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Case Index
Title
Date
AJAB LAL SAHNI Vs. UNION OF INDIA
September 26, 1972
AJIT SINGH Vs. FINANCIAL COMMISSIONER
September 15, 1972
AJMER SINGH Vs. MUKHTIAR SINGH
August 23, 1972
AKAL TRANSPORT CO P Vs. DISTRICT JUDGE LUDHIANA
August 28, 1972
ALI MOHAMMAD Vs. MST REHMANI MEO
July 4, 1972
AMAR KAUR Vs. IQBAL SINGH
July 18, 1972
AMAR NATH Vs. NIRMAL KUMARI
October 27, 1972
AMAR NATH AND ANOTHER Vs. PREM NATH
April 5, 1972
AMAR SINGH Vs. CHHAJU SINGH
January 31, 1972
AMAR SINGH Vs. RAM RAKHA
March 8, 1972
AMAR SINGH Vs. STATE OF PUNJAB
April 18, 1972
AMAR SINGH Vs. STATE OF PUNJAB
May 4, 1972
AMAR SINGH LAMBA Vs. SEWA SINGH
March 6, 1972
AMIR CHAND OM PARKASH Vs. ASSESSING AUTHORITY
September 25, 1972
AMIR CHAND SETHI AND SONS Vs. ASSESSING AUTHORITY
October 25, 1972
AMRIK SINGH Vs. UNION OF INDIA
November 7, 1972
AMRIK SINGH Vs. STATE OF PUNJAB
December 7, 1972
AMRIT (LATELY A MINOR) Vs. SMT. RURI (WIDOW) AND ANOTHER
May 23, 1972
AMRITSAR CENTRAL CO-OPERATIVE STORE Vs. RAM KISHAN MEHRA
August 10, 1972
ANAND PARKASH Vs. STATE OF PUNJAB, ETC.
May 26, 1972
ANUP SINGH Vs. STATE OF HARYANA
October 4, 1972
ANUP SINGH Vs. STATE OF HARYANA
October 30, 1972
ARJAN DASS Vs. STATE OF PUNJAB
October 4, 1972
ARJAN RADIO HOUSE Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
October 6, 1972
ATTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 8, 1972
ATTAR SINGH SETHI Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
September 19, 1972
BABU RAM Vs. STATE OF PUNJAB
February 9, 1972
BABU SINGH Vs. TIRATH RAM
December 6, 1972
BACHAN SINGH Vs. SUPERINTENDING CANAL OFFICER
August 1, 1972
BACHAN SINGH Vs. AGRICULTURAL CO-OPERATIVE SOCIETY GUJJARWAL
March 10, 1972
BACHAN SINGH Vs. HARBANS KAUR
May 25, 1972
BACHITTAR SINGH Vs. COLLECTOR
March 21, 1972
BADAN SINGH Vs. STATE OF PUNJAB
March 24, 1972
BAKHSHISH SINGH Vs. GURU NANAK UNIVERSITY
March 29, 1972
BAKHSHISH SINGH Vs. GURCHARAN SINGH, ETC.
July 13, 1972
BAKHTAWAR SINGH Vs. NIRMAL SINGH
December 7, 1972
BAKSHI AMRIK SINGH Vs. THE UNION OF INDIA (UOI)
October 10, 1972
BALAK RAM Vs. NAND SINGH
May 22, 1972
BALWANT SINGH Vs. GRAM SABHA BEHRAMPUR BET
March 8, 1972
BALWANT SINGH Vs. STATE OF PUNJAB
November 16, 1972
BAMLA BRICKS PRODUCTION CO-OPERATIVE INDUSTRIAL SOCIETY LTD Vs. STATE OF HARYANA
July 18, 1972
BANSI LAL AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
September 29, 1972
BARU SINGH MALIK Vs. STATE OF HARYANA
October 27, 1972
BAWA ELECTRIC RADIO SERVICE Vs. SHAM KAUR
August 17, 1972
BEACON PHARMACEUTICAL Vs. DUNI CHAND KHOSLA AND SONS
May 22, 1972
BHAGAT GOBIND SINGH Vs. FINANCIAL COMMISSIONER
February 25, 1972
BHAGAT SINGH Vs. PARKASH KAUR
May 24, 1972
BHAGWAN DASS Vs. BHISHAN CHAND
July 24, 1972
BHAGWAN DASS Vs. KHEM CHAND
November 28, 1972
BHAGWAN SINGH Vs. KULWINDER SINGH
September 6, 1972
BHALLE RAM Vs. SUB-DIVISIONAL MAGISTRATE JIND
November 22, 1972
BHARAT DASS Vs. GRAM SABHA VILLAGE JAHAJGARH
October 23, 1972
BHARAT SINGH Vs. MOLU
October 30, 1972
BHIM COTTON COMPANY Vs. ASSESSING AUTHORITY (EXCISE AND TAXATION OFFICER), ETC.
October 6, 1972
BIDHI SINGH, ETC Vs. UNION OF INDIA, ETC
October 31, 1972
BIRA Vs. THE STATE
July 12, 1972
BIRJEE Vs. PIRTHI
May 26, 1972
BISHAN DASS Vs. KEHAR SINGH
January 13, 1972
BISHAN DASS Vs. JAI KISHAN
March 7, 1972
BISHAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
November 10, 1972
BODH RAJ Vs. STATE OF HARYANA ETC
January 27, 1972
BODH RAJ MAHESH KUMAR Vs. EARL CHAWLA AND CO P LTD
November 27, 1972
BRAHM SINGH Vs. TARSEM SINGH
March 17, 1972
BRIJ BHUSHAN Vs. MADAN MOHAN LAL
September 8, 1972
BRIJ BHUSHAN LAL Vs. CHIEF ENGINEER NORTH WESTERN ZONE CENTRAL GOVERNMENT
January 12, 1972
BRIJ MOHAN Vs. JAG MOHAN
January 10, 1972
BUDHA MAL Vs. CHIEF COMMISSIONER CHANDIGARH
April 20, 1972
BUDHU RAM ETC. Vs. THE STATE OF HARYANA ETC.
April 21, 1972
C RAMAN AND CO Vs. MODERN MOTOR WORKS
November 29, 1972
CAPTAIN BALDEV RAJ NARULA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ORS.
March 1, 1972
CHAMAN LAL Vs. STATE OF PUNJAB
October 24, 1972
CHAMAN LAL TALWAR Vs. GURU NANAK UNIVERSITY
August 25, 1972
CHAMKAUR SINGH Vs. UNION OF INDIA ETC
March 30, 1972
CHANAN SINGH Vs. KHUSHAL KAUR
March 30, 1972
CHANAN SINGH AND OTHERS Vs. LAL SINGH
April 17, 1972
CHANCHAL KUMARI Vs. KEWAL KRISHAN
January 6, 1972
CHAND KAUR Vs. FINANCIAL COMMISSIONER REVENUE
September 6, 1972
CHAND SINGH Vs. STATE OF HARYANA
September 21, 1972
CHANDER VEIL Vs. MUNICIPAL COMMITTEE, AMRITSAR
May 25, 1972
CHANDRA INDUSTRIES Vs. PUNJAB STATE
January 5, 1972
CHARAN SINGH Vs. DEWAN SINGH
January 31, 1972
CHELA SINGH Vs. STATE OF PUNJAB
October 26, 1972
CHET SINGH Vs. STATE OF PUNJAB
April 26, 1972
CHHAT RAM ETC. Vs. THE STATE OF HARYANA
June 2, 1972
CHHOTE LAL PATWARI Vs. THE STATE OF HARYANA, ETC.
January 31, 1972
CHHOTU MAUJU Vs. GURBHAJAN SINGH
January 12, 1972
CHHUNGA LAL Vs. STATE
May 18, 1972
CHIRANJIT LAL Vs. NARAIN SINGH
March 2, 1972
CHUNI LAL OM PARKASH Vs. INDER SINGH
September 13, 1972
COMMISSIONER OF INCOME TAX Vs. SHAHZADA NAND AND SONS
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. AYA SINGH ISHAR SINGH
May 11, 1972
COMMISSIONER OF INCOME-TAX Vs. SATNAM TRANSPORT CO P LTD
April 19, 1972
COMMISSIONER OF INCOME-TAX Vs. BHAN SINGH BOOTA SINGH
April 25, 1972
COMMISSIONER OF INCOME-TAX Vs. ROSHAN LAL KUTHIALA
February 21, 1972
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE LTD
August 2, 1972
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN MILK FOOD MANUFACTURERS LTD
October 19, 1972
COMMISSIONER OF INCOME-TAX Vs. RAMESH CHANDER
November 22, 1972
COMMITTEE OF MANAGEMENT OF GURDWARA MANJI SAHIB AMBALA Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
March 9, 1972
CONTROLLER OF ESTATE DUTY Vs. M L MANCHANDA
January 24, 1972
COURT ON ITS OWN MOTION Vs. RAM PIARA COMRADE
August 18, 1972
D A V COLLEGE HOSHIARPUR SOCIETY HOSHIARPUR Vs. SARVADA NAND ANGLO SANSKRIT HIGHER SECONDARY SCHOOL
January 20, 1972
DALAWAR SINGH Vs. SAWAN SINGH
December 11, 1972
DALIP SINGH Vs. SANTA SINGH, ETC
November 8, 1972
DARA SINGH Vs. THE STATE
May 4, 1972
DARBARA SINGH Vs. STATE OF PUNJAB
September 22, 1972
DARSHAN SINGH Vs. BOHAR SINGH
November 10, 1972
DAYA SINGH Vs. STATE OF PUNJAB
September 21, 1972
DEESONS ENGINEERS CO Vs. C P ENGINEERING CO
May 12, 1972
DELUXE DHABA Vs. STATE OF HARYANA
September 11, 1972
DES RAJ Vs. SARUPI
March 8, 1972
DES RAJ Vs. SAT PAL
August 21, 1972
DES RAM Vs. STATE OF HARYANA
March 29, 1972
DEV RAJ Vs. UNION OF INDIA
October 18, 1972
DEVI DASS GOPAL KRISHAN Vs. STATE OF PUNJAB
May 26, 1972
DEVINDER KUMAR BIBRA Vs. ATMA SINGH
February 18, 1972
DEVKI NANDAN Vs. OM PARKASH AND ORS.
January 3, 1972
DHAN RAJ Vs. STATE OF HARYANA
February 20, 1972
DHAN RAJ MUKH RAM Vs. STATE OF HARYANA
January 20, 1972
DHARAM CHAND Vs. UNION OF INDIA
January 18, 1972
DIDAR SIN GH ALIAS DARI Vs. THE DISTRICT MAGISTRATE, ETC.
March 30, 1972
DIDAR SINGH Vs. STATE OF PUNJAB
August 10, 1972
DIDAR SINGH Vs. SARBJIT SINGH
January 6, 1972
DILDAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
April 28, 1972
DINA NATH Vs. MANSA RAM
February 25, 1972
DIVISIONAL PERSONNEL OFFICER, DELHI DIVISION, NORTHERN RLY, N DELHI Vs. JASWANT RAI
April 27, 1972
DR. DIDAR SINGH Vs. SHRIMATI RAVAIL KAUR
April 25, 1972
DR. NARAIN SINGH, DISTRICT FAMILY PLANNING OFFICER, BHATINDA Vs. THE STATE OF PUNJAB
December 14, 1972
DR. O.P. BHARDWAJ, DEPUTY DIRECTOR PUBLIC INSTRUCTION, PUNJAB Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
February 17, 1972
DUNLOP INDIA LIMITED Vs. STATE OF PUNJAB
May 5, 1972
DURGA DASS Vs. F BALAK RAM
February 7, 1972
DURGA DEVI Vs. STATE OF PUNJAB
February 25, 1972
EAST INDIA COTTON MANUFACTURING COMPANY PRIVATE LIMITED Vs. ASSESSING AUHORITY-CUM-EXCISE AND TAXATION OFFICER
March 28, 1972
EDWARDGUNJ PUBLIC WELFARE ASSOCIATION Vs. COLLECTOR
December 20, 1972
EMPLOYEES STATE INSURANCE CORPORATION CHANDIGARH Vs. DALMIA DADRI CEMENT LTD
March 21, 1972
EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY Vs. KAPOOR WEAVING FACTORY
April 24, 1972
FATTA JUGLAL HARIJAN Vs. KARTA BUDHU
February 16, 1972
FIRM CHHELU MAL HARI RAM Vs. FIRM MANGTU RAM DEVKI NANDAN
February 12, 1972
FIRM CHHELU MAL HARI RAM Vs. FIRM MANGTU RAM DEVKI NANDAN
February 22, 1972
GAJINDER SINGH Vs. STATE OF PUNJAB
March 15, 1972
GAJJAN SINGH Vs. COMMISSIONER AMBALA DIVISION
January 14, 1972
GANDHI GENERAL STORES Vs. STATE OF HARYANA
May 15, 1972
GANGA RAM Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
October 24, 1972
GENERAL ELECTRIC CO OF INDIA P Vs. PYARA SINGH
November 8, 1972
GENERAL MANAGER, NORTHERN RAILWAYS, BARODA HOUSE, NEW DELHI Vs. SITA RAM ETC
February 1, 1972
GHANSHAM DASS Vs. RAM SINGH
November 10, 1972
GIAN SINGH Vs. THE STATE
August 21, 1972
GIAN SINGH Vs. S P BATRA
May 26, 1972
GIAN SINGH AND OTHERS Vs. STATE OF PUNJAB
March 29, 1972
GOBIND RAM Vs. RAJPHUL SINGH
May 26, 1972
GOBIND RAM Vs. STATE OF PUNJAB
March 21, 1972
GOBIND RAM Vs. RAJPHUL SINGH
December 5, 1972
GONDA Vs. FINANCIAL COMMISSIONER
November 16, 1972
GRAM PANCHAYAT RAJIPUR JHUJNA TEH. KHARAR, DISTRICT AMBALA Vs. THE PUNJAB STATE (NOW HARYANA STATE)
October 18, 1972
GRAM PANCHAYAT TEJLI Vs. STATE OF HARYANA
December 12, 1972
GULWANT KAUR Vs. MOHINDER SINGH
January 18, 1972
GULZAR SINGH Vs. STATE OF PUNJAB, ETC.
April 6, 1972
GURADITA SINGH Vs. RESHAM SINGH
September 4, 1972
GURBACHAN SINGH Vs. EXECUTIVE MAGISTRATE 1ST CLASS SAMRALA
November 29, 1972
GURBACHAN SINGH Vs. STATE OF PUNJAB
May 23, 1972
GURBAX SINGH Vs. UNION OF INDIA
August 11, 1972
GURCHARAN DASS Vs. SECRETARY TO GOVERNMENT PUNJAB
November 28, 1972
GURCHARAN SINGH Vs. STATE OF PUNJAB
March 10, 1972
GURCHARAN SINGH Vs. MST SITO
September 15, 1972
GURCHARAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 3, 1972
GURDEV SINGH Vs. PUNJAB AND PEPSU FINANCE CO LTD
May 26, 1972
GURDIAL SINGH Vs. THE STATE OF PUNJAB ETC.
May 11, 1972
GURDIAL SINGH Vs. DIWAN
September 5, 1972
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
July 18, 1972
GURDIAL SINGH Vs. SEWA SINGH
October 30, 1972
GURDIAL SINGH AND OTHERS Vs. PRAN NATH SUD AND OTHERS
December 8, 1972
GURDIT SINGH Vs. DARSHAN SINGH
December 15, 1972
GURINDERJIT SINGH Vs. GURDIP SINGH
January 4, 1972
GURMUKH SINGH, ETC. Vs. THE STATE OF PUNJAB
August 28, 1972
H.K. KHANNA Vs. THE UNION OF INDIA AND OTHERS
October 8, 1972
HALWARA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
July 25, 1972
HAMID MASIH Vs. STATE OF PUNJAB
November 29, 1972
HANS RAJ Vs. THE STATE OF PUNJAB
April 18, 1972
HANS RAJ Vs. SOM PRAKASH
April 7, 1972
HARAVTAR SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
March 14, 1972
HARBALAS AND ORS Vs. STATE OF HARYANA AND ORS
October 20, 1972
HARBANS LAL Vs. KALU RAM AND ANR
September 8, 1972
HARBANS LAL Vs. VED PARKASH
October 4, 1972
HARBANS LAL KAPOOR Vs. PRODUCE EXCHANGE CORPORATION LTD
April 24, 1972
HARBANS SINGH Vs. MEHNGA SINGH
May 15, 1972
HARBANS SINGH HARCHARAN SINGH Vs. STATE AGRICULTURAL MARKETING BOARD
September 15, 1972
HARBANT SINGH Vs. STATE OF PUNJAB
May 23, 1972
HARI CHAND MOTI RAM Vs. SANTOKH SINGH
January 18, 1972
HARI GOPAL Vs. THE STATE OF PUNJAB
May 4, 1972
HARISH CHANDER AND ANOTHER Vs. THE STATE
October 18, 1972
HARNAM KAUR Vs. HARNEK SINGH
July 12, 1972
HARWANT KAUR Vs. HARINAM SANKIRTAN MANDAL
May 26, 1972
HARYANA FINANCIAL CORPORATION Vs. DOGRA STEEL INDUSTRIES ETC.
March 24, 1972
HAZARI LAL AND OTHERS Vs. FALKU AND ANOTHER
March 29, 1972
HENRY S CLARK AND COMPANY Vs. STATE OF HARYANA
November 3, 1972
HIRALAL DEWAN CHAND Vs. INCOME-TAX OFFICER
May 10, 1972
HUKAM CHAND Vs. STATE OF HARYANA
March 7, 1972
IKBAL BEGUM Vs. AKHTAR ALI
November 10, 1972
INDER SINGH Vs. STATE OF PUNJAB
April 21, 1972
INDER SINGH Vs. CHHAJU SINGH
January 24, 1972
INDERJIT SINGH Vs. STATE OF PUNJAB
October 20, 1972
INDERJIT SINGH Vs. CH. BANSI LAL CHIEF MINISTER, HARYANA CHANDIGARH
November 10, 1972
INSPECTOR GENERAL OF POLICE PUNJAB Vs. AMRIK SINGH
July 24, 1972
ISHAR Vs. SUDESH KUMAR
August 2, 1972
ISHER DASS Vs. AMAR NATH
June 14, 1972
ISHER DASS Vs. AMAR NATH
August 14, 1972
ISRAIL Vs. FEROZE KHAN
July 11, 1972
J M A INDUSTRIES PRIVATE LTD Vs. STATE
February 23, 1972
JAGAN NATH SETH Vs. UNION TERRITORY
August 30, 1972
JAGAT RAM Vs. SOHAN SINGH
November 24, 1972
JAGDISH CHAND Vs. STATE OF HARYANA
January 14, 1972
JAGIR KAUR Vs. STATE OF PUNJAB
January 12, 1972
JAGJIT KAUR Vs. EKAM SINGH
September 20, 1972
JAGJIT MOHAN SINGH BHALA AND OTHERS Vs. UNION OF INDIA AND OTHERS
April 28, 1972
JAGJIT SINGH Vs. STATE OF PUNJAB
March 15, 1972
JAGMAL SINGH Vs. STATE OF HARYANA AND OTHERS
November 24, 1972
JAI MAL Vs. THE STATE OF HARYANA AND OTHERS
August 17, 1972
JAI PAL SINGH Vs. THE STATE OF HARYANA
May 19, 1972
JAI RAM HANS RAJ Vs. STATE OF HARYANA
September 20, 1972
JAIBIR (MINOR) SON OF MALKHAN Vs. BAL KISHAN AND ORS (MINORS) SONS OF CHANDER SINGH
December 8, 1972
JASPAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 21, 1972
JASWANT RAI AHUJA, OVERSEER, MUNICIPAL COMMITTEE. Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT, LOCAL GOVERNMENT, CHANDIGARH AND ANR.
May 10, 1972
JASWANT RAI GUPTA Vs. RAM SARUP
August 9, 1972
JASWANT RAM Vs. STATE OF PUNJAB
January 13, 1972
JATI Vs. RAM KISHAN
November 17, 1972
JAWAHAR WOOLLEN TEXTILE MILLS Vs. COMMISSIONER OF INCOME-TAX CENTRAL
January 17, 1972
JAY KAY MOTORS Vs. ASSESSING AUTHORITY
May 22, 1972
JEEVAN Vs. STATE OF HARYANA
May 24, 1972
JIT SINGH Vs. STATE OF PUNJAB
October 13, 1972
JIWAN DASS Vs. O P JOSHI
November 23, 1972
JODHA MAL KUTHIALA R B AND SONS Vs. COMMISSIONER OF INCOME-TAX
January 19, 1972
JOGINDER KAUR Vs. BALBIR KAUR
September 8, 1972
JOGINDER SINGH Vs. STATE
July 21, 1972
JOGINDER SINGH Vs. ISHAR KAUR
October 5, 1972
JOGINDER SINGH AND ANOTHER Vs. THE STATE OF HARYANA
May 9, 1972
JOGINDER SINGH VIRK Vs. STATE OF PUNJAB
October 19, 1972
JYOTI COLD STORES Vs. PUNJAB FINANCIAL CORPORATION CHANDIGARH
May 10, 1972
KAKA RAM MAHAJAN Vs. SECRETARY, IRRIGATION AND POWER, PUNJAB STATE, ETC
March 16, 1972
KALIA Vs. GRAM SABHA MANAS
October 10, 1972
KAM SINGH Vs. STATE OF HARYANA
October 9, 1972
KAMLA RANI Vs. RAJ KUMAR
February 9, 1972
KAMLESH KUMARI Vs. BALBIR SINGH BEDI
May 2, 1972
KANSHI RAM Vs. RAWAT SINGH
May 11, 1972
KANWAL SINGH Vs. HARDWARI LAL
March 15, 1972
KARAM SINGH Vs. SUB-DIVISIONAL OFFICER (CIVIL) MANSA
November 20, 1972
KARAN SINGH Vs. STATE OF PUNJAB ETC
January 18, 1972
KARNAIL SINGH Vs. GURDIAL KAUR
September 20, 1972
KARNAIL SINGH AMAR SINGH Vs. BHUPINDER KAUR
March 8, 1972
KARNAL MACHINERY STORE Vs. ASSESSING AUTHORITY
May 15, 1972
KARTAR SINGH Vs. BACHAN SINGH
March 28, 1972
KARTAR SINGH Vs. LAL SINGH
March 7, 1972
KARTAR SINGH Vs. STATE OF HARYANA
September 14, 1972
KASHMIRI LAL BHATIA AND OTHERS Vs. THE SECRETARY, HARYANA PUBLIC SERVICE COMMISSION, CHANDIGARH AND OTHERS
May 23, 1972
KEHAR SINGH Vs. FINANCIAL COMMISSIONER
September 22, 1972
KEHAR SINGH Vs. STATE
February 11, 1972
KELVINATOR OF INDIA LIMITED Vs. STATE OF HARYANA
April 11, 1972
KHARAITI LAL SHARMA Vs. PUSHPA RANI
August 22, 1972
KHIALI RAM Vs. SANT LAL
January 28, 1972
KHOSLA MILLS Vs. STATE OF PUNJAB
April 26, 1972
KHUSHI RAM Vs. RAM CHAND
March 2, 1972
KHUSHI RAM GILL Vs. THE STATE OF PUNJAB, ETC.
October 30, 1972
KIDAR NATH Vs. FINANCIAL COMMISSIONER
March 29, 1972
KIDAR NATH Vs. NARSINGH DASS
October 30, 1972
KIMAT RAI Vs. UNION OF INDIA
September 13, 1972
KISHORI LAL Vs. STATE OF PUNJAB
April 25, 1972
KOORA RAM Vs. STATE OF HARYANA
January 24, 1972
KRISHAN CHANDER Vs. RAM LAL
August 2, 1972
KRISHAN LAL Vs. FAQIR CHAND AND OTHERS
January 20, 1972
KRISHAN LAL SHIV CHAND RAI Vs. COMMISSIONER OF INCOME-TAX
December 18, 1972
KRISHNI DEVI Vs. TULSAN DEVI
February 16, 1972
KULDIP PARKASH JAIN AND ORS. Vs. PREM CHAND
May 12, 1972
KULDIP SINGH Vs. FINANCIAL COMMISSIONER
December 20, 1972
KULDIP SINGH GILL Vs. STATE OF PUNJAB ETC
April 25, 1972
KULWANT SINGH Vs. STATE OF PUNJAB
April 26, 1972
KUNDAN LAL Vs. SOHAN SINGH
September 22, 1972
LABH SINGH Vs. THE STATE
December 6, 1972
LABH SINGH Vs. UNION TERRITORY, CHANDIGARH
May 22, 1972
LACHHMAN SINGH Vs. HEM SINGH
August 3, 1972
LACHHMI Vs. ATRU
April 19, 1972
LACHMAN DASS CONSTABLE Vs. THE STATE OF PUNJAB ETC.
March 30, 1972
LACHMAN SINGH Vs. PUNJAB STATE
January 4, 1972
LAKHA SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES PUNJAB CHANDIGARH AND
March 21, 1972
LAL SINGH Vs. STATE OF PUNJAB
May 10, 1972
LALJI ALIAS BHOLA Vs. SATPAL KHANNA
August 22, 1972
LALL SINGH Vs. SAROOP KRISHEN
May 1, 1972
LALL SINGH Vs. FINANCIAL COMMISSIONER
May 1, 1972
LAXMI NARAIN Vs. OM PARKASH
November 28, 1972
LEKH RAJ Vs. GENERAL MANAGER, NORTHERN RAILWAY, ETC.
January 19, 1972
LIQUIDATOR ATTACHED TO PUNJAB AND HARYANA HIGH COURT, CHANDIGARH Vs. SHRI RAM NARAIN VIRMANI, DELHI
November 14, 1972
M L GERA Vs. CHIEF ENGINEER D IRRIGATION WORK PUNJAB AND
April 25, 1972
MADAN LAL Vs. THE STATE OF HARYANA AND OTHERS
November 30, 1972
MADAN LAL SHARMA Vs. DEPUTY COMMISSIONER MOHINDERGARH AT NARNAUL
August 7, 1972
MADAN SINGH, ETC. Vs. THE STATE OF HARYANA AND ANR.
May 16, 1972
MADHA SINGH Vs. STATE OF PUNJAB
February 22, 1972
MAGHAR SINGH Vs. KEWAL RAM
April 4, 1972
MAGHAR SINGH Vs. THE STATE OF PUNJAB
April 19, 1972
MAHABIR PARSHAD JAIN Vs. STATE OF PUNJAB
November 13, 1972
MAHAN SINGH Vs. THE STATE OF PUNJAB
September 5, 1972
MAHANT AJUDHYA NATH Vs. GRAM PANCHAYAT RAMNAGAR
February 23, 1972
MAHANT GURMUKH DASS Vs. STATE OF PUNJAB
May 23, 1972
MAHINDER SINGH Vs. DIAL SINGH
March 8, 1972
MAJOR GIAN SINGH Vs. SHRI S.P. BATRA
May 26, 1972
MAKHAN LAL Vs. HARPHUL
February 10, 1972
MALHA RAM Vs. DEPUTY COMMISSIONER (DEPUTY DIRECTOR OF PANCHYATS) ROHTAK
November 10, 1972
MALKIAT SINGH Vs. SANTA SINGH
August 23, 1972
MALKIAT SINGH Vs. GRAM PANCHAYAT SEKHA KALAN
October 27, 1972
MALOOK SINGH TARLOK SINGH Vs. STATE
March 29, 1972
MALTI KEERA, AUXILARY NURSE MIDWIFE Vs. STATE OF PUNJAB AND OTHERS
December 14, 1972
MAMAN, ETC. Vs. THE FINANCIAL COMMISSIONER, ETC.
December 20, 1972
MAN MOHAN Vs. STATE OF PUNJAB
July 17, 1972
MAN SINGH, ASSISTANT SUB INSPECTOR Vs. THE STATE OF PUNJAB AND ORS.
April 21, 1972
MANAGEMENT OF CHOPRA MOTORS PVT LTD , MURTHAL Vs. P N THUKRAL PRESIDING OFFICER
December 12, 1972
MANAGEMENT OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD. Vs. WORKMEN OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD.
April 27, 1972
MANGAL SEIN Vs. SRI KISHAN DASS
October 24, 1972
MANGAT RAI Vs. THE STATE OF PUNJAB AND ANR.
October 5, 1972
MANGE Vs. SHANKER
November 16, 1972
MANGE RAM Vs. STATE OF HARYANA
May 4, 1972
MANGO Vs. JOGINDER KAUR
October 3, 1972
MANGU RAM Vs. STATE OF HARYANA
April 20, 1972
MANOHAR LAL Vs. STATE OF PUNJAB
July 28, 1972
MAUJI RAM Vs. STATE OF HARYANA
November 27, 1972
MAYA RAM Vs. M/S RAM SARAN DASS LALL CHAND AND ORS.
September 12, 1972
MAYAPATI Vs. STATE OF HARYANA
April 26, 1972
MEHAR SINGH Vs. STATE OF PUNJAB
November 28, 1972
MEHAR SINGH AND SONS CONTRACTORS Vs. STATE OF PUNJAB
April 25, 1972
MEHAR SINGH, SARPANCH Vs. THE DIRECTOR OF PANCHAYATS ETC.
March 8, 1972
MEHTA LAL CHAND Vs. UNION OF INDIA
March 16, 1972
MESSRS HARYANA COOPERATIVE SUGAR MILLS LTD , ROHTAK Vs. COMMISSIONER OF INCOME TAX HARYANA
January 11, 1972
MESSRS KHALSA SHOE CO. Vs. MUNICIPAL COMMITTEE, AMBALA CITY
November 6, 1972
MESSRS PAHLAD RAI BHAWANI PRASAD, KOSLI, TEHSIL JHAJJAR DISTRICT ROHTAK Vs. THE MARKET COMMITTEE, KOSLI, TEHSIL JHAJJAR, DISTRICT ROHTAK AND ANOTHER
September 27, 1972
MEWA SINGH Vs. BRAHMA NAND
January 6, 1972
MILKHA SINGH Vs. TARA SINGH
November 6, 1972
MILKHI RAM Vs. STATE OF PUNJAB
May 23, 1972
MIRI MAL MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
November 27, 1972
MITHAN LAL Vs. STATE OF HARYANA
February 24, 1972
MOHAN LAL GUMBER Vs. SECRETARY BOARD OF DIRECT TAXES
February 23, 1972
MOHINDER LAL KAKRIA Vs. FINANCIAL COMMISSIONER
March 8, 1972
MOHINDER PARTAP Vs. UNION OF INDIA
September 21, 1972
MOHINDER SINGH Vs. ESTATE OFFICER CAPITAL PROJECT CHANDIGARH
July 18, 1972
MOHINDER SINGH KOHLI Vs. THE STATE OF PUNJAB, ETC.
September 26, 1972
MOLU RAM Vs. SAROJ KUMARI
February 3, 1972
MOLU RAM AMAR SINGH Vs. SAROJ KUMARI
September 8, 1972
MORNI DEVI Vs. IQBAL SINGH
November 2, 1972
MST AISHA Vs. STATE OF PUNJAB, ETC
August 8, 1972
MUBARIKPUR CO-OPERATIVER AGRICULTURE SERVICE SOCIETY LTD Vs. ASSISTANT REGISTRAR
April 28, 1972
MUKHTIAR KAUR Vs. STATE OF PUNJAB
May 4, 1972
MUL CHAND CHUNI LAL Vs. THE UNION OF INDIA (UOI)
February 18, 1972
MUNICIPAL COMMITTE Vs. PRITAM SINGH
September 4, 1972
MUNICIPAL COMMITTEE Vs. MOHAN LAL
May 15, 1972
MUNICIPAL COMMITTEE Vs. ARJAN SINGH
May 15, 1972
MUNICIPAL COMMITTEE AMRITSAR Vs. BALDEV RAJ
August 30, 1972
MUNICIPAL COMMITTEE, LUDHIANA, ETC Vs. LAKSHMI CHAND, ETC
October 4, 1972
MUNICIPAL COMMITTEE, SAMANA Vs. KRISHAN MURARI AND ANOTHER
January 5, 1972
NACHHATTAR SINGH Vs. STATE OF PUNJAB
September 22, 1972
NAFE SINGH Vs. DIRECTOR OF TECHNICAL EDUCATION, HARYANA, CHANDIGARH ETC
March 7, 1972
NAFE SINGH Vs. STATE OF HARYANA
May 17, 1972
NAGINDER SINGH Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB JULLUNDUR
March 15, 1972
NANAK SINGH Vs. STATE
May 22, 1972
NAND LAL Vs. FINANCIAL COMMISSIONER HARYANA
April 21, 1972
NAND SINGH Vs. DEPUTY COMMISSIONER
November 20, 1972
NAND SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
November 8, 1972
NATHA SINGH Vs. PUNJAB STATE
August 23, 1972
NATIONAL INSURANCE COMPANY LTD Vs. RANI RAI BAJAJ
April 26, 1972
NAURATI Vs. MEHMA SINGH
February 8, 1972
NEW SURAJ TRANSPORT CO. AND OTHERS Vs. RUBY GENERAL INS. CO. AND OTHERS
April 30, 1972
NICHHATTAR SINGH Vs. BABU KHAN
May 26, 1972
NIHAL KAUR Vs. MEHAR SINGH
November 17, 1972
NIRMAL DASS ALIAS GOMI Vs. GRAM PANCHAYAT, VILLAGE PHARALA, TEHSIL NAWANSHAHR, DISTRICT JULLUNDUR
April 6, 1972
NIRMAL SINGH Vs. KARNAIL SINGH
September 8, 1972
NIRVAIR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 11, 1972
NOBAT RAM Vs. MANGAL SINGH
October 20, 1972
NORTHERN INDIA FINANCE CORPORATION P Vs. R L SONI
February 10, 1972
O P YUGGAL Vs. SECRETARY TO GOVERNMENT, PUNJAB, MEDICAL AND HEALTH DEPARTMENTS CHANDIGARH ETC
February 4, 1972
OM PARKASH Vs. BHAGAT SINGH AND ORS
April 17, 1972
OM PARKASH Vs. THE STATE OF PUNJAB
February 23, 1972
OM PRAKASH Vs. STATE OF HARYANA
April 24, 1972
ONKAR PARSHAD Vs. LALTA PARSHAD
February 22, 1972
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. AND ANR. Vs. RAJA RAM GUPTA AND ORS.
September 29, 1972
OSWAL SPINNING AND WEAVING MILLS LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
March 2, 1972
P N MALHOTRA Vs. STATE OF PUNJAB
March 6, 1972
PADAM PARSHAD Vs. PUNJAB NATIONAL BANK LTD
April 3, 1972
PAHAR CHAND AND SONS Vs. STATE OF PUNJAB
March 17, 1972
PALA SINGH Vs. THE STATE OF PUNJAB
August 17, 1972
PARAS RAM Vs. STATE OF HARYANA
September 4, 1972
PARBHU AND OTHERS Vs. ILLAQA MAGISTRATE (PRESCRIBED AUTHORITY) MOHINDERGARH AND OTHERS
November 30, 1972
PARGAT SINGH Vs. STATE OF PUNJAB
April 26, 1972
PARKASH SINGH MAN ETC Vs. COMMISSIONER, AGRICULTURAL PRODUCTION ETC
March 14, 1972
PARMINDER SINGH Vs. MNKATSAR JANTA CO-OPERATIVE TRANSPORT SOCIETY LTD.
November 9, 1972
PATIALA BISCUIT MANUFACTURERS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
July 11, 1972
PATTU Vs. FINANCIAL COMMISSIONER
November 15, 1972
PEE KEY CARRIERS AND OTHERS Vs. KAUSHALYA DEVI AND OTHERS
October 3, 1972
PEPSU TRANSPORT COMPANY PRIVATE LTD , KOT KAPURA Vs. LABOUR COURT, ROHTAK ETC
March 3, 1972
PIARA SINGH Vs. GURU GRANTH SAHIB MADNIPUR
October 6, 1972
PIARI NARAIN DUT Vs. VIRAN DEVI
February 9, 1972
PIRTHI SINGH Vs. RAGHBIR SINGH, ETC
December 1, 1972
PREM NATH Vs. PUNJAB STATE AND OTHERS
February 8, 1972
PRITAM SINGH ALIAS LADDO Vs. STATE OF PUNJAB AND OTHERS
June 6, 1972
PRITHIPAL SINGH, RAJWINDER SING Vs. BALDEV SINGH AND ORS
November 3, 1972
PUNJAB COMMERCE BANK LTD Vs. RAM NARAIN VIRMANI
November 14, 1972
PUNJAB KHADI GRAMUDYOG SANG Vs. STATE OF PUNJAB
September 25, 1972
PUNJAB KHANDSARI UDYOG Vs. STATE
April 25, 1972
PUNJAB STATE AND ANR. Vs. JASWANT KAUR AND ORS.
September 14, 1972
PUNJABI UNIVERSITY Vs. MANMOHAN
August 16, 1972
PURAN CHAND Vs. LAJYA WATI
July 14, 1972
PURAN SINGH Vs. STATE OF PUNJAB
July 28, 1972
PUSHPA ABBI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
November 29, 1972
R.I.N. AHOOJA Vs. UNION OF INDIA AND OTHERS
April 12, 1972
RABI RAM Vs. DALIP SINGH
March 2, 1972
RADHEY SHIAM KHANNA Vs. STATE OF HARYANA
November 8, 1972
RAGHBIR SINGH Vs. STATE OF HARYANA
September 28, 1972
RAGHBIR SINGH Vs. SATPAL KAUR
April 5, 1972
RAGHUBANS SINGH SEHGAL Vs. WISHAV WATI BAJAJ
January 24, 1972
RAJ KUMAR Vs. PREM PARKASH KAUR
April 11, 1972
RAJ SONS Vs. BOMBAY DYEING AND MANUFACTURING CO LTD
October 11, 1972
RAJA RAGHAVINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 13, 1972
RAJA RAM Vs. FINANCIAL COMMISSIONER, PUNJAB (TAXATION) CHANDIGARH AND OTHERS
August 11, 1972
RAJINDER SINGH KONNER Vs. UNION TERRITORY, CHANDIGARH
July 27, 1972
RAM BHAJ Vs. COMMISSIONER
September 27, 1972
RAM CHAND Vs. RAJINDER KAUR
July 18, 1972
RAM CHAND Vs. FINANCIAL COMMISSIONER
December 20, 1972
RAM CHANDER AND OTHERS Vs. AMAR SINGH
July 24, 1972
RAM DEI Vs. HAZARI
September 26, 1972
RAM DIWAYA Vs. KANHAYA LAL
April 6, 1972
RAM KALI Vs. SOHAN LAL
March 15, 1972
RAM KALI Vs. SOHAN LAL
February 15, 1972
RAM KISHAN Vs. STATE OF HARYANA
May 1, 1972
RAM KISHAN MEHRA Vs. UNION OF INDIA
January 31, 1972
RAM LAL Vs. STATE OF PUNJAB
April 21, 1972
RAM LUBHAYA KAPUR Vs. UNION OF INDIA
December 4, 1972
RAM LUBHAYA KAPUR Vs. UNION OF INDIA
September 4, 1972
RAM NARAIN SHARMA AND ANOTHERS Vs. THE STATE OF HARYANA AND OTHERS
October 6, 1972
RAM NATH Vs. SUMER CHAND
October 27, 1972
RAM NATH SAHNI Vs. STATE OF HARYANA THROUGH THE CHIEF SECRETARY, STATE OF HARYANA AND ANR.
January 23, 1972
RAM SARAN DASS Vs. COMMISSIONER AMBALA
March 30, 1972
RAM SARAN DASS SURAJ BHAN Vs. CENTRAL GOVERNMENT HARYANA
November 24, 1972
RAM SARUP Vs. TOTI
January 28, 1972
RAM SARUP Vs. SANT LAL
March 17, 1972
RAM SARUP Vs. MANGAL DASS AND ANOTHER
October 20, 1972
RAM SARUP BAWA Vs. STATE OF PUNJAB
January 6, 1972
RAM SINGH Vs. ASA RAM
August 22, 1972
RAM SINGH Vs. GITA RAM
October 10, 1972
RAM SWAROOP Vs. JANAK W/O RAM SWAROOP
May 5, 1972
RAMESH CHANDER Vs. COMMISSIONER OF INCOME-TAX
May 25, 1972
RAMESH KUMAR Vs. PUNJABI UNIVERSITY
April 26, 1972
RAMESHWAR DASS Vs. RAM BAL
December 5, 1972
RAMJI LAL Vs. THE STATE OF HARYANA
July 17, 1972
RANBIR SINGH Vs. MANGAL SINGH
November 3, 1972
RANBIR SINGH, ETC. Vs. MANGAL SINGH, ETC.
January 3, 1972
RANJIT SINGH Vs. BHAGWANTI
May 10, 1972
RATTAN DEVI Vs. SURAIN SINGH
August 7, 1972
REGISTERED SOCIETY, ARYA PRITI NIDHI SABHA ETC. Vs. PARAS RAM
September 21, 1972
REGISTRAR OF COMPANIES Vs. AJANTA LUCKY SCHEME AND INVESTMENT COMPANY PRIVATE LTD
September 28, 1972
REGISTRAR OF COMPANIES Vs. HIMPRASTHA FINANCIERS P LTD
August 16, 1972
RESHAM SINGH Vs. STATE OF PUNJAB
May 5, 1972
RULIA Vs. JAGDISH
August 28, 1972
RULIA RAM Vs. OM PARKASH
December 6, 1972
S D GHAI AND CO Vs. PUNJABI UNIVERSITY PATIALA
May 10, 1972
S GURDIAL SINGH Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
September 7, 1972
S.K.C. MOHAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 5, 1972
SAIN DASS Vs. SARDARI LAL
March 9, 1972
SAJJAN SINGH, ETC Vs. GURDIAL SINGH, ETC
August 17, 1972
SALIG RAM KUMAR Vs. SECRETARY HARYANA PUBLIC SERVICE COMMISSION, ETC.
October 13, 1972
SAMADH BAWA MARU DASSU Vs. FINANCIAL COMMISSIONER
March 17, 1972
SAMPURAN SINGH Vs. JAL KAUR
May 12, 1972
SANT LAL Vs. STATE OF HARYANA, ETC.
May 26, 1972
SANT SINGH Vs. STATE OF PUNJAB, ETC
December 6, 1972
SANTA SINGH Vs. STATE OF PUNJAB
February 1, 1972
SANTA SINGH Vs. STATE OF PUNJAB
April 18, 1972
SANTA SINGH Vs. BASANTA SINGH
March 7, 1972
SAPURAN SINGH SUB DIVISIONAL OFFICER Vs. STATE OF PUNJAB AND ANR.
January 5, 1972
SARBJIT SINGH Vs. NANKANA SAHIB TRANSPORT COMPANY P LTD
January 12, 1972
SARDARI LAL GULZARI LAL, ETC Vs. GOKAL CHAND RATTAN CHAND, WOOLEN MILLS (PRIVATE) LTD
November 14, 1972
SARDHA RAM Vs. CENTRAL GOVERNMENT
February 9, 1972
SARDUL SINGH Vs. HARBHAJAN SINGH
July 14, 1972
SARWAN RAM, ETC Vs. TEHAL SINGH, ETC
October 6, 1972
SARWAN SINGH Vs. TARSEM LAL
January 24, 1972
SAT PAL ANAND Vs. R K AHUJA
August 23, 1972
SATNAM SINGH Vs. J.S. CHAUHAN ETC.
September 21, 1972
SATYA NARAIN Vs. DHAJA RAM
December 22, 1972
SATYA PARKASH Vs. NATIONAL URBAN CO-OPERATIVE BANK
June 30, 1972
SCIENCE HOUSE Vs. ASSESSING AUTHORITY
November 14, 1972
SETH ANAND KUMARSON Vs. KASTURI LAL
November 3, 1972
SETH GANPAT RAM COTTON GINNING AND PRESSING FACTORY Vs. STATE OF PUNJAB
October 6, 1972
SEWAK PARSHAD Vs. GRAM PANCHAYAT RAIPUR RANI
January 5, 1972
SEWTI DEVI Vs. KANTI PARSHAD
August 9, 1972
SHADI LAL Vs. SURINDER KUMAR
May 22, 1972
SHAM DASS Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
May 26, 1972
SHAM LAL Vs. THE STATE OF HARYANA
September 20, 1972
SHANKAR SINGH Vs. MANGAL SINGH
August 2, 1972
SHANTI Vs. SURTA
October 4, 1972
SHANTI DEVI Vs. RAM NATH
January 6, 1972
SHANTI LAL SIKKA Vs. THE STATE OF HARYANA ETC.
January 18, 1972
SHASHI KANTA Vs. STATE OF HARYANA
December 22, 1972
SHAVINDER SINGH Vs. UNION OF INDIA
September 18, 1972
SHEO DHIAN SINGH Vs. STATE OF HARYANA
April 11, 1972
SHER SINGH Vs. MEHAR SINGH ETC.
April 7, 1972
SHERA Vs. JIWANI
July 14, 1972
SHIBCHARAN Vs. STATE OF HARYANA
April 24, 1972
SHISHPAL Vs. A L FLETCHER
April 20, 1972
SHIVJIT SINGH Vs. CHARAN SINGH
September 13, 1972
SHRI DEV DUTT GUPTA, OFFICIATING SUB DIVISIONAL ENGINEER, P. W. D. B AND R. Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, PUBLIC WORKS DEPARTMENT.
May 16, 1972
SHRI KHUSHI RAM GILL Vs. STATE OF PUNJAB THROUGH FINANCIAL COMMISSIONER, TAXATION, PUNJAB, AND ANR.
January 24, 1972
SHRI SHADI LAL Vs. THE DEPUTY COMMISSIONER, GURGAON AND ORS.
May 18, 1972
SHRIMATI SHAKUNTLA, ETC Vs. GENERAL PUBLIC, ETC
October 27, 1972
SHRIOMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR Vs. MAHANT ISHER SINGH CHELA DEVA SINGH
March 3, 1972
SIRI KRISHAN CHANDER Vs. FINANCIAL COMMISSIONER
May 3, 1972
SIS Vs. THE STATE OF PUNJAB
April 26, 1972
SMT. DHANPATI Vs. RATIA
October 13, 1972
SMT. NIRMALA DEVI KAPOOR Vs. KARTAR SINGH AND ORS.
September 5, 1972
SMT. SHAKUNTLA DEVI Vs. M/S. JYOTI TRADERS
August 21, 1972
SOHAN LAL Vs. RATTAN LAL
April 11, 1972
SOHAN SINGH AND OTHERS Vs. SHRI SURJIT SINGH SODHI, COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
October 25, 1972
SOHELA MAL DAYAL SINGH ETC. Vs. THE STATE AGRICULTURAL MARKETING BOARD, THROUGH ITS CHAIRMAN ETC.
March 30, 1972
SONA DEVI Vs. STATE ETC
May 10, 1972
STATE Vs. GURCHARAN SINGH
April 24, 1972
STATE Vs. BHAGLA AND ANOTHER
June 14, 1972
STATE BANK OF PATIALA Vs. UNION OF INDIA
January 14, 1972
STATE OF HARYANA Vs. PHULA RAM
April 3, 1972
STATE OF HARYANA Vs. MANSA RAM
May 3, 1972
STATE OF HARYANA Vs. DEEP CHAND
July 11, 1972
STATE OF PUNJAB Vs. PRITAM DASS
December 12, 1972
STATE OF PUNJAB Vs. KIRPAL SINGH
June 2, 1972
STATE OF PUNJAB Vs. DR. NIRANJAN SINGH DHILLON
August 1, 1972
STATE OF PUNJAB Vs. LAL CHAND JHARU RAM
April 4, 1972
STATE OF PUNJAB Vs. LAND ACQUISITION COLLECTOR KAPURTHALA
April 6, 1972
STATE OF PUNJAB Vs. SARMUKH SINGH
January 3, 1972
STATE OF PUNJAB Vs. S BHAGWANT SINGH
March 8, 1972
STATE OF PUNJAB Vs. MANOHAR LAL
May 24, 1972
STATE OF PUNJAB Vs. DES RAJ
May 19, 1972
STATE OF PUNJAB Vs. OM PARKASH DHARWAL AND ANOTHER
March 17, 1972
STATE OF PUNJAB AND ORS. Vs. LT. J.P.S. KAPOOR
March 7, 1972
STATE OF PUNJAB AND OTHERS Vs. MEHTA HARBANS SINGH
January 7, 1972
SUCHA SINGH Vs. GURNAM SINGH
March 20, 1972
SUCHA SINGH Vs. SHER SINGH
May 23, 1972
SUKHDEV RAJ Vs. STATE
March 10, 1972
SUKHDEV RAJ Vs. DISTRICT MAGISTRATE
March 30, 1972
SUKHDEV SINGH Vs. THE DEPUTY COMMISSIONER, JULLUNDUR AND OTHERS
October 27, 1972
SUKHLAL SHEO NARAIN Vs. COMMISSIONER OF WEALTH-TAX
May 23, 1972
SUNDER SINGH Vs. UNION OF INDIA
February 1, 1972
SURAJ BHAN Vs. BAIDOO JAI RAM
November 29, 1972
SURAJ BHAN Vs. JOGI RAM
April 26, 1972
SURAJ PARKASH Vs. THE STATE OF PUNJAB AND OTHERS
August 9, 1972
SURESH CHANDRA MARWAHA Vs. LAULS PRIVATE LTD
August 7, 1972
SURINDER NATH GOYAL AND ORS. Vs. THE STATE OF PUNJAB THROUGH SECRETARY TO GOVERNMENT, PUNJAB, MEDICAL AND HEALTH DEPARTMENT, CHANDIGARH AND ORS.
December 5, 1972
SURJIT KAUR Vs. GURCHARAN SINGH
March 16, 1972
SURJIT SINGH Vs. SOM DUTT AND OTHERS
November 24, 1972
SURJIT SINGH Vs. THE STATE OF PUNJAB ETC.
May 26, 1972
SURRINDER KAUR Vs. GURDEEP SINGH
June 7, 1972
SUSHMA DEWAN Vs. AJIT KUMAR DEWAN
September 27, 1972
SWARN SINGH Vs. STATE OF PUNJAB
April 18, 1972
T BHANDARI Vs. PUNJAB STATE
March 9, 1972
TAKAN RAM Vs. NARAIN DAS
January 4, 1972
TAKHAT SINGH Vs. PREM CHAND
March 24, 1972
TARA CHAND Vs. S K CHHIBBER
February 24, 1972
TARSEM KUMAR Vs. COLLECTOR OF CENTRAL EXCISE CHANDIGARH
April 24, 1972
THE CO-OPERATIVE GENERAL INSURANCE SOCIETY LTD. AND OTHERS Vs. SURJIT SINGH AND ANOTHER
August 10, 1972
THE DIVISIONAL PERSONNEL OFFICER, DELHI. DIVISION NORTHERN RAILWAY, ETC. Vs. JASWANT RAI ETC.
April 27, 1972
THE MUNICIPAL COMMITTEE Vs. THE STATE OF PUNJAB ETC.
April 21, 1972
THE MUNICIPAL COMMITTEE Vs. STATE OF PUNJAB AND ORS.
April 19, 1972
THE STATE OF HARYANA Vs. NIRMAL SINGH AND OTHERS
November 27, 1972
THE UNION OF INDIA (UOI), ETC. Vs. LACHHI RAM, ETC.
July 17, 1972
THE UNION OF INDIA (UOI), ETC. Vs. KIRPAL SINGH, ETC.
March 10, 1972
TILAK RAM AND SONS Vs. STATE OF PUNJAB
April 7, 1972
TIRKHA, ETC. Vs. DWARKA PARSHAD, ETC.
July 12, 1972
TOKHA Vs. SAMMAN
February 3, 1972
TULSA SINGH Vs. STATE OF HARYANA
September 20, 1972
TULSAN DEVI Vs. KRISHNI DEVI
November 9, 1972
UDHAM SINGH AND ANR. Vs. THE INSPECTOR GENERAL OF POLICE AND ORS.
December 13, 1972
UNION OF INDIA Vs. SUCHA SINGH, ETC
January 12, 1972
UNION OF INDIA Vs. KHARATI LAL
September 4, 1972
UNION OF INDIA Vs. CHHATTAR SINGH
August 23, 1972
UNION OF INDIA (UOI) Vs. NAND LAL, ETC.
May 1, 1972
V K JAIN Vs. UNION OF INDIA
May 17, 1972
VARINDER KUMAR Vs. STATE OF PUNJAB
January 25, 1972
VASDEV SINGH BHALLA Vs. CHIEF COMMISSIONER, CHANDIGARH ADMINISTRATION AND OTHERS
May 16, 1972
VED PAL SINGH Vs. BHALLA RAM AND OTHERS
October 24, 1972
VED PARKASH AND ANR Vs. KHUSHI RAM AND ANR
November 23, 1972
VED PARKASH ETC. Vs. FAQIR CHAND ETC.
May 9, 1972
VED PRAKASH SETHI Vs. MUSAFIR TRANSPORT CO. LTD., MANSA AND ORS.
March 9, 1972
VISHAN DASS Vs. JAISI BAI UDE BHAN
January 18, 1972
VISHWAKARMA INDUSTRIES Vs. UNION OF INDIA
May 26, 1972
WALAITI RAM Vs. THAKUR SINGH
October 31, 1972
WARYAM SINGH Vs. UJAGAR SINGH
August 4, 1972
YOG RAJ Vs. THE STATE OF HARYANA
November 15, 1972
YOGINDER MOHAN Vs. STATE OF PUNJAB AND ANOTHER
March 1, 1972
ZILA PARISHAD AMBALA Vs. BANARSI DASS KAPUR
May 23, 1972