Case Index

Title
Date
ABDUL ALI AND OTHERS Vs. HARIJA BIBI
February 21, 1972
ABUJAM GULAP SINGH Vs. INSPECTOR GENERAL OF POLICE
September 12, 1972
ADHIKARIMAYUM BRAJMOHAN SARMA Vs. HEIKRUJAM TOMBI SINGH AND OTHERS
August 4, 1972
AGARWAL AND AGARWAL PRIVATE LIMITED Vs. MUKHERJEE K J ITO
May 31, 1972
AHMADELLAH Vs. MAFIZUDDIN AHMAD AND ANOTHER
June 29, 1972
AHMADUR RAHMAN Vs. REGISTRAR OF COMPANIES
June 9, 1972
AHMED HUSSAIN Vs. MAYA-JAN NESSA CHOUDHURY AND OTHERS
August 4, 1972
AHMED NOOR KHAN Vs. STATE OF ASSAM
March 6, 1972
ANNAPURNA CHAKRABARTY AND OTHERS Vs. KALPANA DEBI AND OTHERS
July 25, 1972
ASSAM CANE SUPPLIERS Vs. INCOME TAX OFFICER
June 22, 1972
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. ROSHANLAL CHOURASIA
September 12, 1972
ASSISTANT COMMISSIONER OF TAXES ASSAM SHILLONG Vs. KEDARMAL KESHARDEO
July 5, 1972
ATTAUR RAHMAN Vs. STATE OF ASSAM
February 25, 1972
BALU MIA Vs. MATIUR RAHMAN CHOUDHURY
March 6, 1972
BANGSHIDHAR GHANSHYAMDAS AND ANOTHER Vs. JALIM CHAND SERAUGI
May 12, 1972
BATUK CHANDRA PATWARI AND OTHERS Vs. KIRTI RAM DAS AND OTHERS
August 4, 1972
BENODE BEHARI DAS GUPTA Vs. BENOY BHUSAN CHOUDHURY
May 26, 1972
BHAGYA NAMASUDRANI AND ANOTHER Vs. BIMAL CHANDRA CHAKRAVARTY
August 21, 1972
BHUTAN CHANDRA PRADHANI Vs. THE STATE OF ASSAM AND OTHERS
April 24, 1972
BOGATOLA Vs. STATE
November 27, 1972
BUDUKA KALITA Vs. STATE OF ASSAM
August 4, 1972
COMMISSIONER OF INCOME TAX Vs. NATHMAL TOLARAM
May 31, 1972
D.R. CHOUDHURY Vs. R.N. DEB AND OTHERS
May 15, 1972
DEORAM HAZARIKA Vs. CHAMA MURA
March 30, 1972
DHIREN BAILUNG Vs. MUST. BHUTUKI AND OTHERS
April 21, 1972
DINBESWAR BARUAH Vs. PUBLICATION BOARD, ASSAM AND OTHERS
April 6, 1972
DINESH CHANDRA CHAKRABORTY Vs. MAHESH CHANDRA ROY
June 9, 1972
DINESH CHANDRA SARDAR AND OTHERS Vs. HARENDRA BISWAS
July 14, 1972
DR. NIRENDRA MOHAN GUHA Vs. STATE OF ASSAM AND ANOTHER
July 28, 1972
GANPATRAI DHANUKA Vs. A. K. BANDOPADHYAY, COLLECTOR, CUSTOMS AND CENTRAL EXCISE, SHILLONG AND ANOTHER
August 30, 1972
GOLAM HAIDAR- ACCUSED PETITIONERS Vs. STATE OF ASSAM
January 3, 1972
HAMENDRA NATH BISWAS Vs. MRINAL KANTI CHOUDHURY
December 5, 1972
HANUMAN PRASAD CHOWKHANI AND ANOTHER Vs. DEVENDRA CHANDRA PAUL AND OTHERS
July 14, 1972
HIRANYA KUMAR BARTHAKUR AND OTHERS Vs. P. C. SAJKIA AND OTHERS
May 9, 1972
IBRAHIM ALI Vs. THE STATE OF ASSAM AND OTHERS
April 10, 1972
IDRIS ALI Vs. ABDUL SAMAD BARBHUVA
June 9, 1972
IRENEBAM NABAKUMAR SINGH Vs. GOVERNMENT OF MANIPUR,
June 5, 1972
JALIM CHAND SARAOGI Vs. DIST MAGISTRATE, KAMRUP, GAUHATI
April 11, 1972
JALIM CHAND SARAOGI Vs. DIST. MAGISTRATE
May 19, 1972
JATINDRA NATH DUTTA Vs. STATE OF ASSAM AND OTHERS
May 9, 1972
KAKODONGA TEA ESTATE Vs. J. N. SAIKIA
August 18, 1972
KAMALA KANTA DAS Vs. BUDHA PRASAD DEWRI AND OTHERS
May 25, 1972
KAMESWAR SINGH AND OTHERS Vs. KHAICHOW SINGH AND OTHERS
August 4, 1972
KANTHI RAM DAS Vs. UTTAM SARMA
September 26, 1972
KESHAB ROY Vs. MALANCHA DEBI AND OTHERS
September 19, 1972
KHARGESWAR DUTTA AND ANOTHER Vs. HIRONMOYEE DUTTA AND OTHERS
July 24, 1972
KHUKI BARMANI Vs. KUMAR PRAKRITISH CHANDRA BARUA AND OTHERS
June 16, 1972
LAIRENLAKPAM RAJBAPU SINGH Vs. WAKAMBAM MANI SINGH
August 9, 1972
LONIMOHON DAS Vs. UNION TERRITORY OF MANIPUR,
July 6, 1972
M/S DEHA ASSAM TEA CO. (P) LTD. Vs. M. M. RAHMAN AND OTHERS
December 18, 1972
M/S. KOTHARI PLANTATIONS & INDUSTRIES LTD Vs. DAKSHINPAT SATRA AND OTHERS
May 12, 1972
MAHABIR PRASAD AGARWALLA Vs. JIBAN CHANDRA HAZARIKA AND ANR.
July 7, 1972
MAHAMAD ALI AND ANOTHER Vs. NIMAR ALI AND OTHERS
September 27, 1972
MAJEE TAHA (ACCUSED) Vs. THE STATE
September 15, 1972
MANIK CHANDRA DAS Vs. THE STATE OF ASSAM AND OTHERS
September 26, 1972
MISS L. RINKIMI Vs. LIANSAWMA
December 22, 1972
MUST. JALIKA BIBI AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
April 25, 1972
NAREN DAS Vs. THE GUWAHATI UNIVERSITY AND OTHERS
August 25, 1972
NIKUNJA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
August 30, 1972
PHANINDRA KUMAR BORA Vs. THE STATE OF ASSAM AND OTHERS
May 25, 1972
PRABHAT CHANDRA SAIKIA Vs. RAJANI BALA DEVI AND OTHERS
July 13, 1972
PRANESWAR DAS AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
July 5, 1972
PRASANNA KUMAR GHOSH AND OTHERS Vs. DHIRENDRA MOHAN DUTTA AND ANOTHER
July 25, 1972
RAJA RAM SONI Vs. KRISHNA PRASAD SINGH
August 25, 1972
RAMANANDA JOYKISHAN AND ANOTHER Vs. MD. ABU HUSSAIN AND OTHERS
March 3, 1972
RAMESH CHANDRA SEAL Vs. DEPUTY COMMISSIONER AND COLLECTOR, KARARUP AND OTHERS
December 22, 1972
ROHIT CHANDRA DAS Vs. THE STATE OF ASSAM AND OTHERS
March 20, 1972
SACHINDRA NATH SEN GUPTA Vs. THE GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY, MALIGAON AND OTHERS
May 3, 1972
SADANANDA BORGOHAIN Vs. THE STATE OF ASSAM AND ANR.
March 3, 1972
SAMSUL HUDA Vs. LONDON AND LANCASHIRE INSURANCE CO. LTD. AND OTHERS
March 17, 1972
SARANGTHEM TONSANA SINGH Vs. SARANGTHEM KALACHAND SINGH
June 27, 1972
SARDAR BIR SINGH Vs. NOOR AHMED AND OTHERS
August 8, 1972
SASHI PRASAD BARUAH Vs. AGRICULTURAL INCOME TAX OFFICER
June 26, 1972
SATISH CHANDRA BRAHMA Vs. BAGRAM BRAHMA AND ANOTHER
November 13, 1972
SATYA BHUSAN SHOME Vs. THE STATE
February 18, 1972
SATYENDRA CHANDRA DAS Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY AND OTHERS
April 5, 1972
SAWNA BRAHMA Vs. ASSAM BOARD OF REVENUE AND ANOTHER
July 12, 1972
SEW NARAYAN CHOUDHURY Vs. M/S. INDIAN ROADWAYS, CALCUTTA AND ANOTHER
July 17, 1972
SHYAMCHARAN DAS AND OTHERS Vs. M/S. NEW CLOTH STORES
September 15, 1972
SIKARIA SONS AND COMPANY Vs. SUPERINTENDENT OF TAXES
June 22, 1972
SIMLA KONGLUI TANGKHUL Vs. WANGMAZUM TANGKHUL AND OTHERS
June 21, 1972
SMT. SARASWATI GOSWAMI AND OTHERS Vs. RAILWAY ADMINISTRATION
August 2, 1972
SREE MOHAN RICE & OIL MILLS Vs. HINDUSTAN MOTOR LTD. AND OTHERS
December 21, 1972
STATE OF ASSAM Vs. NANDA KUMAR SINGH
November 22, 1972
SUDHIR CHANDRA PAL Vs. RAJESWAR DATTA
August 16, 1972
SUKUMAR PAUL Vs. THE STATE TRANSPORT AUTHORITY, ASSAM AND OTHERS
April 20, 1972
SUNIL KUMAR PHUKAN Vs. MT PRATIMA BURAGOHAIN
August 28, 1972
SUNIL RANJAN DE Vs. THE STATE OF ASSAM AND OTHERS
April 17, 1972
SUREN DAS Vs. DHANBAR ALI AND ORS.
December 21, 1972
SURENDRA CHANDRA BISWAS Vs. ANANGA KISHORE BHATTACHARJEE
July 10, 1972
SURENDRA CHANDRA ROY AND ANOTHER Vs. BAIKUNTHA CHANDRA ROY AND ANOTHER
August 23, 1972
SURENDRANATH BARMAN Vs. THE STATE OF ASSAM AND OTHERS
June 22, 1972
SYED ABDUR RAHMAN Vs. TRIPURA MODERN BANK LIMITED (IN LIQUIDATION)
January 31, 1972
T.S. SRIVASTAVA Vs. STATE OF ASSAM AND OTHERS
January 31, 1972
TASERUDDIN SARKAR AND OTHERS Vs. SALIMUDDIN SEIKH AND OTHERS
July 24, 1972
THE BURMAH OIL CO. (INDIA TRADING) LTD Vs. KUNCHANPORE TEA CO. LTD. AND ANOTHER
August 7, 1972
THE COLLECTOR OF KAMRUP Vs. MRS. PARBATI PHUKAN AND OTHERS
May 2, 1972
THE GAUHATI UNIVERSITY Vs. BICHITRA RAM MEDHI
March 21, 1972
THE JOREHAUT TEA CO. LTD. Vs. THE LAND ACQUISITION OFFICER AND OTHERS
May 15, 1972
THE STATE OF ASSAM Vs. LAKHINATH DUARA
July 14, 1972
THE UNION OF INDIA Vs. MD. AYUB
March 30, 1972
THE UNION OF INDIA Vs. M/S. RAMESHWARLALL BHAGCHAND
May 2, 1972
TINSUKIA MIN SAMABAI SAMITY LTD. Vs. JT. SECRETARY TO GOVT. OF ASSAM AND OTHERS
June 12, 1972
TOLARAM BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
May 26, 1972
U. HASAIA POHSHNA AND ANOTHER Vs. U. KILL DHUR AND ANOTHER
July 13, 1972
U. JIM MYNTRI Vs. FRANCIS WELL AND ANOTHER
November 14, 1972
WAHENGBAM MENJOR SINGH Vs. ADWETA DEBOTA
June 6, 1972