Case Index

Title
Date
A SESHA REDDY Vs. M NARSIMHA REDDY
March 6, 1972
A SUBHASCHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
August 29, 1972
A SUBHASCHANDRAS BOSE Vs. COURT OF JUDICIAL FIRST CLASS MAGISTRATE ANANTAPUR
December 1, 1972
A VEERA REDDY Vs. STATE OF ANDHRA PRADESH
October 31, 1972
ABBURI NARASIMHA MARTHI Vs. KANCHNMARTHI PEDA JIJJIBABU
November 10, 1972
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
August 29, 1972
ADDITIONAL COMMISSIONER OF INCOME TAX A P HYD Vs. INCOME TAX APPELLATE TRIBUNAL HYD
April 29, 1972
ADIGARLA SIMHACHALAM Vs. ADIGARLA PAPAMMA
March 10, 1972
ALI KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES HYDERABAD
September 6, 1972
ALI MOHAMMAD KHUSRO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES
November 6, 1972
AMEENA BEE Vs. JAMALUDDIN
December 27, 1972
AMIR ALI KHAN Vs. SHAHALAM KHATOOM
October 5, 1972
AMPRO FOOD PRODUCTS Vs. ASHOKA BISCUIT WORKS
September 26, 1972
ANABESHAHI WINE AND DISTILLERIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 14, 1972
ANAMOLU SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
March 20, 1972
ANDHRA CO OPERATIVE SPINNING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH
April 18, 1972
ANDHRA MENNONITE SELF SUPPORTING CHURCH SOCIETY Vs. SUNDRAMMA
June 22, 1972
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. B V RAGHAVENDRA RAO
September 25, 1972
ANUMUKONDA ANJANEYULU Vs. AGRICULTURAL TRADERS
June 9, 1972
ASSOCIATED TANNERS VIZINAGARAM Vs. COMMERCIAL TAX OFFICER
December 14, 1972
ASWARTHANARAYAN GUPTA Vs. E A SRIRAMAYYA
August 17, 1972
B JANGI REDDY Vs. STATE OF ANDHRA PRADESH
February 5, 1972
B JANGI REDDY Vs. STATE OF ANDHRA PRADESH
February 15, 1972
B PEDA BALIAH Vs. RAJESHWAR RAO
January 18, 1972
B PEDDA BALIAH Vs. RAJESHWAR RAO
January 19, 1972
B RAJENDRA OIL MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD
August 18, 1972
B. VENKAT REDDY AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 21, 1972
BADDAM LINGAMMA Vs. REVENUE DIVISIONAL OFIICER KARIMNAGAR
January 25, 1972
BHEEMA RAMASWAMY Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD
June 9, 1972
BHIMAVARAPU SUBBA REDDY Vs. B NAGIREDDY
August 8, 1972
BOARD OF REVENUE HYDERABAD Vs. VALIDITY RAM KRISHNAIAH
October 6, 1972
BOMISETTI RAMAOHANDRA RAO Vs. N R MANIKYA RAO
February 19, 1972
BURAGADDA SATYANARAYANA MURTHI Vs. INCOME TAX OFFICER
February 1, 1972
C SAMBASIVA RAJU Vs. S SHIV RAJ REDDY
July 4, 1972
CENTRAL WAREHOUSING CORPORATION Vs. CENTRAL BANK OF INDIA LIMITED
February 16, 1972
CHARGULLA SITARAMA RAO Vs. PATEL ENGINEERING COMPANY LIMITED
March 10, 1972
CHERUKURU MUTHAYYA Vs. GADDE GOPALAKRISHNAYYA
October 11, 1972
CHINNI JAGANNADHAM and SONS Vs. GENERAL MANAGER S C RAILWAY SECUNDERABAD
October 5, 1972
CHINTALA KOTESWARA RAO Vs. REGIONAL TRANSPORT OFFICER VIJAYAWADA
April 12, 1972
COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs. NIZAM SUGAR FACTORY
March 13, 1972
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO
December 20, 1972
COMMISSIONER OF INCOME TAX Vs. MOHANLAL GOKULDAS AND CO
October 13, 1972
COMMISSIONER OF INCOME TAX Vs. SANKARI MANICKYAMMA SMT
October 22, 1972
COMMISSIONER OF INCOME TAX Vs. HYDERABAD STONE DEPOT
July 14, 1972
COMMISSIONER OF INCOME TAX Vs. HYDERABAD DECCAN LIQUOR SYNDICATE
July 31, 1972
COMMISSIONER OF INCOME TAX Vs. BOWRISANKARA STEAM FERRY CO
June 14, 1972
COMMISSIONER OF INCOME TAX Vs. JANAKI BAI P SMT
June 23, 1972
COMMISSIONER OF INCOME TAX Vs. KAPOORCHAND SHRIMAL
June 30, 1972
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. SUNKARI MANICKYAMMA
October 27, 1972
COMMISSIONER OF WEALTH TAX Vs. P SAKUNTALAMMA SMT
June 21, 1972
COMMISSIONER OF WEALTH TAX Vs. KHAN SAHEB DOST MOHD ALLADIN
July 2, 1972
D SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
June 7, 1972
D VENKATA RANGA REDDY Vs. A SUBHASCHANDRA BOSE
November 17, 1972
D. MORI SETTY AND OTHERS Vs. THE STATE OF A.P. INDUSTRIES DEPT. AND OTHERS
March 27, 1972
DAMERA VENKATA SURYANARAYANA SWAMY Vs. THOTA NARASIMHA
April 17, 1972
DASARI JAYACHANDRA PRASAD Vs. DASARI VENKATA SUBBAIAH
August 2, 1972
DEPUTY COMMISSIONER COMMERCIAL TAXES KURNOOL Vs. SHAH TARAC AND SOWBHAGAMAL
August 2, 1972
DHUMARAO VENKATA RAMANAYYA, S/O PURUSHOTHAMA RAO S.P. SPL. MUNICIPAL ELE. SCHOOL, KAKINADA AND OTHERS Vs. STATE OF ANDHRA PRADESH
August 9, 1972
DIRECTOR OF OPERATIONS ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
September 15, 1972
DIRECTOR OF TECHNICAL EDUCATION HYDERABAD Vs. LALCHAND
July 5, 1972
DORAISWAMI REDDY Vs. M R GOVINDA NAIDU
September 29, 1972
DUGGINALLAKSHMANA RAO Vs. DUGGINA KAKSHMI KATAMMA
July 25, 1972
EASTERN ORE CORPORATION Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
July 6, 1972
EDARA PATTABI SRIRAMA Vs. THADIKAMMAL VEERABHADRA APPALA CHINA RAJANNA
April 12, 1972
ENGALA VENKATA JITENDER REDDY Vs. PRESIDING OFFICER
February 1, 1972
G ABDUL SHUKUR Vs. UNION OF INDIA GOVT OF INDIA
April 14, 1972
G ANANTAIAH Vs. STATE OF ANDHRA PRADESH
January 18, 1972
G L RAHATE Vs. ALL INDIA KHADI AND VILLAGE INDUSTRIES COMMISSIONER
September 1, 1972
G LAKSHMINARAYANA Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE HYDERABAD
February 25, 1972
G LAKSSHMI NARAYANA SARMA Vs. G NARASAMMA
November 9, 1972
G RAJARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 1972
G RAMASWAMY Vs. STATE OF ANDHRA PRADESH
August 30, 1972
G SRINIVASA REDDY Vs. COMMISSIONER OF EXCISE BOARD OF REVENUE
December 6, 1972
G. VENKAT RAM REDDY AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH, AND OTHERS
October 26, 1972
GADDE KOTESWARA RAO Vs. STATE
August 4, 1972
GONE RAJASIMHA RAO Vs. STATE OF ANDHRA PRADESH
February 24, 1972
GOPAL NAIK Vs. HABEEB ALI
January 19, 1972
GOVERNMENT OF INDIA Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD
February 7, 1972
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
January 20, 1972
HUKUMAT RAI DHANUMAL Vs. N VENKAAT KISHAN RAO
August 8, 1972
HUTTI GOLD MINES KAMGAR SANGH Vs. GOVERNMENT OF INDIA
April 14, 1972
HYDERABAD ALLWYN METAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 2, 1972
INDLAMUDI VEERAIAH Vs. VENKATESWARLU
January 21, 1972
INTURI VENKATA SUBBAIAH Vs. INTURI VENKATRAYUDU
December 27, 1972
INTURI VENKAYYA Vs. STATE
March 4, 1972
IQBAL SINGH Vs. A V SUBBA RAO
July 14, 1972
J ADINARAYANA Vs. VISAKHAPATNAM DISTRICT CO OPERATIVE MILK SUPPLY UNION NO 346
September 21, 1972
JALADU AMANTHE RAGHURAMA ARYA Vs. JALADU NAVALAXMI DEVI
July 7, 1972
JALDU ANANTHA RAGHURAMA ARYAALIAS RAMARAO Vs. JALDU NAVALAXMI DEVI
July 17, 1972
JAMEEL AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES NELLORE
June 29, 1972
JAMSHEED KHAN Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD DIVISION HYDERABAD
November 29, 1972
K ASHERAM Vs. ABDULLA
July 3, 1972
K H DENIAL Vs. LIFE INSURANCE CORPORATION OF INDIA
March 28, 1972
K LATA ALIAS RAMA Vs. KALVA DAMODHAR REDDY
October 6, 1972
K NARAYAN SWAMY Vs. STATE OF ANDHRA PRADESH
July 31, 1972
K POCHAIAH Vs. STATE OF ANDHRA PRADESH
February 17, 1972
K R MALLESHA Vs. RAMNATH GAJANAND
March 20, 1972
K SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
October 6, 1972
K Y SODAMMA Vs. K GUNNESWARUDU
September 6, 1972
KADA SAMBAMURTHY Vs. STATE
September 22, 1972
KAHATU BAI Vs. KHATIJA BAI
January 25, 1972
KALAGARLA APPALARAJU Vs. ASST INSPECTOR OF LABOUR
December 15, 1972
KALAMALLAH BABAKKA Vs. OFFICIAL RECEIVER CUDDAPAH
October 6, 1972
KALIKI VEERA REDDY AND CO Vs. STATE OF ANDHRA PRADESH
September 29, 1972
KALLE Vs. STATE OF ANDHRA PRADESH
June 23, 1972
KAMALAMMA AND ANOTHER Vs. SRIRANGAM SUBBA RAO AND ANOTHER
June 27, 1972
KANCHI KAMAMMA Vs. YERRAMSETTI APPANNA
June 27, 1972
KANKATALA NARAYANAMURTHY Vs. SUB COLLECTOR NARSAPUR
April 21, 1972
KARRI NOOKARAJU Vs. PUTRA VENKATARAO
December 20, 1972
KATAMANCHI APPA RAO Vs. KATAMANCHI PARADESAMMA
August 7, 1972
KOMIRESETTI PEDDAMMA Vs. DESU GURUNADHARAO
December 1, 1972
KONDURU RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
December 8, 1972
KOTA NARAYANA Vs. PATHIVADA SURYANARAYAN
July 6, 1972
KOTAGIRI VIDHYADHARA RAO Vs. KOTAGIRI VENKATA KONDA SATYA LALITADEVAMMA
August 16, 1972
KOTLA JAGGAYYA Vs. MALLEPEDDI HARINARAYANA
October 13, 1972
KOTTU KANNA RAO Vs. DISTRICT REGISTRAR OF ASSURANCES AND COLLECTOR
July 3, 1972
KUDAPA SUBBANA Vs. CHITTURI GANDHI
February 23, 1972
KUNCHAM GAVARA RAJU Vs. KUNCHAM SATYANARAYANA
October 27, 1972
KURNOOL MUNICIPALITY Vs. CIVIL ASSOCIATION KURNOOL
October 11, 1972
L MACHI REDDY Vs. WAKF BOARD OF A P
March 27, 1972
LOTHAMASU SAMBASIVA RAO Vs. THADWARTHI BALAKOTIAH
November 14, 1972
M ARIFFUDDIN NIZAMI Vs. D D CHITALE
August 11, 1972
M JAYA GOPAL Vs. EXCISE SUPERINTENDENT NELLORE
April 18, 1972
M KALVA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 6, 1972
M NAGALAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
August 3, 1972
M NAGESWARA RAO Vs. S RAMACHANDRA RAO
July 13, 1972
M RAMACHANDRA RAO Vs. A PAPAYYA SASTRY
September 19, 1972
M. JAMES CHRISTOPHER Vs. DIVISIONAL PERSONNEL OFFICER. SOUTH CENTRAL RAILWAY AND OTHERS.
November 23, 1972
M.K. GOVINDARAJULU CHETTY AND OTHERS Vs. GOVT OF A.P. HYD. AND ANOTHERS
December 25, 1972
MADDULA KASI VISWANADHAM Vs. CHALASANI RADHAKRISHNARAO
April 20, 1972
MAGANTI RAMACHANDRA RAO AND CO Vs. COMMISSIONER OF INCOME TAX
February 15, 1972
MAHADEV BADRI NARAYAN Vs. DORNALA RAMAIAH AND ANOTHER
July 10, 1972
MAJOR MD AHSANUDDM HUSSAIN Vs. HYDERABAD CONSTRUCTION COMPANY LTD
December 5, 1972
MALAKAYYA Vs. AVATI BUCHAMMA
June 7, 1972
MALLU THIMMA REDDY Vs. STATE OF ANDHRA PRADESH
April 12, 1972
MANEPALLI SURYAKANTHAM Vs. MANEPALLI RANGA RAO
July 18, 1972
MANEPALLI SURYAKANTHAM Vs. MANEPALLI RANGA RAO
July 28, 1972
MANGILAL RATHI Vs. KISHEN RAO
January 29, 1972
MANNE KISHTIAH Vs. REVENUE DIVISIONAL OFFICER MEDAK GOVERNMENT OF ANDHRA PRADESH
August 4, 1972
MANNEM BORRAMMA Vs. MANNEM RUKMINAMMA
February 16, 1972
MANYAM JANAKALAKSHMI Vs. MANYAM MADHAVA RAO
March 23, 1972
MASOON SAB Vs. MADAR SAB
June 28, 1972
MIDUMOLU LAKSHMINARASIMHA RAO Vs. VEMURU SARAMMA
July 4, 1972
MIR BARKAT ALI KHAN Vs. SYED SHUJAUDDIN AHMED
October 5, 1972
MOHD YOUSUF ALI Vs. STATE OF ANDHRA PRADESH
March 4, 1972
MUDDANA VENKATESWARLU Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH
November 1, 1972
MUDDANASETTY SURYANARAYANA Vs. VANTAKU PYDAYYA
February 17, 1972
N A SIDDIQUI Vs. STATE OF ANDHRA PRADESH
June 20, 1972
N BHAVANARAYANA Vs. MUNICIPAL COUNCIL PONNUR MUNICIPALITY
March 28, 1972
N NARAYANAMMA Vs. P BHASKER REDDY
March 31, 1972
N SANKARA NARAYANA Vs. TENALI MUNICIPALITY
November 28, 1972
NAGALAKAHMAMMA Vs. IN RE
September 19, 1972
NAGALINGAM Vs. STATE OF A P
February 7, 1972
NAGI REDDY Vs. STATE
June 20, 1972
NARAYANA RAO Vs. C V S LAXMIVILASAM
September 26, 1972
P APPA RAO Vs. P DASAMUNI REDDY
September 5, 1972
P KRISHNA PRASAD Vs. K K VEERABHADRACHARI
August 11, 1972
P SRIRAMAIAH Vs. P PURUSHOTHAMMA RAO
December 28, 1972
PABBATI SHANKARAIAH Vs. INCOME TAX OFFICER A WARD WARANGAL
August 30, 1972
PANCHAYAT SAMITHI Vs. SRIMATHI KETHAVARAPU KANNAMMA
January 17, 1972
PARSA SITARAMA RAO Vs. BONOTHU SEETHALU
September 20, 1972
PARSA SITARAMA RAO & ANOTHER Vs. CHAPALA PITCHAMMA
September 20, 1972
PARU BAI Vs. SLTARAMJL BAJAJ
December 1, 1972
PENDELA NARASIMHAM Vs. PENDELA VENKATA NARASIMHAM
March 22, 1972
PENUMARTHI VENKATRAYUDU Vs. PENUMARTHI
June 19, 1972
POLURI RAMA SEETHAMMA Vs. PERAVALI RAMAIAH
November 9, 1972
PRATTI RAJAMMA RAYALAMMA Vs. PRATTI CHINTAIAH
March 3, 1972
PUBIC PROIECUTOR A P Vs. K P REDDY
September 15, 1972
PUBLIC PROSECUTOR Vs. VANDANAM VENKATA PULLA RAO
February 22, 1972
PUBLIC PROSECUTOR Vs. DOREDLA RAMAYYA
February 15, 1972
PUBLIC PROSECUTOR Vs. V VISWANATHACHARI
March 9, 1972
PUBLIC PROSECUTOR Vs. H P SUNDER
June 30, 1972
PUBLIC PROSECUTOR Vs. BAGGU RAMA MURTI
June 8, 1972
PUBLIC PROSECUTOR Vs. CHOWDARI TEJESWARI RAO
July 21, 1972
PUBLIC PROSECUTOR A P Vs. NALAM SURYANARAYANA MURTY
September 1, 1972
PUBLIC PROSECUTOR A P Vs. POCKU SYED ISMAIL
September 1, 1972
PUCHALAPALLI CHANDRASEKHARA REDDY Vs. OFFICIAL RECEIVER NELLORE
September 20, 1972
PUDI APPA RAO Vs. GOMPA NARAYANAPPA
April 13, 1972
PUTINEEDI KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
September 6, 1972
R D CHAND Vs. CENTRAL GOVERNMENT
November 14, 1972
R RAJAMMA Vs. AVULA SARASWATHAMMA
July 17, 1972
R VENKATASWAMY REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 3, 1972
RACHAPUTI VENKATESWARALU Vs. K SUBRAHAMANYAM
June 13, 1972
RAGBAVULU Vs. GOVERNMENT OF ANDHRA PRADESH
September 4, 1972
RAGHAVENDRARAO Vs. STATE OF ANDHRA PRADESH
January 25, 1972
RAJA MEKA RATHI DEVI Vs. ADIDAM KANAKA VEERABHADRA RAO
August 9, 1972
RAJESWARA REDDY G Vs. COMMISSIONER OF INCOME TAX
March 4, 1972
RAJULAPUDI VENKATRAMAYYA Vs. TATA NARAYANAMMA
July 28, 1972
RAJYA LAKSHMI Vs. SEETHA MAHALAKSHMI
June 15, 1972
RAMACHANDRASWAMI VARU OF UTTARADI MUTT SAMASTHANAM Vs. NAGOBOYINA KOTESWARA RAO
October 4, 1972
RAMADASU JIYYANNA ALIAS JIYYANNA RAO Vs. GOVT. OF A.P. HOUSING AND MUNICIPAL DEPT. AND OTHERS
February 28, 1972
RAMAKRISHNA REDDI Vs. P DASA MUNI REDDI
February 14, 1972
RAMAMURTHI Vs. A CH DANAYYA ALIAS THATHALU
November 23, 1972
RAVURI BHADRAYYA Vs. VELURI SIVARAMA SASTRI
June 27, 1972
RAYABARAPU SOMAYYA Vs. THE ELECTION OFFICER, MAHABUBABAD
December 20, 1972
REDDY AND COMPANY TENALI Vs. STATE OF ANDHRA PRADESH
September 6, 1972
REGIONAL DIRECTOR EMPLOYEES MATE INSURANCE CORPORATION HYDERABAD Vs. VAZIR SULTAN TABACCO CO LTD
April 17, 1972
S M ABDUL HAQ SAHIB Vs. MADURA SOUTH INDIA CORPORATION PVT LIMITED
July 14, 1972
S M PALANIAPPA DEVAR AND SONS TIRUPATHI Vs. COMMERCIAL TAX OFFICER TIRUPATHI
March 6, 1972
S.K. AGARWAL, MANAGER, M/S. TRANSPORT CORPORATION OF INDIA (P) LTD., RECORDS AND CLAIMS OFFICER, M.G. ROAD, SECUNDERABAD, A.P. Vs. THE ASSISTANT INSPECTOR OF LABOUR 14TH CIRCLE, GOVT OF A.P., LABOUR DEPARTMENT, HYD. AND OTHERS
March 1, 1972
SATHI RAMIREDDY Vs. LALITHA SUGAR MILLS
August 17, 1972
SATTU KOTESWARAMMA Vs. SATTU SUBRAHMANYAM
July 5, 1972
SHAIK HUSSAINI Vs. STATE
March 3, 1972
SHAIK MUSTAQ AHMED Vs. STATE OF ANDHRA PRADESH
March 4, 1972
SHANTILAL AND CO Vs. STATE OF ANDHRA PRADESH
February 4, 1972
SHARFUDDIN KHAN Vs. RADHA
December 1, 1972
SOBHANADRESWARA RICE MILL COMPANY Vs. BRAHMACHARI BAVAJI MUTT VIJAYAWADA
September 8, 1972
SOMANATH BARAMAN Vs. S V JAGANNATHA RAO
June 19, 1972
SOMARAJU N V Vs. GOVERNMENT OF INDIA
March 13, 1972
SOUTHERN ROADWAYS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL DIRECTOR HYDERABAD
October 9, 1972
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES Vs. NAWAB TURAB YAR JUNG
June 30, 1972
SRI JAYALAKSHMI BHARAT OIL MILLS Vs. COMMERCIAL TAX OFFICER ONGOLE
February 8, 1972
SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BHADUR ZAMINDAR Vs. STATE OF ANDHRA PRADESH
August 10, 1972
SRIPATHI RAJYALAKSHMI Vs. SRIPATHI SEETAMAHALAKSHMI
June 15, 1972
SRIPATHI RAJYALAKSHMI AND ANOTHER Vs. SRIPATI SEETAMAHALAKSHMI
March 21, 1972
STATE Vs. PIRATI GOPALASWAMY
September 20, 1972
STATE CENTRAL BUREAU OF INVESTIGATION SPECIAL POLICE ESTABLISHMENT HYDERABAD Vs. K VENKATESWARA RAO
September 1, 1972
STATE GOVT OF ANDHRA PRADESH Vs. MANICKCHAND JEEVRAJ AND CO BOMBAY
March 10, 1972
STATE OF ANDHRA PRADESH Vs. GATTIMUKKALA VENKATAREDDY
March 4, 1972
STATE OF ANDHRA PRADESH Vs. DURGA HARDWARE STORES VIJAYAWADA
June 15, 1972
STATE OF ANDHRA PRADESH Vs. SRI RAMA LAXMI SATYANARAYANA RICE MILL
November 30, 1972
STHANAM MUTHU KUMARA KRISHNA MURTHY GURUKKAL AND OTHERS Vs. STHANAM SUDNDARAMMA AND OTHERS
September 1, 1972
SURAMPALLI VIJAYARAMAYYA S RAMAKRISHNA GUPTA Vs. YALAMARTHI SUNDARAMMA
November 14, 1972
SURYAPET CO OPERATIVE MARKETING SOCIETY LTD Vs. MUNSIF MAGISTRATE SURYAPET
March 4, 1972
SWAMINA SATYANARAYANA MURTHY Vs. PANINGIPALLI VISWANADHAM
June 21, 1972
SWARAJ MOTOR WORKS TRUNK Vs. UNION OF INDIA
February 4, 1972
SYED HUSSAIN Vs. STATE OF ANDHRA PRADESH
November 2, 1972
SYED IBRAHIM Vs. STATE
March 9, 1972
SYNTHO PHARM B 4 INDUSTRIAL ESTATE SANATHNAGAR HYDERABAD Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
March 6, 1972
T GOPALAKRISHNA MURTHI Vs. STATE OF ANDHRA PRADESH
April 19, 1972
T PURUSHOTHAM REDDY Vs. HIGH COURT OF A P
January 31, 1972
T RATTAMMA Vs. T VENKATASUBBAMMA
September 22, 1972
T. GOPALAKRISHNA MURTHI AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
April 18, 1972
TANDRA GHANTAYYA Vs. GHANTA ATCHUTARAMAIAH AND OTHERS
August 10, 1972
TARA SINGH Vs. WAHID BI
October 13, 1972
TEJU SINGH Vs. SHANTA DEVI
June 27, 1972
THAMMA RATTAMMA Vs. THAMMA VENKATA SUBBAMMA
September 22, 1972
THANDRALA NARASAIAH Vs. PASTAPURAPU BHADRAIAH
September 10, 1972
THE DIVISIONAL ELECTRICAL ENGINEER Vs. K. AMARAPPA
March 1, 1972
THOLASI VENKATAMUNUSWAMY CHETTY Vs. COMMERCIAL TAX OFFICER CHITTOOR
November 15, 1972
THONDEPU RADHA KRISHNA MURTHY Vs. INTURI KONDALA RAO
March 14, 1972
V GOVINDAMMA Vs. T SUBRAHMANYAM CHETTY
November 21, 1972
V NARAIMHA MURTHY Vs. C VENKATESWARLU
September 20, 1972
V T V RAMANUJA SWAMY DEAD Vs. RAM GNANESHWAR
August 19, 1972
V. VENKATA REDDY AND OTHERS Vs. THE DIRECTOR OF INDUSTRIES AND COMMERCE, GOVERNMENT OF ANDHRA PRADESH, HYDERABAD AND ANOTHER
February 18, 1972
VAJHALA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
April 18, 1972
VANKAYALA NAGESWARA RAO Vs. PECHETTI CHANDRA RAO
July 1, 1972
VANKAYALA NAGESWARA RAO Vs. PECHETTI CHANDRA RAO
July 21, 1972
VASUDEVA Vs. MISRI BAI
October 27, 1972
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1972
VELIGETI RAMAYYA Vs. STATE OF ANDHRA PRADESH
September 20, 1972
VEMUSETTI APPAYYAMMA Vs. LAKSHMAN SAHU
June 30, 1972
VENKATACHALAM Vs. STATE OF ANDHRA PRADESH
March 10, 1972
VENKATARAMA AND CO Vs. ADDITIONAL COMMERCIAL TAX OFFICER KRISHNA
August 14, 1972
VENKATARATNAM K CH Vs. COMMISSIONER OF GIFT TAX
July 31, 1972
VIDYADBARA RAO Vs. LALITBA DEVAMMA
August 16, 1972
Y LAKSHMAIAH Vs. ESSO EASTERN INC
August 22, 1972
Y SRINIVASA RAO Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ASSISTANT COMMISSIONER OF LABOUR
January 24, 1972
YARLAGADDA VEERAIAH Vs. KAWALI MINING CORPORATION
January 21, 1972
YETHIRAJULA NEELAYYA Vs. MUDUMURU RAMASWAMI
June 22, 1972
ZEHRA BEE Vs. RELIABLE CORPORATION PVT LTD
December 11, 1972