Case Index

Title
Date
A G VOHRA INSPECTOR OF CENTRAL EXCISE Vs. CHUNILAL MOHANLAL MODI
December 1, 1972
ABDUL REHMAN ADAMBHAI SHETH Vs. STATE OF GUJARAT
January 31, 1972
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SANTOSH INDUSTRIES
August 7, 1972
AHER MESA HAMIR Vs. CHARAN SHAMLA SURA
November 28, 1972
AKBARALI KASAMALI RAVJANI Vs. N G PANDYA D D O
April 24, 1972
ALIHUSEN NAJARALI Vs. STATE OF GUJARAT
March 15, 1972
AMBALAL DAHYABHAI MAKWANA Vs. ABHARAMBHAI SULEMAN VOHRA
July 25, 1972
AMRATLAL GURDIAL JAIN Vs. STATE OF GUJARAT
August 8, 1972
AMRITLAL NATHUBHAI SHAH Vs. UNION GOVERNMENT OF INDIA
May 4, 1972
ANANT MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
December 4, 1972
ARUN VAMANRAO SHASTRI Vs. LINA ARUN SHASTRI
September 20, 1972
ASMAL BAGAS ABHARAM Vs. RAJ MAHIJIBHAI PARBHATSING
July 28, 1972
ATMARAM RANCHHODBHAI Vs. GULAMHUSEIN GULAM MOHIYADDIN
March 2, 1972
BABUBHAI KHANDUBHAI DESAI Vs. AMRELI MUNICIPALITY
December 15, 1972
BABULAL CHHANALAL SHAH Vs. CHANDULAL C VALAND SUB T D INSPECTOR AHMEDABAD MUNICIPAL CORPORATION
September 19, 1972
BADRUDDIN MOHMAD ALI VORA Vs. STATE OF GUJARAT
September 24, 1972
BAI DAHI WD O ATMARAM MATHURBHAI Vs. AMULAKHBHAI GAMBHIRBHAI BAROT
October 25, 1972
BAI JEBUNNISA Vs. GULAMNABI HAKIMBHAI
February 11, 1972
BAI KANCHANGAURI CHHAGANLAL Vs. CHANDULAL VIRJIBHAI TANK
September 26, 1972
BAI KASHI WD O SHAH SHANABHAI SAKARCHAND Vs. SHAH MOHANLAL SOMCHAND
October 23, 1972
BAI MOTI VELA Vs. BAI LADHI VELA
October 16, 1972
BAI PREMI Vs. THAKORBHAI
March 2, 1972
BALDEVJI KRISHNAJI Vs. STATE OF GUJARAT
August 11, 1972
BANKIMCHANDRA SHIVSHANKER Vs. VISHNUPRASAD MAGANLAL VAIDYA
January 25, 1972
BAROT CHHABAJI MOHANJI Vs. PATEL JOITARAM UMEDRAM
February 11, 1972
BHAGWANDEV GOPALDAS SHARMA Vs. STATE OF GUJARAT
February 7, 1972
BHAISHANKER DAMODAR BHATT DR Vs. STATE OF GUJARAT
December 5, 1972
CHARITY COMMISSIONER AHMEDABAD Vs. MAHARAJGIRI SHADULGIRI
January 29, 1972
CHARITY COMMISSIONER AHMEDABAD Vs. STATE OF BOMBAY
November 30, 1972
CHARITY COMMISSIONER GUJARAT STATE Vs. BALASHANKER MAHASHANKER BHATTJI
August 29, 1972
CHHAGAN KARSAN Vs. BHAGWANJI PUNJA
March 18, 1972
CHHOTALAL VANRAVAN KAKKAD Vs. STATE OF GUJARAT
April 25, 1972
CHIMANLAL BHOGILAL SHAH Vs. STATE OF GUJARAT
November 21, 1972
CHODHARI MADHAJI GANESHIJI Vs. PATEL MAGANDAS BECHARDAS
September 15, 1972
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED
August 17, 1972
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD RANA CASTE ASSOCIATION
June 29, 1972
COMMISSIONER OF INCOME TAX Vs. SAYAJI MILLS LIMITED
July 10, 1972
COMMISSIONER OF INCOME TAX Vs. NATWARLAL TRIBHOVANDAS
July 13, 1972
COMMISSIONER OF INCOME TAX Vs. CHUNILAL KHUSHALDAS
July 17, 1972
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PRIVATE LIMITED
July 21, 1972
COMMISSIONER OF WEALTH TAX Vs. KANTILAL MANILAL
June 27, 1972
COMMISSIONER OF WEALTH TAX Vs. SAYAJI MILLS LIMITED
July 13, 1972
COMMISSIONER OF WEALTH TAX Vs. KANTILAL MANILAL
June 26, 1972
COMMISSIONER OF WEALTH TAX Vs. AHMED IBRAHIM SAHIGARA
December 21, 1972
CONTROLLER OF ESTATE DUTY Vs. NIRMALA CHANDULAL
August 20, 1972
DAHYA DEVA Vs. STATE OF GUJARAT
February 23, 1972
DAHYABHAI RANCHHODDAS SHAH Vs. JAYANTILAL MOHANLAL
March 18, 1972
DAVE RAMSHANKAR JIVATRAM Vs. BAI KAILASGAURI
September 26, 1972
DHANUBEN WD O KALIDAS NATHUDAS Vs. ZAVERBHAI KALIDAS
August 10, 1972
FAKIR MOHEBUBSHAH AHMEDSHAH Vs. BAI CHANDBU
March 21, 1972
FATEHSING DAHYABHAI PARMAR Vs. STATE OF GUJARAT
October 19, 1972
GORDHANBHAI MOTIBHAI BARVA Vs. MOHANBHAI JITABHAI
March 18, 1972
GULABSING KABHAI Vs. PATEL CHIMANBHAI SHIVABHAI
April 7, 1972
HARIVADAN KANAIYALAL Vs. STATE OF GUJARAT
August 16, 1972
HARKISHANDAS CHUNILAL CHOKSHI Vs. PRABHAVATIBEN WD O SHAH AMBALAL LAXMICHAND
November 30, 1972
HATHISANG KALYANSANG Vs. JASUBHA DANSANGJI
February 18, 1972
HIMATLAL GOVINDJI Vs. COMMISSIONER OF WEALTH TAX
June 30, 1972
HIMATRAM HARGOVANDAS VACHHIYAT Vs. DURLABHRAM NARBHERAM GHARIWALA
June 27, 1972
HIND ENGINEERING CO RAJKOT Vs. COMMISSIONER OF SALES TAX GUJARAT
December 4, 1972
HORMASJI SORABJI PATEL Vs. GUJARAT REVENUE TRIBUNAL
December 22, 1972
I M NAYAK Vs. KANTILAL AMBALAL SHAH
February 22, 1972
ISMAIL KARIMJI DEVDIWALA Vs. MUNICIPAL CORPORATION AHMEDABAD
July 13, 1972
JAGATSING KISHORSINGH DARBAR Vs. STATE OF GUJARAT
April 21, 1972
JAGMOHAN RATILAL SHETH Vs. JAYANTILAL LAXMISHANKER
October 3, 1972
JAISUKHLAL MOHANLAL Vs. SHANTILAL UMEDRAM
December 16, 1972
JANARDAN KASHINATH KARULKAR Vs. CHARITY COMMISSIONER GUJARAT STATE
October 24, 1972
JORAVARSINHJI HIMATSJNHJI RANA Vs. STATE OF GUJARAT
September 18, 1972
JORWARSINHJI HIMATSINHJI RANA Vs. GUJARAT STATE
September 18, 1972
JOSHI MULSHANKER SOMNATH Vs. GUJARAT AYURVED UNIVERSITY
September 22, 1972
JUNAGADH SALT AND ALLIED CHEMICAL WORKS Vs. STATE OF GUJARAT
April 4, 1972
JUVANSINGH LAKHUBHAI JADEJA Vs. STATE OF GUJARAT
April 17, 1972
KACHARABHAI ISHWARBHAI PATEL Vs. GOPALBHAI C PATEL
February 14, 1972
KADARBHAI MAHOMADBHAI Vs. HARIBHAI RANCHHODBHAI DESAI
April 24, 1972
KANTILAL ISHWERLAL SHAH Vs. MUKUNDRAI KESHAVLAL PARIKH DR
August 9, 1972
KANUBHAI CHHAGANLAL BRAHMBHATT Vs. STATE OF GUJARAT
April 28, 1972
KARIMBHAI ALIAS ABDUL KARIM Vs. BAI MARIAMBIBI
November 20, 1972
KEVALDAS KALABHAI Vs. CHAMPAKLAL CHIMANLAL SODAGAR
April 5, 1972
KOLI DANA NATHU Vs. G GHOSH SUB DIV MAGISTRATE RAJKOT
April 20, 1972
KRISHNAMUKHLAL BHAGWANDAS SHROFF Vs. SHA BHAGWAN KASHIDAS
November 20, 1972
LADY TANUMATI GIRIJAPRASAD CHINUBHAI SINCE DECD Vs. SPECIAL LAND ACQUISITION OFFICER WESTERN RLY
December 22, 1972
LAMBHA V K S S MANDALI LTD Vs. DISTRICT REGISTRAR CO OP SOCIETIES RURAL AHMEDABAD
October 26, 1972
LAXMIRAM RATANJI Vs. SPECIAL LAND ACQUISITION OFFICER O N G C BROACH
July 26, 1972
MADHUKANTABEN WD O MAGANLAL DWARKADAS SHAH Vs. STATE OF GUJARAT
November 30, 1972
MAHAUVA MUNICIPALITY MAHUVA Vs. MEHTA KIRITKUMAR UMEDCHAND
February 22, 1972
MALAVIA BROTHERS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 11, 1972
MANDAL GINNING AND PRESSING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1972
MANGALBHAI FULABHAI NAI Vs. PARSHOTTAM GARBADBHAI PARMAR
September 20, 1972
MANMATH MANIDHARPRASAD VYAS Vs. CHUNILAL MAGANLAL PATEL
January 19, 1972
MANORAMA PRAHLADBHAI MANORE Vs. PRAHLADBHAI ARJUNBHAI MANORE
September 18, 1972
MANSUKHLAL KAPURCHAND SANGHVI Vs. SHUSHILABEN DURLABHJI VIRANI
September 22, 1972
MATHURBHAI HIRJIBHAI PATEL Vs. STATE OF GUJARAT
September 8, 1972
MEHTA POPATLAL BHANUSHANKER Vs. KASHIBEN BHANABHAI
March 1, 1972
MIR GULAM GHOS MOHMADKHAN VALDE SARDAR MIR HAFIZUDIN AHMEDKHAN Vs. HOLEDIN SAYAID MAHEBOOB ALIKHAN VALDE NAVAB SAYAID ABDUL HAQ DALERUL MULK OF BROACH
October 11, 1972
MOHMADHUSSAIN KAMALBHAI MOMIN Vs. SHOKATALI MUNSHI SHEKH
December 7, 1972
MOTIBHAI NATHABHAI Vs. RAMCHANDRA MARTANDRAY VAHIVATDAR TRUSTEE OF RAMJI MANDIR BARODA
November 15, 1972
MUKTA JESING Vs. VALLABHADAS KALIDAS
October 24, 1972
NANALAL GIRDHARLAL Vs. GULAMNABI JAMALBHAI MOTORWALA
March 2, 1972
NANIKRAM GELLARAM Vs. DRUPADIBEN
September 28, 1972
NATUBHAI GORDHANDAS PATEL Vs. STATE OF GUJARAT
October 4, 1972
NAVGUJARAT PAPER INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
September 8, 1972
NEW ASARWA MFG COMPANY LIMITED Vs. JETHA PARMA
May 3, 1972
NORTHEN INDIA MOTOR OWNERS INSURANCE COMPANY LIMITED Vs. MAGAN SHANAJI SOLANKI
November 23, 1972
OKHA GRAM PANCHAYAT Vs. ESSO STANDARD EASTERN CORPORATION
April 24, 1972
P DATANI AND CO Vs. STATE OF GUJARAT
November 28, 1972
PARTNERS CHHOTALAL MULJIBHAI AND CO Vs. BANK OF INDIA LIMITED
December 18, 1972
PATEL AMARSHIBHAI DHARAMSHIBHAI Vs. LAKADIA KANTILAL DAMODAR
November 28, 1972
PATEL ASHABHAI SOMABHAI Vs. PATEL ISHWARBHAI LALLUBHAI
December 21, 1972
PATEL CHATURBHAI VALDAS Vs. HIRABHAI JOITARAM
May 1, 1972
PATEL CONSTRUCTION AND CO Vs. SHAH RAICHAND AMULAKH
September 8, 1972
PATEL GORDHAN KANJIBHAI Vs. ATLAS ENGINEERING CO WORKS
March 28, 1972
PATEL KHODIDAS GANGARAM RAMCHAND Vs. S K CHAUDHRI
March 20, 1972
PATEL NAROTTAM TULSIDAS Vs. STATE OF GUJARAT
September 8, 1972
PATEL PARSHOTTAMDAS NARSINHBHAI Vs. BAI DHABU alias MEMUDABIBI
May 2, 1972
PATEL SHAKRABHAI ATMARAM Vs. BAI KANKU WD O PATEL TRIKAMLAL ATMARAM
February 18, 1972
PATEL V J AND P J PATEL Vs. COMMISSIONER OF INCOME TAX
August 8, 1972
PATHAN MUKHATYARKHAN AJAMKHAN Vs. PATHAN USMANKHAN REHMATKHAN
October 21, 1972
POONJABHAI VANMALIDAS AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
December 22, 1972
PRABHULAL JESHANKER Vs. JAYABEN JETHALAL
November 10, 1972
PRANLAL JAYANAND THAKORE Vs. VASUDEV RAMCHANDRA SHELAT
July 12, 1972
R C THAKKAR Vs. BOMBAY HOUSING BOARD
May 5, 1972
RAGHA ALIAS RUGNATH MAHADEV Vs. RAMJI BAVA
December 7, 1972
RALLIS INDIA LTD Vs. R S JOSHI SALES TAX OFFICER CITY DIVISION II AHMEDABAD
September 14, 1972
RAMANLAL MADHAVLAL KHARVA Vs. STATE OF GUJARAT
January 10, 1972
RAMANLAL PURSHOTTAMDAS CHOKSHI Vs. UNION OF INDIA
May 2, 1972
ROSHANALI AKBARALLI Vs. NABIJI NATHAJI VOHRA DECD HIS LEGAL HEIRS
November 30, 1972
SAJJANARAJ SWARUPCHAND Vs. MEHTA COMMERCIAL CO
April 28, 1972
SANDHI MAMAD KALA Vs. STATE OF GUJARAT
September 14, 1972
SARABHAI JESHIGBHAI CHOKSHY Vs. BABULAL alias CHANDULAL LALLUBHAI DARJI
February 18, 1972
SATWARA KARSAN SAVA Vs. SATWARA JETHA KARSAN
December 4, 1972
SAURASHTRA MAZOOR MAHAJAN SANGH RAJKOT Vs. D M VIN
December 12, 1972
SHAH HIRALAL GORDHANDAS Vs. SHAH PARSHOTTAMDAS MULJIBHAI
July 3, 1972
SHAH VELJI NAGJI Vs. HEMKUVERBAI alias MITHIBAI VALLABHJI
August 7, 1972
SHAKRAJI CHATURJI RAVAL Vs. STATE OF GUJARAT
February 24, 1972
SHAMJIBHAI DHANJIBHAI Vs. STATE OF GUJARAT
August 29, 1972
SHANABHAI MOTIBHAI Vs. H S RATHOD PSI BORSAD
October 26, 1972
SHANTILAL BABUBHAI Vs. BAI CHHANI
February 10, 1972
SHANTILAL CHANDRASHANKER Vs. BAI BAJI WD O BHURA ANOP
September 15, 1972
SHIVPRASAD UMASHANKER Vs. MUNICIPALITY OF PALITANA
January 10, 1972
SRINIVAS VAMAN KARVE Vs. CHANDANBEN JAYANTILAL DALAL
September 29, 1972
STATE OF GUJARAT Vs. THAKORE HEMSING ABHESING SINCE DECD
October 27, 1972
STATE OF GUJARAT Vs. IBRAHIM AKBARALI
October 21, 1972
STATE OF GUJARAT Vs. K A PATEL
November 22, 1972
STATE OF GUJARAT Vs. MAHANT RANCHHODDAS GURU ATMARAMDASJI
August 18, 1972
STATE OF GUJARAT Vs. CHHAGANLAL MAVJI
August 14, 1972
STATE OF GUJARAT Vs. THAKORBHAI VALLABHBHAI NAIK
March 14, 1972
SURAT BOROUGH MUNICIPALITY Vs. ISHVARLAL MANCHHARAM BACHKANIWALA
March 17, 1972
SURYAKANT ALIAS SURESH LAXMISHANKER Vs. INDUMATI VITHALDAS DAIYA
March 10, 1972
UNION OF INDIA Vs. CHAROTAR TOBACCO COMPANY
February 11, 1972
V B SHUKLA FOOD INSPECTOR Vs. PRAKASH VISHANDAS
July 31, 1972
VADILAL SOMABHAI AND CO Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
February 24, 1972
VAIDYA TRAMBAKLAL PURSHOTTAM LRS AND HEIRS OF DECD PURUSHOTTAM DUNGARJI Vs. MADHAVJI PREMJI
July 21, 1972
VALDAS Vs. BAI JIVI
May 1, 1972
VALJIBHAI LALABHAI Vs. MUNI CORPN OF AHMEDABAD
June 22, 1972
VALLEY NOOR MOHOMAD Vs. STATE OF GUJARAT
April 18, 1972
VANAND SAVJI TAPU Vs. BAI JAIKUNVER DURLABHJI
September 21, 1972
VARIETY BODY BUILDERS Vs. UNION OF INDIA OWNING AND REPRESENTING WRLY
December 11, 1972
VIDYABEN WD O NANDSHANKAR VISHVANATH BHATT Vs. JAGDISHCHANDRA NANDSHANKAR BHATT
July 20, 1972
VIRBALA WIFE OF SHAH HARICHAND RATANCHAND Vs. SHAH HARICHAND RATANCHAND
July 10, 1972
VOHRA BAI KHATIJA ISABHAI Vs. VOHRA KARIMBHAI ISSABHAI
September 22, 1972
VOHRA HABSU Vs. SHAH CHHAGANLAL DEVACHAND
February 24, 1972