Case Index

Title
Date
A K M HASSAN UZZAMAN LAKSHMI CHARAN SEN Vs. UNION OF INDIA
March 30, 1982
A RAVEENDRABABU Vs. DEVAKI VIJAYAMMA
November 9, 1982
ABDUL ZABBAR Vs. STATE OF RAJASTHAN
November 11, 1982
AGENCIA COMMERCIAL INTERNATIONAL LIMITED Vs. CUSTODIAN OF THE BRANCHES OF BANCO NACIONAL ULTRAMARINO
July 30, 1982
AJOOMAL LILARAM Vs. UNION OF INDIA
December 13, 1982
AKAILA INDIA MIVARIYAM KASALAR SANGAM Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD & ANR.
August 2, 1982
AMITABH SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
February 4, 1982
ANAND KAUR Vs. PRITAM LAL
January 14, 1982
ANIL KUMAR CHAKRABORTY Vs. SARASWATIPUR TEA COMPANY LIMITED
March 16, 1982
ANIL KUMAR PANDEY Vs. STATE OF UTTAR PRADESH
January 11, 1982
ANIL YADAV Vs. STATE OF BIHAR AND BACHCHO LAL DAS SUPERINTENDENT CENTRAL JAIL BHAGAL PUR BIHAR
March 23, 1982
ANNE BESAINT NATIONAL GIRLS HIGH SCHOOL Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUC TION
December 16, 1982
ASHINDER KAUR Vs. BRIJ MOHAN SINGH & ORS.
August 9, 1982
ASHOK KUMAR Vs. DELHI ADMINISTRATION
May 5, 1982
ASHOK KUMAR SAWHNEY Vs. UNION OF INDIA
January 13, 1982
ASHOK NARAIN Vs. UNION OF INDIA
May 5, 1982
ASSISTANT CUSTODIAN EVACUEE PROPERTY AND OTHERS Vs. ABDUL HASAN AND OTHERS
January 21, 1982
B K RAO Vs. STATE OF GUJARAT
January 19, 1982
B L ASAWA Vs. STATE OF RAJASTHAN
March 5, 1982
B S SAMBHU Vs. T S KRISHNASWAMY
November 9, 1982
BABU LAL Vs. HAZARI LAL KISHORI LAL
January 29, 1982
BABU SINGH CHAUHAN Vs. RAJKUMARI JAIN
February 1, 1982
BALDEV RAJ KAUSHAL Vs. PUNJAB UNIVERSITY AND OTHERS
February 11, 1982
BALDEV SAHAI BANGIA Vs. R C BHASIN
April 16, 1982
BAPURAO Vs. JAMUNABAI
December 6, 1982
BHAGWAT SARAN Vs. STATE OF UTTAR PRADESH
December 6, 1982
BHAGWATI DEVI Vs. I.S. GOEL
December 13, 1982
BHIKOBA SHANKAR DHUMAL Vs. MOHAN LAL PUNCHAND TATHED
February 11, 1982
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
March 23, 1982
BHURE KHAN Vs. STATE OF MADHYA PRADESH
February 12, 1982
BIMLA DEWAN Vs. LIEUTENANT GOVERNOR OF DELHI
July 30, 1982
BIRU MAHATO Vs. DISTRICT MAGISTRATE DHANBAD
October 15, 1982
BISRAM DHANI RAM KALU RAMEY Vs. STATE DELHI ADMINISTRATION:STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
December 14, 1982
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. DILIPKUMAR RAGHAVENDRANATH NADKARNI
November 17, 1982
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA AND ANOTHER Vs. ANIL KUMAR GHOSH
February 19, 1982
BRITISH TNDIA CORPORATION LIMITED Vs. MARKET COMMITTEE DHARIWAL
December 16, 1982
C D KORPAL Vs. CAPT A K MADAN
January 11, 1982
CHAMPALAL PUNJAJI SHAH Vs. STATE OF MAHARASHTRA
January 27, 1982
CHANDIGARH PAPER BOARD MILLS PRIVATE LIMITED Vs. CHIEF COMMISSIONER UNION TERRITORY OF CHANDIGARH
November 10, 1982
CHANDRAPAL SINGH Vs. MAHARAJ SINGH
January 15, 1982
CHARAN DASS DUGGAL Vs. BRAHMA NAND
January 11, 1982
CHHAJOO MAL Vs. SUKHBIR SINGH JAIN (DEAD) BY LRS. AND OTHERS
January 13, 1982
COMMISSIONER OF INCOME TAX DELHI Vs. DELHI SAFE DEPOSIT COMPANY LIMITED
January 12, 1982
COMMISSIONER OF INCOME TAX WEST Vs. PIGOT CHAMPAN AND COMPANY
April 13, 1982
CONTROLLER OF ESTATE DUTY BIHAR Vs. MAHANT UMESH NARAIN PURI DEAD
March 17, 1982
D RAMASWAMI Vs. STATE OF TAMIL NADU
January 28, 1982
D S NAKARA Vs. UNION OF INDIA
December 17, 1982
DALCHAND Vs. MUNICIPAL CORPORATION BHOPAL
June 11, 1982
DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM Vs. M O DEVASIA AND CO
December 8, 1982
DEVJI VALLABHBHAI TANDEL NARSINH VALLABHBHAI TANDEL LALLUBHAI GOVANBHAI TANDEL Vs. ADMINISTRATOR OF GOA DAMAN AND DIU:ADMINISTRATOR OF GOA DAMAN AND DIU:ADMINISTRATOR OF GOA DAMAN AND DIU
March 29, 1982
DEVL LAL MAHTO Vs. STATE OF BIHAR
October 18, 1982
DHANANJOY DAS Vs. DISTRICT MAGISTRATE DARRANG
August 16, 1982
DIGPAL SINGH Vs. STATE OF UTTAR PRADESH
January 22, 1982
DK ASIM KUMAR BOSH Vs. UNION OF INDIA
December 15, 1982
FAZAL RAB CHOUDHARY Vs. STATE OF BIHAR
September 13, 1982
FOOD CORPORATION OF INDIA Vs. YADAV ENGINEER AND CONTRACTOR
August 6, 1982
FOOD INSPECTOR MUNICIPAL CORPORATION BARODA Vs. MADANLAL RAMLAL SHARMA
December 14, 1982
G D HANS Vs. HIGH COURT OF PUNJAB AND HARYANA
January 19, 1982
G M MOREY Vs. GOVERNMENT OF ANDHRA PRADESH
March 26, 1982
GAMBHIR Vs. STATE OF MAHARASHTRA
April 15, 1982
GHAFOOR AHMAD KHAN Vs. BASHIR AHMAD KHAN
November 8, 1982
GHANSHYAM Vs. STATE OF UTTAR PRADESH
February 17, 1982
GOBBURI SHOBAYYA Vs. COMMR. OF H.R. & C.E. & ORS.
November 10, 1982
GOPAL VIJAY VERMA Vs. BHUNESHWAR PRASAD SINHA
November 17, 1982
GOPALJI JHA SHASTRI Vs. STATE OF BIHAR
December 14, 1982
GOPI RAM Vs. STATE OF HARYANA
January 14, 1982
GOVERNMENT OF ANDHRA PRADESH Vs. Y S PARKASHRAO
January 14, 1982
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH Vs. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO
March 16, 1982
GURCHARAN SINGH & ORS. Vs. DELHI ADMINISTRATION & ORS.
December 16, 1982
GURMAIL SINGH Vs. STATE OF PUNJAB
August 30, 1982
GURMEET SINGH AND OTHERS ETC. ETC. Vs. RAM SINGH AND OTHERS ETC. ETC.
April 28, 1982
HANUMANT DASS STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR:VINAY KUMAR
April 5, 1982
HAR AVTAR SINGH Vs. STATE OF PUNJAB
November 10, 1982
HARBANS SINGH Vs. STATE OF UTTAR PRADESH
February 12, 1982
HARCHARAN Vs. STATE OF HARYANA
November 16, 1982
HARI KRISHAN DAS Vs. UNION TERRITORY OF CHANDIGARH
November 23, 1982
HARI RAM Vs. STATE OF HARYANA
December 17, 1982
HERAMBA BRAHMA Vs. STATE OF ASSAM
November 4, 1982
HERCULES TRADING CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
February 17, 1982
HIRA LAL AND ANOTHER Vs. ZILA PARISHAD, KANPUR AND OTHERS
March 5, 1982
HOSHIAM SHAVAKSHA DOLIKUKA Vs. THRITY HOSHIE DOLIKUKA
August 4, 1982
I J DIVAKAR Vs. GOVERNMENT OF ANDHRA PRADESH
October 21, 1982
IBRAHIM AHMAD BATTI ALIAS MOHAMMAD AKHTAR HUSSAIN ALIAS KANDAR AHMED WAGHER ALIAS IQBAL ALIAS GULAM Vs. STATE OF GUJARAT
October 13, 1982
IDEAL JAWA (INDIA) PVT. LTD. Vs. SHRI V. GOVINDRAJ
August 13, 1982
INDUBHAI AMBALAL PATEL RAJA DHANRAJ GIRIJI Vs. STATE OF ANDHRA PRADESH
January 12, 1982
JAMNA DEVI Vs. KUDE RAM AMD ANOTHER
August 26, 1982
JANSHI AND COMPANY MCDOWELL AND COMPANY LIMITED PHIPSON AND COMPANY LIMITED C S VENNAL NAIDU AND SONS Vs. STATE OF TAMIL NADU
September 17, 1982
JATINDRA KUMAR SEAL Vs. FATICK CHANDRA DAS
November 17, 1982
JAVA MALA Vs. HOME SECRETARY GOVERNMENT OF JAMMU AND KASHMIR
July 29, 1982
JAYAPPA DATTU RAJAGE Vs. STATE OF MAHARASHTRA
May 6, 1982
JOGDHAYAN Vs. BABU RAM
November 23, 1982
JUGAL KISHORE PALIWAL Vs. S SAT JIT SINGH
May 6, 1982
JYOTI BASU Vs. DEBI GHOSAL
February 26, 1982
JYOTI PRASAD GUPTA Vs. SMT. GEETA DEVI
February 8, 1982
K RAJENDRAN Vs. STATE OF TAMIL NADU
April 15, 1982
KAILASH CHANDER Vs. STATE OF PUNJAB
November 10, 1982
KAILASH PANDEY Vs. STATE OF UTTAR PRADESH
May 28, 1982
KALIPADA DAS ALIAS MAHANTO Vs. BIMAL KRISHNA SEN GUPTA
October 25, 1982
KALLOO Vs. UHAKADEVI
February 9, 1982
KALLOOMAL TAPESWARI PRASAD HUF KANPUR COMMISSIONER OF INCOME TAX KANPUR Vs. COMMISSIONER OF INCOME TAX KANPUR: KALLOOMAL TAPESWARI PRASAD HUF KANPUR
January 12, 1982
KANNAN Vs. STATE OF TAMIL NADU
March 24, 1982
KANWAL SOOD Vs. NAWAL KISHORE
November 26, 1982
KARTAR SINGH Vs. STATE OF HARYANA THROUOH INSPECTOR GENBRAL OF PRISON CHANDIGARH
August 26, 1982
KASHI NATH Vs. RAJENDRA PRAKASH
November 8, 1982
KATAMANENAL RATTAMMA Vs. KATAMNANI KOLLAMMA AND ANOTHER
February 2, 1982
KESHO RAM KAILASH CHAND AND ANOTHER Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
January 28, 1982
KHATOON Vs. MOHAMMAD YAMIN
January 5, 1982
KHATRI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 2, 1982
KHATRI V Vs. STATE OF BIHAR
November 25, 1982
KHEMCHAND SHANKAR CHOUDHARI Vs. VISHNU HARI PATIL
December 3, 1982
KISHAN GHAND MANGAL Vs. STATE OF RAJASTHAN
October 14, 1982
KRAPA RANGIAH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQ UISITION
January 5, 1982
KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
July 19, 1982
KULJEET SINGH ALIAS RANGA Vs. LT GOVERNOR OF DELHI
January 20, 1982
KULWANT SINGH Vs. AMAR KAUR
January 14, 1982
L ROBERT DSOUZA Vs. EXECUTIVE ENGINEER SOUTHERN RAILWAY
February 16, 1982
LABHKUWAR BHAGWANI SHAHA Vs. JANARDHAN MAHADEO KALAN
November 11, 1982
LINGO SULPHITE CORPORATION OF INDIA LIMITED UNITED COMMERCIAL SYNDICATE ALLAHA BAD Vs. U P STATE SUGAR CORPORATION LTD
January 27, 1982
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA Vs. UNION OF INDIA
August 25, 1982
M M GUPTA STATE OF JAMMU AND KASHMIR Vs. STATE OF JAMMU AND KASHMIR:M M GUPTA:STATE OF JAMMU AND KASHMIR
October 15, 1982
M/S. AJOOMAL LILARAM AND ANOTHER Vs. UNION OF INDIA AND OTHER
November 29, 1982
M/S. BRITISH MACHINERY SUPPLY CO., NAI SARAK, NEW DELHI Vs. B.D. BHATTACHARYA
November 10, 1982
M/S. JAIN INK MANUFACTURING CO. Vs. L.I.C. OF INDIA
August 6, 1982
MADHU BALA Vs. NARENDER KUMAR
January 4, 1982
MADHUSUDAN DAS Vs. NARAYANIBAI
November 25, 1982
MAHABIR PRASAD VERMA Vs. SURINDER KAUR
April 7, 1982
MANJU GUPTA Vs. LT COL M S PAINTAL
May 4, 1982
MANZOOR SULEMAN Vs. STATE OF UTTAR PRADESH
February 15, 1982
MAQSOODAN STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH:MAQSOODAN:PARSHOTTAMS:MADAN MOHANS:KANHAIYA
December 15, 1982
MASARULLAH Vs. STATE OF TAMIL NADU
November 18, 1982
MAYUR PANABHAI SHAH Vs. STATE OF GUJARAT
January 22, 1982
MEHAR CHAND Vs. STATE OF RAJASTHAN
November 9, 1982
MERUGU SATYANARAYANA BANDELA RAMULU ALIAS LEHIDAS ALIAS PEDDI RAJULU ALIAS RAMESH S O VENKATI Vs. STATE OF ANDHRA PRADESH
October 18, 1982
MIRZA IQBAL HUSSAIN Vs. STATE OF UTTAR PRADESH
November 10, 1982
MOHAMMAD ABDUL HAFEEZ Vs. STATE OF ANDHRA PRADESH
November 23, 1982
MOHAMMAD ARIF Vs. ALLAH RABBUL ALAMIN
February 15, 1982
MOHAMMAD SALIM KHAN Vs. STATE OF UTTAR PRADESH
January 12, 1982
MOHANLAL GANGARAM GEHANI Vs. STATE OF MAHARASHTRA
February 17, 1982
MOOL CHAND YADAV Vs. RAZA BULAND SUGAR COMPANY LTD
October 15, 1982
MUNICIPAL BOARD PRATABGARH Vs. MAHENDRA SINGH CHAWLA
October 11, 1982
MUNICIPAL CORPORATION OF DELHI Vs. MAN MOHAN LAL
November 17, 1982
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN ROHTAGT
December 1, 1982
MUNICIPAL CORPORATION OF DELHI Vs. PURSHOTAM DASS JHUNJUNWALA
December 1, 1982
MUNICIPAL COUNCIL DAMOH MUNICIPAL COUNCIL DAMOH Vs. VRAJ LAL MANILAL AND GO:FIRM PRABHUDAS KISHOREDAS
February 23, 1982
MUNNA Vs. STATE OF UTTAR PRADESH
January 19, 1982
MUNNA ALIAS VIJAY KANT Vs. STATE OF RAJASTHAN
August 30, 1982
MUNNA TUIN Vs. DISTRICT MAGISTRATE LUCKNOW
February 2, 1982
N.C. CHANDRAMOULI AND OTHERS Vs. L. DIWAKAR AND OTHERS
January 29, 1982
NAGESH BISTO DESAI Vs. KHANDO TIRMAL DESAI
March 2, 1982
NARSIMHA RAO Vs. UNION OF INDIA
January 5, 1982
NATIONAL TEXTILE WORKERS UNION Vs. P R RAMAKRISHNAN
December 10, 1982
NITYANANDA NAIK Vs. PARADIP PORT TRUST AND ANOTHER
January 28, 1982
O N BHATNAGAR Vs. RUKIBAI NARSINDAS
April 21, 1982
OFFICIAL LIQUIDATOR Vs. PARTHASARATHI SINHA
December 17, 1982
OM PARKASH SALUJA Vs. SARASWATI DEVI
February 6, 1982
OM PARKASH SALUJA Vs. SARASWATI DEVI
February 8, 1982
OM PRAKASH GUPTA GOPAL KRISHNA ANDLEY SATYA NARAYAN SURESH CHAND Vs. DIG VIJENDRAPAL GUPTA:VTH ADDITIONAL DISTRICT JUDGE KANPUR:IIIRD ADDITIONAL DISTRICT JUDGE JALAUN:GULAM GHISTI
March 5, 1982
P P ENTERPRISES Vs. UNION OF INDIA
March 16, 1982
PADMA SRINIVASAN Vs. PREMIER INSURANCE COMPANY LIMITED
February 16, 1982
PANNUEE SUGAR AND GENERAL MILLS Vs. WORKMEN
May 3, 1982
PARAMJIT SINGH SANDHU Vs. RAM RAKHA MAL
September 30, 1982
PARASHRAM THAKUR DASS Vs. RAM CHAND S O SHRI RADHUMAL
February 17, 1982
PATEL AMBALAL GOKALBHAI Vs. STATE OF GUJARAT
January 13, 1982
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
May 11, 1982
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
September 18, 1982
PHILLIPPA ANNE DUKE Vs. STATE OF TAMIL NADU
May 21, 1982
PRAKASH CHAND AGGARWAL Vs. SMT. MUNI DEVI AND OTHERS
February 3, 1982
PRAVEEN KUMAR Vs. STATE OF PUNJAB
November 9, 1982
PRECISION STEEL AND ENGINEERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL
October 7, 1982
PREM THAKUR Vs. STATE OF PUNJAB
November 17, 1982
R P BHATT Vs. UNION OF INDIA
December 14, 1982
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
September 16, 1982
RAJ RESTAURANT Vs. MUNICIPAL CORPORATION OF DELHI
October 21, 1982
RAJAGOPAL Vs. SADAYA GOUNDER
December 16, 1982
RAJUTANA HOTELS (P) LTD. Vs. APSARA HOTELS (P) LTD. AND OTHERS
March 2, 1982
RAM KARAN Vs. STATE OF UTTAR PRADESH
March 4, 1982
RAM KISHAN AND OTHERS Vs. STATE OF U.P.
March 18, 1982
RAM PAL Vs. MAISHI LAL RAJ KUMAR
January 19, 1982
RAM PIARI WIDOW OF SARAB DAYAL Vs. KALLIA RAM
August 3, 1982
RAM PYARE CHAUDHARY Vs. STATE OF UTTAR PRADESH
February 11, 1982
RAM PYARI Vs. DAYA RANI
December 10, 1982
RAMA KANT MISRA Vs. STATE OF UTTAR PRADESH
October 21, 1982
RAMANAND SINGH Vs. STATE OF BIHAR
March 15, 1982
RAMJI LAL Vs. STATE OF HARYANA
December 6, 1982
RANDHIR SINGH Vs. UNION OF INDIA
February 22, 1982
RANI CHOUDHURY Vs. LT COL SURAJ JIT CHOUDHURY
August 24, 1982
RAVERDY MARC GERMAIN JULES Vs. STATE OF MAHARASHTRA
September 17, 1982
REYNOLD RAJAMANI Vs. UNION OF INDIA
July 30, 1982
ROOP LAL SATHI Vs. NACHHATTAR SINGH GILL
November 2, 1982
RUPINDER SINGH SODHI Vs. UNION OF INDIA
November 18, 1982
S L AHMED Vs. UNION OF INDIA
July 26, 1982
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY Vs. UNION OF INDIA
November 8, 1982
SAMPURAN SINGH Vs. STATE OF PUNJAB
August 17, 1982
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED Vs. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY
December 10, 1982
SANT BIR Vs. STATE OF BIHAR
August 24, 1982
SARABJEET SINGH Vs. STATE OF UTTAR PRADESH
November 22, 1982
SARASWATHI SESHAGIRI Vs. STATE OF KERALA
March 26, 1982
SARDAR GOVINDRAO Vs. STATE OF MADHYA PRADESH
May 7, 1982
SARVESH NARAIN MISHRA PEERZADA AHMAD SALAMAT KHAN ABBAS ZAMIR HAFIZ M ILYAS Vs. VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH:VICE CHANCELLOR ALIGARH MUSLIM UNIVERSITY ALIGARH
January 21, 1982
SAT PAL GUPTA Vs. STATE OF HARYANA
February 5, 1982
SATISH CHAND Vs. STATE OF PUNJAB
February 15, 1982
SHANTI SARUP GUPTA ANJUMAN ISNAI ASHRIA Vs. ANJUMAN ISNAI ASHRIA:SHANTI SARUP GUPTA
August 19, 1982
SHEIKH, SHABBIR HUSSAIN Vs. M. MOHD. SULEMAN & ORS.
August 16, 1982
SHEONANDAN PASWAN1987 SUPP1 Vs. STATE OF BIHAR
December 16, 1982
SHIV DAYAL SRIVASTAVA Vs. UNION OF INDIA
August 31, 1982
SHRADHA DEVI Vs. KRISHNA CHANDRA PANT
October 26, 1982
SHRI MOHAN LAL Vs. MANAGEMENT OF M/S. BHARAT ELECTRONICS LTD.
February 12, 1982
SHRI SHANTI SARUP Vs. SHRI NEM CHAND JAIN
November 18, 1982
SHRI VALLABH GLASS WORKS LTD. AND ANOTHER Vs. SHRI P.A. THAKER AND OTHERS
March 15, 1982
SHRT NIWAS Vs. DELHI ADMINISTRATION
September 9, 1982
SMT. DEVKI Vs. RAMESH LAL AND ANOTHER
February 15, 1982
SMT. SGAHZADI BEGUM & ANR. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
November 17, 1982
SOMABHAI MATHURBHAI PATEL Vs. NEW SHORROCK MILLS
October 4, 1982
SOURINDRA MOHAN HAZRA Vs. STATE OF WEST BENGAL
January 11, 1982
SRI BIMAL CHAND JAIN Vs. SRI GOPAL AGGARWAL
August 17, 1982
STATE OF ANDHRA PRADESH Vs. P ANJANEYULU
November 2, 1982
STATE OF ANDHRA PRADESH Vs. S R RANGADAMAPPA
October 1, 1982
STATE OF ANDHRA PRADESH Vs. P JAGANNADHAN
November 9, 1982
STATE OF ANDHRA PRADESH Vs. K ANIL KUMAR
November 22, 1982
STATE OF ANDHRA PRADESH Vs. MOHAMMAD ASHRAFUDDIN
March 5, 1982
STATE OF ANDHRA PRADESH Vs. G M MOREY
May 4, 1982
STATE OF BIHAR Vs. YOGENDRA SINGH COL RETIRED
March 1, 1982
STATE OF KARNATAKA Vs. KHAJA HUSSAIN
November 9, 1982
STATE OF KERALA Vs. THOMAS ALIAS BOBY
December 16, 1982
STATE OF M.P. Vs. RAMASHANKAR RAGHUVANSHI AND ORS.
February 21, 1982
STATE OF MADHYA PRADESH Vs. DEWADAS
January 29, 1982
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO PURANIK
May 4, 1982
STATE OF MAHARASHTRA Vs. RAMDAS SHRINIVAS NAYAK
July 28, 1982
STATE OF MAHARASHTRA Vs. G A PITRE
May 3, 1982
STATE OF MAHARASHTRA Vs. RAJ KUMAR
March 30, 1982
STATE OF MAHARASHTRA Vs. SARJERAO AND OTHERS
January 20, 1982
STATE OF MAHARASHTRA Vs. NARAYAN SHAMRAO PURANIK
October 25, 1982
STATE OF ORISSA Vs. NIRANJAN SWAIN AND ANOTHER
February 5, 1982
STATE OF RAJASTHAN Vs. SUKHPAL SINGH
December 16, 1982
STATE OF UTTAR PRADESH Vs. RAJ NATH
December 14, 1982
STATE OF UTTAR PRADESH Vs. VIJAY BAHADUR SINGH
March 23, 1982
STATE OF UTTAR PRADESH Vs. MOHAMMAD SHARIF
January 13, 1982
STATE OF UTTAR PRADESH Vs. MAJOR JITENDRA KUMAR
January 19, 1982
STATE OF WEST BENGAL Vs. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS
February 2, 1982
SUDAMA PRASAD SAH Vs. RAM SINGHASON CHOUDHRY
December 8, 1982
SUDAMA PRASAD SAH Vs. RAM SINGHASAN CHOUDHRY AND ORS.
December 12, 1982
SUDIPT MAZUMDAR Vs. STATE OF MADHYA PRADESH
November 29, 1982
SUKHBINDER KAUR Vs. NIRMOLAK SINGH
January 18, 1982
SUKHDEV SINGH Vs. STATE OF PUNJAB
January 18, 1982
SUKHNANDAN SARAN DINESH KUMAR Vs. UNION OF INDIA
March 3, 1982
SURESH BHOJRAJ CHELANI NARAIN T MIRCHANDANI Vs. STATE OF MAHARASHTRA
December 17, 1982
SYEDABAD TEA COMPANY LIMITED Vs. STATE OF BIHAR
November 30, 1982
T BARAI Vs. HENRY AH HOE
December 7, 1982
T N SAXENA Vs. STATE OF UTTAR PRADESH
May 7, 1982
THAKUR NARAIN SINGH Vs. STATE OF RAJASTHAN
March 5, 1982
THRITY HOSHIE DOLIKUKA Vs. HOSHIAM SHAVAKSHA DOLIKUKA
August 4, 1982
THTPPASWAMY Vs. STATE OF KARNATAKA
November 25, 1982
TIRUPATI SHIPPING PRIVATE LIMITED Vs. SAMBHUNATH KUNDU
January 27, 1982
TRADE LINKS LIMITED Vs. STATE OF UTTAR PRADESH
May 7, 1982
TRIDANDEE SWAMI BHAKTIKUSUM SHARAMAN MAHARAJ AND OTHERS Vs. MAYAPUR SREE CHAITANYA MATH AND OTHERS
March 5, 1982
TUTUPALLI RAMALINGA SASTRI Vs. YOGANANDA LAKSHMINARA SIMHASWAMI VARU
November 29, 1982
UMA SETH Vs. STATE OF HIMACHAL PRADESH
December 1, 1982
UMESH CHANDRA Vs. STATE OF RAJASTHAN
April 2, 1982
UNION OF INDIA Vs. V B RAJU
March 29, 1982
UNION OF INDIA Vs. GURNAM SINGH
May 3, 1982
UNION OF INDIA Vs. POORANCHANDRA RAO
January 20, 1982
V T KHANZODE Vs. RESERVE BANK OF INDIA
March 5, 1982
VARINDERPAL SINGH Vs. HONBLE JUSTICE M R SHARMA
June 2, 1982
VEENA SETHI Vs. STATE OF BIHAR
May 11, 1982
VIJAY KUMAR Vs. STATE OF JAMMU AND KASHMIR
March 17, 1982
VILLAGE PANCHAYAT, NHAVI Vs. STATE OF MAHARASHTRA
January 20, 1982
VINAYAK CHINTAMANI DESHMUKH & ORS. Vs. STATE OF MAHARASHTRA & ORS.
October 25, 1982
VINOD TRADING COMPANY Vs. UNION OF INDIA
February 22, 1982
VISHNU CHANDRA Vs. CHANDRIKA PRASAD AGARWAL
November 18, 1982
VISHWANATH VERMA Vs. DELHI (ADMN)
November 12, 1982
VITHAL BHIMASHAH KOLI Vs. STATE OF MAHARASHTRA
December 17, 1982
VOCENDER KUMAR Vs. DELHI ADMINISTRATION
November 12, 1982
WING COMMANDER J KUMAR Vs. UNION OF INDIA
March 5, 1982
WORKMEN OF BUCKINGHAM AND CARNATIC MILLS Vs. STATE OF TAMIL NADU
December 9, 1982
YOUSSUF ABBAS S O AHMAD ABBAS Vs. UNION OF INDIA
April 23, 1982
YUMNAM MANGIBABU SINGH Vs. STATE OF MANIPUR
September 17, 1982