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Case Index
Title
Date
ALBERT CHARLES RAYNOR Vs. MUSSOORIE BANK LIMITED
March 21, 1882
ANATHNATH DEB Vs. PORESHNATH MOOKERJEE
May 11, 1882
CHOORAMUN SINGH Vs. SHAIK MAHOMED ALI
January 12, 1882
EDWARD D. SINCLAIR Vs. L. P. D. BROUGHTON
June 23, 1882
GANJA RAM Vs. SIRDAR SUJAN SINGH
November 11, 1882
HIRA LALL Vs. GANESH PERSHAD
February 9, 1882
HURRISH CHUNDER CHOWDRY Vs. KALI SUNDARI DEBIA
November 16, 1882
HURRO PERSHAD ROY CHOWDHRY Vs. GOPAL CHUNDER DUTT
April 20, 1882
KESHO PERSAD SINGH Vs. DOORGA PERSAD
January 13, 1882
MAHARANI SURUT SOONDARI DEBI Vs. HURRO DOORGA CHOWDHRANI
November 8, 1882
MISIR RAGHOBARDIAL Vs. RAJAH SHEO BAKSH SINGH
July 15, 1882
MUSSAMUT LACHHO Vs. MAYA RAM, MOHAMMED IBRAHIM
November 15, 1882
MUSSUMAT LALLI BEGUM Vs. NAWAB MUHAMMAD AZMAT ALI KHAN
November 22, 1882
MUTTAYAN CHETTIAR Vs. SANGILI VIRA PANDIA CHINNATAMBIAR
May 10, 1882
OMRAO BEGUM Vs. GOVERNMENT OF INDIA
November 28, 1882
PURMANUNDASS JEEVUNDASS Vs. VENAYEKRAO WASSOODEO
April 26, 1882
R. OLPHERTS AND E. MACNAGHTEN Vs. MAHABIR PERSHAD SINGH
November 24, 1882
RADHA PERSHAD SINGH Vs. RAM PURMESWAR SINGH
December 1, 1882
RAJA BAKAR ALI KHAN Vs. RAO KARAN SINGH
April 27, 1882
RAJAH NILMONI SINGH Vs. BAKRANATH SINGH AND SECRETARY OF STATE FOR INDIA
March 10, 1882
RAJAH NILMONI SINGH DEO BAHADOOR Vs. TARANATH MOOKERJEE
May 18, 1882
RAJAH SHEO PERSHAD SINGH Vs. MUSSUMAT BILASMONI DASI
January 21, 1882
RAJAH VENKATA KANNAKAMMA ROW Vs. RAJAH RAJAGOPALA APPA ROW BAHADUR
March 15, 1882
SRIMATI JANOKI DEBI Vs. GOPAL ACHARJIA
December 9, 1882
SRIMATI TARA SOONDARI DEBIA Vs. MAHARAJAH OF BURDWAN
November 23, 1882