Case Index

Title
Date
A K K NAMBIAR Vs. DESRAJ
April 18, 1972
A K ROY Vs. VOLTAS LIMITED
December 1, 1972
ABDUL AZIZ Vs. DISTRICT MAGISTRATE BURDWAN
October 11, 1972
ABDUL GHANI S O MOHAMMAD Vs. STATE OF UTTAR PRADESH
November 10, 1972
ABDUS SAMAD Vs. STATE OF WEST BENGAL
September 12, 1972
ABDUS SUKKUR Vs. STATE OF WEST BENGAL
May 30, 1972
AGRAWAL TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
January 17, 1972
AHMED BIN SALAH Vs. MOHAMMAD BASHA
January 5, 1972
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. RAM TAHEL RAMNAND
April 14, 1972
AIR INDIA CORPORATION BOMBAY Vs. V A REBELLOW
February 24, 1972
AJIT KUMAR GHAUDHARY Vs. STATE OF BIHAR
July 28, 1972
AJITKAYAL Vs. STATE OF WEST BENGAL
June 6, 1972
AJITPRASADRAMKISHANSINGH Vs. STATE OF MAHARASHTRA
May 2, 1972
AKSHOY KONAI Vs. STATE OF WEST BENGAL
October 27, 1972
ALIARIA Vs. GHHANNU
August 4, 1972
ALLENBURY ENGINEERS PRIVATE LIMITED Vs. RAMKRISHNA DALMIA
September 15, 1972
ALLENBURY ENGINEERS PVT. LTD. Vs. RAMKRISHNA DALMIA AND ORS.
September 16, 1972
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
August 29, 1972
AMAR CHAND AGARWALLA Vs. SHANTI BOSE
December 22, 1972
AMAR CHAND INANI Vs. UNION OF INDIA
October 13, 1972
AMAR CHANDRA CHAKRABORTY Vs. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA
May 3, 1972
AMAR DYE CHEM LIMITED Vs. UNION OF INDIA
December 8, 1972
AMAR KRISHNA GHOSE Vs. LIFE INSURANCE CORPORATION
November 14, 1972
AMBALAL D BHATT Vs. STATE OF GUJARAT
March 7, 1972
AMBALAL MANSUKHRAM JOSHI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
January 20, 1972
AMBIGA MILLS LIMITED NO 1 Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD AND VICE ERSA
December 29, 1972
AMERICAN EXPORT ISBRANDTSEN LINES INC Vs. JOE LOPEZ
April 4, 1972
AMIYA KUMAR KLARMAKAR Vs. STATE OF WEST BENGAL
July 31, 1972
ANAKAPALLE CO OP AGRL AND INDUSTRIAL SOCIETY LIMITED ETP Vs. UNION OF INDIA
November 6, 1972
ANAL CHANDRA BANARJEE Vs. STATE OF WEST BENGAL
February 2, 1972
ANANDRAO TULSIRAM BHAWAR Vs. STATE OF MAHARASHTRA
March 9, 1972
ANANTA MUKHI ALIAS ANANTA HARI Vs. STATE OF WEST BENGAL
February 3, 1972
APREN JOSEPH ALIAS CURRENT KUNJUKUNJU Vs. STATE OF KERALA
September 1, 1972
ARUN KUMAR GHOSH Vs. STATE OF WEST BENGAL
January 25, 1972
ARUN KUMAR ROY ALIAS KATU Vs. STATE OF WEST BENGAL
May 3, 1972
ARUN KUMAR SINHA Vs. STATE OF WEST BENGAL
July 31, 1972
ASA SINGH Vs. STATE OF PUNJAB
January 31, 1972
ASHIM KUMAR RAY Vs. STATE OF WEST BENGAL
August 17, 1972
ASHOK KUMAR THAKUR Vs. UNIVERSITY OF HIMACHAL PRADESH
November 6, 1972
ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA DIVISION Vs. NATIONAL TOBACCO CO OF INDIA LIMITED
August 9, 1972
ASSISTANT COLLECTOR OF CUSTOMS Vs. DUTEX CLOCK COMPANY
May 5, 1972
ASSOCIATED CEMENT COMPANIES LIMITED Vs. CEMENT WORKERS KAMDAR UNION
March 17, 1972
ATIAR RAHMAN Vs. STATE OF WEST BENGAL
August 9, 1972
ATIG INDUSTRIES LIMITED ATUL PRODUCTS LIMITED WORKMEN EMPLOYED Vs. WORKMEN:WORKMEN:ATIC INDUSTRIES LIMITED
March 14, 1972
ATMADUDDIN Vs. STATE OF UTTAR PRADESH
November 13, 1972
AVERY INDIA LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
May 5, 1972
AWADESH KUMAR BHATNAGAR Vs. GWALIOR RAYON SILK MFG WEAVING LIMITED
April 17, 1972
AYODHYA SINGH Vs. STATE OF RAJASTHAN
August 17, 1972
B D GUPTA Vs. STATE OF HARYANA
September 18, 1972
B G SOMANNA AND SONS NAV SWADESHI OIL MILT AND REFINERY JADOCHERLA SREE RAMA TRADING GO Vs. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER MAHABOOB NAGAR:STATE OF ANDHRA PRADESH
July 21, 1972
BABUL MITRA ALIAS ANIL MITRA Vs. STATE OF WEST BENGAL
September 21, 1972
BACHAN Vs. KANKAR
July 26, 1972
BACHAN SINGH Vs. DHIAN DASS
April 27, 1972
BACHAN SINGH Vs. UNION OF INDIA
March 17, 1972
BADRILAL Vs. MUNICIPAL CORPORATION OF INDORE
December 6, 1972
BAIDYA NATH GHUNAKAR Vs. STATE OF WEST BENGAL
March 14, 1972
BAIJNATH SINGH Vs. STATE OF BIHAR
April 5, 1972
BAIKUNTHA NATH PARAMANIK DRAD Vs. SASHI BHUSAN PRAMANIK DEAD
August 9, 1972
BALI RAM PRASAD Vs. STATE OF MYSORE
February 4, 1972
BALKISHANDAS AND TWELVE Vs. STATE BANK OF HYDERABAD
January 20, 1972
BALLARPUR COLLIERIES CO Vs. PRESIDING OFFICER C G I T DHANBAD
March 14, 1972
BALMADIES PLANTATIONS LIMITED NILAMBUR KOVILAKAM OVALLEY ESTATE LIMITED THE CO OPERATIVE TEA SOCIETY LIMITED Vs. STATE OF TAMIL NADU
April 19, 1972
BALWANT SINGH Vs. STATE OF HARYANA
February 7, 1972
BANARAS ELECTRIC LIGHT AND POWER COMPANY LIMITED Vs. LABOUR COURT II LUCKNOW
April 25, 1972
BANWARI LAL Vs. SUKHDARSHAN DAYAL
December 12, 1972
BAR COUNCIL OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH
December 1, 1972
BARADAK ANTA MISHRA EX COMMIS SIONER OF ENDOWMENTS Vs. BHIMSEN DIXIT
September 29, 1972
BARSI MUNICIPAL COUNCIL BARSI DISTRICT SHOLAPUR BARSI MUNICIPAL COUNCIL BARSI DISTRICT SHOLAPUR STATE OF MAHARASHTRA Vs. LOKAMANYA MILLS BARSI LTD
September 19, 1972
BATUL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
May 3, 1972
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN Vs. UNION OF INDIA
October 30, 1972
BHABADEB MONDAL Vs. STATE OF WEST BENGAL
January 24, 1972
BHAGAT RAM PATANGA Vs. STATE OF PUNJAB
April 7, 1972
BHAGAT RAM STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN:RAM SWAROOP
January 31, 1972
BHAGWAN KAUR Vs. MAHARAJ KRISHAN SHARMA
October 25, 1972
BHAKLA AND RAMADHIN Vs. STATE OF MADHYA PRADESH
August 30, 1972
BHARAT SINGH Vs. STATE OF UTTAR PRADESH
September 15, 1972
BHAVAN VAJA Vs. SOLANKI HANUJI KHODAJI MANSANG
February 3, 1972
BHAWANI SHANKAR SHARMA Vs. UNION OF INDIA
April 7, 1972
BHOLA SHANKER Vs. DISTT LAND ACQUISITION OFFICER ALIGARH
April 12, 1972
BHOPAT SINGH KISHAN SINGH Vs. STATE OF MAHARASHTRA
March 16, 1972
BHUBNESHWAR MANDAL Vs. STATE OF BIHAR
December 6, 1972
BIDHAN CHANDRA BISWAS Vs. STATE OF WEST BENGAL
January 24, 1972
BIJLI COTTON MILLS PRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II
March 20, 1972
BIKASH CHANDRA BADURY Vs. STATE OF WEST BENGAL
February 2, 1972
BILAS SINGH ALIAS RAM BILAS OJHAS Vs. STATE OF BIHAR
July 26, 1972
BIMAL GHANDRA DUTTA Vs. STATE OF WEST BENGAL
August 16, 1972
BINNY LIMITED Vs. THEIR WORKMEN
February 15, 1972
BINNY LIMITED Vs. THEIR WORKMEN
February 17, 1972
BINODE HEMBRAM Vs. STATE OF WEST BENGAL
July 28, 1972
BISHAN SARUP GUPTA UNION OF INDIA M C JOSHI SHRI E D HELMS Vs. UNION OF INDIA
August 16, 1972
BOMBAY GAS COMPANY LIMITED Vs. JAGANNATHPANDURANG
March 22, 1972
BORJAHAN GOREY Vs. STATE OF WEST BENGAL
August 1, 1972
BRAHAM SINGH Vs. STATE OF UTTAR PRADESH
March 14, 1972
BRITISH INDIA CORPORATION Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
October 3, 1972
C BUGHIVENKATA RAO Vs. UNION OF INDIA
March 8, 1972
CALCUTTA TRAMWAYS CO LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 28, 1972
CHAHAT KHAN Vs. STATE OF HARYANA
March 9, 1972
CHAND Vs. STATE OF UTTAR PRADESH
February 15, 1972
CHANDER BHAN Vs. BAL MUKAND
January 20, 1972
CHANDER SINGH Vs. STATE OF UTTAR PRADESH
August 23, 1972
CHANDRAKANT SHUKLA Vs. MAHARAJA MARTAND SINGH
January 3, 1972
CHEN SHEN LING Vs. NAND KISHORE JHAJHARIA
January 20, 1972
CHHAJULAL Vs. STATE OF RAJASTHAN
March 17, 1972
CHHOTABHAI JETHABHAI PATEL AND GO Vs. INDUSTRIAL COURT MAHARASHTRA NAGPUR BENCH NAGPUR
March 9, 1972
CHIGURUPATI VENKATA SUBBAYYA Vs. PALADUGA ANJAYYA
January 24, 1972
CHINA MALL Vs. STATE OF WEST BENGAL
October 12, 1972
CHOWRINGHEE SALES BUREAU PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
October 10, 1972
COLLECTOR AND CONTROLLER OF COURT OF WARD KOLHAPUR Vs. G N GHORPADE
December 12, 1972
COMMISSIONER OF INCOME TAX Vs. STANDARD VACUUM OIL CO
March 29, 1972
COMMISSIONER OF INCOME TAX ASSAM Vs. HIMANGSHU SEKHAR GHAKRAVARTY
September 26, 1972
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA PATNA Vs. S P JAIN
September 19, 1972
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. ABDUL SATTAR HAJI USMAN
December 11, 1972
COMMISSIONER OF INCOME TAX CALCUTTA GILLANDERS ARBUTHNOT AND GO Vs. GILLANDERS ARBUTHNOT AND GO:THE COMMISSIONER OF INCOME TAX CALCUTTA
September 27, 1972
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. DAULAT RAM RAWATMULL
September 12, 1972
COMMISSIONER OF INCOME TAX GUJARAT COMMISSIONER OF INCOME TAX GUJARAT Vs. VADILAL LALLUBHAI :SAKARLAL BALABHAI
August 29, 1972
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. K S KANNAN KUNHI KILLARA HOUSE KATTOOR
September 19, 1972
COMMISSIONER OF INCOME TAX KERALA ERNAKULAM Vs. TPE TRAVANCORE SUGAR AND CHEMICALS LIMITED
October 27, 1972
COMMISSIONER OF INCOME TAX MADRAS Vs. ASHOK LEYLAND LIMITED
October 3, 1972
COMMISSIONER OF INCOME TAX MADRAS Vs. S N A S A ANNAMALAI GHETTIAR
September 27, 1972
COMMISSIONER OF INCOME TAX POONA Vs. MANNA RAMJI AND CO
August 29, 1972
COMMISSIONER OF INCOME TAX U P Vs. MOHAMMAD SHAKOOR MOHAMMAD BASHIR
December 12, 1972
COMMISSIONER OF INCOME TAX U P LUCKNOW GANGADHAR BAIJNATH Vs. GANGADHAR BAIJNATH GENERALGANJ KANPUR:THE COMMISSIONER OF INCOME TAX U P
August 23, 1972
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ABDUL RAHIM OSMAN AND GO INDIA PRIVATE LIMITED
September 19, 1972
COMMISSIONER OF SALES TAX U P Vs. SARJOO PRASAD RAM KUMAR
October 4, 1972
COMMISSIONER OF SALES TAX U P Vs. BHAGWAN INDUSTRIES P LTD
October 10, 1972
COMMISSIONER OF SALES TAX U P Vs. S R BROTHERS KANPUR
November 2, 1972
COMMISSIONER OF WEALTH TAX Vs. MAHADEO JALAN AND MAHABIR PRASAD JALANE TC
September 13, 1972
COMMISSIONER OF WEALTH TAX MADRAS Vs. SPENCER AND GO LIMITED
November 10, 1972
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. CHAMPA KUMARI SINGHI
January 19, 1972
COMMISSIONER SALES TAX U P Vs. SURAJ PRASAD GOURI SHANKAR
October 4, 1972
COMMISSIONER SIBSAGAR Vs. NURUL ISLAM
January 18, 1972
CONTROLLER OF ESTATE DUTY MYSORE BANGALORE Vs. HAJI ABDUL SATTAR SAIT
April 19, 1972
D M MANASVI Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
September 19, 1972
D M THIPPESWAMY Vs. MYSORE APPELLATE TRIBUNAL BANGALORE
May 4, 1972
D N BHATTACHARJEE Vs. STATE OF WEST BENGAL
March 22, 1972
D RAJIAH RAJ P T REDDY S RAMAKRISHNA RAO Vs. UNION OF INDIA
September 26, 1972
D SATYANARAYANA AND ANOTHEK Vs. P T REDDY
September 26, 1972
DAPPILI VERMA REDDY Vs. STATE OF ANDHRA PRADESH
May 4, 1972
DARSHAN KUMAR Vs. SECRETARY MUNICINAL CORPORATION JABALOUR
April 14, 1972
DASAUDHA SINGH Vs. STATE OF HARYANA
November 16, 1972
DAUD AHMAD Vs. DISTRICT MAGISTRATE ALLAHABAD
February 4, 1972
DAULAT RAM Vs. STATE OF HARYANA
August 11, 1972
DAULAT RAO JAI RAM JL SINCE DEAD L RS Vs. HARISH GHANDRA
August 3, 1972
DEBENDRA NATH GOSWAMI Vs. STATE OF WEST BENGAL
October 31, 1972
DEHRADUN TEA GO LIMITED Vs. COMMISSIONER OF INCOME TAX U P
December 12, 1972
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. LUDH BUDH SINGH
January 11, 1972
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. THEJVIR SINGH
January 11, 1972
DELHI SPECIAL POLICE ESTABLISHMENT NEW DELHI Vs. LT COL S K LORAIYA
August 24, 1972
DEO NARAIN Vs. STATE OF UTTAR PRADESH
December 11, 1972
DEOKI NANDAN PARASHAR Vs. AGRA DISTT CO OPERATIVE BANK AGRA
August 23, 1972
DEONARAYAN MONDAL ALIAS DEBU Vs. STATE OF WEST BENGAL
October 10, 1972
DEPUTY ASSISTANT IRON AND STEEL CONTROLLER Vs. L MANICKCHAND PROPRIETOR KATRELLA METAL CORPORATION MADRAS
January 5, 1972
DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY Vs. DAULAT RAM
December 22, 1972
DEVI SINGH Vs. MUNICIPAL CORPORATION HYDERABAD
July 20, 1972
DEVIDAS VITHALDAS AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
January 28, 1972
DHARMA RAMA BHAGARE Vs. STATE OF MAHARASHTRA
December 13, 1972
DHARMADEO RAI Vs. RAMNAGINA RAI
January 18, 1972
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. STATE OF GUJARAT
September 20, 1972
DINA BANDHU DAS ALIAS DINU Vs. STATE OF WEST BENGAL
July 10, 1972
DIPAK BOSE ALIAS NARIPADA Vs. STATE OF WEST BENGAL
November 1, 1972
DIRECTOR OF INDUSTRIES AND COMPANYMMERCE GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. V VENKATA REDDY
October 3, 1972
DUNLOP INDIA LIMITED Vs. THEIR WORKMEN
March 10, 1972
DURAIPANDI THEVAR Vs. STATE OF TAMIL NADU
November 24, 1972
DURGA PADA GHOSH Vs. STATE OF WEST BENGAL
August 7, 1972
DWARKA PRASAD SINGH Vs. HARIKANT PRASAD SINGH
November 29, 1972
E D SASOON AND GO LIMITED BOMBAY Vs. COMMISSIONER OB INCOME TAX BOMBAY CITY AND VICE VERSA
August 29, 1972
EMPLOYERS IN RELATION TO THE MANAGE MENT OF INDIAN CABLE CO Vs. THEIR WORKMEN
April 11, 1972
FEDERATION OF SMALL AND MEDIUM INDUSTRIES Vs. WORKMEN
January 18, 1972
FIRM AMAR NATH BASHESHAR DASS Vs. TEK CHAND
March 21, 1972
FIROJ FARUKEE Vs. STATE OF WEST BENGAL
February 3, 1972
FONSECA PRIVATE LIMITED Vs. L C GUPTA
September 12, 1972
G L SUBRAMANIAM Vs. COLLECTOR OF CUSTOMS COCHIN
February 15, 1972
G NARASIMHAN G KASTURI AND K GOPALAN FRANK MORSES AND M KRISHNASWAMI A M SWARAMAN AND M KRISHNASWAMI Vs. T V GHOKKAPPA :T V GHOKKAPPA :T V CHOKKAPPA
September 4, 1972
G NARAYANASWAMI Vs. G PANNERSELVAM
April 12, 1972
GANESHBHAI SANKARBHAI Vs. STATE OF GUJARAT
May 3, 1972
GANGA DEVI Vs. RAM SARAN
April 14, 1972
GANGA DEVL Vs. STATE OF UTTAR PRADESH
February 11, 1972
GANGA RAM Vs. STATE OF MADHYA PRADESH
March 9, 1972
GANGADHAR NARSINGDAS AGARWAL Vs. P S THRIVIKRAMAN
March 16, 1972
GARIB SINGH Vs. STATE OF PUNJAB
March 22, 1972
GAURI SHANKER Vs. HINDUSTAN TRUST PRIVATE LIMITED
April 27, 1972
GHANSHYAM NARAYAN BEHERE Vs. KESHAV MAHADEO KARANDIKAR
December 19, 1972
GHASITA ALIAS GHASI RAM Vs. STATE OF UTTAR PRADESH
November 14, 1972
GHERIYAN JOSEPH POPPALLIL Vs. GEEVARGHESE PHILIP DEAD
February 16, 1972
GHURPHEKAN Vs. STATE OF UTTAR PRADESH
March 10, 1972
GOBIND RAM Vs. STATE OF MAHARASHTRA
February 21, 1972
GOPAL Vs. STATE OF RAJASTHAN
February 8, 1972
GOPAL DASS SHARMA Vs. DISTRICT MAGISTRATE JAMMU
November 10, 1972
GOPALAN NAIR Vs. STATE OF KERALA
December 22, 1972
GOPALSINGH Vs. STATE OF MADHYA PRADESH
February 22, 1972
GOURI SHANKAR JHA Vs. STATE OF BIHAR
January 20, 1972
GOVERNING BODY G C COLLEGE SILCHAR ASSAM Vs. GAUHATI UNIVERSITY
October 26, 1972
GOVIND HANUMANTHA RAO DESAI Vs. NAGAPPA ALIAS NARAHARI LAXMAN RAO DESHPANDE
January 25, 1972
GOVINDDAS Vs. SHANTIBAI
January 21, 1972
GUDAR DUSADH Vs. STATE OF BIHAR
February 15, 1972
GULAM ABBAS Vs. HAJI KAYYUM ALI
September 18, 1972
GUNWANTLAL Vs. STATE OF MADHYA PRADESH
May 3, 1972
GURCHARAN SINGH Vs. STATE OF HARYANA
September 13, 1972
GURCHARAN SINGH Vs. STATE OF HARYANA
April 25, 1972
GUZDAR KAJORA GOAL MINES LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
July 31, 1972
HARBANSINGH SARDAR LENASINGH Vs. STATE OF MAHARASHTRA
February 24, 1972
HARI GHAND MADAN GOPA L Vs. STATE OF PUNJAB
October 6, 1972
HARI SINGH BHARTIYA HOTEL Vs. MILITARY ESTATE OFFICER:UNION OF INDIA
May 3, 1972
HARIDWAR SINGH Vs. BAGUN SUMBRUI
February 25, 1972
HARINARAYAN Vs. UNION OF INDIA
August 23, 1972
HARISH UPPAL Vs. UNION OF INDIA
November 27, 1972
HARU DAS GUPTA Vs. STATE OF WEST BENGAL
February 1, 1972
HARYANA STATE ELECTRICITY BOARD Vs. STATE OF PUNJAB
April 17, 1972
HARYANA STATE FLECTRICITY BOARD Vs. STATE OF PUNJAB AND HARYANA
April 17, 1972
HASAN ALI Vs. STATE OF WEST BENGAL
July 28, 1972
HAZARA SINGH Vs. UNION OF INDIA
September 12, 1972
HIMALAYA HOUSE GO LIMITED BOMBAY Vs. CHIEF CONTROLLING REVENUE AUTHORITY
February 1, 1972
HIMAT LAL K SHAH Vs. COMMISSIONER OF POLICE AHMEDABAD
September 15, 1972
HIND CYCLES LIMITED Vs. WORKMEN
February 23, 1972
HIND TOBACCO AND CIGARETTE COMPANY LIMITED Vs. UNION OF INDIA
November 1, 1972
HINDUSTAN STEEL LIMITED ROURKELA Vs. KALYANI BANERJEE
December 4, 1972
HIRA LAL JAIN Vs. DELHI ADMINISTRATION
September 1, 1972
HIRALAL RATTANLAL Vs. STATE OF UTTAR PRADESH
October 3, 1972
HIRALAL VALLABHBHAI PATEL Vs. STATE OF MAHARASHTRA
March 7, 1972
HIS HOLINESS DIGYA DARSHAN RAJENDRA RAM DOSS Vs. DEVENDRA DOSS
November 6, 1972
HITKARINI SABHA JABALPUR Vs. CORPORATION OF CITY OF JABALPUR
May 3, 1972
HUKAM CHAND PRITHV I CHAND Vs. UNION OF INDIA
August 22, 1972
I C I INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 20, 1972
I M THAPAR Vs. COMMISSIONER OF EXPENDITURE TAX WEST BENGAL 1
March 17, 1972
I R HINGORANI Vs. PRAVINCHANDRA KANTILAL SHAH
May 4, 1972
INCOME TAX OFFICER GORAKHPUR Vs. RAM PRASAD
August 28, 1972
INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
March 29, 1972
INDIAN CARBON LTD. Vs. SUPERINTENDENT OF TAXES, GAUHATI
August 18, 1972
INTER STATE TRANSPORT COMMISSION NEW DELHI Vs. P MANJUNATH KAMATH
August 2, 1972
IQBAL SINGH Vs. G S BADAL
April 12, 1972
ISHAR DAS Vs. STATE OF PUNJAB
January 31, 1972
ISHWAR CHANDRA Vs. SATYANARAIN SINHA
March 14, 1972
ISHWAR DAS MALHOTRA Vs. UNION OF INDIA
February 8, 1972
JAGANNATH Vs. STATE OF WEST BENGAL
April 12, 1972
JAGAT RAM SETHI Vs. R B D D JAIN
March 28, 1972
JAGDISH CHANDER CHATTERJEE & ORS Vs. KISHAN & ANR
August 9, 1972
JAGDISH CHANDER GHATTERJEE Vs. KISHAN
August 10, 1972
JAGDISH RAI Vs. STATE OF BIHAR
January 11, 1972
JAGDISHCHANDRADHEYSHYAM Vs. STATE OF PUNJAB
September 6, 1972
JAGMOHAN SINGH Vs. STATE OF UTTAR PRADESH
October 3, 1972
JAI NARAIN Vs. MUNICIPAL CORPORATION OF DELHI
August 23, 1972
JAI SHANKER LUNATIC Vs. STATE OF HIMACHAL PRADESH
August 30, 1972
JAIPUR UDYOG LIMITED Vs. CEMENT WORK KARMAGHARI SANGH SAHU NAGAR
January 28, 1972
JAISINGH MORARJI Vs. SOVANI PRIVATE LIMITED
October 9, 1972
JANAK SINGH Vs. STATE OF UTTAR PRADESH
May 5, 1972
JASWANT SINGH Vs. STATE OF PUNJAB
November 21, 1972
JAYARAM MUDALIAR Vs. AYYASWAMI
April 12, 1972
JEEWAN PRAKASH Vs. STATE OF MAHARASHTRA
March 9, 1972
JEEWANLAL 1929 LIMITED Vs. WORKME
February 16, 1972
JETHMULL BHOJRAJ Vs. STATE OF BIHAR
January 25, 1972
JIWAN LAL Vs. BRIJ MOHAN MEHRA
September 14, 1972
JNANENDRA NATH ROY Vs. STATE OF WEST BENGAL
January 24, 1972
JOYDEB GORAI Vs. STATE OF WEST BENGAL
July 24, 1972
JOYDEB MITTRA Vs. STATE OF WEST BENGAL
July 10, 1972
JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
August 16, 1972
K SRINIVASA IYENGAR Vs. K SRINIVASAN
August 24, 1972
K V A L M RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
October 11, 1972
KALA CHAND SARAN Vs. STATE OF WEST BENGAL
August 2, 1972
KAMI MANPRASAD GORDHANDAS Vs. GOPICHAND SHERSING GUPTA
August 24, 1972
KAMINI KUMAR DAS GHOUDHURY Vs. STATE OF WEST BENGAL
July 24, 1972
KANI RAM Vs. KAZANI
April 19, 1972
KANNAN DEVAN HILLS PRODUCE Vs. STATE OF KERALA
April 27, 1972
KANTI LAL BOSE Vs. STATE OF WEST BENGAL
May 5, 1972
KANU BISWAS Vs. STATE OF WEST BENGAL
May 3, 1972
KANUNGO AND COMPANYMPANY Vs. COLLECTOR OF CUSTOMS
February 7, 1972
KAPURCHAND KESRIMAL JAIN Vs. STATE OF MAHARASHTRA
November 6, 1972
KARANSINGH Vs. STATE OF UTTAR PRADESH
November 22, 1972
KASHINATH KRISHNA JADHAV Vs. STATE OF MAHARASHTRA
May 23, 1972
KEDAR NATH BAHL Vs. STATE OF PUNJAB
February 2, 1972
KELUKUTTY Vs. MAMMAD
August 1, 1972
KESHAB ROY Vs. STATE OF WEST BENGAL
February 3, 1972
KESHAV DEV S O CHUNILAL Vs. STATE OF UTTAR PRADESH
May 2, 1972
KESHAV MILLS COMPANY LIMITED Vs. UNION OF INDIA
December 8, 1972
KHANDU SONU DHOBI Vs. STATE OF MAHARASHTRA
February 15, 1972
KHATRI HEMRAJ AMULAKH Vs. STATE OF GUJARAT
February 7, 1972
KISHAN Vs. STATE OF UTTAR PRADESH
July 28, 1972
KISHANLALHARICHAND Vs. INCOME TAX OFFICER NIZAMABAD
September 8, 1972
KISHORI MOHAN BERA Vs. STATE OF WEST BENGAL
May 4, 1972
KODAVANDI MOIDEAN ALIAS BAPUTTY Vs. STATE OF KERALA
December 19, 1972
KRISHNA GOVIND PATIL Vs. STATE OF MAHARASHTRA
July 18, 1972
KRISHNAMURTHI AND CO Vs. STATE OF MADRAS
September 5, 1972
KSHUDIRAM MAJHI Vs. STATE OF WEST BENGAL
February 11, 1972
KUNJUKUTTY SAHIB Vs. STATE OF KERALA
April 26, 1972
L CHAMANLAL DEAD Vs. RAM KATORI
January 31, 1972
LABOUR INSPECTOR CENTRAL Vs. CHITTAPORE STONE QUARRYING GO PRIVATE LIMITED
April 5, 1972
LACHMINARAYAN MADAN LAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
September 13, 1972
LAKSHMI SANYAL Vs. SAGHIT KUMAR DHAR
September 8, 1972
LAKSHMI TIWARI Vs. STATE OF BIHAR
January 19, 1972
LALI TMOHAN DEB Vs. UNION OF INDIA
February 8, 1972
LAXMI AND COMPANY Vs. ANANT R DESHP NDE
September 12, 1972
LIYAKAT MIAN Vs. STATE OF BIHAR
December 21, 1972
M K BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KANPUR
August 29, 1972
M KALLAPPA SETTY Vs. M V LAKSHMINARAYANA RAO
May 1, 1972
M L SETHI Vs. R P KAPUR
July 19, 1972
M N GANGAPPA Vs. ATMAKUR NAGABHUSHANAM SEITY AND GO
January 21, 1972
M SHAM SINGH Vs. STATE OF MYSORE
August 11, 1972
MADAN GOPAL AGARWAL Vs. DISTRICT MAGISTRATE ALLAHABAD
October 10, 1972
MADAN LAL Vs. BHAI ANAND SINGH
October 12, 1972
MADAN MALIK Vs. STATE OF WEST BENGAL
May 5, 1972
MADAN MOHAN MONDAL Vs. STATE OF WEST BENGAL
August 2, 1972
MADHI Vs. MAHANBAI
January 13, 1972
MADHO RAM Vs. STATE OF UTTAR PRADESH
December 19, 1972
MAHABIR COMMERCIAL COMPANY LIMITED Vs. G I T WEST BENGAL CALCUTTA
September 8, 1972
MAHABIR MANDAL Vs. STATE OF BIHAR
March 7, 1972
MAHABIR SAO ALIAS MAHADEO SAO Vs. STATE OF BIHAR
January 5, 1972
MAHADEV TUKARAM VETALE Vs. STJGANDHA
March 14, 1972
MAHANT BHAGWAN BHAGAT Vs. G N BHAGAT
January 4, 1972
MAHARASHTRA STATE ELECTRICITY BOARD AND THE STATE OF MAHARASHTRA Vs. NAGPUR ELECTRIC LIGHT AND POWER COM PANY LIMITED
January 7, 1972
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY
April 5, 1972
MALANKARA RUBBER AND PRODUCE GO Vs. STATE OF KERALA
April 28, 1972
MALIKARJUNAPPA BASAVALINGAPPA MAMLE DESAI SMT GANGABAI Vs. SIDDALINGAPPA:SIDDALINGAPPA
September 21, 1972
MAN SINGH Vs. STATE OF HARYANA
March 17, 1972
MANAGEMENT OF D T U Vs. B B L HAJELAY
September 6, 1972
MANAGEMENT OF DAILY PRATAP Vs. THEIR KATIBS
May 1, 1972
MANAGEMENT OF ORIENTAL MERCANTILE AGENCY Vs. PRESIDING OFFICER
November 10, 1972
MANAGEMENT OF TIWARY BEHCAR AND COMPANY PRIVATE LIMITED Vs. THEIR WORKMEN
January 18, 1972
MANGULU SAHU RAMAHARI SAHU Vs. SALES TAX OFFICER GANJAM
November 10, 1972
MANILAL CHATTERJEE ALIAS SUDIP Vs. STATE OF WEST BENGAL
July 17, 1972
MANOHAR LAL GANERIWAL Vs. BHURI BAI
January 24, 1972
MANTU CHALAK Vs. STATE OF WEST BENGAL
October 11, 1972
MANU BHUSAN ROY PRODHAN Vs. STATE OF WEST BENGAL
October 31, 1972
MATTAPALLI CHELAMAYYA Vs. MATTAPALLI VENKATARATNAM
January 18, 1972
MEHAR SINGH NANAK GHAND Vs. NAUNIHAL THAK AR DAS
March 22, 1972
MEWAR SUGAR MILLS LIMITED BHUPAL SAGAR Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
September 26, 1972
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
August 24, 1972
MINTU BHAKTA Vs. STATE OF WEST BENGAL
April 25, 1972
MODI RAM LALA Vs. STATE OF MADHYA PRADESH
August 11, 1972
MOHAMMAD EKRAMUL Vs. STATE OF BIHAR
September 19, 1972
MOHAMMAD MAQBOOL DAMNOO Vs. STATE OF JAMMU AND KASHMIR
January 5, 1972
MOHAMMAD SALIM KHAN Vs. C C BOSE
April 25, 1972
MOHAMMAD SUBRATI ALIAS MOHAMMAD KARIM Vs. STATE OF WEST BENGAL
November 14, 1972
MOHAMMAD YAMIN Vs. STATE OF UTTAR PRADESH
April 26, 1972
MOHIT CHANDRA SAHA Vs. DISTRICT MAGISTRATE 24 PARGANAS ALIPORE CALCUTTA 27
January 21, 1972
MOONGA DEVI Vs. RADHA BALLABH
April 18, 1972
MRITUNJOY PRAMANIK Vs. STATE OF WEST BENGAL
July 10, 1972
MULK RAJ Vs. STATE OF PUNJAB
February 24, 1972
MULYACHANDRADEY Vs. STATE OF WEST BENGAL
July 10, 1972
MUNICIPAL CORPORATION BHOPAL M P STATE OF MADHYA PRADESH Vs. MISBAHUL HASAN:MISBAHUL HASAN
February 1, 1972
MUNICIPAL CORPORATION JABALPUR Vs. SOORJI BHANJI KENLYA
October 13, 1972
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. STATE OF GUJARAT
March 27, 1972
MUNSHI SINGH Vs. UNION OF INDIA
August 23, 1972
MURALIDHAR MALLA Vs. STATE OF WEST BENGAL
October 12, 1972
N E HORO Vs. JAHANARA JAIPAL SINGH
February 2, 1972
N S VARDAGHARI Vs. G VASANTHA PAI
August 21, 1972
N SUBBA RAO Vs. UNION OF INDIA
August 23, 1972
N V PUTTABHATTA Vs. STATE OF MYSORE
April 20, 1972
NADAR CHANDRA KARAR ALIAS NADE Vs. STATE OF WEST BENGAL
May 3, 1972
NAGEN MURMU Vs. STATE OF WEST BENGAL
July 27, 1972
NAGENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
January 13, 1972
NAGESHWAR SHRI KRISHNA GHOBE Vs. STATE OF MAHARASHTRA
September 19, 1972
NAGPUR IMPROVEMENT TRUST Vs. VITHAL RAO
December 11, 1972
NAGPUR IMPROVEMENT TRUST NAGPUR Vs. GANESH KULKARNI
December 11, 1972
NANDLAL ROY ALIAS NONDA DULAL ROY ALIAS PAGLA Vs. STATE OF WEST BENGAL
April 11, 1972
NANHEY Vs. STATE OF UTTAR PRADESH
November 6, 1972
NANHKU SINGH Vs. STATE OF BIHAR
April 21, 1972
NANTHAN Vs. STATE OF MADRAS
November 23, 1972
NARAIN DAS Vs. IMPROVEMENT TRUST AMRITSAR
February 3, 1972
NARAYAN DASS INDURAKHYA Vs. STATE OF MADHYA PRADESH
April 27, 1972
NARINDRAJIT SINGH AND RANJIT SINGH Vs. STATE OF UTTAR PRADESHS
October 24, 1972
NASIRUDDIN KHAN Vs. STATE OF BIHAR
September 20, 1972
NASU SHEIKH Vs. STATE OF BIHAR
March 21, 1972
NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. PRITAM SINGH GILL
March 29, 1972
NEEL ALIAS NIRANJAN MAJUMDAR Vs. STATE OF WEST BENGAL
May 23, 1972
NEPAL HAIT Vs. STATE OF WEST BENGAL
January 25, 1972
NEPTUNE ASSURANCE CO LTT Vs. UNION OF INDIA
November 10, 1972
NETAIPADA SHAH Vs. STATE OF WEST BENGAL
April 18, 1972
NIKA RAM Vs. STATE OF HIMACHAL PRADESH
April 28, 1972
NIRANJANSINGH Vs. STATE OF MADHYA PRADESH
July 18, 1972
NIRMAL SINGH Vs. STATE OF RAJASTHAN
February 18, 1972
NIRMALJIT SINGH HOON Vs. STATE OF WEST BENGAL
September 6, 1972
NIRUPAMA GHOSH Vs. PURNIMA GHOSH
January 25, 1972
NISHI KANTA MONDAL Vs. STATE OF WEST BENGAL
April 18, 1972
OIL AND NATURAL GAS COMMISSION Vs. WORKMEN
September 28, 1972
P B ROY Vs. UNION OF INDIA
February 11, 1972
P D JAMBEKAR Vs. STATE OF GUJARAT
October 25, 1972
P LAKSHMINARAYAN Vs. K B PUNNAYYA
May 3, 1972
P R SUBRAMANIA LYER Vs. LAKSHMI AMMAL LAKSHMI AMMAL
May 4, 1972
PABITAR SINGH Vs. STATE OF BIHAR
March 22, 1972
PADMARAJA Vs. DHANAVATHI
April 27, 1972
PALA SINGH Vs. STATE OF PUNJAB
August 23, 1972
PANDHARINATH SHRIDHAR RANGNEKAR Vs. DEPUTY COMMR OF POLICE THE STATE OF MAHARASHTRA
December 11, 1972
PANIPAT CO OPERATIVE SUGAR MILLS Vs. UNION OF INDIA
November 6, 1972
PARIMAL SARKAR Vs. STATE OF WEST BENGAL
May 3, 1972
PARLE PRODUCTS PRIVATE LIMITED Vs. J P AND CO MYSORE
January 28, 1972
PIONEER LIMITED Vs. S TAJDAR HUSSAIN DEAD
April 3, 1972
POLYCHEM LIMITED Vs. R D TULPULE INDUSTRIAL TRIBUNAL BOMBAY
March 15, 1972
PRABHAWATI Vs. PRITAM KAUR
March 24, 1972
PRAHLADDAS KHANDELWAL Vs. NARENDRA KUMAR SALAVE
September 11, 1972
PRATAP Vs. STATE OF UTTAR PRADESH
December 22, 1972
PREM CHAND TANDON Vs. KRISHNA CHAND KAPOOR
August 9, 1972
PREM LATA Vs. ARHANT KUMAR
March 8, 1972
PREM PARKASH KALUNIYA Vs. PUNJAB UNIVERSITY
January 25, 1972
PRODUCE EXCHANGE CORPN LIMITED Vs. COMMISSIONER OF EXCISE ASSAM
April 17, 1972
PROF BALRAJ MADHOK Vs. SHASHI BHUSHAN
August 21, 1972
PUBLIC PROSECUTOR MADRAS Vs. R RAJU
August 8, 1972
PUNJAB NATIONAL BANK Vs. NEW DELHI MUNICIPAL COMMITTEE
December 22, 1972
PUNJABI UNIVERSITY Vs. ACHARYA SWAMI GANESH
March 7, 1972
PUSHPAVATHI Vs. CHANDRARAJA KADAMBA
August 23, 1972
R B SETH MOOLCHAND SUGANCHAND Vs. COMMISSIONER OF INCOME TAX
September 8, 1972
R C JAL Vs. UNION OF INDIA
February 23, 1972
R L KAPUR Vs. STATE OF MADRAS
February 8, 1972
R L NARASIMHAM B MALIK M C DESAI Vs. UNION OF INDIA
August 4, 1972
R M MALKANI Vs. STATE OF MAHARASHTRA
September 22, 1972
R M SUBBARAJ Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED
August 29, 1972
R P KHANNA Vs. S A F ABBAS
February 22, 1972
R RAMAMURTHI IYER Vs. RAJA V RAJESWARA RAO
August 22, 1972
RABINDRA NATH SAMUEL DAWSON Vs. SIVAKASI
January 20, 1972
RAHIM BEG Vs. STATE OF UTTAR PRADESH
April 20, 1972
RAI BAHADUR MOHAN SINGH OBEROI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 29, 1972
RAILWAY BOARD GOVERNMENT OF INDIA Vs. OBSERVER PUBLICATIONS PRIVATE LIMITED
March 16, 1972
RAJ NARAIN Vs. INDIRA NEHRU GANDHI
March 15, 1972
RAJ NARAIN PANDEY Vs. SANT PRASAD TEWARI
October 31, 1972
RAJBALI SINGH Vs. SHYAMLAL
March 29, 1972
RAJENDRA SAREEN Vs. STATE OF HARYANA
January 31, 1972
RAJKUMAR DEVINDRA SINGH Vs. STATE OF PUNJAB
September 11, 1972
RAM DAYAL Vs. NARBADA
December 22, 1972
RAM EKBAL RAI Vs. JALDHARI PANDEY
February 16, 1972
RAM KRISHNA BEDU RANE Vs. STATE OF MAHARASHTRA
November 1, 1972
RAM KRISHNA PAUL Vs. GOVERNMENT OF WEST BENGAL
February 3, 1972
RAM LAL Vs. DELHI ADMINISTRATION
September 5, 1972
RAM LAL WADHWA Vs. STATE OF HARYANA
May 5, 1972
RAM NARAIN Vs. STATE OF UTTAR PRADESH
August 29, 1972
RAM NARAIN SINGH Vs. STATE OF BIHAR
July 28, 1972
RAM PERSHAD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 24, 1972
RAM PRAKASH ARORA Vs. STATE OF PUNJAB
March 22, 1972
RAM SARAN Vs. GANGA DEVI
April 17, 1972
RAM SARUP Vs. LAND ACQUISITION OFFICER ALIGARH
April 12, 1972
RAMAGYA PRASAD GUPTA BRAHAMDEO PRASAD GUPTA Vs. MURLI PRASAD:MURLI PRASAD
April 3, 1972
RAMAKRISHNA CEMENT THE K G P LIMITED Vs. INDUSTRIAL TRIBUNAL A P
March 8, 1972
RAMAYAN HARIJAN Vs. STATE OF WEST BENGAL
October 30, 1972
RAMESH ROY ALIAS RAMSHA Vs. STATE OF WEST BENGAL
May 3, 1972
RAMESHGHANDRA J THAKKAR Vs. ASSANDAS PARMANAND JHAVERI STATE OF MAHARASHTRA
October 13, 1972
RAMESHWAR PRASAD BAGLA Vs. COMMISSIONER OF INCOME TAX LUCKNOW
September 27, 1972
RAMGHANDRA KESHEO UTTARWAR Vs. COMMISSIONER OF NAGPUR DIVISION NAGPUR
October 27, 1972
RAMLAGAN SINGH Vs. STATE OF BIHAR
August 17, 1972
RAMPARKASH Vs. STATE OF HIMACHAL PRADESH
March 14, 1972
RANJIT DAM Vs. STATE OF WEST BENGAL
May 3, 1972
RASHID SK Vs. STATE OF WEST BENGAL
October 11, 1972
RATILAL BHANJI MITHANI Vs. STATE OF MAHARASHTRA
April 11, 1972
RAZA BULAND SUGAR COMPANY LIMITED Vs. THEIR WORKMEN
March 16, 1972
RAZA TEXTILES LIMITED Vs. INCOME TAX OFFICER RAMPUR
September 22, 1972
S ABDUL KHADER SAHEB Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
November 9, 1972
S DHANA LAKSHMI AMMAL Vs. T THARANI SINGH GRAMANI
March 13, 1972
S G MERCANTILE CORPN PRIVATE LIMITED Vs. G I T CALCUTTA
January 4, 1972
S K KEDAR Vs. STATE OF WEST BENGAL
May 2, 1972
S L GOSWAMI Vs. STATE OF MADHYA PRADESH
January 4, 1972
S N HUSSAIN Vs. STATE OF ANDHRA PRADESH
January 5, 1972
S N PALLEGAR Vs. STATE OF MYSORE
December 22, 1972
S SHANMUGAM PILLAI AND OFHERS Vs. K SHANMUGAM PILLAI
May 4, 1972
S V KANDEAKAR Vs. V M DESHPANDE
January 4, 1972
SABHARWAL BROTHERS Vs. GUNA AMRIT THANDANI OF BOMBAY
March 29, 1972
SACHALMAL PARASRAM Vs. RATNABAI
January 13, 1972
SADHU MUKTAJIVENDASJI GURU ISHWAR DASJL Vs. ACHARYA SRI DEVENDRA PRASADJI B PRASAD JL PANDE DIED
March 17, 1972
SAHAJ RAM Vs. STATE OF UTTAR PRADESH
November 17, 1972
SAHARANPUR CO OPERATIVE CANE DEVELOPMENT UNION LIMITED COLLECTOR SAHARANPUR Vs. LORD KRISHNA SUGAR MILLS LIMITED :LORD KRISHNA SUGAR MILLS LIMITED
September 13, 1972
SAKTU Vs. STATE OF UTTAR PRADESH
October 27, 1972
SALES TAX OFFICER GANJAM SALES TAX OFFICER GANJAM Vs. UTTARESWARI RICE MILLS
September 18, 1972
SALES-TAX OFFICER, NAVGAON Vs. TIMBER & FUEL CORPORATION
February 22, 1972
SAMARESH CHANDRA BOSE SHYAMAL BISWAS DULAL GHANDRA DAS Vs. DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN:DISTRICT MAGISTRATE BURDWAN
August 14, 1972
SAMBHU KAR Vs. STATE OF WEST BENGAL
June 6, 1972
SAMMBHU NATH JHA Vs. KEDAR PRASAD SINHA
January 24, 1972
SANTIRANJAN DAS GUPTA Vs. DASURAM MURZAMULL
August 24, 1972
SARAT GHANDRA ROY Vs. HARAK CHAND DAMANI
January 11, 1972
SARDARMAL LALWANI Vs. STATE OF MADHYA PRADESH
December 11, 1972
SAROJ KUMARI Vs. STATE OF UTTAR PRADESH
November 24, 1972
SASTHI CHANDRA ROY Vs. STATE OF WEST BENGAL
April 24, 1972
SASTI ALIAS SATISHCHOWDHARY Vs. STATE OF WEST BENGAL
May 2, 1972
SATHI PRASAD Vs. STATE OF UTTAR PRADESH
March 15, 1972
SATNARAIN SAO Vs. STATE OF BIHAR
April 18, 1972
SATYA SUNDAR SEN Vs. STATE OF WEST BENGAL
February 3, 1972
SATYABHAN KISHORE Vs. STATE OF BIHAR
February 23, 1972
SATYABRATA SEAL ALIAS DULU Vs. STATE OF WEST BENGAL
October 31, 1972
SATYANARAIN Vs. STATE OF MADHYA PRADESH
March 14, 1972
SAYEEDUR REHMAN Vs. STATE OF BIHAR
November 28, 1972
SECRETARY GOVERNMENT OF MADRAS HOME DEPARTMENT Vs. ZENITH LAMP AND ELECTRICAL LIMITED
November 10, 1972
SENIOR SUPERINTENDENT R M S COCHIN Vs. K V GOPINATH SORTER
February 18, 1972
SESHAMMAL Vs. STATE OF TAMIL NADU
March 14, 1972
SETH MOOLGHAND SUGANCHAND Vs. COMMISSIONER OF INCOME TAX DELHI
September 19, 1972
SHADI LAL Vs. NAGIN CHAND
October 9, 1972
SHAIKH MOHAMMAD ALI Vs. STATE OF MAHARASHTRA
August 25, 1972
SHAMLAL BATRA Vs. BHAGWANDAS NARANDAS PATEL
November 28, 1972
SHAMRAO VITHAL CO OPERATIVE BANK LIMITED Vs. KASARGOD PANDHURANGA MALLYA
October 21, 1972
SHANKAR BHIKA NARSALE Vs. STATE OF MAHARASHTRA
March 14, 1972
SHARIFUL ISLAM Vs. STATE OF UTTAR PRADESH
October 26, 1972
SHAUKAT HUSSAIN ALIAS ALI AKRAM Vs. BHUNESHWARI DEVI
August 25, 1972
SHEIKH MOHAMMAD RAFIQ Vs. KHALILUL REHMAN
May 3, 1972
SHEORAM SINGH Vs. STATE OF UTTAR PRADESH
August 23, 1972
SHER E PUNJAB SILK STORES Vs. COMMISSIONER OF INCOME TAX NEW DELHI
December 11, 1972
SHERALLI WALI MOHAMMED Vs. STATE OF MAHARASHTRA
August 9, 1972
SHEVEROY ESTATES LIMITED Vs. GOVERNMENT OF MADRAS
September 26, 1972
SHIBAPADA MUKHERJEE Vs. STATE OF WEST BENGAL
January 25, 1972
SHIV GOVIND Vs. STATE OF MADHYA PRADESH
March 14, 1972
SHIV SINGH Vs. UNION OF INDIA
November 17, 1972
SHIVA BANGLES STORES Vs. INDUSTRIAL TRIBUNAL II U P
March 20, 1972
SHIVAJI GENU MOHITE Vs. STATE OF MAHARASHTRA
September 20, 1972
SHREEWANT KUMAR CHOUDHARY Vs. BAIDYANATH PANJIAR
October 27, 1972
SHYAM LAL SHARMA Vs. STATE OF MADHYA PRADESH
February 9, 1972
SHYAMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL
January 21, 1972
SILK AND ART SILK MILLS ASSOCIATION LIMITED BOMBAY SILK MILLS LIMITED Vs. MILL MAZDOOR SABHA:MILK MAZDOOR SABHA
April 19, 1972
SIYA RAM RAI Vs. STATE OF BIHAR
September 26, 1972
SOCKIETING TEA COMPANY PRIVATE LIMITED Vs. UNDER SECY TO THE GOVERNMENT OF ASSAM
March 22, 1972
SOHRAB S O BELI NAYATA Vs. STATE OF MADHYA PRADESH
May 2, 1972
SOM NATH PURI Vs. STATE OF RAJASTHAN
February 15, 1972
SONE VALLEY PORTLAND CEMENT CO Vs. WORKMEN
March 8, 1972
SPECIAL LAND ACQUISITION OFFICER Vs. K S RAMACHANDRARAO
April 26, 1972
SRIDAM SAHA Vs. STATE OF WEST BENGAL
May 2, 1972
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT DHANBAD
April 11, 1972
STATE OF ANDHRA PRADESH Vs. U S V BALRAM
January 28, 1972
STATE OF ASSAM Vs. JILKADAR ALI
July 18, 1972
STATE OF ASSAM Vs. MOHAN CHANDRA KALITA
August 8, 1972
STATE OF ASSAM Vs. BASANTA KUMAR DAS
December 22, 1972
STATE OF ASSAM Vs. OM PRAKASH MEHTA
December 22, 1972
STATE OF ASSAM STATE OF ASSAM Vs. KRISHNA RAO:M D BAJID
September 15, 1972
STATE OF BIHAR Vs. DEOKARAN NENSHI
August 24, 1972
STATE OF GUJARAT Vs. PRAKASH TRADING CO AHMEDABAD
August 22, 1972
STATE OF GUJARAT Vs. PRAKASH TRADING COMPANY
August 29, 1972
STATE OF GUJARAT Vs. MANSHANKAR PRABHASHANKAR DWIVEDI:VALIABHDAS GORDHANDAS THAKKAR
April 26, 1972
STATE OF HARYANA Vs. SHAMSHER JANG BAHAUUR
April 19, 1972
STATE OF HARYANA Vs. RAJA RAM
October 27, 1972
STATE OF JAMMU AND KASHMIR Vs. HAJI WALI MOHAMMED
August 8, 1972
STATE OF JAMMU AND KASHMIR Vs. M S FAROOQI
March 17, 1972
STATE OF KERALA Vs. A PAREED PILLAI
April 28, 1972
STATE OF MADHYA PRADESH Vs. BUDHIYA AND
January 5, 1972
STATE OF MADHYA PRADESH SAITH AND SKELTON PRIVATE LIMITED THE STATE OF MADHYA PRADESH Vs. SAITH AND SKELTON PRIVATE LIMITED :THE STATE OF MADHYA PRADESH:SAITH AND SKELTON PRIVATE LIMITED
January 28, 1972
STATE OF MAHARASHTRA Vs. MANGLYA DHAVU KONGIL
January 7, 1972
STATE OF MYSORE Vs. R N RAJANNA
January 25, 1972
STATE OF MYSORE Vs. P R KULKARNI ET
July 24, 1972
STATE OF MYSORE Vs. ABDUL RAZAK SAHIB
August 11, 1972
STATE OF MYSORE Vs. MALLICK HASHIM AND CO
October 30, 1972
STATE OF MYSORE Vs. M H KRISHNA MURTHY
October 5, 1972
STATE OF ORISSA Vs. HARINARAYAN JAISWAL
March 14, 1972
STATE OF ORISSA Vs. RAJASAHEB CHA^DANMULL INDRAKUMAR PRIVATE LIMITED
March 28, 1972
STATE OF PUNJAB Vs. MADAN SINGH
April 19, 1972
STATE OF PUNJAB Vs. ASSOCIATED HOTELS OF INDIA LIMITED
January 4, 1972
STATE OF PUNJAB Vs. K R ERRY AND SOBHAG RAI MEHTA:SHRI KHAUSHAL SINGH P A S
September 21, 1972
STATE OF RAJASTHAN Vs. JAIPUR UDYOG LIMITED
August 22, 1972
STATE OF RAJASTHAN Vs. NOOR MOHAMMAD
August 9, 1972
STATE OF TAMIL NADU Vs. MADURAI SOUTH INDIA CORPORATION PRIVATE LIMITED
September 1, 1972
STATE OF TAMIL NADU Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED
October 10, 1972
STATE OF TAMIL NADU Vs. SIAR TOBACCO GO
November 10, 1972
STATE OF TAMIL NADU Vs. CEMENT DISTRIBUTORS PRIVATE LTD
November 22, 1972
STATE OF TAMIL NADU Vs. S K KRISHNAMURTHI
January 18, 1972
STATE OF UTTAR PRADESH Vs. RAM MANORATH
January 14, 1972
STATE OF UTTAR PRADESH Vs. RAJA JITENDRA SINGH
January 18, 1972
STATE OF UTTAR PRADESH Vs. SAMMAN DASS
January 11, 1972
STATE OF UTTAR PRADESH Vs. SAVED ABDUL JALIL
February 1, 1972
STATE OF UTTAR PRADESH Vs. KAPIL DEO SHUKLA
March 30, 1972
STATE OF UTTAR PRADESH Vs. JAI PRAKASH
October 13, 1972
STATE OF WEST BENGAL Vs. ADMINISTRATOR HOWRAH MUNICIPALITY
December 14, 1972
SUBODH GOPAL BOSE Vs. BEJOY KUMAR ADDYA
April 18, 1972
SUDHIR DEY Vs. STATE OF WEST BENGAL
September 8, 1972
SULTAN Vs. STATE OF HARYANA
January 5, 1972
SUMAT PRASAD JAIN Vs. SHEOJANAM PRASAD DEAD AND STATE OF BIHAR
August 29, 1972
SUMITRADEVI Vs. SHEO SHANKER PRASAD YADAV
November 9, 1972
SUNA ULLAH BUTT Vs. STATE OF JAMMU AND KASHMIR
August 16, 1972
SURENDRA PRASAD VERMA Vs. STATE OF BIHAR
April 25, 1972
SURESH Vs. VASANT
May 1, 1972
SWARTH MAHTO Vs. DHARMDEO NARAIN SINGH
January 31, 1972
T D GOPALAN Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS
May 4, 1972
T DEVADASAN Vs. GORDON WOODROFFE AND CO PRIVATE LIMITED
April 18, 1972
T S KRISHNA Vs. COMMISSIONER OF INCOME TAX MADRAS
October 3, 1972
TALKESHWARI DEVI Vs. RAM RAN BIKAT PRASAD SINGH
January 12, 1972
TARA DEVI AGGARWAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
November 27, 1972
TATA IRON AND STEEL COMPANY LIMITED Vs. WORKMEN
May 5, 1972
TECHNOLOGICAL INSTITUTE OF TEXTILES Vs. WORKMEN
March 8, 1972
TEK CHAND Vs. STATE OF HARYANA
November 25, 1972
THAKUR SANJEEVAN RAO Vs. JAIDRATH
September 6, 1972
THAKUR SINGH Vs. RAM BAR AN SINGH
August 25, 1972
THOMAS ABRAHAM Vs. NATIONAL TYRE AND RUBBER CO KOTTAYAM
January 25, 1972
THULIA KALI Vs. STATE OF TAMIL NADU
February 25, 1972
TIRATH RAM RAJINDRA NATH LUCKNOW Vs. STATE OF UTTAR PRADESH
December 5, 1972
TRIBENI DEVI Vs. COLLECTOR OF RANCHI AND VICE VERSA
January 25, 1972
TRIBHUVAN NATH Vs. STATE OF MAHARASHTRA
March 28, 1972
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY
November 28, 1972
TURNER MORRISON AND CO LIMITED Vs. HUNGERFORD INVESTMENT TRUST LIMITED
March 9, 1972
UJJAL MANDAL Vs. STATE OF WEST BENGAL
January 21, 1972
UMAKANT SARAN Vs. STATE OF BIHAR
October 13, 1972
UMAKANT VISHNU JUNNARKAR Vs. PRAMILABAI
November 6, 1972
UNIGHEM LABORATORIES LIMITED Vs. WORKMEN
February 24, 1972
UNION OF INDIA Vs. GAJENDRA SINGH
March 7, 1972
UNION OF INDIA Vs. N K PRIVATE LIMITED
February 11, 1972
UNION OF INDIA Vs. M RAVI VARMA:S GANAPATHI KINI:SURESH KUMAR
January 4, 1972
UNION OF INDIA Vs. K P JOSEPH
October 27, 1972
UNION OF INDIA Vs. RAM MEHAR
October 26, 1972
UNION OF INDIA Vs. SARADA MILLS LIMITED
September 28, 1972
UNION OF INDIA Vs. RAI SINGH DEV SINGH BIST
December 15, 1972
UNION OF INDIA Vs. S B KOHLI
December 20, 1972
UNITED PROVINCES ELECTRIC SUPPLY GO LIMITED ALLAHABAD Vs. THEIR WORKMEN
March 13, 1972
UPPER GANGES VALLEY ELECTRICITY SUPPLY COMPANY LIMITED Vs. U P ELECTRICITY BOARD
December 19, 1972
V V IYER OF BOMBAY Vs. JASJIT SINGH COLLECTOR OF CUSTOMS
September 22, 1972
VENKATAMMA Vs. CITY IMPROVEMENT OF TRUST BOARD MYSORE
October 23, 1972
VIDYA RAM MISRA Vs. MANAGING GOMMITTEE SHRI JAI NARAIN COLLEGE
January 31, 1972
VIJAI BAHADUR Vs. STATE OF UTTAR PRADESH
December 6, 1972
VIRENDRA KUMAR SAKLECHA Vs. JAGJIWAN
March 22, 1972
WARYAM SINGH Vs. SADHU RAM
February 14, 1972
WOKMEN OF SUR ENAMEL AND STAMPING WORKS PRIVATE LIMITED Vs. STATE OF WEST BENGALS AND VICE VERSA
March 28, 1972
WORKMEN OF BATA SHOE CO PRIVATE LIMITED Vs. BATA SHOE CO PRIVATE LIMITED
May 1, 1972
WORKMEN OF DELHI ELECTRIC SUPPLY UNDERTAKING Vs. MANAGEMENT OF DELHI ELECTRIC SUPPLY UNDERTAKING
April 14, 1972
WORKMEN OF MODI PRIVATE LIMITED BOMBAY Vs. MODI P LTD
March 10, 1972
WORKMEN OF VOLTAS LIMITED Vs. VOLTAS LIMITED
December 21, 1972
WORKS MANAGER BIHAR STATE SUPERPHOSPHATE FACTORY SINDRI Vs. SKI C P SINGH
March 22, 1972
Y A MAMARDE Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT SMALL CAUSES COURT NAGPUR AND AN
April 12, 1972
YESHWANT BRAHMANAND GOKUL PRASAD TEWARI Vs. STATE OF MAHARASHTRA
April 20, 1972
ZABAR SINGH RAM LAL WADWA Vs. STATE OF HARYANA
May 5, 1972
ZILA PARISHAD BHANDARA Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
March 30, 1972
ZILEY SINGH ARZMAND ALI SHIVANANDAN SHARMA Vs. REGISTRAR CANE CO OPERATIVE SOCIETIES:SARSAWA SAHAKARI GANNA SAMITI LTD:THE REGISTRAR CANE CO OPERATIVE SOCIETIES
January 20, 1972