Case Index

Title
Date
A HARSHA V RAI Vs. K V KARNA
July 31, 1972
A NARNAPPA Vs. FOOD INSPECTOR CITY MUNICIPALITY RAICHUR
June 23, 1972
A SHIYANANDA SUVARNA Vs. DIVISIONAL COMMISSIONER MYSORE
March 3, 1972
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. P ANANTHA BHAT
March 27, 1972
AITHAPPA CHANNAN Vs. STATE OF MYSORE
February 25, 1972
ALLAPPA NINGAPPA MUGALKHOD Vs. STATE OF MYSORE
February 3, 1972
AMBANNA HANUMAPPA NAIK Vs. SHARNAPPA
October 11, 1972
ANNAPURANA BAI Vs. F M GANESH DATTATRAYA
November 28, 1972
APPAIAH ANNAPPA DESAI Vs. TAVANAVVA
July 25, 1972
ARALIMATTI KALLAPPA Vs. TOWN MUNICIPAL COUNCIL
June 6, 1972
ARVIND RAO Vs. RAMAKANT
September 1, 1972
ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE Vs. BASIKLAL CHANDMAL BORA
July 4, 1972
ASSISTANT COLLECTOR OF CENTRAL EXCISIE and CUSTOMS Vs. NAMADEV JAYARAM JADHAV
October 20, 1972
ASSTT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. RIKABDAS TEJMAL SHAH
February 16, 1972
ASWATHAPPA Vs. RAMACHANDRAPPA
February 2, 1972
ASWATHIAH Vs. MYSORE PUBLIC SERVICE COMMISSION
August 25, 1972
AZEEZULLA SHERIFF alias ANWAR PASHA Vs. BHABHUTHIMUL
June 28, 1972
B ANANTHA SOMAYAJI Vs. STATE OF MYSORE
February 25, 1972
B B BANNAD Vs. BETGERI URBAN CO-OPERATIVE BANK LTD
September 21, 1972
B BABU RAO Vs. DAVANGERE TALUK AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY LTD
January 19, 1972
B BASAVANGOUD Vs. DEPUTY COMMR AND DIST REGISTRAR OF ASSURANCES BELLARY
July 7, 1972
B H GAVIAPPA Vs. KUNNIAH
February 22, 1972
B J LINGEGOWDA Vs. H D GANGAEAJ
February 14, 1972
B KRISHNA RAI Vs. STATE OF MYSORE
July 26, 1972
B LAKSHMINARAYANA SETTY Vs. R RAJMALL
February 14, 1972
B S MOHADDIN Vs. L D NARVEKAR
June 26, 1972
B S RAMADEVI Vs. PRAMEELAMBA
October 3, 1972
B T KEMPANNA Vs. T KRISHNAPPA
June 23, 1972
B T SANNABASAVE GOWDA Vs. STATE OF MYSORE
February 25, 1972
B.T. Sannabasave Gowda and another Vs. State of Mysore and others
February 25, 1972
BAKULABAI Vs. SHIDARAYA
September 26, 1972
BANAPPA DYAVAPPA KUMBAR Vs. GURUNATH KRISHNAJI INGALGI
July 18, 1972
BANDO BANAJI MUTALIK Vs. BHASKAR BALAJI KULKARNI
April 12, 1972
BASAVANNAPPA KOTRAPPA HUBLI Vs. KRISHNA TRADING CO
October 10, 1972
BASAVANNEPPA MAHARUDRAPPA PATTANSHETTI Vs. PARVATEVVA
June 23, 1972
BEERAPPA Vs. YESHWANTRAO alias VASANTRAO
March 24, 1972
BHARAMARAMBIKA alias AMBAKKA Vs. STATE OF MYSORE
July 18, 1972
BHARAT ELECTRONICS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1972
BHARAT ELECTRONICS LTD Vs. COMMISSIONER OF INCOME TAX MYSORE
August 24, 1972
BHARAT TIMBER CONSTRUCTION CO Vs. REGIONAL LABOUR COMMISSIONER
September 1, 1972
BHAWANI SHANKAR WAMAN SAUNSHI Vs. GIRIDHAR RANGANATH KULKARNI
June 27, 1972
BHIMAPPA NINGAPPA HIRESOMANNAWAR Vs. PARASHURAM RAO alias PRANAYA PARASHURAMARAO PATWARDHAN
June 30, 1972
BHIMRAO GURURAO DESHPANDE Vs. PRALHAD SUBBARAO MUTALIK DESHPANDE
January 31, 1972
BIKABHAI PRABHUDAS PAREKH AND COMPANY Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE SOUTH KANARA MANGALORE
July 17, 1972
BORA GOWDA Vs. RAMA NAIKA
November 3, 1972
C A OOMEN Vs. MANAGEMENT OF HAL
June 7, 1972
C HANUMANTHAPPA Vs. BELLARY CITY MUNICIPALITY
May 30, 1972
C RUDRE GOWDA Vs. ANGADI CHIKKANNA
February 9, 1972
C VEERA CHOWDAIAH Vs. STATE OF MYSORE
July 31, 1972
CANARA BANK LTD Vs. LARSEN AND TOUBRO LTD
February 25, 1972
CHAMPALAL Vs. SUMITHRAMMA
June 16, 1972
CHANAMMA Vs. LINGAMMA
June 21, 1972
CHANNAMMA Vs. LINGAMMA allas MALLAMMA
June 21, 1972
CHIEF CONTROLLING REVENUE AUTHORITY Vs. D S JAMES TAHSILDAR GOKAK
September 15, 1972
CHIEF CONTROLLING REVENUE AUTHORITY MYSORE BANGALORE Vs. D S JAMES
September 15, 1972
CHINNAMMA Vs. DEVANGA SANGHA
September 1, 1972
COMMANDANT SUB-AREA BANGALORE Vs. KANTAMMA
July 13, 1972
COMMISSIONER OF INCOME TAX Vs. SITA BHATEJA DR MRS
June 27, 1972
COMMISSIONER OF INCOME TAX Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED
June 14, 1972
COMMISSIONER OF INCOME TAX Vs. BALASOOR TEA AND RUBBER CO LTD
May 31, 1972
COMMISSIONER OF INCOME TAX Vs. HAJEE C M ABDUL RAHIMAN KHAN
February 1, 1972
COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES
January 6, 1972
COMMISSIONER OF INCOME-TAX MYSORE Vs. BALANOOR TEA AND RUBBER CO LTD
May 31, 1972
CONTROLLER OF ESTATE DUTY Vs. J KRISHNA MURTHY
October 5, 1972
CORPORATION OF THE CITY OF BANGALORE Vs. MYSORE STATE BOARD OF WAKFS
September 27, 1972
D ACHAIAH SETTY Vs. CITY OF BANGALORE MUNICIPAL CORPORATION BANGALORE
January 19, 1972
D CAWASJI AND CO Vs. STATE OF MYSORE
December 6, 1972
D H RAGHAVENDRA RAO Vs. BELLARY TOWN CO OPERATIVE STORES LTD
September 29, 1972
DEPUTY DIRECTOR OF MINES Vs. P NAGABHUSHANAM
August 16, 1972
DEVAGYA TUKLYA MARATHE Vs. SHIVGYA IGYA MARATHE
June 21, 1972
DEVAKI Vs. DEEDA S PUTRAN
April 13, 1972
DEVAKI Vs. DOODA S PUTRAN
April 11, 1972
DEVAYYA GOWDA Vs. M GANAPATHI SRINIVAS KAMATH
September 27, 1972
DHANAKEERTHIAH Vs. VlMALAPPA
June 13, 1972
G GOVINDARAJU Vs. BABU POOJARYR
September 14, 1972
G S SHYAMALAKUMARI Vs. STATE OF MYSORE
March 14, 1972
G V RUDRAPPA Vs. K S SIDDAPPA
October 10, 1972
GADIGEYYA VEERAYYA KALMATH Vs. VISHNU DEV
July 19, 1972
GANAPAIAH N K Vs. AGRICULTURAL ITO
August 17, 1972
GANAPATSA NARAYANSA HABIB Vs. TULJANSA NARAYANSA HABIB
April 14, 1972
GANESH NEELAKANT KULAKARNI Vs. STATE
July 10, 1972
GANGAPPA RAMAPPA DAMANNAVAR Vs. KALLAPPA SONKAPPA KATTI
September 7, 1972
GILL AND COMPANY P LIMITED Vs. COMMERCIAL TAX OFFICER II CIRCLE GADAG
September 15, 1972
GOPAL BAGWAVANT KULKARNI Vs. KALLAPPA MARUTI NIMBALKAR
February 15, 1972
GURAPPA KALLAPPA ASHTAGI Vs. DANAPPA SHARANAPPA VARAD
March 3, 1972
H A BOREGOUDA Vs. STATE OF MYSORE
October 30, 1972
H BASAVAIAH Vs. H G KRISHNAPPA
October 19, 1972
H F S KNIGHT Vs. STATE OF MYSORE
January 25, 1972
H K DASAPPA SETTY Vs. VEDAVATHAMMA VEDAMMA
January 7, 1972
HANAMAPPA BHIMAPPA JANGLI Vs. PRALHAD
May 24, 1972
HARTHI ADIRAJAIAH Vs. SAVANDAMMA WD/O SRI N C NAGARAJAIAH
December 15, 1972
HAYALAPPA Vs. HAYALAPPA
March 10, 1972
HINDUSTAN AERONAUTICS LTD Vs. P VENU PERUMAL
January 7, 1972
HINDUSTAN IDEAL INSURANCE CO LTD Vs. PAPPU POOJARY
April 14, 1972
HIRACHAND Vs. SYED BASHEERUDDIN
May 30, 1972
I A DESAI Vs. STATE OF MYSORE
February 9, 1972
I B HEBBALLI Vs. STATE OF MYSORE
June 1, 1972
I P HUNSRAJ Vs. G S PANNALAL
March 8, 1972
IN RE: CANARA BANK LTD. AND ANR. Vs. STATE
February 25, 1972
INDIA TIN INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
February 3, 1972
IRAWWA ALIAS KANCHAWWA Vs. BASALINGAPPA SHIDDAPPA KARIKATTI
November 29, 1972
J JAWAHARLAL Vs. K S BASAVARAJAPPA
November 7, 1972
J S PRAKASH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY BANGALORE 2
August 10, 1972
JAIPAL SRIPAL BADNIKAI Vs. PAYAPPA JAKKAPPA WAGHE
October 15, 1972
JAIPAL SRIPAL BADNIKAI Vs. PAYAPPA JAGGAPPA WAGHE
October 5, 1972
JOHN A SALDHANA Vs. CITY MUNICIPAL COUNCIL MANGALORE
October 25, 1972
K N ANJANAPPA Vs. STATE OF MYSORE
November 30, 1972
K P JAYARAMA REDDY Vs. BANGALORE UNIVERSITY
December 4, 1972
K R CHINNAKRISHNA SETTY Vs. AMBAL AND CO MADRAS
July 25, 1972
K RAFFUDDIN AHMED Vs. STATE OF MYSORE
October 19, 1972
K RAMA RAO Vs. STATE OF MYSORE
August 2, 1972
K S SATYPALA Vs. ALICE DSOUZA
August 25, 1972
K SATYANARAYANA Vs. CENTRAL BOARD OF DIRECT TAXES
June 21, 1972
K VENKATAPPA Vs. STATE OF MYSORE
July 24, 1972
KALAPPA Vs. DEPUTY COMMISSIONER MANDYA
July 14, 1972
KALLAPPA SIDDAPPA SURYAWANSHI Vs. AKKAVVA alias LEELAVATHI
February 24, 1972
KAMALABAI NARAYAN NAIK Vs. RUKMANIBAI KRISHNAJI NAIK
February 2, 1972
KARIBASAPPA Vs. MD KHAJA HUSSAIN
June 1, 1972
KARNATAKA BANK LTD Vs. K SHAMANNA
February 29, 1972
KECHANDA PONNAPPA Vs. CHOTTORA THAMMAIAH
July 6, 1972
KEMPANNA Vs. M SHANTARAJIAH
September 28, 1972
KEMPEGOWDA Vs. RAME GOWDA
August 16, 1972
KRISHNA MILLS CO Vs. REGIONAL DIRECTOR BMP STATE INCE
October 4, 1972
KRISHNAJI Vs. N E MATTIKOPPA AND CO
March 27, 1972
KRISHNAJI VASUDEV PARADESHI Vs. N R MATTIKOPPA AND CO
March 27, 1972
KRISHNAPPA RAMSA WALVEKAR Vs. RAMACHANDRASA RAMASA WALVEKAR
December 11, 1972
KUNNIMELLIHALLII DODDA PRAMANAND PRATHAMI PATTIN VYAVASAYA SAHAKARI SANGH LTD Vs. SHIVAPPA GUDDAPPA SURAD
September 20, 1972
KUNTAPPA Vs. AIYAPPA KUNTAPPA DESAI
July 5, 1972
L R SALDHANA Vs. STATE OF MYSORE
May 25, 1972
L.R. Saldhana Vs. The State of Mysore and others
May 25, 1972
LAKSHMINARAYANA MINING Vs. TALUK DEVELOPMENT BOARD SANDUR
March 30, 1972
LIFE INSURANCE CORPORATION OF INDIA Vs. B R HONNAPPA
June 15, 1972
LINGEGOWDA RAYANAGOWDA PATIL Vs. SHARAMAWWA
August 16, 1972
LOKAPPA Vs. NARAYANA
August 21, 1972
M K SUBBA RAO Vs. STATE OF MYSORE
May 29, 1972
M M SANKANAGOUDER Vs. STATE OF MYSORE
January 18, 1972
M MALLIKARJUNAIAH Vs. SHIVANNA
August 16, 1972
M PANCHAKSHARAPPA Vs. SHIVAYOGESHWARA COTTON PRESS CO
September 19, 1972
M R MISHRIKOTI Vs. MUKTUMSAB HASANSAB ASOTI
August 4, 1972
M S RAMAIAH Vs. STATE OF MYSORE
March 8, 1972
M V SHIVAJI RAO KORE Vs. RUKMINIYAMMA
May 24, 1972
M. MALLIKARNJUNAIAH Vs. SHIVANNA AND ANR.
August 18, 1972
M.R. Mishrikoti Vs. M.H. Asoti
August 4, 1972
Mahadevamma and another Vs. M. Nanjappa Setty and others
September 28, 1972
MAHADEVAPPA SHANKERAPPA Vs. GAURAMMA
June 25, 1972
MAHANTAYYA BASALINGAYYA KOPPAL Vs. SRI KOTTURESWAR AND CO
March 3, 1972
MAHIPAL SINGH SHANKARSING PAWAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 9, 1972
MALLAPPA DHARMANNA BALAGAL Vs. SRIPATHIGURACHARYA GALAGALI
May 25, 1972
MANIKRAO PATIL Vs. BAPU RAO PATIL
September 20, 1972
MIRZA BAIG Vs. STATE OF MYSORE
September 13, 1972
MOHAMMED ALI ABDUL GHANIMOMIN Vs. BISAHEMI
October 3, 1972
MOHIDDINSAB GAFFARSAB KUNDGOL Vs. ROHIDAS HARI KINDALKAR
February 16, 1972
MUNISWAMAPPA Vs. RAMIAH
October 19, 1972
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. ALBERT DIAS
November 9, 1972
N B K REDDY Vs. KARNATAK UNIVERSITY
January 17, 1972
N K GANAPAIAH Vs. AGRICULTURAL INCOME TAX OFFICER
August 17, 1972
N NANJAPPA Vs. SIDDIAH
June 29, 1972
N RAMARAO MANE Vs. RADHA RUKMINI BAI
August 4, 1972
N S GIRI Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
March 7, 1972
N SUBRAMANYAM Vs. K UMMAR
August 25, 1972
N THYAGARAJU Vs. UNION OF INDIA
October 31, 1972
NACHARAMMA Vs. CHAIRMAN MOTOR ACCIDENT CLAIMS TRIBUNAL BANGALORE
July 7, 1972
NARASINGA RAO SRINIVASARAO INAMDAR BHIRDIKAR Vs. BHIMAPPA ANNAPPA DALWAI
June 9, 1972
NARAYAN GOVIND ANIKHINDI Vs. KRISHNAJI
July 7, 1972
NORTHERN INDIA GENERAL INSURANCE CO LTD Vs. L KRISHNAN
August 24, 1972
OBANNA RAJU Vs. COMMISSIONER and RETURNING OFFICER CORPORATION OF CITY OF BANGALORE
February 22, 1972
P A MACHIAH Vs. M B PONNAVVA
July 19, 1972
P G VENKATASWAMY Vs. MIR ZAHID HUSSAIN SAHEB SHA
May 31, 1972
P GOVINDA PRABHU Vs. STATE OF MYSORE
February 11, 1972
P HIRIANNA SHETTIGARA Vs. DEPUTY COMMR for HR AND CE MANGALORE
August 8, 1972
P K NARASIMHA IYENGAR Vs. P K RAMASWAMY IYENGAR
May 23, 1972
P NARANAPPA Vs. A SHANKER ALVA
July 5, 1972
P S RAO Vs. UNION GOVERNMENT
March 17, 1972
PANDAVAPURA SAHAKARA SAKKARE KHARKHANE P LIMITED Vs. STATE OF MYSORE
June 28, 1972
PARUTAPPA DASAPPA MACHA Vs. KRISHTAPPA SATAPPA YADALLI
July 12, 1972
PARVATHAMMA K L Vs. INCOME TAX OFFICER
April 5, 1972
PATEL ADIRAJASHETTY Vs. KORAGAPPA MANSA ALIAS RAMANNA
September 28, 1972
PATEL H M MALLE GOWDA Vs. STATE OF MYSORE
November 3, 1972
PIADADE DCUNHA Vs. MANAKKE HENGSUE
March 8, 1972
PLEADINGS D CUNHA Vs. MANAKKE HENGAUE
March 8, 1972
PRAKASH TRAVELS PVT LTD Vs. STATE OF MYSORE
August 24, 1972
PREMA Vs. M ANANDA SHETTY
September 21, 1972
PUTTANNA D R Vs. COMMISSIONER OF INCOME TAX
November 21, 1972
PYARU SAB Vs. STATE OF MYSORE
November 7, 1972
R ANANTHA RAO Vs. INDUMATHI ALIAS LAKSHMI BAI
September 1, 1972
R B SOMAPPA Vs. MYSORE CO-OPERATIVE APPELLATE TRIBUNAL
August 22, 1972
R DAYANANDA SAGAR Vs. VATAL NAGARAJ
August 23, 1972
R V SWAMY Vs. VICE CHANCELLOR UNIVERSITY OF BANGALORE
September 1, 1972
R.B. Somappa Vs. The Mysore Co-operative Appellate Tribunal by its Secretary, Bangalore and others
August 22, 1972
RADHAKRISHNA BHAKTHA Vs. RAMANNA SHETTY
March 23, 1972
RADIO HOUSEKULLAPPA SPINNING MILLS SHANKARA TEXTILE MILLS Vs. UNION OF INDIA ENFORCEMENT OFFICER EMERGENCY RISKS INSURANCE SCHEME
July 20, 1972
RAGHAVENDRARAO VAKIL AND CO BIJAPUR Vs. B R ELAVIA
October 3, 1972
RAHMATH SAHEB Vs. ZAINABI
October 20, 1972
RAMA DIXIT Vs. STATE OF MYSORE
March 7, 1972
RAMACHANDRA HANMANT DEV ADAS Vs. GOPALA RAO RAMA RAO NADKARNI
December 1, 1972
RAMAKKA Vs. K MUNIAPPA ALIAS DODDANNIAH
October 11, 1972
RANGASWAMY Vs. NAGAMMA
March 2, 1972
RATNA BAI Vs. N NARAYANI
June 6, 1972
REDDY CHANNABASAVANNA GOUD Vs. STATE OF MYSORE
August 30, 1972
S DASARATHY Vs. MYSORE ELECTRICITY
October 11, 1972
S DEVARAJ Vs. PATEL NANJEGOWDA
June 8, 1972
S K KALANJI Vs. COMMISSIONER OF COMMERCIAL TAXES
February 4, 1972
S MAHADEVA SINGH Vs. DIVISIONAL COMMISSIONER Mysore Division
August 21, 1972
S P HAMIDSHA CHANDSHAWALA Vs. SBSHAGIRI BHIKU PAI
September 26, 1972
S S DHUNDSHI AND CO Vs. BAILUR RAMARAYA MANJUNATH SHANBHAG
August 23, 1972
S V KRISHNAMURTHY Vs. DEPUTY COMMISSIONER CHIKMAGALUR
February 23, 1972
S VASUDEVA RAO Vs. DEPUTY COMMISSIONER MYSORE DIST
June 20, 1972
S.P. Hamidsha Chandshawale Vs. Seshagiri Bhiku Pai and others
September 26, 1972
SAIBANNA BHOJI Vs. STATE OF MYSORE
July 13, 1972
SANGAPPA SANGANBASAPPA Vs. AMJABI ANAND RAO
February 21, 1972
SANGAVVA Vs. ONKARAPPA VENKATESHAPPA
January 14, 1972
SHA CHUNNILAL SOHANRAJ Vs. T GURUSHANTAPPA
January 13, 1972
SHETIKARI SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MYSORE
March 27, 1972
SHIDDAPPA Vs. CHANNABASAPPA GIRIYAPPA BADAPPANAVAR
October 11, 1972
SHIDRAMAPPA AYYAPPAGOUDA PATIL Vs. PARASURAMASING KARAKSING RAJPUT
June 28, 1972
SHIVADEVIAMMA Vs. SUMANAJI
February 4, 1972
SHIVADEVIAMMA Vs. SUMANAJI
October 10, 1972
SHIVADEVIAMMA Vs. SUMANAJI
August 4, 1972
SHIVADEVIAMMA Vs. SUMANJI
September 15, 1972
SIDDANNA Vs. KAMALABAI
February 28, 1972
SIDDAPPA Vs. HANMANTHARAO
February 18, 1972
SIMON REBELLO Vs. DAVID SOUZA
June 2, 1972
SPECIAL LAND ACQUISITION OFFICER CITE Bangalore Vs. J B KEMPANNA SETTY CHARITIES
February 18, 1972
SPECIAL LAND ACQUISITION OFFICER H D P GHATAPRABHA Vs. APARAI KRISHNA GADAKARI
February 29, 1972
SPECIAL LAND ACQUISITION OFFICER MANGALORE Vs. PIADADE FERNANDES
April 14, 1972
SPECIAL LAND ACQUISITION OFFICER PORTS MANGALORE Vs. OVAMMA
March 23, 1972
SPECIAL LAND ACQUISITION OFFICER RAILWAYS MANGALORE Vs. NARAYANA BHAT MANGALORE
February 18, 1972
Special Land Acquisition Officer, Mangalore Vs. Smt. Ovamma
March 23, 1972
SRI HUCHESWAR L M SOCIETY Vs. LAND ACQUISITION OFFICER
July 28, 1972
STAR CONSTRUCTION TRANSPORT CO Vs. STATE OF MYSORE
July 28, 1972
STATE GOVERNMENT Vs. M L MANJUNATHA SHETTY
January 21, 1972
STATE OF MYSORE Vs. BASTANV JAVAN V PINTO
January 28, 1972
STATE OF MYSORE Vs. HAMEED
February 1, 1972
STATE OF MYSORE Vs. SOMALA
February 4, 1972
STATE OF MYSORE Vs. RAMAJI RAMAPPA MALAGI
February 18, 1972
STATE OF MYSORE Vs. SATYENDRA KUMAR
March 6, 1972
STATE OF MYSORE Vs. SULAIMAN DA WOOD
April 5, 1972
STATE OF MYSORE Vs. ANTEN BASTYNAV VANIYACHE SIDDI
April 7, 1972
STATE OF MYSORE Vs. NAGAPPA SANNIGAPPA SANNAKKI
August 9, 1972
STATE OF MYSORE Vs. SHANTA alias SAVITRI
July 5, 1972
STATE OF MYSORE Vs. VENKATARAMAN MANJUNATH HEGDE
August 26, 1972
STATE OF MYSORE Vs. NAGAPPA SANNIGAPPA SUNNAKKI
August 29, 1972
STATE OF MYSORE Vs. SATYENDRA KUMAR
March 7, 1972
State of Mysore Vs. Venkappasetty and another
November 2, 1972
STATE OF MYSORE Vs. HOSBU KUSH GOWDA
December 11, 1972
STATE OF MYSORE Vs. K B KARIAPPA
December 12, 1972
STATE OF MYSORE Vs. M SRINIVASA
November 7, 1972
STATE OF MYSORE Vs. VENKAPPASETTY
November 3, 1972
STATE OF MYSORE Vs. RAMU B
November 3, 1972
STATE OF MYSORE Vs. S R HULEKAL
November 9, 1972
SUBBAKKA Vs. APPAYYA RAI
June 30, 1972
SUBHADRA Vs. STATE OP MYSORE
March 15, 1972
SUBRAYA BHATTA Vs. LINGAPPA GOWDA
September 26, 1972
SUDARSHAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 13, 1972
T MANJANATHA IYER Vs. JANAKAMMAL
October 4, 1972
T MOHADIN KHAN Vs. DEPUTY COMMISSIONER SHIMOGA
July 11, 1972
T P KAPADIA Vs. COMMISSIONER OF INCOME TAX
January 13, 1972
T VENKANNA Vs. HIGH COURT OF MYSORE
December 13, 1972
THE NORTHERN INDIA GENERAL INSURANCE CO. LTD. Vs. L. KRISHNAN AND ORS.
August 25, 1972
THERESA GRACY DSOUZA Vs. THOMAS DSOUZA
September 18, 1972
THIMMAIAH Vs. UNIVERSITY OF MYSORE
March 29, 1972
V K KANGAN Vs. STATE OF MYSORE
June 5, 1972
V N CHOWDIAH Vs. DEPUTY COMMISSIONER MYSORE
August 31, 1972
V.B. BADAMI AND OTHER Vs. STATE OF MYSORE AND OTHERS
December 15, 1972
Varadamma Vs. H. Mallappa Gowda and others
July 31, 1972
VASANTH KSHATRIYA Vs. PRESIDING OFFICER Labour Court Mangalore
July 26, 1972
VASAVAMBA Vs. PARASURAM SAIT
June 16, 1972
VEERBASAVARADHYA Vs. DEVOTEES OF LINGADAGUDI MUTT
June 19, 1972
VENKATA RAO Vs. BRIJPAL
February 17, 1972
VENKATAMMA Vs. SPECIAL LAND ACQUISITION OFFICER CITE MYSORE
January 31, 1972
VISHNU ATMARAM TENDOLKAR Vs. BALASAHEB ANANT PATIL
March 27, 1972
WORKMEN Vs. MANAGEMENT OF YELANDUR TALUK LAND MORTGAGE CO OPERATIVE SOCIETY LTD
June 6, 1972
WORKMEN OF HINDUSTAN MACHINE TOOLS LIMITED Vs. C N NANJAPPA
June 26, 1972
WORKMEN OF REMINGTON RAND OF INDIA LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 10, 1972
WORKMEN OF YELANDUR TALUK LAND MORTGAGE CO-OPERATIVE SOCIETY LTD Vs. YELANDUR TALUK LAND MORTGAGE CO OPERATIVE SOCIETY LTD
June 6, 1972
Y V SHANTHAMURTHY Vs. STATE OF MYSORE
March 10, 1972
YAMANAPPA Vs. STATE OF MYSORE
May 25, 1972
YELLAPPA LAXMAN POTE Vs. BASAVANTA SIDABASAPPA PATIL
January 6, 1972
ZUBAIDA BI alias PYARI Vs. MEHTAR M MOHAMMED ISMAIL
June 7, 1972
ZUBEIDA BI Vs. M MOHAMMED ISMAIL
June 7, 1972