Home
Case Index
Title
Date
A K GHOSH Vs. STATE
October 4, 1972
A. K. GHOSH & BROS. Vs. STATE OF WEST BENGAL
March 16, 1972
ABDUL ALIM Vs. COMMISSIONER OF WAKFS WEST BENGAL
May 23, 1972
ABDUL RAHIM Vs. KAMALAPATI MUKHERJEE
May 18, 1972
ADHIR CHANDRA DEY ON BEHALF OF MAHADEV CHANDRA DEY and BABU Vs. COMMISSIONER OF POLICE CALCUTTA
April 26, 1972
AHINDRA NATH MUKHOPADHYAYA Vs. MANMATHA NATH KURMI
July 31, 1972
AJIT KUMAR ROY Vs. SATYA BALA DUTT
August 3, 1972
ALOKA DEY Vs. MRINAL KANTI DEY
August 11, 1972
AMAL CHAKRABORTY Vs. STATE OF WEST BENGAL
February 3, 1972
AMAL CHANDRA CHATTERJEE Vs. PROMOD KUMAR BANERJEE
February 28, 1972
AMOLA BHATTACHARJEE Vs. COMMERCIAL TAX OFFICER
March 15, 1972
ARAN PROKASH RAY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
August 25, 1972
ARUN GENERAL INDUSTRIES LTD Vs. GUNNY TRADING CO
April 18, 1972
ASHOKE KUMAR SHARMA Vs. THE STATE
June 27, 1972
ASIATIC PAINTS and CHEMICALS Vs. STATE OF WEST BENGAL
August 9, 1972
ASMI PRAMANIK Vs. VICE CHANCELLOR BURDWAN UNIVERSITY
June 19, 1972
ASSISTANT CONTROLLER OF CUSTOMS FOR PREVENTION Vs. NEW CENTRAL JUTE MILLS CO LTD
August 25, 1972
ASWINI KUMAR BARIK Vs. FULKUMARI DASSI
February 24, 1972
ATMA RAM KANORIA Vs. MAHABIR PRASAD BAGRODIA
September 20, 1972
B B MONDAL Vs. STATE OF WEST BENGAL
August 9, 1972
BABULAL N SHUKLA Vs. JESHANKAR N SHUKLA
March 15, 1972
BAHADURMAL SETHIA Vs. STATE OF WEST BENGAL
May 5, 1972
BAIDYANATH KUNDU Vs. JYOTSHNA RANI KARMAKAR
February 7, 1972
BANK OF INDIA Vs. NATIONAL IRON AND STEEL CO LTD
July 31, 1972
BANWARILAL PASARI Vs. D R KOHLI
January 19, 1972
BASDEO SINGH Vs. BINODE BEHARI GHOSAL
December 12, 1972
BEDANA BALA DASSI Vs. CALCUTTA STATE TRANSPORT CORPORATION
January 31, 1972
BENARASI PROSAD SHARMA Vs. BHAGWAN CHOUDHURY
January 7, 1972
BENODE CHATTERJEE Vs. PURNENDU NATH TAGORE
December 7, 1972
BHARAT COMMERCE AND INDUSTRIES LTD Vs. REGISTRAR OF COMPANIES
April 28, 1972
BHARATI PRIVATE LTD Vs. R S CHADDA
March 2, 1972
BHIMRAJ SOMANI Vs. STATE OF WEST BENGAL
August 16, 1972
BIBHUTI BHUSAN ROY Vs. STATE OF WEST BENGAL
November 29, 1972
BIJOY KUMAR KARNANI Vs. LAHORI RAM PRASHER
March 17, 1972
BINAPANI DEVI Vs. SARAMA DEVI
May 31, 1972
BIRENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
August 22, 1972
BISHNU DAS Vs. STATE OF WEST BENGAL & ORS.
June 27, 1972
BOSE MANNA AND COMPANY PVT LTD Vs. ADDITIONAL LAND ACQUISITION OFFICER
August 7, 1972
CAREW AND CO LTD Vs. SAILAJA KANTI CHATTERJEE
February 1, 1972
CENTRAL INLAND WATER TRANSPORT CORPORATION Vs. SECOND LABOUR COURT
December 14, 1972
CHAITANYA CHARAN NAYAK Vs. MANIK CHANDRA NANDY
July 28, 1972
CHAMELI BIBI Vs. KANHAIYALAL AGARWALLA
September 19, 1972
CHANCHAL KUMAR CHATTERJEE Vs. INCOME TAX OFFICER B WARD
March 17, 1972
CHITTARANJAN MONDAL Vs. SANKAR PROSAD SAHANI
May 18, 1972
CHITTARANJAN ROY Vs. DAMODAR VALLEY CORPORATION
September 25, 1972
CHUNILAL BASU Vs. HONBLE CHIEF JUSTICE OF THE HIGH COURT AT CALCUTTA
May 15, 1972
CHUNILAL DAS GUPTA Vs. STATE OF WEST BENGAL
February 2, 1972
COLLECTOR OF CUSTOMS Vs. MD HABIBUL HAQUE
March 29, 1972
COMMERCIAL TAX OFFICER CENTRAL SECTION WEST BENGAL Vs. B C NAWN AND BROS PRIVATE LTD
January 13, 1972
COMMISSIONER OF INCOME TAX Vs. HOOSEN KASAM DADA INDIA LTD
January 6, 1972
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CO LTD
March 9, 1972
COMMISSIONER OF INCOME TAX Vs. HIND COMMERCIAL COMPANY
March 28, 1972
COMMISSIONER OF INCOME TAX Vs. SIEWART AND DHOLAKIA PRIVATE LTD
March 28, 1972
COMMISSIONER OF INCOME TAX Vs. MAHABIR PRASAD PODDAR
June 2, 1972
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM CORPORATION OF INDIA LTD
August 24, 1972
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. AMARENDRA NATH MUKHERJEE
January 5, 1972
COMMISSIONER OF INCOMETAX Vs. NAWAB MUSHRAF HOSSAIN
May 9, 1972
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. PULIN BEHARI MONDAL
August 3, 1972
CORPORATION OF CALCUTTA Vs. HINDUSTHAN CONSTRUCTION CO LTD
March 1, 1972
CORPORATION OF CALCUTTA Vs. BUILDING TRIBUNAL
March 2, 1972
CORPORATION OF CALCUTTA Vs. COSSIPORE OIL MILL
May 23, 1972
DEBENDRA NATH PAL Vs. STATE OF WEST BENGAL
June 2, 1972
DEBI MATA Vs. STATE OF WEST BENGAL
May 3, 1972
DHEMO MAIN COLLIERIES AND INDUSTRIES LTD Vs. COMMISSIONER BURDWAN DIVISION
October 4, 1972
DIAMOND SUGAR MILLS LTD Vs. INCOME TAX OFFICER C WARD
July 21, 1972
DULAL CHANDRA SEAL Vs. SARASWATI DUTTA
August 2, 1972
DWIJAPADA HALDAR Vs. PRAFULLA CHANDRA HALDAR
March 30, 1972
EASTERN DRUG COMPANY LIMITED Vs. STATE OF WEST BENGAL
December 1, 1972
EISHU CHUGANI Vs. RANGLAL AGARWALA
February 25, 1972
ELECTRICAL INDUSTRIES CORPORATION Vs. UNION OF INDIA
February 4, 1972
ESSRS SRICOL CHEMICALS INDUSTRIES P LTD Vs. DIRECTOR OF ENTRY TAXES GOVERNMENT OF WEST BENGAL
October 4, 1972
FEDERATION OF BUS SYNDICATE Vs. STATE OF WEST BENGAL
September 1, 1972
GILLORAM GOURI SHANKAR Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
March 9, 1972
GIRIJA SINGH Vs. CORPORATION OF CALCUTTA
March 8, 1972
GOBINDA BAKSHI Vs. STATE OF WEST BENGAL
March 9, 1972
GOGUR CHANDRA DHOLLEY Vs. ABDUL JABBAR MOLLA
May 11, 1972
GOKULANANDA ROY Vs. TARAPADA MUKHARJEE
February 25, 1972
GOPAL CHANDRA DAS Vs. STATE OF WEST BENGAL
June 9, 1972
GOPAL CHANDRA DAW Vs. BIMALABALA HAZRA
July 21, 1972
GOPAL CHANDRA MAZUMDAR Vs. COMMISSIONER OF POLICE
June 13, 1972
GOSTA BEHARI ROY Vs. P C GHOSH AND CO
June 14, 1972
GOURIBALA SADHUKHAN Vs. JIBANKRISHNA SADHUKHAN
July 19, 1972
GOUTAM GOSWAMI Vs. DISTRICT MAGISTRATE BIRBHUM
September 26, 1972
GURUPROSAD MAZUMDAR Vs. RAILWAY BOARD
August 8, 1972
HAHNEMEN PUBLISHING CO P LTD Vs. DINESH CHANDRA GHOSH
May 5, 1972
HAJI MUNNA MIA AND CO PVT LTD Vs. UNION OF INDIA
January 13, 1972
HARAN CHANDRA KHALO Vs. GOPAL DAS
July 28, 1972
HARI PADA MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
June 6, 1972
HARIDAS ROY Vs. CALCUTTA COMMERCIAL BANK LTD
March 9, 1972
HEMANTA KUMAR DEY Vs. TARAMANI DEVI TIBRIWALLA
February 9, 1972
HINDUSTHAN STEEL LTD. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
June 20, 1972
HIRALAL DEB GUPTA Vs. SALIL KUMAR PAUL
September 20, 1972
HIRALAL GHOSE Vs. LAL BEHARY GHOSE
March 13, 1972
HIRENDRA NATH BAKSHI Vs. RAM JAUHAR
June 15, 1972
HIRENDRA NATH SEN GUPTA Vs. UNION OF INDIA
June 29, 1972
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
January 31, 1972
I S P TRADING CO Vs. UNION OF INDIA
February 21, 1972
INCOME TAX OFFICER "G" WARD Vs. INDIA FOILS LTD
March 6, 1972
INDIA FOILS LTD Vs. INDUSTRIAL TRIBUNAL WEST BENGAL
January 19, 1972
INDIAN OIL CORPORATION LTD. Vs. STEWARTS AND LLOYDS OF INDIA LTD.
August 9, 1972
INDURANI DEY Vs. NANDALAL DEY
March 9, 1972
ISWAR JAGANNATH DEB JEW Vs. FATIK CHANDRA SEAL
March 14, 1972
ISWAR SINGH KRIPAL SINGH AND CO Vs. RAJPUTANA TRADING CO LTD
July 4, 1972
JAGADISH CHANDRA SAHOO Vs. SANTOSH KUMAR NAYAK
July 18, 1972
JAGANNATH DEB ROY Vs. BYOMKESH ROY
July 31, 1972
JAHAR LAL MANNA Vs. TARAKESWAR JEWS SHEBAIT
February 4, 1972
JALADHAR METEY Vs. STATE
December 14, 1972
JAMUNA PRASAD CHOWRASIA Vs. KISHORILAL PODDAR
July 28, 1972
JAY ENGINEERING WORKS LTD Vs. M G WAGH
July 14, 1972
JHABARMAL AGARWALLA Vs. N B DAS GUPTA
November 30, 1972
JIBANDHAN DEY Vs. UNITED EXIBITORS
July 24, 1972
JIWANDAS AGARWAL Vs. NARAYANDAS DEORA
May 12, 1972
JUTE INVESTMENT CO LTD Vs. S K SRIVASTAVA
May 4, 1972
JUTHIKA SIRCAR Vs. OFFICIAL TRUSTEES OF WEST BENGAL
December 20, 1972
KAILESWAR SINGH Vs. UPENDRA NATH KOYAL
January 19, 1972
KALIDAS CHOWDHURY Vs. WEALTH TAX OFFICER G WARD
September 12, 1972
KAMAL PRASANNA ROY Vs. MAURICE HYAM
August 3, 1972
KAMALABALA DEVI Vs. DURGACHARAN DUTTA
August 25, 1972
KANAILAL GHOSAL Vs. ENA DUTTA
December 22, 1972
KANAK DAS Vs. RAM LAKHAN SHAW
March 13, 1972
KANCHANGANGA CO LTD Vs. STATE OF WEST BENGAL
December 14, 1972
KARAM CHAND THAPAR AND BROS P LTD Vs. H H JETHANANDANI
January 24, 1972
KARTIC CHANDRA DE AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
July 28, 1972
KARTIC PROSAD KHETTRY Vs. AMAR NATH KHETTRY
May 24, 1972
KARTICK CHANDRA DAS Vs. TWENTY FOUR PARGANAS ZILLA PARISHAD
February 10, 1972
KARTICK DAS Vs. STATE
January 19, 1972
KESHAB CHANDRA DATTA Vs. BALLYGUNGE ESTATE PVT LTD
January 6, 1972
KESHAB CHANDRA DATTA Vs. BALLYGUNGE ESTATE PRIVATE LTD
January 5, 1972
KESHAB CHANDRA DUTTA Vs. BALLYGUNGE ESTATES PRIVATE LTD
May 6, 1972
KHANTA MONI SAHA Vs. SHYAM CHAND PRAMANICK SAHA
June 15, 1972
KOKARMAL GURUDAYAL Vs. SAGARMAL BENGANI
February 23, 1972
KOTHARI TRADING AND INVESTMENT CO PVT LTD Vs. UNION OF INDIA
June 28, 1972
LABANYA BALA DEBI Vs. PARUL BALA DEBI
March 28, 1972
LALL KRISHNA MUNDRA Vs. FATICK CHANDRA HAZRA AND ORS.
June 15, 1972
LAXMANI MEWAL DAS Vs. INCOME TAX OFFICER I WARD
January 13, 1972
LIFE INSURANCE CORPORATION OF INDIA Vs. M L DALMIA AND CO LTD
January 31, 1972
LINOTYPE AND MACHINERY LIMITED Vs. COMMERCIAL TAX OFFICER
June 16, 1972
M/S. JASWANFRAI & BROTHERS Vs. THE INCOME TAX OFFICER
February 18, 1972
MADAN MOHAN GHOSH Vs. SISHU BALA ATTA
July 28, 1972
MADANLAL CHOWDHURY Vs. INCOME TAX OFFICER
February 16, 1972
MADANLAL JINDAL Vs. INCOME TAX OFFICER C WARD
May 25, 1972
MADANLAL KHAITAN Vs. COMMERCIAL TAX OFFICER SILIGURI
February 15, 1972
MADHURI SARKAR Vs. CORPORATION OF CALCUTTA
January 6, 1972
MADHUSUDAN GOSWAMI Vs. DISTRICT MAGISTRATE
August 4, 1972
MAHAMMAD NAZAHARUL HAQUE Vs. B BAGCHI I P J P
November 29, 1972
MAHARAM ALI Vs. DINANATH PRASAD SHA
December 21, 1972
MAHARAM ALI Vs. DINANATH PRASAD SHA
December 20, 1972
MALHATI TEA SYNDICATE LIMITED Vs. REVENUE OFFICER JALPAIGURI
February 21, 1972
MANINDRA CHANDRA SEN Vs. UNION OF INDIA
December 13, 1972
MANINDRA NATH BOSE Vs. BALARAM CHANDRA PATNI
July 28, 1972
MANJURANI DAS Vs. BIBHUTI BHUSAN PARAMANICK
December 19, 1972
MANMAL BHUTORIA Vs. STATE OF WEST BENGAL
July 14, 1972
MESSRS BALDEO DAS RAM NARAYAN Vs. SM MAINA BIBI
March 21, 1972
MEWALAL AGARWALLA ON BEHALF OF OM PROKASH AGARWALLA Vs. STATE OF WEST BENGAL
April 19, 1972
MIHIR KR. SANYAL Vs. COMMISSIONER OF EXCISE, WEST BENGAL
September 25, 1972
MIRA BOSE Vs. SANTOSH KUMAR BOSE
October 3, 1972
MIRA BOSE Vs. SANTOSH KUMAR BOSE
March 8, 1972
MOHD. ABDUL GANI Vs. SHIBAPADA MOOKERJEE
October 4, 1972
MONORANJAN ROUTH Vs. STATE OF WEST BENGAL
April 21, 1972
MONOTOSH BANERJEE Vs. STATE
June 20, 1972
MOZAFFAR HOSSAIN MOLLA Vs. MUNICIPAL COMMISSIONERS OF GARDEN REACH MUNICIPALITY
October 4, 1972
MUKTIPADA MONDAL Vs. ABDUL JABBER
September 7, 1972
MUKUNDA MURARI SHAW Vs. K SEN MEMBER BOARD OF REVENUE WEST BENGAL
March 15, 1972
MUNILAL BHAGWAT SHARAN Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY
May 10, 1972
MUNJUSHA DEBI Vs. SUNIL CHANDRA MUKHERJEE
March 21, 1972
MURLIDHAR SURDA Vs. INCOME TAX APPELLATE TRIBUNAL
August 4, 1972
N N SINGH Vs. GENERAL MANAGER CHITTARANJAN LOCOMOTIVE WORKS
October 3, 1972
N.G. CHAKRAVARTY Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND OTHERS
August 30, 1972
NARANDAS PARMANAND DAS Vs. INCOME TAX OFICER
February 7, 1972
NARAYANI DEVI Vs. TAGORE COMMERCIAL CORPORATION LTD
June 27, 1972
NETAI HALDER Vs. STATE
July 14, 1972
NEW BEERBHOOM COAL CO LTD Vs. JOINT DIRECTOR OF MINES SAFETY
August 18, 1972
NEW CENTRAL JUTE MILLS CO LTD Vs. DWIJENDRALAL BRAHMACHARI
February 2, 1972
NIRANJANLAL RATAN KUMAR Vs. KALURAM MAHADEO PROSAD
August 21, 1972
NIRMAL KUMAR BANERJEE Vs. STATE
May 10, 1972
NIRMALA AUDDY Vs. MONOROMA CHAKRABORTY
February 8, 1972
NISHAKAR PAN Vs. MAHEDEB GHOSH
February 2, 1972
NISHITH RANJAN MUKHERJEE Vs. STATE OF WEST BENGAL
August 3, 1972
NURUL HODA Vs. AMIR HASAN
July 31, 1972
NURUL HODA Vs. AMIR HASAN
July 28, 1972
OGHADMAL CHOUDHURY Vs. UNION OF INDIA (UOI)
May 19, 1972
OGHADMAL CHOUDHURY Vs. UNION OF INDIA AND ANOTHER
August 4, 1972
ONKARNATH JAJODIA Vs. BRIJLAL JAJODIA
October 3, 1972
OUAZI ALMAS KHAN AND OTHERS Vs. PRESIDING OFFICER, 7TH INDUSTRIAL TRIBUNAL AND OTHERS
December 22, 1972
P K MUKHERJEE Vs. BIMAL KUMAR MUKHERJEE
January 3, 1972
PARESH CHANDRA ROY Vs. STATE OF WEST BENGAL
November 30, 1972
PASHUPATI ROY Vs. STATE OF WEST BENGAL
April 17, 1972
PASUPATI ROY Vs. STATE OF WEST BENGAL
October 3, 1972
PHOTO-OPTICAL CO PVT LTD Vs. UNION OF INDIA
October 3, 1972
PHUL CHAND RANILIA Vs. BALLABHADAS AGARWAL
May 2, 1972
PIRU CHARAN PAL Vs. MINOR SUNILMOY NEMO
July 31, 1972
PRABHU DAYAL MARWARI Vs. TINKARI BALA DASSI
July 28, 1972
PRADEEP AND CO Vs. COLLECTOR OF CUSTOMS
January 10, 1972
PRADIP LAMP WORKS Vs. PRATAP CHANDRA BASU
April 24, 1972
PRAFULLA CHANDRA MITRA Vs. STATE
July 13, 1972
PRAFULLA KUMAR DUTTA Vs. GANESH CHANDRA BOSE
July 28, 1972
PRAMILA CHAKRABORTY Vs. SUPERINTENDENT, HOOGLY JAIL
May 31, 1972
PRATIMA BAUL Vs. INDU BHUSAN BANERJEE
February 21, 1972
PREM NATH MAYER Vs. REGISTRAR OF TRADE MARKS
January 28, 1972
PRITI RANJAN GHOSH Vs. STATE
September 27, 1972
PROBODH CHANDRA SETT Vs. INCOME TAX OFFICER C WARD
March 16, 1972
PURUSOTTAM LALJI Vs. RATAN LAL AGARWALLA
July 31, 1972
PURUSOTTARN LALJI Vs. RATAN LAI AGARWALLA
June 21, 1972
PUSHPIKA CHATTERJEE Vs. STATE OF WEST BENGAL
April 25, 1972
RADHARAM SOHANLAL Vs. ABANINDRA NATH MITTER
July 28, 1972
RADHYSHYAM SHAW Vs. CORPORATION OF CALCUTTA
February 25, 1972
RAGHUBAR NARAIN SINGH Vs. PACIFIC BANK LTD. (IN LIQUIDATION)
July 14, 1972
RAGHUNANDAN JALAN Vs. COLLECTOR OF CENTRAL EXCISE
February 16, 1972
RAKHAL CHANDRA SAHA Vs. SUKUMAR DEB
July 27, 1972
RAM CHANDRA PAUL Vs. DISTRICT MAGISTRATE
July 28, 1972
RAMANATH AGARWALLA Vs. GOENKA AND CO
August 18, 1972
RAMDAYEE Vs. DHANRAJ KOCHAR
March 8, 1972
RAMESH PROSAD AGARWAL Vs. UNION OF INDIA
February 15, 1972
RAMESH PROSAD AGARWAL Vs. UNION OF INDIA
June 2, 1972
RANGPUR TEA ASSOCIATION LTD Vs. MAKKANLAL SAMADDAR
January 28, 1972
RASHAN AKTAR KHATOON Vs. KRISHNADAS ROY
May 22, 1972
RAYMON ENGINEERING WORKS LTD Vs. UNION OF INDIA
January 7, 1972
RICHARDSON AND CRUDDAS LTD Vs. HARIDAS MUNDHRA
March 30, 1972
ROSHAN ALI MIAN Vs. DISTRICT MAGISTRATE, COOCH BEHAR
May 18, 1972
ROYAL STATIONERY SUPPLY HOUSE Vs. AZIZUL HAQUE
November 30, 1972
RUPCHAYA CINEMA HOUSE Vs. DISTRICT MAGISTRATE 24 PARGANAS
August 7, 1972
S.M. ROY Vs. STERLING GENERAL INSURANCE COMPANY LTD.
July 11, 1972
SABITRI DEVI SARAF Vs. RAMGOPAL MOTILAL KAJORIA
July 28, 1972
SAILENDRA NATH GHOSAL Vs. ENA DUTTA
February 3, 1972
SAKTIPADA KARMAKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
March 15, 1972
SAMBHU DAS PYNE Vs. CORPORATION OF CALCUTTA
January 20, 1972
SANJIB KUMAR MUKHERJEE Vs. NATHUMAL RAMPURIA
July 28, 1972
SARADA SANGHA Vs. ASOKA SENGUPTA
May 30, 1972
SARADINDU DUTT Vs. STATE
May 9, 1972
SARAJUBALA DAS Vs. JYOTI KAMAL DAS
July 18, 1972
SARALA BIRLA Vs. DURGA PROSAD SHASTRI
August 28, 1972
SARVAMANGALA PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
September 21, 1972
SATSANG Vs. KIRON CHANDRA MUKHOPADHYAY
July 18, 1972
SATYANARAYAN MURARKA Vs. RAILWAY BOARD
July 7, 1972
SAUGAR ELECTRICITY SUPPLY Vs. M P ELECTRIC BOARD
May 9, 1972
SCOTT AND SAXBY LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
September 29, 1972
SECRETARY TO THE GOVERNMENT OF WEST BENGAL HOME DEPARTMENTS Vs. RAM CHANDRA CHOUDHURY
March 28, 1972
SHANKAR PRASAD MUKHERJEE Vs. SARAT KUMAR MUKHERJEE AND OTHERS
December 21, 1972
SHANTILAL CHOPRA Vs. PRABIR RANJAN SEN
September 27, 1972
SHASHANKA SEKHAR NAYAK Vs. ALOKA RANI NAYAK
August 18, 1972
SHEIKH HOSSAIN Vs. NAUBAHAR BIBI
January 7, 1972
SHEW PAPER EXCHANGE Vs. INCOME TAX OFFICER C WARD
August 23, 1972
SHOVAKAK KANTA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 11, 1972
SHOVAKAR KANTA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 10, 1972
SHRI KAMAL PRASANNA ROY Vs. MAURICE HYAM
July 14, 1972
SHYAMA SUNDARI DASI DEVI Vs. RAMAPATI CHATTOPADHYA
November 23, 1972
SHYAMAL KUMAR SARKAR Vs. UNION OF INDIA
May 2, 1972
SHYAMAPADA BHATTACHARYYA Vs. AJIT KUMAR BASU MALLICK
August 25, 1972
SHYAMLAL SEN Vs. THE STATE
January 11, 1972
SISIR KUMAR CHANDRA Vs. MONORAMA CHANDRA
January 7, 1972
SISIR KUMAR CHATTOPADHAYA Vs. STATE OF WEST BENGAL
September 7, 1972
SITALA DEBI Vs. MAN BAHADUR
February 3, 1972
SITARAM Vs. BRIDGE INSPECTOR EASTERN RAILWAY HOWRAH
March 28, 1972
SK BAFATULLA MUKHTEAR Vs. STATE OF WEST BENGAL
December 15, 1972
SOUTH EASTERN RAILWAY EMPLOYEES CO OPERATIVE URBAN BANK Vs. PRESIDING OFFICER 1ST INDUSTRIAL TRIBUNAL
February 15, 1972
SREENARAYAN SHROFF & ANR. Vs. SAMBHU PROSAD AGARWAL & ANR.
September 29, 1972
SRI GANESH PROPERTIES PRIVATE LTD. Vs. CORPORATION OF CALCUTTA
July 28, 1972
SRI ISWAR JAGANNATH DEB JEW Vs. FATICK CHAND SEAL
April 11, 1972
SRIKRISHNA SUKLA Vs. DIST. MAGISTRATE
July 26, 1972
SRINATH SINGH Vs. S K BHATTACHARJEE
July 21, 1972
SRINIWAS SUREKA Vs. MADANLAL SEKHSARIA
July 28, 1972
STATE Vs. ANANTA SINGH
May 11, 1972
STATE OF WEST BENGAL Vs. ASITENDRA NATH MITTER
December 22, 1972
STATE OF WEST BENGAL Vs. TARUN KUMAR SEN GUPTA
July 25, 1972
STATE OF WEST BENGAL Vs. TARUN KUMAR SENGUPTA
July 29, 1972
STATE OF WEST BENGAL Vs. MOHAMAD HANIF
June 2, 1972
STATE OF WEST BENGAL Vs. EIGHTH INDUSTRIAL TRIBUNAL
January 13, 1972
STATE OF WEST BENGAL Vs. BHAGIRATHI SILPASRAM LTD.
February 3, 1972
SUBARNARANI MULLICK Vs. BEJOY KUMAR DAW
June 9, 1972
SUBHAS CHANDRA AWAN Vs. DISTRICT MAGISTRATE
February 25, 1972
SUBODH KUMAR MITRA Vs. REVENUE OFFICER
December 22, 1972
SUBODH SINGH MODAK Vs. STATE
December 14, 1972
SUDHANSU SEKHAR MAITY Vs. STATE OF WEST BENGAL
December 14, 1972
SUKUMAR DEB Vs. RAKHAL CHANDRA SAHA
March 29, 1972
SUNIT PRAMANIK Vs. SANTIPUR INDUSTRIES CO OPERATIVE SOCIETY LTD
August 9, 1972
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EASTERN SILK MANUFACTURING COMPANY (P) LTD.
September 14, 1972
SUSAMA BALA SUR ALIAS SUSAMA DASI Vs. BIBHUTI BHUSAN MONDAL
September 27, 1972
SUSHIL KUMAR BAGARIA Vs. B D MOHTA
March 16, 1972
SUSHIL KUMAR DHARA Vs. ELECTION COMMISSION OF INDIA
March 6, 1972
T I AND M SALES LTD Vs. COMMISSIONER OF INCOME TAX
September 15, 1972
TALAKCHAND KANJI VORA Vs. KESHAVLAL DULLABAJJI SHETH
October 5, 1972
TARUN KUMAR SENGUPTA Vs. UNION OF INDIA
April 18, 1972
TEMPA LANDU Vs. RANJIT KUNDU
February 2, 1972
TIRTHAPADA NAG Vs. RAM BABU GUPTA
March 22, 1972
UNION OF INDIA Vs. GANGABISHAN BANSHILAL
March 22, 1972
UNION OF INDIA Vs. BAURIA COTTON MILLS CO LTD
June 12, 1972
UNION OF INDIA Vs. HIND GALVANIZING AND ENGINEERING CO PVT LTD
July 14, 1972
UNION OF INDIA Vs. BAURIA COTTON MILLS AND CO LTD
February 16, 1972
UNITED INDUSTRIAL BANK LTD. Vs. G.C. DEY
February 7, 1972
V.K. MURTI Vs. C.V. RAMA AIYAR
July 7, 1972
VENKATESH DAS MULLICK Vs. KISHORE MOHAN SAHA
June 8, 1972
VIRENDRA GANGJI BHAI VARMA Vs. ALLAHABAD BANK
February 21, 1972
VISHNU AGENCIES PVT LTD Vs. COMMERCIAL TAX OFFICER SEALDAH CHARGE
December 18, 1972
WEST BENGAL FINANCIAL CORPORATION Vs. GLUCO SERIES PRIVATE LTD
June 8, 1972
WORKMEN OF JESSOP AND CO Vs. JESSOP AND CO
October 5, 1972
ZENITH INVESTMENTS PVT. LTD. Vs. PANNA DEBI
July 11, 1972