Case Index

Title
Date
A P PURANIK Vs. SHOLPUR MUNICIPAL CORPORATION
February 3, 1972
ACHUT PANDURANG KULKARNI Vs. SADASHIV GANESH PHULAMBRIKAR
March 23, 1972
AGRICULTURAL PRODUCE MARKET COMMITTEE SHOLAPUR Vs. PANTAPPA SAYANNA VANGARI
September 29, 1972
AJIT INVESTMENT CO PVT LTD Vs. K G MALVADKAR
June 29, 1972
AJIT SINGH SUNDER SINGH Vs. DHANJISHAW J POONAWALLA
November 20, 1972
ALOO INVESTMENT CO PVT LIMITED Vs. UNION OF INDIA
September 21, 1972
ANANDRAO BAJIRAO DESHMUKH Vs. MAHADEO RAOJI GORE
December 15, 1972
ANUSYABAI Vs. STATE OF MAHARASHTRA
September 7, 1972
ARVIND N MAFATLAL Vs. UNION OF INDIA
June 23, 1972
BALLARPUR COLLIERIES CO Vs. COMMISSIONER OF INCOME TAX
April 14, 1972
BANDU DHANAJI AHIRE Vs. CHATURSING PARWATRAO THOKE
April 25, 1972
BANDU DHANAJI AHIRE Vs. CHATURSING PARWATRAO THOKE
April 24, 1972
BENNETT COLEMAN AND CO LTD Vs. VELJI LAKSHMI AND CO
March 20, 1972
BHARAT BARREL AND DRUM MFG. CO. LTD Vs. B.S. KALELKAR
September 13, 1972
BHARAT LINE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1972
BHILA KESHAV PATIL Vs. GANPATI CHUNILAL KABRE
April 28, 1972
BLAISE LOUIS Vs. NAGPUR UNIVERSITY NAGPUR
June 22, 1972
CABLE AND WIRELESS LIMITED Vs. GANGAL V H
June 26, 1972
CAPSULATION SERVICES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
October 11, 1972
CASTOPHENE MFG CO Vs. JANAKI GILLUMAL
February 10, 1972
CENTRAL BANK EXECUTOR AND TRUSTEE CO. LTD Vs. K.R. PAWAR
July 28, 1972
CHAND LADLESAHEB SHAIKH Vs. DATTATRAYA SHANKAR MALKHARE
August 18, 1972
CHANDKHAN Vs. W N GOUND
July 11, 1972
CHOUTHMAL NATHURAM JOSHI Vs. BHAGWANDAS ZUTALAL MARWADI
November 17, 1972
COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE COMPANY LIMITED
July 19, 1972
COMMISSIONER OF INCOME TAX Vs. SHAH U M PROPRIETOR SHRENIK TRADING CO
June 22, 1972
COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE CO. LTD.
March 19, 1972
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
October 19, 1972
COMMISSIONER OF INCOME TAX Vs. KANHERE D L
October 9, 1972
COMMISSIONER OF INCOME TAX Vs. TATA SONS PRIVATE LIMITED
October 18, 1972
COMMISSIONER OF INCOME TAX Vs. CONFINANCE LIMITED
September 29, 1972
COMMISSIONER OF INCOME TAX Vs. CHIMANLAL B PARIKH
September 29, 1972
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS K BROS
October 2, 1972
COMMISSIONER OF INCOME TAX Vs. JAMNADAS KHIMJI KOTHARI
October 3, 1972
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND MAHINDRA LIMITED
October 4, 1972
COMMISSIONER OF INCOME TAX Vs. VOYANTIZIES J
October 5, 1972
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR
October 5, 1972
COMMISSIONER OF INCOME TAX Vs. NEVILLE N WADIA
September 28, 1972
COMMISSIONER OF INCOME TAX, BOMBAY CITY-II Vs. JAMNADAS KHIMJI KOTHARI
October 4, 1972
COMMISSIONER OF INCOME-TAX Vs. TATA SONS PRIVATE LTD
October 19, 1972
COMMISSIONER OF INCOME-TAX BOMBAY CITY II Vs. U M SHAH PROPRIETOR SHRENIK TRADING CO
June 22, 1972
COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. D L KANHERE
October 9, 1972
COMMISSIONER OF INCOME-TAX BOMBAY CITY-I Vs. J VOYANTIZIES
October 5, 1972
COMUNIDADE DE MOIRA Vs. VASSUDEVA RAMACHANDRA ALDONKAR
December 22, 1972
DADAJI VISHWANATH GOHANE Vs. SHAMRAO
December 15, 1972
DAHANUKAR D M Vs. COMMISSIONER OF INCOME TAX
October 19, 1972
DEORAM ANA PATIL Vs. SONU PUNA PATIL
July 14, 1972
DEVIDAS NARAYAN MORE Vs. CHUNILAL BHAILAL WANI
April 28, 1972
DHANRAJMAL GOBINDRAM AND CO P LTD Vs. STATE OF MAHARASHTRA
September 12, 1972
DHONDI VITHOBA KOLI Vs. MAHADEO DAGDU KOLI
April 18, 1972
DHONDO PANDHARINATH KULKARNI Vs. SBRIPATI DAGDU NIMBALKAR
January 19, 1972
DURGAPRASAD RAMNIWAS PODDAR Vs. MESSRS. AMIN & DESAI
August 3, 1972
GAJANAN BHAN MAGAT Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 21, 1972
GANGADHAR DATTATRAYA SULE Vs. C K P CO OPERATIVE CREDIT BANK LTD
February 1, 1972
GENU TATYABA ZAWARE Vs. TAIBAI GBNU ZAWARE
September 26, 1972
GODAVARI SUGAR MILLS LTD Vs. S RAMAMURTHY
February 16, 1972
GOPALDAS BULAKBIDAS MOHTA Vs. STATE OF MAHARASHTRA
February 14, 1972
GULABRAO WAMANRAO PATIL Vs. S D RAJE AND THE STATE
March 18, 1972
HARBANSINGH AJITSINGH Vs. UNION OF INDIA
October 20, 1972
HARGOVINDSING NARAINSING Vs. COMMISSIONER OF INCOME TAX
October 6, 1972
HARNAM SINGH SARDAR Vs. STATE AND THE DEPUTY CONTROLER OF IMPORTS AND
June 12, 1972
HARSUKH JADHAVJI JOSHI Vs. RAMESH HIMATLAL SHAH
December 4, 1972
HOUSABAI VISHNU YADAV Vs. KASHINATH PANDHARINATH VANPAL
January 29, 1972
HUSEIN ABDUL KARIM PANJU Vs. MARIAMBAI ABDUL RAHIM
February 25, 1972
IDANDAS PHAGUNMAL ASNANI Vs. S E SUKHTANKAR MUNICIPAL COMMISSIONER
April 6, 1972
JAICHAND HOUSILAL GUJARATHI Vs. ANANDA TANJI PATIL
October 27, 1972
JAINARAYAN MANDLAL Vs. AGARWAL PANCH MANDAL KHAMGAON
October 11, 1972
JALANDAR GORAKH KIRTIKAR Vs. SHOBHA J. KIRTIKAR
March 23, 1972
JAMUNABAI SHIVRAM HIREY Vs. MADHAV TRIMBAK MULEY
March 29, 1972
JANARDHAN C. UPADHYE Vs. RAJNI PATEL
November 23, 1972
JATASHANKAR DAYARAM Vs. COMMISSIONER OF INCOME TAX
December 8, 1972
JONATHAN SAMUEL SOLOMON Vs. STATE OF MAHARASHTRA
September 15, 1972
KASHINATH DAMODAR KAD Vs. STATE OF MAHARASHTRA
January 28, 1972
KASTURBAI RATANCHAND GANDHI Vs. S.S. BADOLE
November 9, 1972
KEDA KALU WAGH PATIL Vs. DEVIDAS PANDHARINATH METKAR
March 22, 1972
KESHAV VITHAL MHATRE Vs. ARVIND RANCHHOD PAREKH
July 27, 1972
KHEMRAJ AND ANOTHER Vs. MUNICIPAL COUNCIL, BULDANA AND STATE OF MAHARASHTRA
September 14, 1972
KHUSHAL GAJANANRAO VANJARI Vs. BHAGWAN MAHADEO PATWARI
August 9, 1972
KISAN GANGARAM LUNDE Vs. ADDITIONAL COMMISSIONER POONA
January 24, 1972
KISHAN SALUBA Vs. DHARAMDEVI
March 6, 1972
KISHINCHAND MURJIMAL Vs. BAL KALAVATI
March 14, 1972
KLIM PLASTIC PRODUCTS Vs. PARADISE INDUSTRIAL CORPORATION
August 19, 1972
KONDAJI PUNDULIK LANORE Vs. HARI BALY POTE
April 18, 1972
KONDIBA Vs. GAJANAN
October 19, 1972
KRISHNA Vs. JANARDHAN
December 22, 1972
KRISHNA LAXMAN YADAV Vs. NARSINGHRAO VITHALRAO SONAWANE
March 2, 1972
LACHMANDAS BANSILAL RATHOD Vs. ZUMBERLAL SURAJMAL GANDHI
July 21, 1972
LALIT GOPAL BERRY Vs. M V HIRWAY
April 14, 1972
LATA MANGESHKAR Vs. COMMISSIONER OF INCOME TAX
June 30, 1972
LAXMAN GOPAL JOSHI Vs. NARAYAN GOVIND VIDWANS
April 25, 1972
LAXMINARAYAN DEEPCHAND MAHESHWARI Vs. BHIKU PUNJAJI LEWA
August 1, 1972
LUIZINA CYRIL VAZ Vs. M/S. CALTEX (INDIA) LIMITED
December 15, 1972
M G ANANTHA PADMANABHA SETTY Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AT NEW DELHI
November 30, 1972
MADHAVLAL N. PITTIE Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
February 14, 1972
MADHUKAR TRIMBAKRAO GHISAD Vs. MALTI MADHUKAR GHISAD
July 25, 1972
MAHADEO Vs. STATE OF MAHARASHTRA
November 24, 1972
MAHADEO KISANRAO SALUNKE Vs. STATE OF MAHARASHTRA
November 1, 1972
MAHADEO MAROTI Vs. GANPATI SOUSTHAN
August 9, 1972
MAHADEO RAMCHANDRA DANCE Vs. PYAR ALLI KHAS MOHAMAD TEJANI
December 19, 1972
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. UNION OF INDIA
August 16, 1972
MAHDUKAR VISHRAM SAWANT Vs. STATE OF MAHARASHTRA
December 18, 1972
MANEKJI EDULJI MISTRY Vs. MANEKSHA ARDESHIR IRANI
September 7, 1972
MANOHAR HIRU NAIK PARULEKAR Vs. AGRAWAL MINERALS (GOA) PVT LTD
February 18, 1972
MANOHAR NARAYAN JOSHI Vs. RAMU MHATANG PATEL
August 31, 1972
MANOHAR SRINIVASRAO KSHIRSAGAR Vs. THE STATE OF MAHARASHTRA
December 6, 1972
MARUTRAO BHAURAO SHELKE Vs. AKBARALLI NOORBHAI BOHORI
August 3, 1972
MESSERS IMADALI TAYABALI Vs. COMMISSIONER OF INCOME
January 14, 1972
MINOO MANECKSHAW KALIFA Vs. THE UNION OF INDIA (UOI)
March 20, 1972
MOHAN GOPAL CHAVAN Vs. T R KULKARNI
January 12, 1972
MUNICIPAL COUNCIL Vs. SHRIPAT GANESHLAL
November 23, 1972
NANA RAM KSHIRSAGAR Vs. STATE OF MAHARASHTRA
June 22, 1972
NAOROZE DORABJI BARIA Vs. LABHSHANKAR HARIRAM MEHTA
September 4, 1972
NARASAPPA Vs. STATE OF MAHARASHTRA
July 26, 1972
NARAYANLAL BANSILAL Vs. B N MEATTLE
June 16, 1972
NAZIAZENO FERNANDES Vs. UNION OF INDIA
August 28, 1972
NAZIR GULAM SAHEB BADDI Vs. D.G. MUGWE
October 12, 1972
P RATNAM YESHWANTRAJ MUDLIYAR Vs. VIMALCHANDRA SHIV DATTA GROVAR
August 25, 1972
P.T. ANKLESARIA Vs. UNION OF INDIA
November 29, 1972
PANDURABG SAKHARAM Vs. MAHAARASHTRA REVENUE TRIBUNAL NAGPUR
December 1, 1972
PHIROZE SORABJI PAREKH Vs. B M KAUL
June 15, 1972
PRALHAD GANABA KAPARE Vs. SADABA RAMBHAU BHONSALE
March 8, 1972
PUNJARAM MITHU KIRAD Vs. KHANDELWAL FERRO ALLOYS LTD
April 26, 1972
PURUSHOTTAM RAGHUNATH PANDE Vs. STATE OF MAHARASHTRA
December 12, 1972
R B KHAJOTIA Vs. A S T ZAIDY
June 26, 1972
RAFIQ ISMAIL SHIKALGAR Vs. APPA YESHWANT
September 20, 1972
RAJARAM Vs. GANPATI
December 22, 1972
RAJARAM ATMARAM LANDE AND OTHERS Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, AGRICULTURE AND CO
December 6, 1972
RAMA NINGAPPA JOSHILKAR Vs. KIRTIKUMAR PAWATRAO DESAL
August 17, 1972
RAMANLAL AMARNATH AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 3, 1972
RAMBILAS MOHANLAL KABRA Vs. KRISHNABAL MOTILAL AGRAWAL
October 11, 1972
RAMCHANDRA VINAYAK BADAMIKAR Vs. PAYGONDA SARGONDA PATIL
January 14, 1972
RAMKRISHAN GANPAT FUTANE Vs. MOHAMMAD KASAM
August 21, 1972
RAMOO BAPOO GAIKWAD Vs. STATE OF MAHARASHTRA AND ANR.
February 25, 1972
RATANCHAND BALARAM SHAH Vs. KUMAR GANGABAI SHELGONDA PATIL
February 10, 1972
RESHMABAI Vs. SONA PUNA PATIL
July 14, 1972
SABASTIAN DCRUZ Vs. LAXMAN SHREEPAD DEODHAR
February 1, 1972
SADASSHIVRAO RAGHUNATHRAO GANDEKAR Vs. ANANDRAO RAGHUNATHRAO GANDEKAR
September 21, 1972
SADHU MAHADU JAGDALE Vs. TATYA SADHY JAGDALE
February 7, 1972
SAKHARCHAND BHUKANDAS GUJARATHI Vs. PUNJU CHINTAMAN WANI
February 1, 1972
SANJAY COTTON CO Vs. OMPRAKASH SHIOPRAKASH
August 25, 1972
SARJERAO KONDIBA SAGAR Vs. P G KARNIK
April 11, 1972
SHAKTI ELECTRO MECHANICAL INDUSTRIES PVT LTD Vs. F N LALA
August 30, 1972
SHAKUNTALA Vs. NILKANTH AND OTHER
October 25, 1972
SHAMRAO Vs. STATE OF MAHARASHTRA
September 26, 1972
SHAMRAO KRISHNARAO KADU Vs. NANDKISHORE GHANSHYAMDA JAISWAL
November 9, 1972
SHAMRAO SHIVRAM AKHADE Vs. STATE OF MAHARASHTRA
September 28, 1972
SHANKARLAL LAXMINARAYAN RATHI Vs. GANGABISEN MANIKLAL SIKCHI
February 19, 1972
SHANTABAI RAMCHANDRA GHATGE Vs. PANDURANG RAMCHANDRA MANDLIK
March 27, 1972
SHESHRAO BALIRAMJI KALE Vs. COLLECTOR BULDANA
August 10, 1972
SHEWA LACHHA BANJAR Vs. BHAWARILAL GANESHMAL MARWADI
December 2, 1972
SHRIKANT TRIMBAK INDIKAR Vs. DHONDI DASHRATH JADHAV
March 10, 1972
SITARAM TENSUKHRAI LEKARIA Vs. V R BHOWARE
October 26, 1972
SOMESHWAR BAPURAO NILAKHE Vs. NIVRITTI BABURAO GHOLAVE
March 24, 1972
SOMNATH Vs. TIPANNA RAMCHANDRA JANNU
October 20, 1972
SRICRISHNA C S MOLIENCAR Vs. ELIAS DSOUZA
July 20, 1972
STATE OF MAHARASHTRA Vs. VITHABAI LAXMAN HEDAU (ORIGINAL APPLICANT) AND LAXMAN GANPAT HEDAU (ORIGINAL NON-APPLICANT)
November 28, 1972
STATE OF MAHARASHTRA Vs. JAMUNADEVI SHRIKRISHNA MOHTA
March 13, 1972
STATE OF MAHARASHTRA Vs. JAGASHI LALJI JAIN
August 29, 1972
STATE OF MAHARASHTRA Vs. GOVIND PURUSHOTTAM SHAHANE
February 25, 1972
STATE OF MAHARASHTRA Vs. B.B. LOKHANDE
October 4, 1972
STATE OF MAHARASHTRA Vs. SADHUSINGH
October 24, 1972
STATE OF MAHARASHTRA Vs. RITESH KUMAR DHANJI
December 19, 1972
STATE OF MAHARASHTRA PUBLIC WORKS DEPARTMENT Vs. BAPURAO DNYANOBA CHIDDARWAR
September 13, 1972
STATE OF MAHARASHTRA, COMPLAINANT Vs. JAMUNADEVI W/O SHRIKRISHNA MOHTA, ORIGINAL
March 14, 1972
STEEL PLANT PRIVATE LTD. Vs. THE REPUBLIC FORGE CO. LTD.
October 27, 1972
SUJATAALI MOTEBARALI Vs. RUPCHAND VISHNU DHANDE
March 28, 1972
SUNDRABAI RAMCHANDRA RABADE Vs. ANANDRAO HARIBHAU RABADE
July 3, 1972
SURAJMAL DAGDUAMJI Vs. SHRIKISAN RAMKISAN
July 25, 1972
SURJITSINGH BISHANSINGH Vs. KARANSINGH BANWARILAL
April 17, 1972
SURYAKANT RAMCHANDRA MUDAKE Vs. SHIVLINGA VISHWANATH GHONGADE
April 12, 1972
TENUMAL BISHAMAL SINGHI Vs. AMAR MOHANDAS SINDHI
March 24, 1972
THE STATE OF MAHARASHTRA Vs. DASHRATH LAHANU KADU
September 29, 1972
ULTRA CHEMICAL INDUSTRIES Vs. KISHORE INDUSTRIAL FINE CHEMICAL WORKS
April 4, 1972
UNION OF INDIA Vs. SEKSARAI COTTON MILLS LTD
July 4, 1972
UNION OF INDIA Vs. GOSALIA SHIPPING PVT LTD , MARGAO GOA
February 25, 1972
UNION OF INDIA Vs. KANTILAL NIHALCHAND
September 26, 1972
UNION OF INDIA Vs. SCINDIA STEAM NAVIGATION CO. LTD
October 12, 1972
UTTAM Vs. MUNICIPAL COUNCIL, DARWHA
August 11, 1972
UTTAMCHAND HUKUMCHAND SHET Vs. VISHWANATH BINDRAVAN BUNDELKHANDI
November 24, 1972
VAIJOBA SHAMRAO Vs. VASANT ABAJI
September 22, 1972
VASANT RAMCHANDRA SHARMA Vs. NARAYANIBAI MULCHAND AGRAWAL
April 20, 1972
VIDARBHA HOUSING BOARD Vs. INCOME TAX OFFICER
February 18, 1972
WADILAL DAMODAR SHAH Vs. JOSEPH PAUL ABRAKKAL
March 27, 1972
WEST END HOTEL PVT. LTD. Vs. MANU SUBEDAR
June 28, 1972
Y.G. CHAVAN Vs. PARVATIBAI
February 10, 1972
YASHODABAI KESHAV THAKUR DESAI Vs. BHASKAR MORESHWAR KAMAT
April 4, 1972
ZURI AGRO CHEMICALS LTD Vs. F S WADIA
November 9, 1972