Case Index

Title
Date
ABDUL SAKOOR UMAR SAHIGARA Vs. HARACHAND DEY
January 4, 1972
ABHAYA CHARAN PATNAIK Vs. THE STATE OF ORISSA AND ORS.
October 24, 1972
ABHOYA CHARAN SAHU Vs. COMMISSIONER OF ENDOWMENTS
February 18, 1972
AJIB JALLY Vs. CHANDRAMANI DALAL
June 19, 1972
AKBAR ALI Vs. SK LOKMAN
October 3, 1972
AKSHAYA KUMAR PADHI Vs. STATE OF ORISSA
July 10, 1972
AKURA KHATEI Vs. HARIHAR PANDA
November 3, 1972
ANANDA CHANDRA SWAIN Vs. STATE OF ORISSA
September 26, 1972
ANANDA PRAKASH DEY Vs. LOKENDRANATH MAULIK
March 3, 1972
ASHUTOSH RATH Vs. VYSYARAJU BADAREENARYAN
July 20, 1972
BADHU MAJHI Vs. STATE
December 8, 1972
BAHYA KISAN Vs. THE STATE
December 1, 1972
BAIDHAR BEHERA Vs. DIBYASINGHA SAHU
August 17, 1972
BAIDYANATH PANI Vs. STATE OF ORISSA AND ANR.
January 19, 1972
BALABHADRA NISANKA AND ORS. Vs. SUKA DIBYA AND ORS.
January 25, 1972
BALARAM AGASTI Vs. RAMESH CHANDRA MOHANTY
February 14, 1972
BALARAM KHUAS Vs. STATE OF ORISSA
November 9, 1972
BAMADEV MISRA Vs. D C DAS
November 10, 1972
BANAMALI MAHAPATRA Vs. LODGING HOUSE FUND
April 28, 1972
BANCHA BHOL Vs. SARIA BEWA
February 2, 1972
BANTHU KISAN Vs. DUKHI KISANI AND ANR.
November 8, 1972
BARBIL WORKERS UNION Vs. UNION OF INDIA UOI
August 21, 1972
BASUDEV KHADANGA Vs. UNION OF INDIA
September 21, 1972
BATAKRUSHNA NAIK Vs. KHAGESWAR KUNDA
December 1, 1972
BAURI BESSOYI Vs. COMMISSIONER OF ENDOWMENTS
August 4, 1972
BENU MOHANTY Vs. CHAIRMAN STATE TRANSPORT AUTHORITY AND ORS.
July 11, 1972
BERHAMPUR CO OPERATIVE CENTRAL BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 7, 1972
BHAGABAN CHUAN Vs. BHAGABAT CHARAN BHANJ
January 6, 1972
BHOPALNATH SAHU Vs. STATE
March 30, 1972
BINGI KURMAYYA Vs. WOONA BHIMAYYA SUBUDHI
November 23, 1972
BIPENDRA PRADHAN Vs. RABINDRA NARAYAN DAS
September 14, 1972
BIRA MALLIK Vs. CHAITAN MALLIK
August 22, 1972
BRAJABANDHU MOHAPATRA Vs. GOPAL CHANDRA MOHAPATRA
October 7, 1972
BUDHIA MANDAL Vs. RAGHU MANDAL
February 15, 1972
CHAITAN SAHU Vs. DWIJABAR PRADHAN AND TWO ORS.
October 9, 1972
CHAKRA BEHERA Vs. STATE OF ORISSA
November 27, 1972
CHAKRAPANI NAIK Vs. STATE
November 2, 1972
CHANDRAKANTA PANI Vs. KAMALALOCHAN PANI
August 22, 1972
CHOWDHURY G C PARIDA Vs. STATE OF ORISSA
April 3, 1972
COLLECTOR Vs. MAHABIR PRASAD SANTUKA
July 14, 1972
COLLECTOR OF CUTTACK Vs. MAYADHAR SAHU
September 22, 1972
COMMISSIONER OF INCOME TAX Vs. VENILAL DWARKADAS MEHTA
August 1, 1972
DAYALAL N JOSHI Vs. STATE TRANSPORT AUTHORITY
July 20, 1972
DEBENDRANATH KAR Vs. KANHU CHARAN MOHANTY AND ORS.
April 17, 1972
DEBENDRANATH NANDI Vs. NATHA BHUIYAN
December 1, 1972
DHANI MAJHI AND 15 ORS. Vs. THE STATE
April 4, 1972
DHARMANANDA HARIJAN Vs. STATE OF ORISSA
April 7, 1972
DHARNIDHAR SAHU Vs. MANI NAHAK
March 31, 1972
DHOBA NAIK Vs. SABI DEI
December 20, 1972
DHRUBA BHOI Vs. BRUNDABATI BHOIANI
March 10, 1972
DIGAMBAR BHUYAN Vs. NITYANANDA SAHOO
July 3, 1972
DINESH CHANDRA GUHA Vs. SATCHIDANANDA MUKHERJI
January 4, 1972
DOMI BEWA Vs. JOGI DAS
July 26, 1972
DULA BEWA Vs. BALUNKI PADHAN
December 22, 1972
DURGA CHARAN PARIDA Vs. BASANT KUMAR PARIDA AND ORS.
October 24, 1972
DURIYODHAN JENA Vs. DHARAMU JENA
December 11, 1972
G SIMMANNA Vs. MADDU KARIANNA
January 4, 1972
GADADHAR BISOI Vs. STATE AND ORS.
November 27, 1972
GANAPATI RAM AND ORS. Vs. NARASINGHA CHARAN SAHU AND ORS.
February 7, 1972
GANDHARBA PATRA Vs. TARAMANI DEI AND OTHERS
December 8, 1972
GANESH RAM MISRA Vs. KAPILESWAR DEBATA AND ORS.
September 27, 1972
GANESHCHANDRA BANERJEE Vs. JANARDAN THAKUR
March 7, 1972
GANESHCHANDRA BANERJEE (TENANT) Vs. SRI JANARDAN JEU THAKUR BY MARFATDAR SRIDHAROBANDRA KAR (LANDLORD) AND ANR.
August 7, 1972
GANGADHAR CHOUDHURY Vs. SYED SAJID ALI
October 4, 1972
GANGADHAR MALIK AND ANR. Vs. KAHNU SETHI AND ORS.
October 26, 1972
GEETA DEVI AND ORS. Vs. CUTTACK MUNICIPALITY AND ORS.
April 24, 1972
GIRIJA PRASAD BOSE Vs. EXECUTIVE OFFICER JAJPUR MUNICIPALITY
April 25, 1972
GOBINDA, CHANDRA NAIK AND ORS. Vs. DAS AND NAIK AND ORS.
September 18, 1972
GOBINDARAM AGARWALLA Vs. STATE
April 17, 1972
GOKULANANDA MOHANTY Vs. THE MINISTER OF LAW, GOVERNMENT OF ORISSA AND ORS.
September 19, 1972
GOLAM JILANI KHAN Vs. THE STATE
August 10, 1972
GOPILAL AGARWAL Vs. STATE OF ORISSA
February 2, 1972
GOURANGA ROUT AND 23 ORS. Vs. T. JAGANATH PODHAN AND 7 ORS.
June 30, 1972
GOVINDA BHARATI Vs. ADHIKARI BHARATI
March 29, 1972
GOVINDPUR AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY AND Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
November 14, 1972
GYANENDRANATH SHOME AND ORS. Vs. ANAM BHOI AND ANR.
June 23, 1972
HADIBANDHU MALLIK Vs. CHANDRA SEKHAR BEHERA
May 11, 1972
HAJI AHMED HAJI IBRAHIM Vs. HADU SUBUDHI
April 14, 1972
HALADHAR PANDA Vs. NISAKAR NAIK
October 3, 1972
HAREKRUSHNA MISRA Vs. ANANTA THAKUR
January 3, 1972
HARICHAND SHARMA Vs. REGIONAL TRANSPORT AUTHORITY
July 20, 1972
HAZI ALI MOHAMMED OSWAN AND ORS. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
April 20, 1972
HINDUSTAN STEEL LIMITED Vs. KISHORE PRASAD MOHANTY
September 20, 1972
HRUSHIKESH MOHAPATRA Vs. STATE OF ORISSA AND ANR.
November 7, 1972
ISWAR BISWAL AND ANR. Vs. APARTI MISRA AND ORS.
April 24, 1972
ISWAR NAIK AND ORS. Vs. SAMBARU NAIK AND ORS.
August 23, 1972
JAGANNATH MOHANTY Vs. CHANCHALA BEWA
September 22, 1972
JAGANNATH RAY Vs. STATE
June 19, 1972
JANARDAN KAR Vs. STATE OF ORISSA
January 5, 1972
JANHA BEWA Vs. ISWAR GOCHHAIT
January 31, 1972
JAYA MALI Vs. RAMESWAR ALIAS CHUTI GOUDA AND ANR.
April 12, 1972
JOYANARAYAN PANIGRAHI Vs. COMMISSIONER OF INCOME TAX
August 30, 1972
K BHIMA RAJU Vs. STATE
February 25, 1972
KAILASH CHANDRA SAHOO Vs. S M MANJI
April 24, 1972
KANDHO SETHI AND ORS. Vs. KAU KALU PADHAN AND ORS.
April 17, 1972
KASI ROUT Vs. MAHAMMAD SALEH
April 3, 1972
KASINATH SAHU Vs. JAGAMOHAN NANDI
February 7, 1972
KASINATH SAHU Vs. POTHANI NAIK AND ORS.
January 25, 1972
KEDARNATH KAR Vs. SACHIDANANDA PATNAIK AND ORS.
December 19, 1972
KHAGESWAR ROUT Vs. STATE OF ORISSA
November 8, 1972
KHAGESWAR SATAPATHY Vs. GOVINDA CHANDRA NAYAK
July 21, 1972
KISHORE CHANDRA MISRA Vs. GENERAL MANAGER HINDUSTHAN AERONAUTICS LIMITED
September 13, 1972
KONCHADA LAXMINARAYAN SUBUDHI Vs. KONCHADA PADMANAV SUBUDHI
May 11, 1972
KOTASARTHI SENAPATI Vs. KOTINI NARAYAN MURTI & SONS AND ANOTHER
July 28, 1972
KOTHA VISWANATHAM Vs. SURU RAMA RAO AND ANOTHER
May 11, 1972
KRUPASINGHU ROUTRA Vs. PURNA CHANDRA MISRA
June 19, 1972
KRUSHNA CHANDRA MOHAPATRA Vs. CHAKRAKOTA JAGANNATH KHUNTIA
January 14, 1972
KRUSHNA CHANDRA OJHA Vs. STATE
March 29, 1972
KRUSHNA CHANDRA PANI Vs. BALI SAHU
February 14, 1972
KURTI SAHOO Vs. BHRAMARBAR SAHOO
June 23, 1972
LADUKISHORE DAS SRI Vs. STATE OF ORISSA
April 18, 1972
LAND ACQUISITION OFFICER Vs. HIRANMAYEE DEVI
December 19, 1972
LAXMAN DASH Vs. MADAN MOHAN ROUT AND ORS.
June 28, 1972
LAXMINARAYAN AGARWALA Vs. LACHMAN PRASAD AGARWALA
November 8, 1972
LINGARAJ JENA Vs. STATE OF ORISSA AND OTHERS
September 20, 1972
LOKANATH PADHAN Vs. BIRENDRA KUMAR SAHU
February 1, 1972
LUCHAN KISAN Vs. PUNI KISANEN
April 18, 1972
M K RAGHAVAN Vs. MUNICIPAL COUNCIL
October 24, 1972
MADANMOHAN JENA Vs. SRINATH SAMAL
January 4, 1972
MADHABANANDA RAY Vs. STATE OF ORISSA
March 17, 1972
MADHUSUDAN MISRA Vs. STATE OF ORISSA AND ORS.
May 4, 1972
MAHABEER PRASAD DODAKA Vs. THE STATE OF ORISSA AND ORS.
April 24, 1972
MAHADEB MAHAPATRA Vs. SOVA DIBYA
May 4, 1972
MALLI DEI Vs. KANCHAN PRAVA DEI
June 27, 1972
MANAGING DIRECTOR UTKAL DISTRIBUTORS PRIVATE LTD Vs. V S SARMA
February 7, 1972
MANIA BARIK Vs. SUKI BEWA
June 19, 1972
MAZDOOR SANGH TITAGHUR PAPER MILLS NO 3 Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 17, 1972
MIR ABDUL SOVAN Vs. RAFIKAN BIBI
April 6, 1972
MST. NIYAMATUNNISA BIBI Vs. SYED ABDUL MOMIN AND ANR.
December 11, 1972
NANAK CHAND KHANDELWALLA AND ORS. Vs. FAKIR CHAND KHENDELWALLA AND ANR.
March 14, 1972
NANDA MOHARANA Vs. LAKSHMAN MOHARANA
June 26, 1972
NARASINGHA MADALA Vs. BONDOKA NAIK AND ORS.
July 13, 1972
NARASINGHA PATNAIK Vs. STATE OF ORISSA
October 12, 1972
NARAYAN PRASAD MAITY Vs. DAITARI DAS AND ORS.
January 24, 1972
NATABAR SAHU Vs. GOBINDA MOHAPATRA
October 27, 1972
NILAP NAGA AND ORS. Vs. MALATI DEI
January 31, 1972
NIRMAL CHANDRA MISRA Vs. STATE OF ORISSA AND ORS.
November 29, 1972
NRUSINGHA PRASAD DAS Vs. STATE OF ORISSA
April 25, 1972
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. BIDI AND ORS.
March 13, 1972
ORISSA CERAMIC INDUSTRIES LTD Vs. GENERAL SECRETARY ORISSA CERAMIC WORKERS UNION
March 7, 1972
ORISSA ELECTRICAL MANUFACTURE Vs. ASHIS BOSE
July 3, 1972
ORISSA FIBRE Vs. ORISSA STATE ELECTRICITY BOARD
August 17, 1972
ORISSA STATE FINANCIAL CORPORATION Vs. KALINGA TEXTILES LIMITED AND ORS.
September 22, 1972
ORISSA STORES Vs. ASSISTANT SALES TAX OFFICER ROURKELA
October 9, 1972
ORISSA TEXTILE MILLS LTD Vs. CHINTAMANI SAHU BROTHERS
September 27, 1972
P.N.L.DAS Vs. UNION OF INDIA AND ORS
September 20, 1972
PAILI NARAYAN RAO Vs. STATE OF ORISSA
March 7, 1972
PAPU KHAN Vs. FATIMA BABI
January 3, 1972
PARAMANANDA BISWAL Vs. STATE OF ORISSA AND ANOTHER
April 21, 1972
PARASURAM NISANK AND ANR. Vs. DURYODHAN NISANK AND ORS.
May 12, 1972
PARESWAR KHUNTIA AND ANR. Vs. AMARESWAR KHUNTIA AND ORS.
October 24, 1972
PATTA MOHAPATRANI Vs. STATE OF ORISSA
March 28, 1972
PEELAMEDU RAJESWARY Vs. B N MISRA
March 13, 1972
PITABAS PANIGRAHI ALIAS CHOUDHURY Vs. BETA SABHA SINGH
September 29, 1972
PRAMILA DEI Vs. SECRETARY BOARD OF SECONDARY EDUCATION ORISSA
March 6, 1972
PRAVAKAR ACHARYA Vs. SECRETARY, UNITED PURI NIMAPARA, CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
February 22, 1972
PUJA SHYAM SUNDAR PANDA SAMANTA Vs. PUJA JAGANNATH PANDA SAMANTA AND ORS.
July 11, 1972
PUNA BEWA Vs. BABAN SAHU AND ORS.
January 3, 1972
PURNA CHANDRA PATNAIK Vs. KALIDAS SEN
January 31, 1972
PUSPARAJ AND CO Vs. COLLECTOR OF BALASORE
May 2, 1972
RABIRAM BHOI Vs. HARISH CHANDRA JOSHI
June 27, 1972
RADHAKANTA DANDASENA Vs. SUBDIVISIONAL OFFICER AND ORS.
August 29, 1972
RADHAKRISHNA JENA Vs. INSPECTOR OF SCHOOLS, BALASORE CIRCLE AND ORS.
April 17, 1972
RAGHUNATH ALTIA Vs. ARJUNO ALTIA
July 3, 1972
RAGHUNATH BADAPANDA Vs. ARAKHIT SAHU
June 26, 1972
RAHASA RAUL Vs. BIRANCHI NARAYAN PRADHAN
November 30, 1972
RAJ BAHADUR MATHUR Vs. UNION OF INDIA
February 25, 1972
RAJA SARIF Vs. HAZI SAYED MUSARAF ALI CHISTI BUKHARI
March 20, 1972
RAJKISHORE MODI Vs. STATE OF ORISSA
December 22, 1972
RAJKISHORE PANDA Vs. HARIBANDHU MAHALA
June 27, 1972
RAM CHANDRA BADRINARAYAN Vs. STATE OF ORISSA
August 22, 1972
RAMA CHANDRA PALO Vs. KALA PALO
January 14, 1972
RAMESH CHANDRA BARAL Vs. SETTLEMENT OFFICER, DHENKANAL
January 6, 1972
RATNAKAR NAIK Vs. KEDARNATH MOHAPATRA
March 22, 1972
RAVI TALKIES Vs. STATE OF ORISSA
December 1, 1972
S L GUPTA AND SONS Vs. STATE OF ORISSA
March 7, 1972
SADANANDA KISHAN Vs. LALIT MOHAN PATEL
April 26, 1972
SADHOB BHOTRA Vs. HORI BHOTRA
February 1, 1972
SADHU BAG Vs. STATE
February 14, 1972
SADHU DAS AND ORS. Vs. KRUPASINDHU DAS AND ORS.
February 10, 1972
SAFIQUE AHMED AND ANR. Vs. SIRAJ AHMED
May 11, 1972
SAFIUDDIN MD. HUSSAIN ZARIWALA Vs. BAIDHAR PANDA
April 12, 1972
SANATAN BINDHANI Vs. THE STATE
March 15, 1972
SANTAN SAHU Vs. THE PURI MUNICIPALITY THROUGH ITS EXECUTIVE OFFICER
July 11, 1972
SARAT CHANDRA MOHANTY Vs. CHANDRAMANI BOWA
March 14, 1972
SARAT KUMAR DAS Vs. THE STATE OF ORISSA AND ORS.
November 14, 1972
SATCHIKANTA BEHERA Vs. PRAVABATI PRADHAN
April 4, 1972
SATYABADI MAHANTY Vs. PADMA MAHANTIANI
October 25, 1972
SAYED NOORUL HAQUE AND ORS. Vs. MOHAMMED RAFI AND ORS.
April 7, 1972
SECONDARY BOARD OF EDUCATION ORISSA Vs. INCOME TAX OFFICER
January 5, 1972
SEVATI DEVI Vs. RAM PRATAP BANSAL
January 3, 1972
SHREE DURGA GLASS WORKS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 5, 1972
SHRIMATI PARBATI GOENKA Vs. GIRIDHARILAL KAWANTIA AND ORS.
May 29, 1972
SHYAMSUNDER DAS Vs. STATE
May 12, 1972
SILLA LAXMINARAYANA Vs. ARJUNA GAUDO
October 3, 1972
SITARAM SINGHANIA Vs. STATE OF ORISSA
March 29, 1972
SOBHANAPURAM MOHAN RAO Vs. TRINATH BISWALO
February 14, 1972
SOUTH INDIA INSURANCE CO Vs. PURNA CHANDRA MISRA
September 22, 1972
SRI BIHARILAL SHYAMSUNDAR Vs. SALES TAX OFFICER
December 8, 1972
SRIHARI ROUT AND ORS. Vs. STATE OF ORISSA
November 22, 1972
STATE Vs. MAYADHAR RANA
May 29, 1972
STATE Vs. SARANGADHAR BHOI
April 18, 1972
STATE Vs. BAIRAGI CHARAN MOHANTY
May 3, 1972
STATE Vs. KHITISH CHANDRA PALTA SINGH AND TWO ORS.
June 3, 1972
STATE Vs. JAGATRAM SAHU
June 27, 1972
STATE AT THE INSTANCE OF DEPUTY COLLECTOR GENERAL Vs. GEETA DEVI AGRAWALA
December 1, 1972
STATE OF ORISSA Vs. RAMA MUDULI
December 19, 1972
STATE OF ORISSA Vs. VIJOY LAXMI TRADING CO
September 29, 1972
STATE OF ORISSA Vs. NANDA SAHU AND PADAN SAHU
October 12, 1972
STATE OF ORISSA Vs. JOHN BHOTRA
July 18, 1972
STATE OF ORISSA Vs. SRI GURUMURTY PATRA
May 8, 1972
STATE OF ORISSA Vs. RAMA PRADHAN
August 24, 1972
STATE OF ORISSA Vs. NARAHARI PRADHAN
August 30, 1972
STATE OF ORISSA Vs. THAKUR SINGH MUNDA
April 12, 1972
STATE OF ORISSA Vs. MODERN CONSTRUCTION CO
March 27, 1972
STATE OF ORISSA Vs. WORKMEN OF HIRAKUD DAM PROJECT
March 31, 1972
STATE OF ORISSA Vs. SRI RAM AVATTAR AGARWALLA AND CO
April 25, 1972
STATE OF ORISSA Vs. DAMODAR SAHU
April 18, 1972
STATE OF ORISSA Vs. GOLLARI DAMO
May 5, 1972
SUB-COLLECTOR AND LAND ACQUISITION OFFICER Vs. MACHERLA SATYANARAYANA
July 17, 1972
SUBAL CHARAN JENA AND BRUNDABAN SABU Vs. STATE OF ORISSA AND ORS.
February 14, 1972
SUDHIR KUMAR GUPTA Vs. STATE OF ORISSA AND ORS.
January 4, 1972
SUPERINTENDING ENGINEER NATIONAL HIGHWAY PROJECT Vs. BAIDHAR LENKA
January 28, 1972
SURAJ PRASAD SAHU Vs. STATE
April 7, 1972
SURENDRANATH PRADHAN Vs. STATE
May 29, 1972
SURYAMONI SWAIN Vs. BASANTA KUMAR MOHANTY
December 22, 1972
SUSHANTA KUMAR CHAND Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY
July 7, 1972
T. YERUKU NAIDU AND ANR. Vs. J. BASAVA RAJU
January 27, 1972
TABHA DEI AND ORS. Vs. DOLGOBINDA SAHU
January 11, 1972
TARAKANTA BHADRA Vs. BHANU CHARAN SAHU AND ORS.
June 27, 1972
THE ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. VANITA KALYANI AND ORS.
February 15, 1972
THE SAMBALPUR TRANSPORT AND TRADING COMPANY LTD. Vs. RADHA KISHAN AGARWALLA AND ORS.
May 2, 1972
THE STATE Vs. SK. DIJIJAN
March 20, 1972
THE UNION OF INDIA (UOI) AND ANR. Vs. C.L. ADHIKARI AND ORS.
April 4, 1972
TRIBIKRAM AND MISRA Vs. SMT. CHANDRAMANI NARAYAN SWAMY
January 18, 1972
TRILOCHAN DAS Vs. BHASKAR PARIDA AND 8 ORS.
August 8, 1972
TRINATH PARIDA Vs. SOBHA BHOLAINI
July 25, 1972
UDAYANATH ROUT Vs. STATE OF ORISSA
January 4, 1972
UDHAB CHARAN SAMAL AND 4 ORS. Vs. THE STATE
December 20, 1972
UNION OF INDIA (UOI) AND ANR. Vs. SADHA BEWA AND ORS.
June 30, 1972
UTSABA PRADHAN Vs. KANDHUNI CHOUDHURY
October 9, 1972
VULCAN INDUSTRIES PVT LTD Vs. REGISTRAR OF COMPANIES
January 12, 1972
WORKMEN UNDER THE DIRECTOR OF HEALTH SERVICES Vs. DIRECTOR OF HEALTH SERVICES
September 21, 1972
YULITHA HYDE Vs. STATE OF ORISSA
October 24, 1972