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Case Index
Title
Date
A A KASI ANNAMALAI NADAR AND COMPANY Vs. GOVERNMENT OF MADRAS
September 12, 1972
A ASHA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 14, 1972
A DHODDIAH CHETTIAR Vs. MADUKKARAI (NILIGIRIS) ESTATES TEA FACTORY BY ITS MANAGING PARTNER, T. K. JOGHEE GOWDER
November 23, 1972
A E K KALIAPPA NADAR Vs. S V K R AMIRTHAVALAVANDAMMAL
October 5, 1972
A GOPALAKRISHNA NAIDU Vs. DISTRICT REVENUE OFFICER
January 11, 1972
A GRAHAM Vs. STATE OF MADRAS
September 25, 1972
A K MUTHUKARUPPASWAMY MOOPANAR Vs. SRI MURUGAN THEATRE
August 18, 1972
A K PANDURANGAM Vs. STATE
August 14, 1972
A K RANGANATHAM Vs. GOVERNMENT OF TAMIL NADU
December 5, 1972
A M ARUMUGHAM Vs. COMMISSIONER OF INCOME TAX
February 11, 1972
A M S VEERAPPA CHETTIAR AND SONS Vs. KALIDOSS CHETTIAR AND SONS
July 26, 1972
A M SALI MARICAR Vs. INCOME TAX OFFICER
December 6, 1972
A N K RAJAMANI AMMAL Vs. CONTROLLER OF ESTATE-DUTY
January 10, 1972
A R NARAYANAN Vs. WEALTH TAX OFFICER CIRCLE IV WARD-K AHMEDABAD
November 23, 1972
A RAMAVEL Vs. PANDYAN AUTOMOBILES PVT LTD
July 6, 1972
A S S S SANKARAPANDIA NADAR Vs. STATE OF MADRAS
September 18, 1972
A SANJEEVI NAIDU Vs. DEPUTY COMMERCIAL TAX OFFICER KANCHIPURAM
September 26, 1972
A SOMASUNDARAM Vs. STATE OF TAMIL NADU
March 10, 1972
A SOMU ACHARI Vs. R RAJAMANICKAM
October 31, 1972
A VENKATASAMI NAIDU Vs. STATE OF TAMIL NADU
November 9, 1972
A. LOGANATHAN Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE AND INSURANCE, NEW DELHI AND OTHERS
November 15, 1972
A. SESHAN Vs. A.V. VENKATARAMANASAWAMY ALIAS A.V. VENKATARAMANA IYER
September 22, 1972
A.K. NARAYANAN Vs. COIMBATORE MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
April 28, 1972
A.V. CHINNIAH THEVAR Vs. ANTHONISWAMY,
February 22, 1972
AAS MOHMED ROWTHER Vs. JAINA BIBI
April 18, 1972
AGGARWAL BROS MADRAS Vs. UNION OF INDIA
March 22, 1972
AHMED MOHAMED AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
July 25, 1972
AJAX PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 27, 1972
AL VR ST VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
August 21, 1972
AMBAL AND COMPANY Vs. GOVERNMENT OF MADRAS
June 13, 1972
ANGAPPAN J K K Vs. INCOME TAX OFFICER
December 5, 1972
ANGLO-FRENCH TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL
February 8, 1972
ANGU PILLAI Vs. M S M KASIVISWANATHAN CHETTIAR
August 2, 1972
APPAVOO PILLAI Vs. VIJAYAMBAL AMMAL
February 3, 1972
AR A SHENBAGA NADAR AND P V P BALASUBRAMANIA NADAR Vs. STATE OF MADRAS
August 2, 1972
ARJUNA GOUNDAR AND ANR. Vs. PILLAIYAR GOUNDAR
May 5, 1972
ARMUGHA GOUNDER AND ANR. Vs. K. MARAPPA GOUNDER
January 28, 1972
ARUMUGHA THEVAR Vs. PALANIAMMAL
March 30, 1972
ARUNACHALAM AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL AND ORS.
August 3, 1972
ASBESTOS CEMENT LIMITED PODANUR Vs. GOVERNMENT OF TAMIL NADU
January 20, 1972
ASWINI TRANSPORTS P Vs. POLLACHI ROADWAYS P LTD
March 7, 1972
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. V V V RAJENDRAN
October 11, 1972
AYYATHURAI MUTHURAJA R M Vs. COMMISSIONER OF INCOME TAX
April 21, 1972
B GOPALAKRISHNAN Vs. MEGANATHAN
March 30, 1972
BABULAL Vs. RAILWAY POLICE
July 31, 1972
BALAN ALIAS BALUSAMI MUDALI Vs. STATE
November 7, 1972
BALARAMAN Vs. STATE
September 8, 1972
BALASUBRAMANIA NADALVAR Vs. SARABOJI GOUNDER
November 30, 1972
BHASKARA CAMPHOR WORKS Vs. STATE OF MADRAS
August 8, 1972
BHOONA BI Vs. GUJAR BI
January 12, 1972
BOMBAY HARDWARE SYNDICATE Vs. COMMISSIONER OF INCOME TAX
December 20, 1972
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED Vs. CCT
September 12, 1972
C A KHAJA MOHIDDEN SAHIB Vs. MADRAS STATE WAKF BOARD
January 21, 1972
C BALCHAND Vs. DEVASHOLA NILGIRI TEA ESTATES COMPANY LIMITED
June 27, 1972
C P JANAMMAL Vs. C M RANGANATHAN
March 9, 1972
C P SRINIVASAM PILLAI Vs. CHELLAKUMARA GOUNDER
October 24, 1972
C R RAMACHANDRA GOWDER Vs. C P NANJAPPA
February 3, 1972
C V RAMASWAMY GOUNDER Vs. STATE OF MADRAS
August 7, 1972
C. KISHNASAMI NAIDU Vs. THE COMMISSIONER OF INCOME TAX
April 2, 1972
C.S.NATARAJAN Vs. INSPECTOR OF FACTORIES, COIMBATORE
April 7, 1972
CAUVERY PEAK ESTATE Vs. GOVERNMENT OF MADRAS
September 19, 1972
CHAMPALAL JAIN Vs. DEPUTY COMMERCIAL TAX OFFICER ESPLANADE II DIVISION MADRAS
July 18, 1972
CHANDRASEKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER ARCOT
September 13, 1972
CHATTANATHA KARAYALAR S Vs. EXCESS PROFITS TAX OFFICER
September 12, 1972
CHEMICAL ENTERPRISES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
September 25, 1972
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. R THIRTHALU
June 29, 1972
CHINNASWAMY THEVAR Vs. ELECTION COMMISSIONER (DISTRICT, MUNSIF) AND ORS.
December 13, 1972
COIMBATORE DISTRICT MOTOR THOZHILALAR BUS SERVICE PVT Vs. O NARMADAMMAL
August 31, 1972
COIMBATORE PIONEER MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COIMBATORE
March 1, 1972
COMMISSIONER CORPORATION OF MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 8, 1972
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED
October 13, 1972
COMMISSIONER OF GIFT TAX Vs. K P S V DURAISWAMY NADAR
November 27, 1972
COMMISSIONER OF GIFT TAX Vs. ABDUL RAHMAN ROWTHER A M
March 22, 1972
COMMISSIONER OF GIFT TAX Vs. SHAH MOHANRAJ
April 21, 1972
COMMISSIONER OF GIFT TAX Vs. RUKMANI AMMAL S
April 14, 1972
COMMISSIONER OF GIFT TAX Vs. KRISHNA CHETTIAR M K
February 3, 1972
COMMISSIONER OF GIFT TAX-I Vs. S RUKMANI AMMAL LEGAL HEIR TO THE ESTATE OF THE LATE SESHADRI IYENGAR
April 14, 1972
COMMISSIONER OF H R AND C E MADRAS Vs. PERARULALA RAMANUJA JEER
October 24, 1972
COMMISSIONER OF INCOME TAX Vs. CHOCKALINGAM CHETTIAR P R
December 5, 1972
COMMISSIONER OF INCOME TAX Vs. MECCANO FLOORINGS P LIMITED
December 18, 1972
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS COIMBATORE LIMITED
December 19, 1972
COMMISSIONER OF INCOME TAX Vs. SURYANARAYANA P
April 10, 1972
COMMISSIONER OF INCOME TAX Vs. A S KUPPA AMMAL
February 1, 1972
COMMISSIONER OF INCOME TAX Vs. PUDUKOTTAI COMPANY PRIVATE LIMITED
January 24, 1972
COMMISSIONER OF INCOME TAX Vs. KAITHAN A M
January 17, 1972
COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMI NAIDU U G
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. U J MATAIN
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. SIVALINGAM CHETTIAR V S
March 1, 1972
COMMISSIONER OF INCOME TAX Vs. M S P NADAR SONS
February 16, 1972
COMMISSIONER OF INCOME TAX Vs. CENTRAL STUDIOS P LIMITED
August 17, 1972
COMMISSIONER OF INCOME TAX Vs. INDEN BISELERS
September 20, 1972
COMMISSIONER OF INCOME TAX Vs. BOMBAY AJMEER STORES
June 29, 1972
COMMISSIONER OF INCOME TAX Vs. RAJESWARI VEDACHALAM SMT M
June 29, 1972
COMMISSIONER OF INCOME TAX Vs. PL M TT FIRM
June 13, 1972
COMMISSIONER OF INCOME TAX Vs. A R ADAIKAPPA CHETTIAR
July 19, 1972
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PICTURES P LIMITED
July 25, 1972
COMMISSIONER OF INCOME TAX Vs. U.G. KRISHNASWAMI NAIDU (DECD.) BY L. RS.
January 18, 1972
COMMISSIONER OF INCOME TAX II Vs. M RAJESWARI VEDACHALAM
June 29, 1972
COMMISSIONER OF INCOME TAX II Vs. V S SIVASUBRAMANIAM
March 1, 1972
COMMISSIONER OF INCOME TAX MADRAS II Vs. CENTRAL STUDIOS PRIVATE LIMITED
August 16, 1972
COMMISSIONER OF WEALTH TAX Vs. IDA L CHAMBERS MRS
January 20, 1972
COMMISSIONER OF WEALTH TAX Vs. VASANTHA
April 14, 1972
COMMISSIONER OF WEALTH TAX II Vs. VASANTKUMAR GOVINDJI KOTAK
April 14, 1972
CONTROLLER OF ESTATE DUTY Vs. ANNAPURNAMBA Y SMT
January 18, 1972
CONTROLLER OF ESTATE DUTY Vs. K A KADER
December 22, 1972
CONTROLLER OF ESTATE DUTY ANDHRA PRADESH Vs. Y ANNAPURNAMBA
January 18, 1972
COPRA PRODUCERS AND CRUSHERS CO OPERATIVE SOCIETY LIMITED ALLEPPEY Vs. STATE OF MADRAS
September 26, 1972
CORPORATION OF MADRAS Vs. RATANLAL FOMRA
January 20, 1972
CORPORATION OF MADRAS Vs. K.K. KUNJA MOHAMAD HAJEE
February 4, 1972
D DAMODARA RAO Vs. STATE OF MADRAS
October 23, 1972
D S SWAMIKANNU PILLAI Vs. SAFOORMA BIBI
February 18, 1972
DAVID R P Vs. AGRICULTURAL ITO
March 8, 1972
DEIVANAIAMMAL Vs. NACHAMMAL
February 25, 1972
DEIVASIGAMANI UDAYAR Vs. RAJARANI AMMAL
December 15, 1972
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. T M RAMASWAMY CHETTIAR AND COMPANY
June 14, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. K M THOMAS AND COMPANY
October 5, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED
April 4, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. M R R M S PALANIAPPAN AND COMPANY
October 26, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. HAMEED TRADING COMPANY
December 20, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. DHANALAKSHMI TRADING COMPANY
April 4, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPPALLI DIVISION TIRUCHIRAPPALLI Vs. D VARADARAJA PADAYACHI
October 26, 1972
DEVAKI AMMAL V Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
October 10, 1972
DHANALAKSHMI Vs. STATE
January 25, 1972
DHANALAKSHMI AMMUAL Vs. C.N. RAMASWAMY PILLAI
November 30, 1972
DORAIRAJ THEVAR AND OTHERS Vs. VELU NAICKER AND OTHERS
July 24, 1972
DULICHAND OMRAOLAL Vs. STATE OF MADRAS
April 11, 1972
E K PATTABIRAMA REDDIAR Vs. K KANNIAPPA NAICKER
March 28, 1972
EAST INDIA CORPORATION LIMITED MADURAI Vs. STATE OF MADRAS
July 18, 1972
EASTERN STORES, MADRAS Vs. REGIONAL COMMISSIONER, PROVIDENT FUNDS, MADRAS AND PONDICHERRY STATES, MADRAS
October 31, 1972
EGBERTS INDIA PRIVATE LIMITED Vs. STATE OF MADRAS
October 9, 1972
EMPLOYEES STATE INSURANCE CORPORATION Vs. PRABHULAL BROTHERS
October 12, 1972
ENGINEERS INTERNATIONAL Vs. C. HANUMANTHA RAJU
December 15, 1972
ESWARI BAI Vs. COLLECTOR OF MADRAS
November 27, 1972
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 21, 1972
F K HASEEB AND COMPANY Vs. STATE OF MADRAS
June 20, 1972
FAR EAST STEAMSHIP LINE VLADIVOSTOK AND U S S R Vs. UNION OF INDIA
May 10, 1972
FIRST INCOME TAX OFFICER Vs. KALARAJA CHETTIAR AL AR RM AR
April 4, 1972
G GOVINDAN Vs. ASSISTANT COMMERCIAL TAX OFFICER GUINDY DIVISION MADRAS 17
July 7, 1972
G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME TAX
July 18, 1972
G R GOVINDARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX
April 14, 1972
G RAMASWAMY NAIDU BY LEGAL Vs. COMMISSIONER OF INCOME TAX
March 8, 1972
G SIVARAM CHETTY Vs. SRINIVASA ODAVAR
November 24, 1972
G. DORAISWAMY Vs. LAND COMMISSIONER, BOARD OF REVENUE (LAND REFORMS)
March 30, 1972
GAJENDRAN Vs. STATE
January 19, 1972
GANAPATHY NAICKER AND ANR. Vs. THE SPECIAL OFFICER FOR WAKFS
March 8, 1972
GANGAYYA Vs. S MANDAN CHAND SAMDARIA
July 6, 1972
GODAVARI BAI Vs. CONTROLLER OF ESTATE DUTY
February 29, 1972
GOPAL NAIDU AND EXECUTIVE OFFICER KALLALAGAR DEVASTHANAM Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION, NEIGHBOURHOOD PROJECT
November 17, 1972
GOUTHAMCHAND GALADA AND GYANCHAND GALADA Vs. COMMISSIONER OF WEALTH TAX
February 3, 1972
GOVERNMENT OF MADRAS BY DEPUTY SECRETARY TO GOVERNMENT, EDUCATION AND PUBLIC HEALTH DEPARTMENT Vs. A. RAMANUJULU CHETTY ELEMENTARY SCHOOL BY K. RAMIAH CHETTY, MANAGER AND CORRESPONDENT
November 3, 1972
GOVINDA CHETTI Vs. M V CHINNAPPA UDAYAR
November 1, 1972
GOVINDARAJ Vs. UTHIRAPATHI
May 5, 1972
GOVINDASAMI CHETTIAR Vs. M V N KALIDOSS CHETTIAR AND SONS
August 2, 1972
H J DORAIRAJ Vs. VISWANATHA RUPA AND CO
July 18, 1972
H. GOUTHAMCHAND JAIN Vs. STATE OF TAMIL NADU
October 30, 1972
H.T. VEERA REDDI Vs. KISTAMMA
November 9, 1972
HARAKCHAND ROOPCHAND Vs. SUKRAJ DEVAJES
March 1, 1972
HARIDAS GIRDHARDAS AND 5 OTHERS Vs. M. VARADARAJA PILLAI AND ANOTHER
October 13, 1972
IBRAMSA ROWTHER (MINOR) AND ORS. Vs. SK. MEERASA ROWTHER AND ORS.
April 24, 1972
IMPERIAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
June 29, 1972
IMPERIAL FERTILISER AND COMPANY Vs. STATE OF MADRAS
August 2, 1972
IN RE: APPU Vs. STATE
February 24, 1972
IN RE: AYYANAR KONAR AND OTHERS Vs. STATE
July 14, 1972
IN RE: DAKSHINAMOORTHY Vs. STATE
January 6, 1972
IN RE: DAVID AND ANOTHER Vs. STATE
June 21, 1972
IN RE: GURUMURTHY AND ANOTHER Vs. STATE
March 9, 1972
IN RE: K. RAJESH Vs. STATE
March 2, 1972
IN RE: KARALAN AND OTHERS Vs. STATE
June 22, 1972
IN RE: KAREEM AHAMED AND ANOTHER Vs. STATE
February 17, 1972
IN RE: KOTHANDAM Vs. STATE
January 13, 1972
IN RE: MADRAS BANGALORE TRANSPORT CO. (EAST) BY PARTNERS Vs. STATE
August 1, 1972
IN RE: MURUGESAN Vs. STATE
January 7, 1972
IN RE: NANGIL N.V. RAJENDRAN AND ANOTHER Vs. STATE
April 18, 1972
IN RE: P. RAYAPPA GOUNDAR Vs. STATE
June 13, 1972
IN RE: PALANIAPPAN Vs. STATE
April 3, 1972
IN RE: R. KANNIAH AND ANOTHER Vs. STATE
January 4, 1972
IN RE: S. CHANDRASEKHARAN AND ANOTHER Vs. STATE
April 5, 1972
IN RE: SAHADEVAN Vs. STATE
January 21, 1972
IN RE: SREERANGAYEE Vs. STATE
September 22, 1972
IN RE: THANGARAJ AND OTHERS Vs. STATE
February 4, 1972
IN RE: UNION SERVICES PRIVATE LIMITED Vs. STATE
April 11, 1972
INDIA CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI
February 3, 1972
INDIAN OFFICERSASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPETTAH DIVISION
April 1, 1972
INDIAN OVERSEAS BANK Vs. G NAGIAH
September 21, 1972
IRUDAYAM AMMAL Vs. SALAYATH MARY
August 1, 1972
J K K ANGAPPAN AND BROS Vs. COMMISSIONER OF INCOME TAX
December 5, 1972
J K MULLICK Vs. STATE OF MADRAS
July 31, 1972
J.A. ABDUL HAMID Vs. COLLECTOR OF CENTRAL EXCISE
November 2, 1972
JACOB A. CHAKRAMAKKAL Vs. MRS. ROSY J. CHAKRAMAKKAL
April 26, 1972
JANAB M M SULTAN IBRAHIM ADHUM Vs. WEALTH TAX OFFICER
December 6, 1972
JUGALKISHORE DEVIDEEN Vs. MURUGAN GHEE SUPPLY CO.
April 1, 1972
K A MATHIALAGAN Vs. GOVERNOR OF TAMIL NADU
December 11, 1972
K A RAMACHAR Vs. STATE OF MADRAS
August 9, 1972
K JAMES Vs. V PONNIAH
December 21, 1972
K KANAGASABAPATHI Vs. T M SHANMUGHAM
July 13, 1972
K M ADAM Vs. STATE OF MADRAS
August 29, 1972
K M GOVINDARAJA MUDALY Vs. SRI ELLAMMAN TEMPLE AMBUR
February 17, 1972
K M MADHAVA KRISHNAN Vs. K V THANGAPERUMAL
September 27, 1972
K NAGAMMAL Vs. JOINT COMMERCIAL TAX OFFICER KARUR SOUTH KARUR
July 20, 1972
K O MOHAMED SULAIMAN AND CO Vs. STATE OF MADRAS
October 13, 1972
K P PAKKIRISWAMY MUDALIAR Vs. K P KRISHNASWAMY MUDALIAR
March 21, 1972
K R CHINNIKRISHNA CHETTY Vs. K VENKATESA MUDALIAR
October 6, 1972
K R P R A L R MEYYAPPA CHETTIAR Vs. KR PR AL R SHANMUGHAM CHETTIAR
September 8, 1972
K R SUBBIER Vs. STATE OF MADRAS
July 7, 1972
K SHANMUGHA APPAH Vs. S S ABDUL HAMEED
September 18, 1972
K VASUDEVAN CHETTIAR Vs. STATE OF MADRAS
July 24, 1972
K. ABDUL AZEEZ SAHIB AND SONS, FOUR HORSE BEEDI MANUFACTURERS AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF LAW AFFAIRS AND ORS.
September 8, 1972
K. RAMANATHAN Vs. THE SECRETARY TO THE GOVERNMENT, HEALTH AND FAMILY PLANING DEPT. GOVT. OF TAMILNADU, MADRAS AND ANOTHER
November 6, 1972
K. RAMULU Vs. DIRECTOR OF TAMIL NADU RAFFLE, GOVERNMENT ESTATE
January 7, 1972
K. V. KRISHNA IYER Vs. THE PRESIDENT, PANCHAYAT BOARD AND ORS.
January 5, 1972
K.A. NAMASIVAYA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.
June 15, 1972
K.R. APPASAMY NAIDU Vs. BOARD OF REVENUE
December 5, 1972
KALYAN DASS Vs. STATE OF TAMIL NADU
July 5, 1972
KARUNAIANANDA NADAR Vs. V S V SENTHIAPPA NADAR
December 19, 1972
KARUPPUSAMY Vs. A NATARAJAN
March 10, 1972
KAZI MOHAMMED VALI AHAMED SAHIB Vs. SYED SULAIMAN
January 4, 1972
KESAVAN Vs. S. VINCENT PILLAI
December 18, 1972
KHADIR BI Vs. MAMMOODUNNISSA BEGUM
October 31, 1972
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. GOVERNMENT OF MADRAS
September 20, 1972
KIRORIMAL KASHIRAM Vs. B R VENKATACHALAPATHY CHETTIAR
October 6, 1972
KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 13, 1972
KRISHNAN Vs. PERUMAL NADAR
April 7, 1972
KRISHNASWAMI MUDALIAR Vs. AUTHORIZED OFFICER MADRAS LAND REFORMS CUDDALORE
December 4, 1972
KUMBAKONAM BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1972
KUNJADAM ALIAS KUNJADAPADAM Vs. SHA HASTHMAL BABULAL
July 11, 1972
KUPPA GOUNDAR Vs. SIVAPRAKASAM
November 23, 1972
KUPPU RAMALINGAM CHETTIAR Vs. RANGANATHAN CHETTIAR
July 17, 1972
L.A.N.N. ALAGAPPAN Vs. P.S. KALYANASUNDARAM IYER (DIED) AND ORS.
August 5, 1972
LAKSHMANAN Vs. STATE
March 20, 1972
LARSEN AND TOUBRO LIMITED MADRAS 2 Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
February 3, 1972
LATE P APPAVOO PILLAI Vs. COMMISSIONER OF WEALTH TAX
August 29, 1972
LATE P APPAVOO PILLAI BY A VIMALAN Vs. COMMISSIONER OF WEALTH TAX
December 6, 1972
LIFE INSURANCE CORPORATION HIGHER GRADE Vs. LIFE INSURANCE CORPORATION OF INDIA
November 30, 1972
M A ABDUL WAHEED Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS 5
June 20, 1972
M A RAHIM Vs. SAYARI BAI
April 10, 1972
M D SARASWATHI Vs. STATE OF TAMIL NADU
September 15, 1972
M EKAMBARA MUDALIAR Vs. STATE OF MADRAS
June 21, 1972
M GOMATHI Vs. S NATARAJAN
November 13, 1972
M ISHWARLAL AND COMPANY Vs. STATE OF MADRAS
July 26, 1972
M NAGALINGA JOSIAR Vs. TRUST FOR BUILDINGS T K S P ARUNACHALAM
February 17, 1972
M SADASIVAM PILLAI Vs. STATE OF TAMIL NADU
September 21, 1972
M VARADARAJULU Vs. INCOME TAX OFFICER
December 8, 1972
M. ANDI AMBALAM Vs. P. MALAICHAMI AND ORS.
March 13, 1972
M. E. MUTHIRULA MUDALIAR Vs. M. E. NATARAJA MUDALIAR
November 17, 1972
M. THIAGARAJAN Vs. M. GANESAN
August 28, 1972
M. VARADARAJA PILLAI Vs. SALEM MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER AND ANOTHER
January 25, 1972
M.L. HANUMANTHA RAO Vs. SRI SAI BABA, REPRESENTED BY ITS TRUSTEES
April 28, 1972
M.M. RAFI AND ORS. Vs. THE STATE REPRESENTED BY THE DISTRICT REVENUE OFFICER
July 3, 1972
M.V. SARANGAPANI Vs. THE KANCHEEPURAM MUNICIPALITY BY ITS COMMISSIONER AND ANR.
September 22, 1972
MADHI HUSSAIN KHAN ASHURKHANA ENDOWMENTS Vs. MANIVANNA NAICKER
September 1, 1972
MADRAS DOCK LABOUR BOARD Vs. MANJINI
March 10, 1972
MADRAS METAL WORKS Vs. STATE OF MADRAS
April 12, 1972
MADRAS RUBBER FACTORY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD III DIVISION MADRAS 2
February 3, 1972
MADRAS STATE BHOODAN YAGNA BOARD MADURAI Vs. SUBRAMANIA ATHITHAN
September 18, 1972
MADURAI MUNICIPALITY Vs. M G ETHIRAJ
June 27, 1972
MAHBOOB BI Vs. TAX RECOVERY OFFICER
November 14, 1972
MAHE BEACH TRADING COMPANY, BY PARTNER B. KUTTI HASSAN HAJI Vs. THE UNION TERRITORY OF PONDICHERRY REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF PONDICHERRY, UNION TERRITORY OF PONDICHERRY AND ORS.
February 3, 1972
MAHENDRAKUMAR ISHWARLAL AND CO Vs. UNION OF INDIA
December 6, 1972
MAHESWARI METALS AND METAL REFINERY BANGALORE Vs. MADRAS STATE SMALL INDUSTRIES CORPORATION LTD
October 27, 1972
MANASUBA AND COMPANY PRIVATE LIMITED AND OFFICIAL LIQUIDATOR Vs. N CHANDRANARAYANAN
September 21, 1972
MANGAI ACHI Vs. S ASOKAN
September 26, 1972
MANICKA MUDALIAR Vs. MUNILAKSHMAMMAL
September 4, 1972
MANIMALAI GANESAN NEE MANIMALAI D Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
July 5, 1972
MANJINI MUDALIAR Vs. KARUNANIDHI
November 30, 1972
MANJUNATHA RAI Vs. BOARD OF REVENUE
December 5, 1972
MARAPPA GOUNDER Vs. STATE
May 26, 1972
MATTER OF MOHANLAL PETITIONER Vs. MOHANLAL PETITIONER
April 7, 1972
MEENAKSHI ACHI Vs. STATE
March 1, 1972
MELUR CO-OPERATIVE MARKETING SOCIETY Vs. SALIA MANIAM
March 3, 1972
MELUR G VENKATAPPA AND SONS Vs. T V R RAMALINGAM PILLAI AND SONS
August 31, 1972
METTUR SPINNING MILLS Vs. STATE OF MADRAS
August 9, 1972
MOHAMMAD KUNHI Vs. MOHAMMAD KOYA
October 13, 1972
MOHAMMAD SULTAN ROWTHER Vs. NAINA MOHAMMAD
March 28, 1972
MOHAMMED SHERIFF SAHIB (DIED) AND ASWATH Vs. MUMTAZ BEGUM SAHIBA
April 6, 1972
MOHANLAL Vs. IN RE
April 7, 1972
MOINUDDIN KHAN SAHIB Vs. RUKMANI AMMAL
January 19, 1972
MUNICIPAL COUNCIL TIRUCHIRAPALLI Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LTD
January 20, 1972
MURUGAN AND COMPANY PUDUKOTTAI Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI
March 22, 1972
MUTHAMMAL Vs. K JAGADEESA MUDALIAR
June 14, 1972
MUTHUSWAMY Vs. V VENUGOPALAN
December 8, 1972
N ABDUL HADI Vs. MAJU BI
July 28, 1972
N KUPPANA GOUNDER Vs. APPELLATE ASSISTANT COMMISSIONER C T SALEM
July 4, 1972
N PALANI Vs. G LOGANATHAN AND ANOTHER
January 4, 1972
N PAPPU REDDIAR Vs. REGIONAL TRANSPORT AUTHORITY SALEM
January 12, 1972
N S BALASUBRAMANIAM Vs. STATE OF MADRAS
April 14, 1972
N S PANDARIA PILLAI Vs. STATE OF MADRAS
April 14, 1972
N S RAMANATHAN Vs. B RATNAVELU
December 8, 1972
NAGAMMAL Vs. AYYAVU THEVER
July 28, 1972
NAGENDRA IYER Vs. PREMAVATHI
December 1, 1972
NAGOOR ROWTHER Vs. ABDUL RAHIM
April 7, 1972
NAMACHIVAYA MUDALIAR Vs. P J A MANICKAVELU AND CO
January 11, 1972
NAMADEVAN Vs. STATE OF MADRAS
January 20, 1972
NARASUS PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
March 29, 1972
NARAYANA THEVAR Vs. ARANTANGI PANCHAYAT UNION COUNCIL, REPRESENTED BY ITS COMMISSIONER
December 18, 1972
NARAYANAN A R Vs. WEALTH TAX OFFICER
November 23, 1972
NATARAJA MATCH TRADING COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE SIVAKASI
October 11, 1972
NATIONAL FIRE WORKS FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI
January 7, 1972
NATTUSWAMY Vs. GIFT TAX OFFICER
September 12, 1972
NEELACANTA PILLAI Vs. CHELLIAN NADAR
December 6, 1972
NELLAYAPPAN SASTHA AND BROS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 4, 1972
NESAMMA NADACHI Vs. MUTHUKANNU NADAR PAUL NADAR
April 5, 1972
OFFICIAL LIQUIDATOR Vs. N. CHANDRANARAYANAN
September 21, 1972
P A NALLAPERUMAL Vs. P R MUTHAIAH
June 28, 1972
P GNANASAMBANDAM Vs. RADHAKRISHNAN PILLAI
July 7, 1972
P L CHAKRAPANI NAIDU Vs. T GOPAL MUDALIAR
March 27, 1972
P L SUBRAMANIA CHETTIAR Vs. P L UTHAMAN CHETTIAR
November 17, 1972
P MADHAVAN UNNI Vs. M JAYAPANDIA NADAR
April 1, 1972
P MANICKAM CHETTIAR Vs. GOVERNMENT OF MADRAS
October 5, 1972
P MURUGAN Vs. ETHIRAJAMMAL
December 1, 1972
P N VISWANATHA RAO Vs. STATE
March 21, 1972
P NARAYANA RAO Vs. ACCOMMODATION CONTROLLER MADRAS
March 3, 1972
P PAVANASA NADAR Vs. COMMISSIONER OF INCOME TAX
June 28, 1972
P R NALLATHAMBI GOUNDAN Vs. VIJAYA RAGHAVAN
March 28, 1972
P RANGASWAMI REDDIAR Vs. R KRISHNASWAMI REDDIAR
October 27, 1972
P S BOMMANNA CHETTIAR SONS Vs. LABOUR COURT
February 11, 1972
P S KANDASAMI MUDALIAR Vs. T N RANGANATHAN
December 22, 1972
P S RAMARAO Vs. P R KRISHNAMANI AMMAL
August 17, 1972
P SEENAKAMALAM Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
March 20, 1972
P SUBRAMANIAM Vs. S PACHAMUTHU
January 19, 1972
P V KRISHNAIER Vs. PERUMAL NADAR
March 3, 1972
P. ARUMUGAM, FORMERLY PIPE LINE LASCAR Vs. DIVISIONAL PERSONNEL OFFICER, MADRAS DIVISION, SOUTHERN RAILWAY
April 1, 1972
P. DURAISWAMY NAICKER, PRESIDENT Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT AND ORS.
February 29, 1972
P. KRISHNAMMAL Vs. A. MAHADEVA IYER
September 29, 1972
P. MUTHALAGU Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.
January 3, 1972
P. NATARAJAN, BUSINESS MANAGER, COIMBATORE CO-OPERATIVE MILK SUPPLY UNION LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH INSURANCE INSPECTOR
August 22, 1972
P.R. NALLATHAMBI GOUNDAN Vs. VIJAYA RAGHAVAN AND ORS.
March 23, 1972
P.S. SRINIVASAN AND ORS. Vs. THE DECCAN SUGAR AND ABKARI COMPANY LIMITED AND ORS.
February 2, 1972
PADMASANI AMMAL Vs. DEVARAJA PILLAI
April 1, 1972
PALANI PANNADI Vs. NANJAMMAL
July 12, 1972
PALANIAPPA PANDARAM Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) AND ANR.
January 11, 1972
PALANIAPPAN AND ORS. Vs. KUPPAMMAL AND ORS.
November 30, 1972
PALANIVELU Vs. OUSEPH MATHAI
September 20, 1972
PALLADAM REGULATED MARKET, COIMBATORE MARKET COMMITTEE Vs. K.A.R.M.R. HARICHANDRAN
February 17, 1972
PALS THEATERS Vs. B ABDUL GAFOOR SAHIB
September 8, 1972
PANCHURA ESTATE LIMITED Vs. GOVERNMENT OF MADRAS
August 1, 1972
PANDURANGAN Vs. DASU REDDY
January 19, 1972
PAPAMMAL Vs. K KUPPUSWAMY
August 10, 1972
PARAMESWARAN TAMPI Vs. MADHAVAN PILLAI
October 27, 1972
PARKER AND COMPANY MADRAS Vs. UNION OF INDIA
March 22, 1972
PARVATHIYAMMAL Vs. SIVATHANU PILLAI
August 18, 1972
PAVADAI GOUNDER Vs. STATE OF MADRAS
September 18, 1972
PERIASAMI ASARI Vs. PRESIDENT ILUPPUR PANCHAYAT BOARD ILUPPUR
October 31, 1972
PERUMAL Vs. DEVARAJAN
August 30, 1972
PIONEER MATCH WORKS SIVAKASI Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI
November 10, 1972
PIONEER MATCH WORKS SIVAKASI Vs. STATE OF TAMIL NADU
December 22, 1972
PL VRM RAMASWAMY CHETTIAR Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY
October 13, 1972
PONNUSWAMI REDDIAR Vs. LALITHA
November 9, 1972
PRAKASAM M R Vs. TAHSILDAR VANDAVASI
December 12, 1972
R ARUMUGHAM CHETTIAR ERODE Vs. STATE OF MADRAS
June 19, 1972
R CHIDAMBARANATHAN AND SYED MOHIDDIN Vs. GANNON DUNKERLY AND COMPANY MADRAS LIMITED AND OFFICIAL LIQUIDATOR GANNON DUNKERLY AND COMPANY MADRAS LIMITED
September 29, 1972
R E M RAMAKUTTY NADAR Vs. STATE OF MADRAS
June 19, 1972
R M AYYATHURAI MUTHURAJA BY L RS Vs. COMMISSIONER OF INCOME TAX
April 21, 1972
R M V VELLACHI ACHI Vs. R M A RAMANATHAN CHETTIAR
April 10, 1972
R V KAMALAM Vs. COMMISSIONER OF WEALTH TAX
January 17, 1972
R V RAMASWAMY NAIDU Vs. ELECTION COURT OF SATTUR D M C SATTUR
February 2, 1972
R VENKATASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX
July 19, 1972
R. NANJUNDESWARAN Vs. SUB-COLLECTOR
September 6, 1972
R. NATESAN AND ORS. Vs. STATE
December 20, 1972
R. SOMASUNDARAM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 4, 1972
R.B. SUBRAHMANYAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.
July 11, 1972
R.M.V. VELLACHI ACHI Vs. R.M.A. RAMANATHAN CHETTIAR
April 20, 1972
RADHAKRISHNA MILLS LIMITED Vs. STATE OF TAMIL NADU
July 20, 1972
RAI SAHIB JUGALKISHORE DEVIDEEN Vs. SRI MURUGAN GHEE SUPPLY COMPANY AND ORS.
April 1, 1972
RAINBOW ELECTRIC SUPPLY CORPORATION Vs. S V CHENCHURAMIAH
February 15, 1972
RAJABABU FATHIMA BUHARI AND ANR. Vs. S.V. RAMAKRISHNA MUDALIAR AND ORS.
March 10, 1972
RAJABU FATHIMA BUHARI Vs. S V RAMAKRISHNA MUDALIAR
May 10, 1972
RAJAGOPAL Vs. M OPPILAMANI
April 4, 1972
RAJAGOPAL PILLAI Vs. STATE OF TAMIL NADU
June 28, 1972
RAJALAKSHMI MILLS LIMITED Vs. SINGANALLUR MUNICIPALITY, BY ITS SPECIAL OFFICER
September 27, 1972
RAJAMANI AMMAL Vs. BHOORASAMI PADAYACHI
November 21, 1972
RAJAMANI AMMAL A N K Vs. CONTROLLER OF ESTATE DUTY
January 10, 1972
RAJAMANICKA MUDALIAR Vs. VADIVELU MUDALIAR
November 30, 1972
RAJARATNAM Vs. L NORONHA
January 18, 1972
RAJESWARI AND CO Vs. UNION OF INDIA
August 31, 1972
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU
December 21, 1972
RAMAKRISHNA AND CO Vs. COMMISSIONER OF INCOME TAX
April 14, 1972
RAMALINGAM Vs. STATE
January 5, 1972
RAMASWAMI NAIDU V Vs. COMMISSIONER OF INCOME TAX
September 6, 1972
RAMASWAMY CHETTIAR PL VRM Vs. CONTROLLER OF ESTATE DUTY ASST
October 13, 1972
RAMCO CEMENT DISTRIBUTION COMPANY P LIMITED RAJAPALAYAM Vs. DEPUTY COMMERCIAL TAX OFFICER RAJAPALAYAM
July 6, 1972
RAMUDU MUDALIAR Vs. ELAMMAL
September 26, 1972
RANGAMMAL Vs. MINOR APPASAMI
February 4, 1972
RANGANAYAKI AMMAL Vs. CONTROLLER OF ESTATE DUTY
August 7, 1972
RANGASWAMI CHETTY AND OTHERS Vs. P. N. PERUMAL AND ANOTHER
April 21, 1972
RANGASWAMY REDDIAR Vs. C JAYALAKSHMI AMMAL
October 11, 1972
RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. STATE OF MADRAS
June 21, 1972
RATNAM R Vs. COMMISSIONER OF WEALTH TAX
February 28, 1972
REVENUE DIVISIONAL OFFICER Vs. V K RAMANATHAN
April 11, 1972
RM. A.R. A.R. R.M. A.R. ARUNACHALAM CHETTIAR Vs. THE UNION OF INDIA (UOI), REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF INDUSTRIAL DEVELOPMENT, INTERNAL TRADE AND COMPANY AFFAIRS, (DEPARTMENT OF INDUSTRIAL DEVELOPMENT) AND ORS.
February 3, 1972
S AMEERAN SAHIB Vs. SOMANATHA NADAR
October 25, 1972
S B AMEERUDDIN Vs. INCOME TAX OFFICER
September 27, 1972
S C JAYARAMAN Vs. E V RAMASWAMI NAICKER
February 8, 1972
S CHENNIAPPA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
December 13, 1972
S CHINNASWAMY Vs. STATE
February 24, 1972
S DEVARAJ Vs. COMMISSIONER OF WEALTH TAX
August 8, 1972
S M USMAN ALI Vs. O B V KUBENDRA BAI
August 10, 1972
S N SUDALAIMUTHU CHETTIAR Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY
December 15, 1972
S N SWARNAMMAL Vs. CONTROLLER OF ESTATE DUTY
April 21, 1972
S SATHIAPAL Vs. PANDIYAN BRICK WORKS
June 27, 1972
S VEESA PANDARAM Vs. M GOPALASWAMI AND OTHERS
January 6, 1972
S. DORAISWAMI AND ORS. Vs. THE ACCOUNTANT-GENERAL AND ORS.
December 8, 1972
S. SEETHARAMA IYER AND ANROTHER Vs. K.C. RAMULU ALIAS RAMANATHAN
August 7, 1972
S. SETHURATHINAM PILIAI Vs. BARBARA ALIAS DOLLY SETHURATHINAM
December 20, 1972
S.V. RAMASWAMY POOSARI Vs. DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
December 15, 1972
SADAGOPAN Vs. STATE
January 25, 1972
SAKUNTALA RAJAPPA Vs. K KAMALA
May 5, 1972
SANT PRAKASH SAHNI Vs. STATE
February 8, 1972
SANTHANAM Vs. STATE
August 4, 1972
SANTHANAM T S Vs. EXPENDITURE TAX OFFICER
March 3, 1972
SARADA INDUSTRIES Vs. M ELUMALAI
February 9, 1972
SARASWATHI AMMAL Vs. T M ANNAMALAI MUDALIAR
February 16, 1972
SARASWATHI SRIRAMAN Vs. PAPPI CHETTY RAGHAVIAH CHETTIS CHARITIES
September 4, 1972
SATHYA STUDIOS Vs. LABOUR COURT
September 12, 1972
SECRETARY OF NORTH ARCOT DISTRICT CO-OPERATIVE SUPPLY AND MARKETING SOCIETY Vs. PHILO JOSEPHINE
December 15, 1972
SEEMAICHAMY Vs. STATE
June 29, 1972
SELLAN ALIAS ANANDA SELVAN Vs. STATE
January 19, 1972
SHAKTI TEXTILES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
June 13, 1972
SHANMUGASUNDARAM TEXTILES Vs. INCOME TAX OFFICER THIRD
August 23, 1972
SHANMUGHA UDAYAR Vs. GOVINDA UDAYAR
November 6, 1972
SHELAT BROTHERS Vs. NANALAL HARILAL SHELAT
April 26, 1972
SIVAKAMI COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 1972
SIVARAMALINGA THEVAR Vs. V S T AHAMED HASEEM
September 29, 1972
SIVASANKARA PILLAI Vs. PONNUSWAMI NADAR
December 7, 1972
SIVATHI AMMAL Vs. ARULAYEE AMMAL
December 18, 1972
SMT. V. KANAKAMMAL PROPRIETRIX, LAKSHMI SARASWATHI BUS SERVICE Vs. THIRU K.L. NARASIMHAN, PROPRIETOR, ASHOKA MOTORS
January 3, 1972
SOMASUNDARAM CHETTIAR Vs. RAKKAMMAL
April 3, 1972
SOUNDRAMMAN TEXTILES Vs. COLLECTOR OF CUSTOMS, CUSTOMS HOUSE
December 5, 1972
SOUTH INDIA CORPORATION (AGENCIES) PRIVATE LIMITED CARRYING ON BUSINESS Vs. ABDUL HUSSAIN NAZARALLY AND COMPANY REPRESENTED BY THEIR PARTNER, TAHARIALLY MULLA ABDUL HUSSAIN
March 30, 1972
SREENIVAS AND COMPANY AND ZUBAIDA LEATHER COMPANY AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED BY THE COLLECTOR OF CUSTOMS
September 1, 1972
SRI PANCHANATHEESWARASWAMI DEVASTHANAM, REPRESENTED BY SOLE AND HEREDITARY TRUSTEE Vs. ABDUL MAJID AND ORS.
October 27, 1972
SRI SAKTHI TEXTILES Vs. GOVERNMENT OF INDIA CENTRAL, EXCISE DEPARTMENT AND ORS.
April 1, 1972
SRI-LA-SRI AYAPANATESWARA PANDARA SANNADHI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
December 4, 1972
SRINIVASAN Vs. DEPUTY SUPERINTENDENT OF POLICE
October 13, 1972
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs. THE STATE OF MADRAS, REPRESENTED BY THE JOINT COMMERCIAL TAX OFFICER
August 29, 1972
STANMORE ANAMALLAY ESTATES LIMITED Vs. GOVERNMENT OF MADRAS
October 9, 1972
STATE Vs. RATHINAVELU
March 13, 1972
STATE Vs. SRIRAMULU CHETTIAR
February 21, 1972
STATE Vs. NAGAPPAN
February 10, 1972
STATE Vs. CHINNAMUTHU NAIDU
December 22, 1972
STATE Vs. C P JEEVARATHINAM
January 12, 1972
STATE BY PUBLIC PROSECUTOR Vs. RANGASWAMY GOUNDER AND OTHERS
January 18, 1972
STATE BY PUBLIC PROSECUTOR Vs. JOSEPH J PALAKUNNAL
January 3, 1972
STATE BY PUBLIC PROSECUTOR Vs. ANANTHAN POTTY
February 11, 1972
STATE BY PUBLIC PROSECUTOR Vs. KANDASWAMI AND KRISHNAN
February 18, 1972
STATE BY PUBLIC PROSECUTOR Vs. CHANDRA-KANTHAMMAL AND OTHER
January 24, 1972
STATE BY PUBLIC PROSECUTOR Vs. SIVAVADIVEL UDAYAR
January 7, 1972
STATE BY PUBLIC PROSECUTOR Vs. R. SUNDARARAJAN
April 4, 1972
STATE BY PUBLIC PROSECUTOR Vs. PADMA AND ANOTHER
March 22, 1972
STATE BY PUBLIC PROSECUTOR Vs. P.N. SWAMI
February 3, 1972
STATE INSURANCE CORPORATION Vs. EMPLOYEESPRABHULAL BROTHERS
October 12, 1972
STATE OF MADRAS Vs. SOUTH INDIAN EXPORT COMPANY LIMITED
October 23, 1972
STATE OF MADRAS Vs. S MOHAMMED SAMIULLA SAHIB AND COMPANY
October 26, 1972
STATE OF MADRAS Vs. K A VALLIAMMAL
October 11, 1972
STATE OF MADRAS Vs. SATHU V NARAYANASWAMI PILLAI
September 26, 1972
STATE OF MADRAS Vs. K O MOHAMED SULAIMAN AND COMPANY
September 27, 1972
STATE OF MADRAS Vs. HARSHKANT S MEHTA
September 26, 1972
STATE OF TAMIL NADU Vs. T N CHANDRASEKHARAN
November 21, 1972
STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT EDUCATION AND PUBLIC HEALTH Vs. SAVARI CRUZ AND ANR.
March 7, 1972
STATE PUBLIC PROSECUTOR Vs. MEENAKSHI ACHI
February 9, 1972
SUBBA REDDIAR Vs. HAZRA BIBI
February 8, 1972
SUBBIAH GOUNDAN Vs. RAMASWAMY GOUNDAN AND ORS.
February 24, 1972
SUBRAMANI Vs. KANNAPPA REDDIAR
December 6, 1972
SUBRAMANIAM Vs. KRISHNASWAMI GOUNDER
February 24, 1972
SUBRAMANIAM BROTHERS Vs. STATE OF MADRAS
September 19, 1972
SUDALAIMUTHU CHETTIAR S N Vs. CONTROLLER OF ESTATE DUTY ASST
December 15, 1972
SUNDARAMURTHI GRAMANI Vs. KESAVA NAICKER
March 28, 1972
SUNDARDAS HARBHAGWANDAS Vs. INDIAN BANK LTD
November 14, 1972
SYED MOHIDDIN Vs. OFFICIAL LIQUIDATOR, MADRAS
September 29, 1972
T DURAIRAJAN Vs. WATERFALL ESTATES LIMITED
March 3, 1972
T G APPANDA MUDALIAR Vs. STATE OF MADRAS
November 22, 1972
T G JAGANNATHAN Vs. DIRECTOR OF SETTLEMENT MADRAS
April 6, 1972
T N K GOVINDARAJULU CHETTY Vs. COMMISSIONER OF INCOME TAX
January 18, 1972
T PANCHAPAKESAN Vs. PERIA THAMBI NAICKER
July 18, 1972
T S GOVINDARAJAN Vs. STATE OF TAMIL NADU
June 13, 1972
T S RAJAM AMMAL Vs. V N SWAMINATHAN
July 21, 1972
T S SRINIVASAN Vs. COMMISSIONER OF EXPENDITURE TAX
March 15, 1972
T.N. KAMALA Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ANR.
July 10, 1972
T.R. RAMANATHAN AND ORS. AND S.M.A. HABEEB Vs. THE STATE OF MADRAS BY THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR.
August 18, 1972
T.V. SAMBANDAM CHETTY Vs. ST. FRANCIS XAVIERS CHURCH REPRESENTED BY ITS PRESENT PARISH PRIEST FATHER PAPES S.D.B.
November 17, 1972
T.V.S. AND SONS LTD. Vs. THE COMMISSIONER OF EXPENDITURE TAX
March 15, 1972
TALUQ VAISYA VANNIA CHEKKU THOLILALAR SOCIETY Vs. STATE OF TAMIL NADU
July 20, 1972
THAKKADI SYED MOHAMED Vs. AHMED FATHUMML
March 9, 1972
THANDAVAN Vs. STATE
August 1, 1972
THANGAM TEXTILES Vs. FIRST INCOME TAX OFFICER
September 6, 1972
THANGARAJ Vs. STATE
July 24, 1972
THANTHI TRUST Vs. INCOME TAX OFFICER
December 21, 1972
THE COIMBATORE MUNICIPALITY Vs. K. THIRUVENKATASWAMI
September 5, 1972
THE COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER, COIMBATORE Vs. K. THIRUVENKATASWAMI
September 15, 1972
THE CORPORATION OF MADRAS, BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. RATANLAL FOMRA AND ORS.
January 20, 1972
THE CROMPTON ENGINEERING COMPANY LIMITED Vs. STATE OF MADRAS, REPRESENTED BY THE ASSESSMENT COMMERCIAL TAX OFFICER I
December 5, 1972
THE GOVERNMENT OF MADRAS BY THE DEPUTY SECRETARY TO GOVERNMENT EDUCATION AND PUBLIC HEALTH DEPARTMENT AND ORS. Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
November 2, 1972
THE MANAGER, ROUSDON MULLAI ESTATE Vs. V. VASU NAIR AND ANR.
January 24, 1972
THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE Vs. P.M. JAYARAJAN
March 3, 1972
THE VANGUARD INSURANCE CO. LTD. Vs. PADMA AND ANR.
November 13, 1972
THIRULAKSHMI AMMAL Vs. SPECIAL TAHSILDAR
November 17, 1972
THIRUMAYEE AMMAL Vs. PALANIAPPA GOUNDER
January 19, 1972
TIRUPURASUNDARI AMMAL Vs. SRINIVASAM PILLAI
January 18, 1972
TIRUPURASUNDARI AMMAL Vs. KALYANARAMAN
January 21, 1972
TIRUVENGADA VARADACHARIAR Vs. SRINIVASA IYENGAR
August 2, 1972
TRUSTEES OF PORT OF MADRAS Vs. GOOD YEAR INDIA LTD
July 26, 1972
TRUSTEES OF PORT OR MADRAS BY ITS CHAIRMAN Vs. ROBERTS MACLEAN AND COMPANY LIMITED
November 29, 1972
U C MISRA Vs. STATE
April 6, 1972
UMAR LEBBAI Vs. AMBASAMUDRAM TALUK INAM POTTALPUDUR MOHIDEEN ANDAVAR PALLIVASAL MANAGING COMMITTEE THROUGH COMMITTEE PRESIDENT SYED VALILULLAH SHA KADARI PEERZADAH ALIAS S.V. SHAH
November 30, 1972
UNION OF INDIA (UOI) BY POSTMASTER-GENERAL Vs. AMJAD MIYAN
August 22, 1972
UNION SERVICES PRIVATE LIMITED Vs. STATE
April 11, 1972
V C BALASUNDARAM Vs. V R GOPALAKRISHNAN
August 23, 1972
V GOVINDASWAMI Vs. COLLECTOR OF CENTRAL EXCISE
April 7, 1972
V M M VENKATACHALAM CHETTIAR Vs. STATE OF MADRAS
July 31, 1972
V MANICKAM PILLAI Vs. STATE
February 1, 1972
V N S SOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 14, 1972
V PARTHASARATHI PROPRIETOR SATHIVILAS BUS SERVICE PORAYAR Vs. STATE OF TAMIL NADU
July 19, 1972
V RAGHAVACHARI Vs. NARAYANA IYENGAR
October 31, 1972
V RAMASWAMY AYYANGAR Vs. COMMISSIONER OF INCOME TAX
September 6, 1972
V S KUMARASWAMI MUDALIAR Vs. STATE OF MADRAS
November 7, 1972
V T VEERAPPA CHETTIAR Vs. P S PALANIAPPA CHETTIAR
September 26, 1972
V. SANNASI KONAR Vs. THE COMMISSIONER, PUDUKOTTAI MUNICIPALITY AND ANR.
April 19, 1972
V.P. THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU, REPRESENTED BY DISTRICT REVENUE OFFICER
November 3, 1972
VALLAMALAI ESTATE Vs. WORKERS OF VALLAMALAI ESTATE
July 10, 1972
VALLIAMMAL Vs. AUTHORIZED OFFICER LAND REFORMS COIMBATORE
November 2, 1972
VANGUARD INVESTMENTS Vs. INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD
March 9, 1972
VARADAPPA NAICKER Vs. APPAVU ALIAS RAMASWAMI GAUNDER
November 29, 1972
VARADARAJA GOUNDER Vs. STATE OF TAMIL NADU
October 23, 1972
VERCO PRIVATE Vs. NEWANDRAM NARAINDAS
December 21, 1972
VIMALAN A Vs. COMMISSIONER OF GIFT TAX
December 6, 1972
YERCAUD COFFEE CURING WORKS LIMITED Vs. STATE OF MADRAS
October 31, 1972