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Case Index
Title
Date
A.K. VASUDEVA Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
July 27, 1972
AGAR SINGH Vs. STATE ETC.
July 3, 1972
ASHOK KUMAR Vs. OM PRAKAS
January 3, 1972
BADRI LAL AND ORS. Vs. JAI KISHAN AND ORS.
September 5, 1972
BALA RAM Vs. AMAR SINGH
June 14, 1972
BELI RAM Vs. J.B.L. KHACHI
August 25, 1972
BHAGAT RAM Vs. LILAWATI GALIB
April 24, 1972
BHAGAT RAM Vs. LILAWATI GALIB
September 22, 1972
BHAJAN SINGH ALIAS CHHAN ETC. Vs. SMT. CHAMELI
December 8, 1972
BIHARI LAL Vs. RAJINDER LAL BUTAIL
November 29, 1972
BRIJ LAL Vs. BAKSHI RAM
July 28, 1972
CHARAN DASS Vs. THAKUR DASS MAST RAM
March 6, 1972
D K KHANNA Vs. UNION OF INDIA
October 3, 1972
DEITY MANDIR NANDI KESHWAR MAHADEV Vs. GRAM SABHA
August 17, 1972
DEVTA CHIKHRESHWAR Vs. UNION OF INDIA
April 28, 1972
DIRECTOR INDIAN AGRICULTURAL RESEARCH INSTITUTE Vs. VIDYA SAGAR
June 30, 1972
GHANA NAND SHARMA Vs. THE STATE OF HIMACHAL PRADESH
November 23, 1972
GIRDHARILAL Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION
November 9, 1972
GOKAL CHAND Vs. THE STATE
August 3, 1972
GOKAL NATH Vs. KRISHNA DEVI
December 22, 1972
GOPALA AND ORS. Vs. RAM SARAN AND ORS.
September 22, 1972
GRAM PANCHAYAT Vs. STATE
July 11, 1972
H S BEDI Vs. DHANNI DEVI
April 18, 1972
H.L. SETHI Vs. MUNICIPAL CORPORATION
July 3, 1972
HARI DASS Vs. HIROO
January 3, 1972
HARI RAM Vs. BALAK RAM
August 8, 1972
HARI SINGH Vs. JAI SINGH
July 7, 1972
HARINDERJIT SINGH Vs. STATE OF HIMACHAL PRADESH
March 15, 1972
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
October 3, 1972
JAGAN NATH AND ORS. Vs. BHAGAT RAM AND ORS.
December 12, 1972
JAI SINGH THAKUR AND SONS Vs. UNION OF INDIA (UOI) AND ORS.
December 21, 1972
JEET RAM Vs. THE STATE OF HIMACHAL PRADESH
October 26, 1972
K.S. KARAI Vs. THE STATE
December 21, 1972
KALAM DASS Vs. CHIEF ELECTORAL OFFICER
July 14, 1972
KALU RAM Vs. MADHO RAM
March 6, 1972
KANSHI RAM PRADHAN Vs. STATE OF HIMACHAL PRADESH
August 8, 1972
KANSHI RAM PRADHAN Vs. THE STATE OF H.P. AND ANR.
October 8, 1972
KARAM CHAND MOHAN SINGH Vs. BASHESHWAR NATH AND CO
July 7, 1972
LACHHMAN Vs. STATE
May 19, 1972
LAIQ RAM AND ORS Vs. STATE OF H.P. AND ORS
April 5, 1972
M.L. GUPTA AND Vs. C.P. MALHOTRA
November 30, 1972
MAGZEE RAM Vs. STATE AND OTHERS
July 3, 1972
MAHADEV BAJRI CO Vs. KESHO DASS
June 7, 1972
MAJOR (RETD.) P.I. MORADA Vs. SHRI S.D. BAKSHI
November 9, 1972
MANOHAR LAL SAINI Vs. MUNICIPAL CORPORATION
July 4, 1972
MEMA Vs. STATE
March 10, 1972
MIR CHAND Vs. H P UNIVERSITY
May 2, 1972
MOHINDER PAL Vs. ANAND KUMAR
July 19, 1972
MRS. KAILASH KHANNA Vs. SMT. LACHHMI GOOLARY
September 21, 1972
MUNICIPAL COMMITTEE Vs. UNION OF INDIA
May 12, 1972
MUNICIPAL COMMITTEE Vs. GURDIAL SINGH
August 3, 1972
NAGNOO Vs. GIAN CHAND
May 23, 1972
NAND LAL Vs. HARBANS LAL
September 14, 1972
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
March 7, 1972
NATHA SINGH Vs. COLLECTOR
September 19, 1972
NEGI RAM Vs. MANDIR SHIVJI MAHARAJ
October 3, 1972
OM PARKASH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 24, 1972
PARAS RAM Vs. STATE OF HIMACHAL PRADESH
July 25, 1972
PARAS RAM Vs. STATE
April 25, 1972
PARAS RAM AND ORS. Vs. BHURU
December 20, 1972
PIYARE LAL KHANNA Vs. FINANCIAL COMMISSIONER
October 3, 1972
PREM NATH LAROIYA Vs. STATE
September 12, 1972
PUNJAB STATE Vs. JOGINDER NATH
May 3, 1972
PURAN CHAND Vs. PARTAP CHAND
March 22, 1972
RAM RAKHA AND COMPANY Vs. STATE OF HIMACHAL PRADESH AND ORS.
November 9, 1972
RANDEV SINGH Vs. THE STATE OF HIMACHAL PRADESH
July 3, 1972
ROMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
May 29, 1972
ROOKMANI Vs. BAHADUR SINGH AND ORS.
December 12, 1972
ROOP LAL Vs. STATE
April 13, 1972
ROSHAN LAL KUTHIALA Vs. RADHA KRISHNA KUTHALIA
May 22, 1972
S S MITTAL Vs. BAR COUNCIL OF INDIA
September 8, 1972
SALIG RAM Vs. STATE
July 27, 1972
SHARAB CHHONZAM Vs. SURAJ MANI
January 20, 1972
SHARWAN KUMAR Vs. ADDL FINANCIAL COMMISSIONER
November 23, 1972
SHER SINGH Vs. SINGHA SINGH
March 5, 1972
SHER SINGH Vs. SINGHA SINGH AND ORS.
May 5, 1972
SHIV RAM Vs. THAKAR DUTT
September 14, 1972
SHRI DHARAM VIR PURI Vs. STATE OF H.P. AND ORS.
January 3, 1972
SHYAM SINGH Vs. HIRA SINGH
June 20, 1972
SMT. KRISHNA DEVI Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
December 5, 1972
SMT. ROSHNI Vs. THE STATE
November 29, 1972
SMT. SANDHYA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
November 9, 1972
SOBHA RAM Vs. BAHADUR SINGH
May 1, 1972
SOHAN SINGH AND CO Vs. MOHAMMAD AISHAK TYAGI
June 8, 1972
STATE Vs. AMAR SINGH
May 23, 1972
STATE Vs. OM PARKASH
July 7, 1972
STATE Vs. RAM SINGH
August 4, 1972
STATE Vs. LAVINDER SINGH
August 2, 1972
STATE Vs. LOBSANG SHARAP
May 12, 1972
STATE Vs. LAL DIN
May 12, 1972
STATE OF HIMACHAL PRADESH Vs. SADHU RAM ETC.
April 10, 1972
STATE OF HIMACHAL PRADESH Vs. H S SOBTI AND CO
August 25, 1972
SUNDER Vs. KIRPU
June 22, 1972
SURAT RAM AND ANR. Vs. THE STATE AND ORS.
July 4, 1972
SWARAN SINGH AND ANR. Vs. STATE OF HIMACHAL PRADESH
August 7, 1972
TARA CHAND Vs. GOVERDHAN SINGH
January 5, 1972
TEMPLE THAKURDWARA Vs. SIHANU RAM
October 3, 1972
UDAI SINGH Vs. STATE OF H.P. AND ORS.
November 1, 1972