI RAO Vs. STATE OF KARNATAKA
November 29, 1982
M VENKATARAYAPPA Vs. B V LAKSHMI NARAYANA
June 9, 1982
M. PRABHAKAR Vs. V. VENKATASWAMY
August 10, 1982
MAHALINGA Vs. D I G OF POLICE
November 8, 1982
MALLAWWA Vs. BALAPPA
August 11, 1982
MARISETTY Vs. KARIGOWDA
September 24, 1982
MICO EMPLOYEES ASSN Vs. STATE OF KARNATAKA
July 13, 1982
MICO EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
March 29, 1982
MOHADDINSAHEB SHIKANDAR Vs. HASABSAHEB KARIMSAHEB
March 12, 1982
MOHAMMED HASNUDDIN Vs. WARDEN S S LAW COLLEGE HOSTEL GULBARGA
December 6, 1982
MOUNT CARMEL COLLEGE Vs. SUDHA RAO
February 12, 1982
MUKAND IRON AND STEEL WORKS LTD Vs. KARNATAKA STEEL AND WIRE PRODUCTS LTD
November 12, 1982
MUZRAI OFFICER ASST COMMR KOLAR Vs. DAKAPPA
January 27, 1982
MYSORE BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 10, 1982
MYSORE SUGAR CO LTD Vs. MANOHAR METAL INDUSTRIES
January 11, 1982
N THIPPANNA Vs. STATE OF KARNATAKA
June 11, 1982
NAMADEV KESHAV Vs. NAZAR SHERIYAR
March 11, 1982
NANDI STEEL WORKS PVT LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER RECOVERY I BANGALORE
September 16, 1982
NARASIMHA KAMATH and CO Vs. ENTRY TAX OFFICER MANDYA
April 2, 1982
NARASINGA RAO Vs. STATE OF KARNATAKA
January 4, 1982
NARAYANA GOWDA Vs. STATE OF KARNATAKA
January 15, 1982
NARAYANA PRASAD K S Vs. BANGALORE UNIVERSITY
February 3, 1982
NAVJEEVAN ENTERPRISES MYS P LTD Vs. T N RAMALINGIAH
February 26, 1982
NEELAVVA Vs. BHIMAVVA
March 23, 1982
NINGAPPA DURGAPPA Vs. HANUMANTAPPA BALAPPA
January 25, 1982
NINO ANNA Vs. NARAYANA GOWDA
September 8, 1982
NOOR ABDUL JALEEL Vs. V ACHUTHAN
January 7, 1982
OBALAPPA Vs. ALAMELAMMA
November 3, 1982
OFFICIAL LIQUIDATOR Vs. VISWANATHAN
July 8, 1982
ORIENTAL FIRE AND GENERAL Vs. M.C. SHASHIDHARA
June 10, 1982
OURULINGAPPA D Vs. SECRETARY R T A
September 2, 1982
P K P ABDUL HAKEEM AND CO Vs. STATE OF KARNATAKA
April 2, 1982
P KESHAVA VITHOBA BHANDARKAR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MANGALORE DIVISION MANGALORE AND
March 11, 1982
P M GURUVAIAH Vs. KRISHNAVENAMMA
August 26, 1982
P NAGARAJ Vs. K S R C
November 18, 1982
P P MAMOO KOYA Vs. P ANDU
November 30, 1982
P RAMALINGAPPA Vs. STATE OF KARNATAKA
February 11, 1982
PAIDI LAKSHMAYYA Vs. INDIAN BANK
January 21, 1982
PAIDI LAKSHMAYYA Vs. INDIAN BANK
January 27, 1982
PAPANNA Vs. STATE OF KARNATAKA
June 29, 1982
PARAMESHWARA GANAPATHY Vs. VENKATARAMANA GOPALAKRISHNA
March 10, 1982
PARAMESHWARAPPA G R Vs. SOLICITOR and EX OFFICIO DY SECY DEPT OF LAW and PARLIAMENTARY AFFAIRS and ENQUIRY OFFICER
November 8, 1982
PARVATI Vs. MRUTYUNJAYYA GURUPADAYYA
September 29, 1982
PATEL VOLKART P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
January 29, 1982
PEIRCE LEBLIE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE and CUSTOMS
November 26, 1982
POWAR and POWAR Vs. C B C I SOCIETY FOR MEDICAL
June 9, 1982
PRABHAKAR ADAPPA Vs. K S T A T
March 12, 1982
PRABHAKAR M Vs. V VENKATASWAMY
August 19, 1982
PRAKASH TEXTILES Vs. TAX RECOVERY OFFICER
October 21, 1982
PRIBHIDAS Vs. B N RENUKA
June 15, 1982
PUTTIAH R Vs. SENIOR SUPDT OF POST OFFICES MYSORE
June 10, 1982
R F PURANIKAMATH Vs. COMMR OF COMMERCIAL TAXES
November 23, 1982
R L DODDAMANI Vs. R T A BTJAPUR
June 9, 1982
R S MANUAL RAJU Vs. MARY SARA
January 4, 1982
RAJA CHARITY TRUST Vs. STATE OF KARNATAKA
August 3, 1982
RAMAKANTARAO ARSH1NIGI Vs. LAND TRIBUNAL RAICHUR
November 4, 1982
RAMAKRISHNAPPA M Vs. KEMPAMMA
June 18, 1982
RAMAMANDIRA TRUST Vs. T MUNISWAMAPPA
February 16, 1982
RAMANNA RAI Vs. JAGANNATHA
February 11, 1982
RANGANAYAKAMMA Vs. N GOVINDANARAYAN
February 16, 1982
REVANAPPA Vs. S N RAGHUNATH
August 4, 1982
REVANNASIDDAPPA Vs. SHIVASHANKARAPPA
February 12, 1982
S CHINNASWAMY Vs. PERIASWAMY REDDY
May 27, 1982
S INAYATHULLA Vs. DEPUTY CONSERVATOR OF FORESTS CHICKMAGALUR
March 15, 1982
S K GANAPATHI RAO Vs. PUTTAMMA
December 10, 1982
S LINGE GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE
May 3, 1982
S R RAMAIAH Vs. TLK DEV BD HOSAKOTE
October 1, 1982
S V PATWARDHAN Vs. STATE OF KARNATAKA
March 8, 1982
S.R. SUNDANA BAI Vs. S.S. SUNANDA
November 12, 1982
SADRODDIN IBRAHIM Vs. NARAYANA RAMACHANDRA
August 31, 1982
SAGGIAH Vs. TUMKUR DIST CO OP CEN BANK LTD
February 12, 1982
SAIRA KHATOON Vs. STATE OF KARNATAKA
May 25, 1982
SANGAWWA Vs. STATE OF KARNATAKA
October 15, 1982
SANNA ERANNA Vs. STATE OF KARNATAKA
August 11, 1982
SARVOTHAMA CHOORYA Vs. G M GOPALA BHAT
July 14, 1982
SATYAFPA KALAPPA Vs. BALAGOUDA SULTANAGOUDA
September 28, 1982
SEETHARAMA REDDY Vs. STATE OF KARNATAKA
September 20, 1982
SESHADRI S K Vs. H A L
July 7, 1982
SHA BABULAL and CO Vs. B NAGAPPA
March 9, 1982
SHA BASTIMAL NAVRATHNAMAL Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE RAICHUR
November 9, 1982
SHANTHA GURURAO NARASAPUR Vs. CHAIRMAN SELECTION COMMITTEE FOR ADMISSION TO POST GRADUATE COURSES FOR
June 25, 1982
SHARADAMMA Vs. CORPORATI ON OF CITY OF BANGALORE
July 22, 1982
SHEKHARAPPA H Vs. STATE OF KARNATAKA
September 2, 1982
SHIVAPPA U Vs. M KRISHNA BHAT
January 6, 1982
SHREESHYLA CROWNS AND SCREWS PVT LTD AND ETC Vs. UNION OF INDIA AND OTHERS
November 24, 1982
SIDDALINGAPPA Vs. YELLABAI
August 2, 1982
SITARAMA REDDY Vs. BELLARY SPINNING AND WEAVING CO LTD
November 23, 1982
SOMAWWA Vs. GURUSIDDAPPA
December 13, 1982
SOUTHERN INDUSTRIAL POLYMERS P LTD Vs. AMAR FORMLATORS and ELECTRONICS P LTD
November 4, 1982
SPL LAND ACQN OFFICER UKP ALMATTI Vs. TAMMANNA YAMANAPPA
March 11, 1982
SREE NATARAJA FLOUR MILLS Vs. VENKATARATHNAIAH
September 10, 1982
STATE BANK OF MYSORE Vs. OFFICIAL LIQUIDATOR
December 9, 1982
STATE OF KARNATAKA Vs. KRISHNAGOWDA
November 3, 1982
STATE OF KARNATAKA Vs. H M PANCHAKSHARAIAH
March 10, 1982
STATE OF KARNATAKA Vs. MYSORE COFFEE CURING WORKS LTD
January 20, 1982
STATE OF KARNATAKA Vs. PRAKASH
February 23, 1982
STATE OF KARNATAKA Vs. SHANKARAIAH
February 3, 1982
STATE OF KARNATAKA Vs. HARISH
February 10, 1982
STATE OF MYSORE Vs. UNION OF INDIA
February 16, 1982
SUBBARAYAPPA N A Vs. REGR OF CO OP SOCIETIES
September 21, 1982
SUBRAMANYAM O Vs. DIVISIONAL COMMR GULBARGA
January 15, 1982
SUNDRAM INDUSTRIES LTD Vs. ASST COMMR OF COMMERCIAL TAXES ASSESSMENTS I BANGALORE DIVISION
June 21, 1982
SURESH B N Vs. UNION PUBLIC SERVICE COMMISSION
March 25, 1982
SURGIHALLI VEERABHADRAPPA Vs. STATE OF KARNATAKA
April 2, 1982
SURYANARAYANA M Vs. R K RATHNAM
September 15, 1982
SWATI BICHU Vs. STATE OF KARNATAKA
January 29, 1982
SWAYAMPRABHA Vs. A S CHANDRASEKHAR
May 25, 1982
SYED AHMED Vs. STATE OF KARNATAKA
August 6, 1982
SYED FAREED Vs. FOREIGN EXCHANGE REGLN APPELLATE BOARD
September 15, 1982
Syed Fareed Sahib Vs. Foreign Exchange Regulation Appellate Board, Ministry of Law, Justice and Company Affairs, New Delhi and another
September 15, 1982
T R ANJANAPPA Vs. L P JACOB
December 5, 1982
T REDDAPPA Vs. N S PRABHAKAR
February 1, 1982
THAMBUSWAMY Vs. SPL LAO
July 16, 1982
THIMMABHOVI Vs. STATE OF KARNATAKA
October 4, 1982
THIPPESWAMY Vs. STATE OF KARNATAKA
September 20, 1982
THIRTHARAJ UPENDRA Vs. STATE OF KARNATAKA
August 5, 1982
THUNGABHADRA SUGAR WORKS P LTD Vs. PRESIDING OFFICER LABOUR COURT
September 21, 1982
ULOOR GANGAMMA Vs. STATE OF KARNATAKA
November 2, 1982
UNION OF INDIA Vs. KASHAPPA MADIVALAPPA
March 3, 1982
V ANJAN REDDY Vs. A RAMACHANDRA REDDY
November 9, 1982
V B PUROHIT Vs. GADAG and JAMBDKESHWARA LQRS
February 24, 1982
V R KATARKI Vs. HIGH COURT OF KARNATAKA
September 15, 1982
VANIVILAS CO OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
May 24, 1982
VASANT APPANNA Vs. GANGADHAR MADHAVRAO
February 1, 1982
VASAVI TRADERS Vs. STATE OF KARNATAKA
January 29, 1982
VEERA GOWDA Vs. GOPALA KRISHNA REDDY
July 28, 1982
VENKATAMMA Vs. MADIAH
February 18, 1982
VENKATESHA PRABHU Vs. K THEJAPPA SHETTY
February 1, 1982
VENUGOPAL KUBAIR Vs. S. SRINIVASAN
August 6, 1982
VILLAGE PANCHAYAT MARIDASANAHALLV Vs. ASST COMMR MADHUGIR
November 4, 1982
VINAYAKA SHIVRAO MANTRT Vs. STATE OF KARNATAKA
November 22, 1982
VIRUPAXAPPA JUNJAPPA Vs. SKANKARAPPA HEMAGIRIYAPPA
March 8, 1982
VISHVARMA HOTELS LTD Vs. ANJUMAN E IMAMIA
January 27, 1982
VISWANATHA SILVER MANUFACTURING ELECTRO PLATING WORKS Vs. COLLECTOR OF BOMBAY
December 10, 1982
VISWANATHAN CHETTIAR E M Vs. AGRICULTURAL INCOME TAX OFFICER
November 17, 1982
WORKMEN KARNATAKA P F EMPLOYEES UNION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
September 27, 1982
YAMUNA Vs. A RAMA AMIN
April 5, 1982
YELLAPPA RAVALU Vs. CORPORATION OF THE CITY OF BELGAUM
August 24, 1982
YESHODA GOWDA Vs. J C RUDRASHARMA
March 10, 1982
ZAHEER AHMED Vs. STATE OF KARNATAKA
February 10, 1982