Case Index

Title
Date
A ACHUTHAN Vs. YOOSEPH
September 15, 1972
A AMMACHI Vs. PATHUMUTHU UMMA
February 25, 1972
A I JALEEL Vs. STATE OF KERALA
October 3, 1972
A K SATHI Vs. SENIOR SUPERINTENDENT OF POST OFFICES ERNAKULAM
July 22, 1972
A MESSIYANDAS Vs. STATE OF KERALA
February 2, 1972
A NAZARUDIN Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX QUILON
February 10, 1972
A V BALAN Vs. DISTRICT COLLECTOR TRICHUR
July 14, 1972
ABDUL KHADER RAWTHER AND SONS Vs. UNION OF INDIA
January 2, 1972
AGRICULTURAL INCOME TAX OFFICER Vs. YOOSUF C P A
May 31, 1972
AMBU Vs. KUNHAMBU
July 26, 1972
AMBUJAM Vs. STATE
December 8, 1972
ANDY THANKAPPAN Vs. RAGHAVA PANICKER KUMARA PANICKER
January 12, 1972
ANTONY JOSEPH Vs. AND TRIBUNAL PAMPADI
September 15, 1972
ARAYAKANDY ACHUTHAN Vs. SUPERINTENDENT CENTRAL JAIL CANNANORE
February 17, 1972
ASOKAN Vs. NARAYANAN
July 21, 1972
ASSISTANT COLLECTOR OF CUSTOMS Vs. PRATAP RAO SAIT
February 9, 1972
AYISHA Vs. KUNHATHUITY
November 20, 1972
BALAKRISHNA KAIMAL Vs. GOPALA KAIMAL
July 27, 1972
BALAKRISHNAN Vs. MAKKAM
November 17, 1972
BALAKRISHNAN Vs. VASU
March 14, 1972
BALAN Vs. PANKAJAKSITY
September 12, 1972
BHUVANENDRAN K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 20, 1972
C AHAMMADKUTTY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
December 6, 1972
C K KUNHIKANNAN Vs. JANAKI
November 7, 1972
C N RAVINDRAN Vs. PARAMESWARA SASTRIGAL
March 10, 1972
C P JOSEPH Vs. STATE OF KERALA
June 5, 1972
C T GRACY Vs. STATE OF KERALA
January 7, 1972
C V KUNJAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 22, 1972
CENTRAL BANKING CORPORATION OF TRAVANCORE LTD Vs. BARANARD AUGUSTINE
March 20, 1972
CHACKIBHAVANI Vs. PARVATHI VILASINI
November 1, 1972
CHACKO PULPARAMPIL Vs. MARGARETTE MARIA
November 15, 1972
CHANDRASEKHARAN Vs. STATE OF KERALA
September 18, 1972
CHARI VIJAYAN Vs. ACHUTHAN VASU
November 22, 1972
CHERIA KANNAN Vs. KARUMBI
July 7, 1972
CHERIAN DOMINIC Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 22, 1972
CHERIVAN Vs. STATE
November 9, 1972
CHERUNNI Vs. PURUSHOTHAMA IYER
October 11, 1972
CHOYI K ITO Vs. SYED ABDULLA BAFAKKI THANGAL
July 11, 1972
CHURCH OF SOUTH INDIAN TRUST ASSOCIATION Vs. STATE OF KERALA
January 20, 1972
CIT Vs. NATARAJ MOTOR SERVICE
January 6, 1972
CLEN LEVEN ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 1972
COCHIN STATE POWER AND LIGHT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 8, 1972
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN Vs. MARKOSE ARNAEUTAKIS S T SPEEDWAY COCHIN
July 26, 1972
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KERALA ESTATE PLANTATIONS
March 3, 1972
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GEORGE VARGHESE AND CO
March 8, 1972
COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA Vs. THE WOODLANDS ESTATES LTD.
June 30, 1972
COMMISSIONER OF GIFT TAX Vs. POTHEN K J
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. KUNHAMMED C M
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. DAMODARAN V
January 18, 1972
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED
January 4, 1972
COMMISSIONER OF INCOME TAX Vs. COCHIN CHAMBER OF COMMERCE AND INDUSTRY
February 25, 1972
COMMISSIONER OF INCOME TAX Vs. DEVADASAN
July 12, 1972
COMMISSIONER OF INCOME TAX Vs. JACOB E C
July 18, 1972
COMMISSIONER OF INCOME TAX Vs. VISHNUDATHA ANTHARJANAM A K T K M
July 6, 1972
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
June 13, 1972
COMMISSIONER OF INCOME TAX Vs. KERALA BALERS LIMITED
June 16, 1972
COMMISSIONER OF INCOME TAX Vs. SOUTHERN FISHERIES CORPORATION
May 24, 1972
COMMISSIONER OF INCOME TAX Vs. PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED
August 8, 1972
COMMISSIONER OF INCOME TAX Vs. GATES FOAM AND RUBBER COMPANY
August 17, 1972
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
October 5, 1972
COMMISSIONER OF INCOME TAX Vs. CASINO PRIVATE LIMITED
October 6, 1972
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER P N
November 2, 1972
COMMISSIONER OF INCOME TAX Vs. AHAMED K
November 28, 1972
COMMISSIONER OF INCOME TAX Vs. MOSANOBU NAKAI
December 1, 1972
DAMODARA MENON Vs. VARIATH
October 27, 1972
DAMODARAN Vs. KUNHIRAMAN
November 14, 1972
DAMODARAN V Vs. COMMISSIONER OF INCOME TAX
September 29, 1972
DAVEED MANAS Vs. STATE
June 30, 1972
DAVID DANIEL Vs. CHINNAMMA DANIEL
March 24, 1972
DEVASSIA M O AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 14, 1972
E I D PARRY LTD Vs. INDUSTRIAL TRIBUNAL ALLEPEY
February 8, 1972
E.M.S. HAJI SHAIK ABDUL KHADER & CO Vs. UNION OF INDIA
January 12, 1972
ELIZABETH JOSEPH Vs. TAHASILDAR PEERMADE
January 19, 1972
FOOD INSPECTOR ALLEPPEY MUNICIPALITY Vs. K SUKUMARAN
December 14, 1972
G K PRABHAKARAN AND CO Vs. DAVID TRADERS
July 3, 1972
G NARAYANA PILLAI Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCATION AND
July 20, 1972
GATES FOAM AND RUBBER CO Vs. COMMISSIONER OF INCOME TAX
June 21, 1972
GENERAL ELECTRICAL AND ENGINEERING CO TRICHUR Vs. CHIEF ENGINEER PROJECTS
June 9, 1972
GEORGE Vs. STATE
January 12, 1972
GEORGE VAREETH Vs. SIVADASAN ACHUTHAN
January 10, 1972
GWALIOR RAYON SILK MFG WVG CO Vs. STATE OF KERALA
June 21, 1972
H.A. MOHAMMED HANEEF Vs. ITO, QUILON
December 6, 1972
HELEN RUBBER INDUSTRIES KOTTAYAM Vs. STATE OF KERALA
September 13, 1972
I V SOMASUNDARAM Vs. SALES TAX OFFICER SPECIAL CIRCLE II PALGHAT
May 30, 1972
IKKORAKUTTY Vs. E M HARIHARAN
September 13, 1972
IN RE: STATE Vs. STATE
September 29, 1972
INCOME TAX OFFICER Vs. VARGHESE K P
July 5, 1972
INCOME TAX OFFICER Vs. MAMBAD TIMBER AND ESTATES PRIVATE LIMITED
July 10, 1972
INCOME-TAX OFFICER Vs. SYED ABDULLA BAFAKKI THANGAL
July 11, 1972
INDIAN TRANSFORMERS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 13, 1972
INDIAN TRANSFORMERS LTD Vs. CIT ERNAKULAM
March 13, 1972
ITO Vs. K P VARGHESE
July 5, 1972
JACOB PHILIP Vs. STATE BANK OF TRAVANCORE
October 10, 1972
JEROME FERNANDES Vs. BE-BE-RUBBER ESTATE LTD
July 12, 1972
JOKKIM FERNADEZ Vs. AMINA KUNHI UMMA
June 27, 1972
JOSEPH Vs. JOSEPH
February 10, 1972
JOSEPH THOMAS Vs. STATE
January 19, 1972
K C MOYIN Vs. NAFEESA
September 6, 1972
K E EAPEN Vs. EXECUTIVE OFFICER KANJIRAPALLY PANCHAYAT
November 9, 1972
K K RAMANKUTTY Vs. STATE OF KERALA
March 27, 1972
K NARAYANAN NAIR Vs. KUTTIKRISHNAN NAIR
July 11, 1972
K P DEVASSAY Vs. ANTHONY
April 7, 1972
K P MATHIRI Vs. STATE OF KERALA
October 31, 1972
K R GOPINATHAN NAIR Vs. T N ITTYAVIRAH
October 5, 1972
K RAMANKUTTY Vs. STATE OF KERALA
July 12, 1972
K REGHUNATH Vs. STATE OF KERALA
February 11, 1972
K V GEORGE Vs. STATE OF KERALA
February 22, 1972
K VIDYADHARAN Vs. M S NARAYANA PILLAI
December 6, 1972
K.P. NARAYANAN Vs. CIT
January 4, 1972
K.P. SUBASH Vs. STATE OF KERALA
September 7, 1972
KAKKOPPURATH VALAPPIL SIVAPRASAD Vs. STATE OF KERALA
January 4, 1972
KALARIKKAL LAKSHMIKUTTY AMMA Vs. KANKATH VETTOLIL KANHIRAPALLY VELAPPA NAIR
August 4, 1972
KALLAR CARDAMOM AUCTION COMPANY Vs. CARDAMOM BOARD
December 11, 1972
KALLYANI AMMA CHELLAMMA Vs. JANAKI AMMA PADMAVATHI AMMA
July 7, 1972
KALOOR VADAKKUMMURY SERVICE CO-OPERATIVE SOCIETY LTD Vs. ASSISTANT
December 1, 1972
KAMALUDDIN Vs. ABDUL SALIM
December 15, 1972
KANARAN Vs. STATE
March 10, 1972
KANNAN DEVAN HILL PRODUCE CO Vs. STATE OF KERALA
December 21, 1972
KAPOOR RAJA Vs. STATE OF KERALA
November 28, 1972
KERALA STATE ELECTRICITY BOARD Vs. C G NARAYANAN
November 24, 1972
KERALA STATE ELECTRICITY BOARD Vs. P M MAITHEYAN
February 2, 1972
KOCHAPPI KUNJI Vs. KALI KOCHU PILLAI
December 22, 1972
KOCHAPPU ALIAS DEVASSY Vs. KAKKU
September 2, 1972
KOCHOUSEPH PAUL Vs. CHATHAN CHAKKI
June 2, 1972
KOCHU NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION KERALA
October 25, 1972
KOCHUMMINI KASSINKUNJU Vs. SANKARA PILLAI VELAYUDHAN PILLAI
February 4, 1972
KOCHUSARA Vs. GRACY C T
November 27, 1972
KORUTHU OOMMEN Vs. G RAMA WARRIER
July 31, 1972
KOTHAMMA Vs. KUNJIHETTI
February 8, 1972
KOTTEKADAN MOHAMMED HAJI Vs. POOZHIKKUTATHU ABUBAKER
June 9, 1972
KRISHNAN DAMODARAN Vs. PADMANABHAN PARVATHY
August 11, 1972
KRISHNAN NARAYANAN Vs. GOVINDAN KUMARAN
June 15, 1972
KRISHNANKUTTY NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION
January 5, 1972
KSEB Vs. CANNANORE MUNICIPALITY
February 14, 1972
KUMARAKOM KAKKA VYAVASAYA COOPERATIVE SOCIETY LTD Vs. STATE OF KERALA
October 6, 1972
KUNHAHAMMEDKUTTY Vs. STATE
August 17, 1972
KUNHI MOHAMMAD HAJEE K Vs. STATE OF KERALA
May 26, 1972
KUNHI MOIDEEN HAJI Vs. ANDI
November 9, 1972
KUNHI PATHU Vs. AYSHU
July 14, 1972
KUNHIKANNAN Vs. KALLIANI
July 13, 1972
KUNJAN VAVA Vs. PAPPY AMMA AMMUKUTTY AMMA
November 29, 1972
KUNJU AMMA NARAYANA MENON Vs. ANTONY KUNJUVAREED
October 10, 1972
KUNJU NAMBIAR Vs. VASUDEVAN NAMBOODIRIPAD
July 4, 1972
KUNNIKKAL NARAYANAN Vs. STATE OF KERALA
February 19, 1972
KUNNIKKAL NARAYANAN Vs. STATE OF KERALA
December 14, 1972
KURIAN GEORGE KATHANAR Vs. K.N. RAGHAVAN
February 29, 1972
L KRISHNAN Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY
May 26, 1972
LORD KRISHNA BANK LIMITED Vs. INCOME TAX OFFICER
March 10, 1972
M ALAVI Vs. APPELLATE AUTHORITY LAND REFORMS
June 30, 1972
M RAMKRISHNA MENON Vs. KERALA STATE
March 8, 1972
M SHAMSUDDIN AND COMPANY Vs. CIT
July 12, 1972
M SIDHIK MOULAVI Vs. NABEESA BEEVI
December 15, 1972
M THANKAPPAN ACHARI Vs. UNION OF INDIA
February 10, 1972
MADHAVAN NAIR R Vs. COMMISSIONER OF INCOME TAX
January 4, 1972
MAHADEVA IYER Vs. JANAKI AMMA
August 30, 1972
MALABAR FRUIT PRODUCTS COMPANY BHARANANGANAM KOTTAYAM Vs. SALES TAX OFFICER PALAI
January 25, 1972
MALABAR METALS AND ALLOYS P LTD Vs. STATE OF KERALA AND TWO ORS
November 1, 1972
MALUK MOHAMMED SAINUDIN Vs. MUNICIPAL COMMISSIONER ATTINGAL
February 16, 1972
MANAGER RAJERSHI MEMORIAL BASIC TRAINING SCHOOL Vs. STATE OF KERALA
August 7, 1972
MANAGER, V.V.U.P.S., PADOOR Vs. ASSISTANT EDUCATIONAL OFFICER, MULLASSERY
October 23, 1972
MANGALORE GANESH BEEDI WORKS Vs. DISTRICT LABOUR OFFICER CANNANORE
February 18, 1972
MANIYUR PANCHAYAT Vs. SECRETARY TO GOVERNMENT
September 26, 1972
MARIAPPAN NADAR SOUNDARA PANDIAN Vs. KRISHNA KURUP NARAYANA KURUP
July 6, 1972
MARIKAR MOTORS LIMITED Vs. SALES TAX OFFICER SPECIAL CIRCLE TRIVANDRUM
November 20, 1972
MARIKAR MOTORS LTD Vs. CHIEF ENFORCEMENT OFFICER
July 27, 1972
MARY OOMMEN Vs. MANAGER, M.G.M. SCHOOL KURUPPAMPADY
February 1, 1972
MATHAI ANTHRAPER Vs. LONAN CARLOSE
September 26, 1972
MATHU VARKEY Vs. GRAND ESTERN BANK LTD
April 7, 1972
MATHU VARKEY Vs. GRAND EASTERN BANK LTD
January 7, 1972
MATHULLA MATHEW Vs. ABRAHAM SKARIA
June 23, 1972
MATTER OF STATE PROSECUTOR Vs. STATE PROSECUTOR
September 22, 1972
MAYILVAHANAM MOTOR SERVICE Vs. STATE OF KERALA
March 13, 1972
MEENAKSHI AMMA Vs. RAMA KURUP
September 4, 1972
MEPPADI CO OPERATIVE SOCIETY LIMITED Vs. EXECUTIVE OFFICER MEPPADY PANCHAYAT
February 28, 1972
MOHAMMAD AMINA Vs. STATE OF KERALA
October 26, 1972
MOHAMMAD KUNHI M K Vs. COMMISSIONER OF INCOME TAX
April 7, 1972
MOHAMMED HANEEFA Vs. PATHUMMAL BEEVI
June 27, 1972
MOHAMMED YUSUF Vs. UNION OF INDIA
January 24, 1972
MOHAN INDUSTRIES Vs. DEPUTY DIRECTOR OF INDUSTRIES AND COMMERCE
August 29, 1972
MOIDEEN Vs. AYSA BEE
July 20, 1972
MOOKAMBIKA AMMA Vs. STATE OF KERALA
June 7, 1972
MULJI RATANSHI AND COMPANY Vs. STATE OF KERALA
September 13, 1972
MUNDAVALAPPIL KUNHIKANNAN Vs. STATE OF KERALA
November 14, 1972
MUTHUKARUPPAN Vs. CHELLAYI
November 28, 1972
MUTHUKRISHNA REDDIAR Vs. COMMISSIONER OF INCOME TAX
July 28, 1972
N C JOHN Vs. SECRETARY THODUPUZHA TALUK SHOP AND COMMERCIAL
August 17, 1972
N KARUPPAN Vs. M SANKARAN NAIR
July 14, 1972
N SREENIVASAN Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
October 30, 1972
N SUKUMARA PILLAI Vs. STATE OF KERALA
January 6, 1972
N. SUBRAMONIAN Vs. STATE OF KERALA
October 4, 1972
N.K. NARAYAN Vs. STATE OF KERALA
October 26, 1972
N.P.LALAN Vs. LAKSHMIDAS NARAYANA DAS
September 15, 1972
NARAYANA MENON Vs. KOCHUVAREED
October 10, 1972
NARAYANA PAI Vs. JOHN
June 23, 1972
NARAYANA PILLAI Vs. GOPALA PILLAI
August 3, 1972
NARAYANA RATNAMA Vs. ACHUTHAN RAMAKRISHNAN
September 29, 1972
NARAYANAN ASARI THANKAPPAN ASARI Vs. AMMUKUTTY BAI
October 6, 1972
NARAYANAN EZHUTHASSAN Vs. PARUKUTTY
November 23, 1972
NARAYANAN NAIR Vs. APPU
February 18, 1972
NARAYANAN NAMBIAR Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
October 27, 1972
NARAYANI BHANUMATHI Vs. LELITHA BHAI
October 30, 1972
NEELAKANTAN Vs. SANKARAN
October 23, 1972
NEELAKANTAN NAIR CHANDRASENAN NAIR Vs. STATE OF KERALA
March 15, 1972
NELLIYODAN BALAN NAIR Vs. PANTHEEVATI KESAVAN NAMBISSAN
October 25, 1972
O M MATHEW Vs. SPECIAL TAHASILDAR L A NO 1
April 5, 1972
OFFICIAL LIQUIDATOR Vs. K K NAIR
June 30, 1972
P A KESAVAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 8, 1972
P A YOOSUF Vs. KUMARANELLOOR PANCHAYAT
December 13, 1972
P C ABRAHAM Vs. UNIVERSITY OF COCHIN
July 18, 1972
P C ABRAHAM Vs. STATE OF KERALA
January 25, 1972
P C ARAVINDHAN Vs. M A KESAVAN
November 28, 1972
P J THOMAS Vs. UNION OF INDIA UOI
January 24, 1972
P J VARKEY Vs. STATE OF KERALA
June 20, 1972
P K KUMARAN Vs. THODU SANKARAN
October 27, 1972
P K NAIR Vs. INCOME TAX OFFICER
July 5, 1972
P K PARAN Vs. ACHAMM
November 30, 1972
P K RAJAPPAN PILLAI Vs. STATE OF KERALA
October 26, 1972
P K SANTHAKUMARI Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION AND
March 9, 1972
P KRISHNAKUMAR Vs. STATE OF KERALA
May 31, 1972
P M ABDULLA Vs. STO BADAGARA
August 17, 1972
P NARAYAN NAIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 1, 1972
P NARAYANAN NAIR Vs. E ACHUTHAN NAIR
March 29, 1972
P NARAYANAN NAIR Vs. E ACHUTHAN NAIR
August 29, 1972
P R APPUKUTTAN Vs. HEADMISTRESS GOVT HIGH SCHOOL KODUVAYUR
June 9, 1972
P V PARAMESWARAN Vs. STATE OF KERALA
July 6, 1972
PARAMESWARAN PILLAI Vs. KRISHNA PILLAI
December 18, 1972
PARAMESWARAN PILLAI Vs. SWARAJ MOTORS EMPLOYEES CO-OPERATIVE SOCIETY
December 21, 1972
PARVATHI CHELLAMMA Vs. HUSSAN PILLAI MOHAMMED ABDUL KHADER
October 26, 1972
PONNALAYIMALAYIL ARIYAYI Vs. EDAKKAT N. A. KARUNAKARAN VYDIYAR
November 27, 1972
PONNAMMA Vs. MANAGER, K.A.M.U.P. SCHOOL, MUTHUKULAM
June 1, 1972
PONNAMMA Vs. RAMANATHAN
October 30, 1972
PONNAMPARAMBATH THANNIPURATH CHERU CHOYI Vs. SANKARAN
September 1, 1972
PONNAN UMBU Vs. STATE OF KERALA
June 23, 1972
POONKAKANDI PUTHIYAVEETTIL CHANDU NAIR Vs. MUNDAMKANDI KUTTIAMBETH ABDURAHIMAN
December 6, 1972
POULO KUNJ OUSEPH Vs. KSEB
August 17, 1972
PRABHAKARAN NAIR Vs. JOSEPH CHACKO
August 31, 1972
PREMACHANDRAN Vs. STATE OF KERALA
July 9, 1972
PURAPPUZHA PANCHAYAT Vs. STATE OF KERALA
March 1, 1972
R JAYARAM MENON Vs. E GHEEVARGHESE
July 24, 1972
R PRABHAKARAN NAIR Vs. STATE OF KERALA
May 25, 1972
R.VEERAKUMAR Vs. TRIVANDRUM PERMANENT BANK LTD
April 10, 1972
RAGHAVA MENON Vs. HEALTH INSPECTOR KODUVAYUR
August 17, 1972
RAGHAVAN PILLAI Vs. STATE OF KERALA
December 20, 1972
RAJAMMA Vs. BHAIMIKUTTY
June 6, 1972
RAMAKRISHNA MENON Vs. STATE OF KERALA
March 8, 1972
RAMAN Vs. VASUMATHI
June 30, 1972
RAMAN NARAYANAN Vs. VELU DAMODARAN
September 6, 1972
RAMAN NARAYANAN Vs. STATE
September 22, 1972
RAMAN PILLAY Vs. CHANDRAN
May 29, 1972
RAMAN PILLAY KESAVA PILLAY Vs. KOCHUKUNJU SANKARAN
July 13, 1972
RAMAN SANKU Vs. JOHN THOMMEN
December 14, 1972
RAMAN VELU Vs. STATE
September 28, 1972
RAMASWAMY T S Vs. COMMISSIONER OF INCOME TAX
October 25, 1972
RAMCO CEMENT DISTRIBUTION CO P LTD Vs. STATE OF KERALA
November 16, 1972
RANGANAGULU Vs. MULLACKAL DEVASWAM
January 18, 1972
RANGANATHA AGENCIES Vs. FOOD INSPECTOR BADAGARA MUNICIPALITY
October 25, 1972
S ABDUL KHADER RAWR AND SONS AND CO Vs. UNION OF INDIA
January 12, 1972
S ANTHONY MUTHU Vs. STATE OF KERALA
November 29, 1972
S R S MONY Vs. LIFE INSURANCE CORPORATION OF INDIA
April 13, 1972
S SANKARAPPA GOUNDER Vs. K C GOPALAN
December 6, 1972
S VENKATESHA BHATTA Vs. S SUBRAMANYA BHATTA
January 11, 1972
S.MAHALINGA BHATTA Vs. ASSANARE BEARY
August 11, 1972
SAHADEVAN Vs. KESAVAN NAIR
October 24, 1972
SANKARA WARRIER Vs. SREEDEVI WARRASYAR
September 8, 1972
SANKARAN NAIR Vs. COMMISSIONER OF AGRICULTURAL INCOME- TAX
December 20, 1972
SANKARAN NAMBISSAN Vs. SARVOTHAMA RAO
July 28, 1972
SANKARAN SANKARAN NAMBOORI Vs. MATHAI ABRAHAM
June 23, 1972
SANKU BALAN Vs. STATE
September 21, 1972
SANKU RAMAN Vs. THOMMEN JOHN
December 14, 1972
SAROJINI AMMA Vs. PAPPI AMMA
November 2, 1972
SAVITHRI DEVAKI ANTHARJANAM Vs. KRISHNARU
April 7, 1972
SENIOR SUPERINTENDENT R M S COCHIN V K Vs. GOPINATH
February 18, 1972
SHAMSUDDIN M AND CO Vs. COMMISSIONER OF INCOME TAX
July 21, 1972
SHER BEHUDOOR Vs. PASUPATHY UPADHYAYA
September 22, 1972
SIVARAMA MENON Vs. RAGHAVAN
January 31, 1972
SIVARAMAKRISHNAN Vs. STATE OF KERALA
December 6, 1972
SREE MANAVEDAN ALIAS KUNHETTAN THAMPURAN Vs. STATE OF KERALA
July 14, 1972
SREEDHARAN Vs. OUSEPH
February 10, 1972
SREENIVASA KINI Vs. STATE OF KERALA
March 17, 1972
STANDARD MOTOR UNION P LTD Vs. RTO KOTTAYAM
July 3, 1972
STATE OF KERALA Vs. A R SULAIMAN SAIT
May 31, 1972
STATE OF KERALA Vs. M PAVITHRAN
May 31, 1972
STATE OF KERALA Vs. OUSEPH
September 21, 1972
STATE OF KERALA Vs. GEORGE
August 3, 1972
STATE OF KERALA Vs. K S BALAKRISHNAN
September 13, 1972
STATE OF KERALA Vs. M K PYLOTH
December 1, 1972
STATE OF KERALA Vs. JOHN
August 4, 1972
STATE TRADING CORPORATION OF INDIA LTD Vs. STO MATTANCHERRY
January 25, 1972
SUBBARAMAN POTTI Vs. GANGADHARAN
September 19, 1972
SUBHADRA THAMPATTY Vs. MUHAMAD ALIAS KUNJAN HAJI
June 9, 1972
SUJIR GANESH NAYAK AND CO Vs. INCOME TAX OFFICER
December 21, 1972
SUKUMARAN Vs. STATE OF KERALA
January 28, 1972
SULEKHA BAI Vs. COMMISSIONER OF GIFT TAX
November 29, 1972
SUMATHYKUTTY AMMA KAMALAMMA Vs. NARAYANI PANIKKATHY KARTHIYAYANI
June 23, 1972
SUNDARAM Vs. GOPALAKRISHNA MENON
November 13, 1972
SUPER RUBBERS PRIVATE Vs. STATE OF KERALA
October 5, 1972
SUPERINTENDENT OF CENTRAL EXCISE Vs. GEORGE
May 22, 1972
T A MATHEW Vs. COMMISSIONER CORPORATION OF CALICUT
January 6, 1972
T C SREEDHARAN PILLAI Vs. STATE OF KERALA
December 14, 1972
T GOVINDANKUTTY MENON Vs. TASHILDAR CHITTOOR
May 30, 1972
T N SUDHAKARAN Vs. E M GEORGE
July 25, 1972
T P GOVINDAN Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
February 15, 1972
T P MOOKKANNY KURUP Vs. COCHIN COMMERCIAL BANK LTD
March 10, 1972
T T NARAYANAN Vs. KUTTIKRISHNAN
November 21, 1972
THARU CHERU Vs. MARY
August 7, 1972
THE KERALA TRANSPORT CO. Vs. THE INDUSTRIAL TRIBUNAL, CALICUT
December 19, 1972
THE MALABAR CO-OPERATIVE CENTRAL BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX, KERALA
October 10, 1972
THOMAS Vs. GEORGE
April 7, 1972
THOMAS BABY Vs. CHERIAN THRESSIAMMA
December 22, 1972
THOMAS GEORGE Vs. SKARIAH JOSEPH
December 5, 1972
THOMAS K C Vs. AGRICULTURAL INCOME TAX OFFICER
January 28, 1972
THOMAS STEPHEN Vs. ANTONY JOSEPH MORRIS
June 15, 1972
TRAVANCORE RAYONS Vs. TEXTILES COMMITTEE
March 3, 1972
UNION OF INDIA Vs. HAJI S UMBICHI KOYA
August 14, 1972
UNITED HOTELIERS Vs. GOVERNMENT OF INDIA
June 7, 1972
V.K. SUNDARAM Vs. THE TAHSILDAR PALGHAT
October 12, 1972
VADAKKEDATH RAVUNNI NAIR Vs. STATE OF KERALA
March 10, 1972
VASUDEVAN Vs. DEVYAI VIJU
July 5, 1972
VENKITESWARAN A K Vs. COMMISSIONER OF INCOME TAX
September 13, 1972
VIJAYARAGHAVAN Vs. VELU
October 31, 1972
VIKRAMAN NAIR Vs. STATE OF KERALA
December 1, 1972
VISWAMBHARAN K I AND BROS Vs. COMMISSIONER OF INCOME TAX
August 17, 1972
WESTERN INDIA PLYWOODS LTD Vs. UNION OF INDIA
February 28, 1972