Case Index

Title
Date
ABOO RAFAT ANSARI Vs. GOKUL DAS
September 13, 1972
ACHARYA PRABHAKAR MISHRA Vs. CHANCELLOR
May 1, 1972
AKAHAYBAT PRASAD SINGH Vs. UNDER SECRETARY TO THE GOVT OF BIHAR
July 19, 1972
AMARENDRA KUMAR YADAV Vs. STATE OF BIHAR
September 4, 1972
AMBIKA SARAN SINGH Vs. ELECTION COMMISSION OF INDIA
February 7, 1972
ANAND PRAKASH GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD
April 11, 1972
ANDHI KUER Vs. RAJESHWAR SINGH
February 8, 1972
ARTHUR BUTLER AND CO Vs. STATE OF BIHAR
January 6, 1972
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
September 11, 1972
ASHIQUE KHAN Vs. STATE OF BIHAR
May 3, 1972
AZIZUL HUSNAIN Vs. G MISHRA
January 6, 1972
BABU RAM LALLA Vs. UNION OF INDIA AND OTHERS
August 19, 1972
BADRI NARAIN SINGH Vs. UNDER SECRETARY TO THE GOVT OF BIHAR
April 7, 1972
BAIJNATH MAHABIR PRASAD Vs. CENTRAL CONSUMERS CO OPERATIVE STORES LTD
September 13, 1972
BAIJNATH PANDIT Vs. NARVADA DEVI KEJARIWAL
September 11, 1972
BAIJNATH PRASAD KEYAL Vs. SHAMBHU SHARAN SHRIVASTAVA
September 14, 1972
BAJRANG SINGH Vs. BACHU SINGH
December 1, 1972
BAKRIDAN BIBI Vs. STATE OF BIHAR
November 21, 1972
BANO GOPE Vs. SURAJ SINGH
July 12, 1972
BANSIDHAR AGARWALLA Vs. REMESHWARLAL AGARWALLA
January 4, 1972
BASO MAHTO Vs. HARI MAHTO
August 4, 1972
BEHARI LALL Vs. GOPAL KRISHNA PATHAK
January 19, 1972
BEJO MAHTO Vs. SUB DIVISIONAL OFFICER
July 17, 1972
BHAURI LAL JAIN Vs. SUB DIVISIONAL OFFICER
April 24, 1972
BHOLA SINGH Vs. STATE OF BIHAR
January 25, 1972
BHUTNATH CHATTERJEE Vs. STATE OF BIHAR
November 24, 1972
BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. STATE OF BIHAR
September 7, 1972
BIHAR STATE ELECTRICITY BOARD Vs. NEW GOBINDPUR COAL CO PVT LTD
July 20, 1972
BIHARI PD SINHA Vs. MAHANTH RAMSWARATH DASS
May 4, 1972
BIJAY KUMAR MALLICK Vs. UNION PUBLIC SERVICE COMMISSION
April 26, 1972
BIKAL CHANDRA GOPE Vs. MANJURA GOWALIN
November 28, 1972
BIKARMA KOERI Vs. GOPAL PRASAD CHAMADIA
September 14, 1972
BIRENDRA MOHAN GHOSH Vs. MOHAMED UMAR
December 7, 1972
BIRENDRA SINGH Vs. STATE OF BIHAR
January 6, 1972
BISHWANATH AGARWALLA Vs. NATHI BAI SHARMA
July 27, 1972
BISHWANATH BISHWAKARMA Vs. RAMESHWAR KUAR
September 20, 1972
BISHWANATH MISHRA Vs. STATE OF BIHAR
May 3, 1972
BISUN PRASAD MISHRA Vs. KAMLA KANT JHA
February 14, 1972
BODHIA CHAMAR Vs. STATE
March 8, 1972
BRIDGE AND ROOF COMPANY Vs. H K PRASAD
March 21, 1972
BRIJNANDAN PRASAD SINGH Vs. SATYA NARAIN PD JAIN
January 17, 1972
CHAKARDHARPUR BIRI AND TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BIHAR
September 6, 1972
CHANDRA NARAIN CHAUDHARY Vs. GODAVARI CHOUDHARAIN
February 1, 1972
CHANDRESHWAR SINGH Vs. RAMCHANDRA SINGH
August 24, 1972
CHINTAMAN MAHTO Vs. FANINDRA DEVI
October 27, 1972
CHIT NARAIN CHOUDHARY Vs. KEDAR NATH JHA
November 23, 1972
CHOTANAGPUR BANKING Vs. STATE
September 15, 1972
CHOTELAL BARNWAL Vs. BHUNESHWAR PRASAD
April 26, 1972
CHRISTIAN MICA INDUSTRIES LTD Vs. STATE OF BIHAR
March 9, 1972
CHULHIYA Vs. NANIPAT DASS
December 22, 1972
COMMISSIONER OF COMMERCIAL TAXES Vs. STATE TRADING CORPORATION OF INDIA LIMITED
February 8, 1972
COMMISSIONER OF COMMERCIAL TAXES Vs. THAKUR PRASAD SAO
January 7, 1972
COMMISSIONER OF WEALTH TAX Vs. RAGHUBAR NARAIN SINGH
May 5, 1972
DAMODAR PRASAD Vs. ADITYA MAHARAJ
January 6, 1972
DARBHANGA LAHERIASARAI ELECTRIC SUPPLY CORPORATION LTD Vs. STATE OF BIHAR
December 15, 1972
DEBI HEMBROM Vs. SUB DIVISIONAL OFFICER
July 19, 1972
DEO DUTTA SINGH Vs. RAM NARESH SINGH
November 14, 1972
DEOSARAN YADAV Vs. STATE OF BIHAR
April 29, 1972
DHALBHUM TRADES AND INDUSTRIES LTD Vs. UNION OF INDIA
March 14, 1972
DHANESHWAR MALLAH Vs. STATE OF BIHAR
August 22, 1972
DUKHAN RAM Vs. STATE OF BIHAR
April 12, 1972
DULHIN FUL KUERI Vs. MOTI JHARO KUER
January 18, 1972
DULHIN SURAJ MUKHI DEVI Vs. JOKHU RAJ
March 21, 1972
EASTERN BIHAR DIVISIONAL CHAMBER OF COMMERCE AND INDUSTRY Vs. CHIEF ENFORCEMENT OFFICER GOVERNMENT OF INDIA
February 17, 1972
EKAWARI Vs. JADUNANDAN KAMAT
October 31, 1972
FULCHAND MOTILAL Vs. MANHAR LALL JETHA LALL MEHTA
September 27, 1972
GANGA SINGH Vs. RAM PEYAR SINGH
January 14, 1972
GANGANATH JHA Vs. SHASHI NATH JHA
August 10, 1972
GAYA PRASAD PANDEY AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
May 18, 1972
GAYA SINGH Vs. KEDAR SINGH
November 13, 1972
GENERAL SECRETARY CHEMICAL Vs. MANAGEMENT NATIONAL CHEMICAL
September 2, 1972
GOBINDA MAHTO Vs. SUB DIVISIONAL OFFICER
July 24, 1972
GOPAL GORAIN Vs. BIMALA BALA
July 4, 1972
GOPINATH NATH TEWARI Vs. BAHADUR GIRI
March 22, 1972
GOURI SHANKAR PRASAD SINHA Vs. STATE OF BIHAR
December 22, 1972
GOURI SHANKAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
September 20, 1972
GUJAN YADAV Vs. SITARAM CHOUDHARY
December 19, 1972
GULAM SARWAR Vs. STATE OF BIHAR
May 20, 1972
GURUDEO DAS Vs. ELECTION OFFICER GRAM PANCHAYAT ELECTION
January 11, 1972
HAKIM ROUT Vs. MATHURA PRASAD
August 16, 1972
HARDUTTA RAI JHUNJHUNWALA Vs. STATE OF BIHAR
February 3, 1972
HARENDRA NATH MUKHARJEE Vs. SHYAM SUNDER KUER
November 17, 1972
HARI PRASAD Vs. SUMRIT MANDAL
July 14, 1972
HARIPADA GHOSH Vs. STATE OF BIHAR
July 24, 1972
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. CHOTANAGPUR MINING CORPORATION
August 24, 1972
HIRALAL AGRAWAL Vs. STATE OF BIHAR
May 25, 1972
HURDATROY JUTE MILLS PRIVATE LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
March 24, 1972
IMRAM Vs. MOHD ZAFAR MOMIN
April 18, 1972
INDIA FIRE BRICKS AND INSULATION CO LTD Vs. RASIK LALL VORA
March 31, 1972
J PURSHUTTAM DAS AND CO Vs. R R BROTHERS
December 5, 1972
JADAV GILUA Vs. SURAJ NARAIN JHA
November 11, 1972
JAGANNATH SAH Vs. COMMISSIONER OF BHAGALPUR DIVISION
July 10, 1972
JAGARNATH RAI Vs. STATE OF BIHAR
May 15, 1972
JAGDISH MAHTON Vs. MOHAMMAD ELAHI
November 11, 1972
JANAKDEO SINGH Vs. DEORAJ SINGH
February 4, 1972
JANKI SAH Vs. GIRJA SINGH
November 24, 1972
JIBKANT JHA Vs. MAHARANI ADHIRANI SHRI RAJ
September 14, 1972
JOGENDRA LAL SAHA Vs. STATE OF BIHAR
September 1, 1972
JUGAL KISHORE SINGH Vs. NANDAN SINGH
July 26, 1972
JUGAL KISHORE TEWARI Vs. UMESH CHANDRA TEWARI
September 28, 1972
JWALA PRASAD SINGH Vs. STATE OF BIHAR AND ANOTHER
May 19, 1972
K C BISHWAS SONS Vs. CENTRAL ALKUSA COLLIERY CO
August 3, 1972
KAILASH PRASAD SINGH Vs. STATE OF BIHAR
January 5, 1972
KAILASH SINGH Vs. MAHABIR PANDEY
December 18, 1972
KALIPADA MAHTO Vs. DEPUTY COMMISSIONER
July 24, 1972
KANDAN SOREN Vs. JITAN HEMBROM
November 28, 1972
KARTAR SINGH Vs. SITA RAM KHATRI
July 14, 1972
KASHINATH PRASAD Vs. DHARAMNATH
September 6, 1972
KAULESHWAR SINGH Vs. PARMANAND
March 29, 1972
KEDAR NATH LAL Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN AND OTHERS
June 27, 1972
KEWAL RAM AGARWAL Vs. COMMISSIONER OF INCOME TAX
April 4, 1972
KISHAN LAL AGARWALLA Vs. RAJNU SONAR AND OTHERS
December 7, 1972
KISHUN PRASAD SINGH Vs. STATE OF BIHAR
January 14, 1972
KRISHNA CHANDRA DAS Vs. BENARASI JADAV
January 17, 1972
LACHHMI DEVI Vs. CHANDRAKALA SARAOGI
November 27, 1972
LAKHAN MAHTO Vs. STATE OF BIHAR
November 6, 1972
LAKHI PRASAD FOGLA Vs. MURLIDHAR MARWARI
November 23, 1972
MADHAI KUMHAR Vs. SABI BEWA
November 24, 1972
MADHU SINGH Vs. STATE OF BIHAR
November 23, 1972
MAHABIR CHOUDHARY Vs. JADU NANDAN TIWARI
February 4, 1972
MANAGING COMMITTEE Vs. TRIPURARY CHARAN PALIT
June 27, 1972
MANAGING COMMITTEE OF THE MUNGRAURA MIDDLE SCHOOL Vs. DISTRICT EDUCATION OFFICER
September 22, 1972
MANAGING COMMITTEE TOWN HIGHER SECONDARY SCHOOL Vs. BOARD OF SECONDARY EDUCATION
August 11, 1972
MANAGING DIRECTOR INDIAN OIL Vs. C D SINGH
January 25, 1972
MANI LAL CHOUDHARY Vs. KHETRA KINKAR SAMANTA
September 1, 1972
MANSUR ALI Vs. MD USMAN
September 28, 1972
MARWARI MOTOR SERVICE Vs. CHOTANAGPUR REGIONAL TRANSPORT
July 25, 1972
MATADIN SHARMA Vs. UPENDRA SHARMA
January 4, 1972
MD SIKANDAR MIAN Vs. SUB-DIVISIONAL OFFICER
September 20, 1972
MD YUSUF Vs. MEMBER BOARD OF REVENUE
September 15, 1972
MEHTA RAMNATH Vs. STATE OF BIHAR
September 8, 1972
MISHRILAL RAI Vs. STATE OF BIHAR
August 24, 1972
MOHAMMAD AKHTAR ALI Vs. BADRUDIN
August 3, 1972
MOHAMMAD SHAFI Vs. HUMAIRA KHATOON
August 4, 1972
MOHAMMAD SHAFI ANSARI Vs. KHALIL
September 14, 1972
MOHEMMAD ZAHIRUDDIN AHMED AND ANR. Vs. THE BHAGALPUR UNIVERSITY AND OTHERS
August 1, 1972
MOTILAL PADAMPAT SUGAR CO PVT LTD Vs. STATE OF BIHAR
September 13, 1972
MUNICIPAL COMMISSIONERS OF BEGUSARAI MUNICIPALITY Vs. RAM BARAN SINGH
October 6, 1972
NAGINA DEVI Vs. BRIJNANDAN PD SINHA
April 5, 1972
NASIM GORGANVI Vs. STATE OF BIHAR
April 12, 1972
NAWAL KISHORE SINGH Vs. UNION OF INDIA AND OTHERS
September 26, 1972
PANCHI PASWAN Vs. PREMLAL KHAN
January 6, 1972
PAPPU BALKRISHNA DAS Vs. STATE OF BIHAR
March 28, 1972
PATLIPUTRA CO OPERATIVE HOUSE CONSTRUCTION SOCIETY Vs. STATE OF BIHAR
July 12, 1972
POSTAL CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. REGISTRAR
April 17, 1972
PUNAM BHAI PATEL Vs. BAJRANG LAL
September 14, 1972
PUNJAB NATIONAL BANK Vs. GIRDHARILAL GHANSHYAM DAS AND CO
August 9, 1972
QUDRAT ALI Vs. STATE OF BIHAR
September 1, 1972
R K PODDAR Vs. M P SINHA
July 28, 1972
RACHHYA SINGH Vs. RAM RAN BIJAI PRASAD SINGH
September 21, 1972
RADHABALLAV CHOUBEY Vs. MAHADEV CHOUBEY
July 20, 1972
RAJ RANI Vs. HARBANS SINGH CHHABRA
May 1, 1972
RAJ RIKH CHOUBEY Vs. STATE OF BIHAR
February 21, 1972
RAJMANI SINHA Vs. BASANT SINHA
May 11, 1972
RAM DAS SHUKLA Vs. STATE OF BIHAR
October 23, 1972
RAM ISHWAR SINGH Vs. PATNA UNIVERSITY
March 30, 1972
RAM NARAIN SINGH Vs. STATE OF BIHAR
August 19, 1972
RAM PRATAP MAHATO Vs. STATE OF BIHAR
May 5, 1972
RAM PUKAR SINGH Vs. SITA RAM MAHTON
September 11, 1972
RAMA GOURI DEVI Vs. HARISH CHANDRA CHATURDAS
January 6, 1972
RAMASHANKAR PRASAD SINGH Vs. STATE OF BIHAR
August 3, 1972
RAMBUJHAWAN PATHAK Vs. GAURI KANT PATHAK
February 22, 1972
RAMDAS AND SONS Vs. BHUWANESHWAR PRASAD SINGH
December 21, 1972
RAMGOPAL KANAUDIA Vs. SHEO PRASAD RONGTA
September 20, 1972
RANCHHOD LODHA Vs. MADHABJI KANJI
August 14, 1972
RASHID MIAN Vs. BHIN TURI
July 19, 1972
RATAN SAH Vs. STATE OF BIHAR
July 14, 1972
S LAL AND CO PVT LTD Vs. UNION OF INDIA
April 4, 1972
SALAMAT MIAN Vs. SUB DIVISIONAL OFFICER
July 14, 1972
SAMACHAR BHARTI Vs. KEDAR NATH
April 10, 1972
SANTOSH MANDAL Vs. SUB DIVISIONAL OFFICER
July 19, 1972
SARAB LALL JHA Vs. UCHESHWAR JHA
April 28, 1972
SARAT KUMAR ACHARYA Vs. MAHESH PRASAD SAHU
February 16, 1972
SATYA KINKAR PALIT Vs. BRAHMDEO SINHA AND CO
September 12, 1972
SATYA NARAIN SINGH Vs. LALJEE SINGH
August 30, 1972
SHEO KUMAR PRASAD Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION
August 24, 1972
SHEO NATH SINGH Vs. K ABRAHAM
December 5, 1972
SHEO PRASAD Vs. THE STATE OF BIHAR AND ORS.
September 21, 1972
SHIBLI Vs. STATE OF BIHAR
July 24, 1972
SHITAL SINGH Vs. MAHANTH KURMI
March 13, 1972
SHREE GANESH STORES OF DEOGHAR Vs. STATE OF BIHAR
January 7, 1972
SHYAM SUNDAR SEN Vs. STATE OF BIHAR
April 19, 1972
SHYAMA PADA PANDIT Vs. STATE OF BIHAR
January 18, 1972
SIBAN MAHTO Vs. RAMDHANI SINGH
January 13, 1972
SITA RAM SINGH Vs. STATE OF BIHAR
January 19, 1972
SITARAM SAH Vs. ISLAM MIAN
July 15, 1972
SOMU KUMAR CHATTERJEE Vs. DISTRICT SIGNAL
March 14, 1972
STANDARD MERCANTILE COMPANY Vs. STATE OF BIHAR
March 7, 1972
STATE OF BIHAR Vs. RAMESHWAR SINGH
August 14, 1972
STATE OF BIHAR Vs. AYODHYA SHARMA SUDHAKAR
July 24, 1972
STATE OF BIHAR Vs. BANARSI DEVI
September 27, 1972
SUDAMA DEVI Vs. RAJENDRA SINGH
September 20, 1972
SUDHIR MANDAL Vs. SUBDIVISIONAL OFFICER
September 20, 1972
SUKAR AHIR Vs. GANPAT KALWAR
April 14, 1972
SURENDRA MANDAL Vs. SUB DIVISIONAL OFFICER
September 20, 1972
SURESH PRASAD Vs. MANORAMA DEBI
March 28, 1972
SURYA GON Vs. SUB DIVISIONAL OFFICER
October 23, 1972
SUSHRI SHOBHA KUMARI MOHANKA Vs. STATE OF BIHAR
April 7, 1972
SYED SALEEM HASHMI Vs. SYED ABDUL FATEH
January 13, 1972
T SUNDARI Vs. SAKAL SAHNI
September 1, 1972
TARA CHAND GOAL Vs. UNION OF INDIA
December 22, 1972
TARINI PRASAD SHARMA Vs. COMMISSIONER OF BHAGALPUR DIVISION
July 11, 1972
TEJU MANDAL Vs. SUB DIVISIONAL OFFICER
July 14, 1972
THAKUR AMLESHWAR DAYAL SINHA Vs. STATE OF BIHAR
December 20, 1972
THAKUR PAPER MILLS LTD Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
January 4, 1972
THAKURJEE Vs. KALPU CHAMAR
September 13, 1972
THE BIHAR STATE TYPISTS COPYISTS UNION Vs. THE STATE OF BIHAR AND ANR.
December 22, 1972
UDIT RAI SHARMA Vs. STATE OF BIHAR AND ANOTHER
November 16, 1972
UGRATARA DEBI Vs. DEPUTY COLLECTOR LAND REFORMS
August 18, 1972
UMESH KUMAR SINHA Vs. SYED AHSAN AHMAD
September 20, 1972
UNION OF INDIA Vs. CHOTELAL SHEWNATH RAI
December 1, 1972
UNION OF INDIA Vs. GARBHU SAO
February 1, 1972
USHA RANI Vs. STATE OF BIHAR
September 27, 1972