Case Index

Title
Date
ABDUL REHMAN Vs. STATE
November 22, 1962
ABDULLAH Vs. STATE OF RAJASTHAN
September 10, 1962
ACHAL SINGH Vs. TEHSILDAR BALI
January 16, 1962
AKAN Vs. VIJEY CHAND
February 9, 1962
ANAND RAJ Vs. STATE
January 24, 1962
ANOP CHAND Vs. HIRACHAND
January 31, 1962
BACHH RAJ Vs. SUNDER MAL
November 2, 1962
BADRI PRASAD Vs. RAM PRASAD
October 18, 1962
BADRU Vs. THAKRU
October 17, 1962
BALI Vs. RAJRANI
August 6, 1962
BALMUKAND Vs. JAGAN NATH
December 14, 1962
BALY Vs. NARU
April 7, 1962
BANSHI DHAR Vs. GHISALAL
January 15, 1962
BANSI DHAR Vs. GHISA LAL
January 15, 1962
BANSILAL Vs. LAL CHAND
July 30, 1962
BASANTILAL Vs. RANVIR SINGH
August 1, 1962
BEAWAR HATH KARGHA VASTRA UTPPADAK SAHAKARI SAMITI LTD Vs. STATE OF RAJASTHAN
March 27, 1962
BEDA VRUHAT BAHU UDDESHIYA SAHKARI SAMITI LTD Vs. STATE
January 22, 1962
BHAGWANDAS Vs. COLLECTOR BIKANER
April 9, 1962
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
July 11, 1962
BHANWAR LAL Vs. STATE OF RAJASTHAN
March 28, 1962
BHANWAR SINGH Vs. CIVIL JUDGE JODHPUR
November 26, 1962
BHANWARLAL MAHAVIR PD Vs. DY REGISTRAR CO OPERATIVE SOCIETIES BIKANER
March 26, 1962
BHANWARLAL MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
February 6, 1962
BHEEK CHAND Vs. PARBHUJI
September 21, 1962
BHIMSHANKER Vs. HARISHANKER
December 7, 1962
BHOJRAJ Vs. NANAKRAM
October 3, 1962
BHONRULAL Vs. ALLADI
February 13, 1962
BHORIDEVI Vs. SUA
December 4, 1962
BHURA Vs. PREM SINGH
December 8, 1962
BIRDHI CHAND Vs. STATE
March 29, 1962
BODURAM Vs. UDARAM
December 21, 1962
BRIJ MOHAN Vs. STATE OF RAJASTHAN
August 24, 1962
CHAMPALAL Vs. SAMPATRAJ
November 26, 1962
CHAMPALAL Vs. ROOPA
March 27, 1962
CHANDGI RAM Vs. RAMJI LAL
March 15, 1962
CHANDMAL Vs. PRABHULAL
November 28, 1962
CHANDRA KANT RAO Vs. STATE OF RAJASTHAN
September 5, 1962
CHANDULAL Vs. GULAB
September 12, 1962
CHETANDAS Vs. BHURA
April 4, 1962
CHHINGA RAM Vs. NIHAL SINGH
September 17, 1962
CHHOGA LAL Vs. KHET MAL
November 28, 1962
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN NEW DELHI Vs. ANANTRAO B KAMAT RAMGANJ MANDI
February 3, 1962
D S NORTHERN RAILWAY JODHPUR Vs. STATE
March 10, 1962
DAKH KANWAR Vs. GAJRAJ
August 3, 1962
DAN SINGH Vs. MAJI SAHIBA GOVIND KANWAR
September 26, 1962
DAULAT MAL SINGHVI Vs. STATE
January 24, 1962
DAULAT MAL SINGHVI Vs. STATE
August 8, 1962
DEV KARAN Vs. TEJ SINGH
July 24, 1962
DEVIA Vs. DAULAT KUMARI
June 18, 1962
DEVILAL Vs. RATANLAL
July 31, 1962
DHANANJAI Vs. RAM KUMAR
September 14, 1962
DHANNA Vs. STATE OF RAJASTHAN
December 3, 1962
DHANNA Vs. ARJUN LAL
December 7, 1962
DHULILAL Vs. PANNALAL
December 6, 1962
DIVISIONAL PERSONNEL OFFICER W R AJMER Vs. BRIJ KISHORE KHANNA
December 21, 1962
DURGA DEVI Vs. JAMNA DEVI
July 31, 1962
DURGA PRASAD Vs. BRIJ MOHAN MEHRA
August 29, 1962
EXECUTIVE OFFICER MUNICIPAL BOARD Vs. HARKA RAM
January 15, 1962
FATEH SINGH Vs. RAJA SANGRAM SINGHJI
September 29, 1962
FIRM BILASRAI MANNALAL Vs. FRIM PURSHOTTAM DASS SANWALDASS
February 26, 1962
FIRM MANGILAL SHYAMRAJ Vs. SURTING
April 11, 1962
GANESH Vs. NANU SINGH
February 1, 1962
GANESHILAL Vs. STATE
July 31, 1962
GANGA RAM Vs. SHEO KARAN
July 9, 1962
GANGA RAM Vs. STATE OF RAJASTHAN
August 30, 1962
GANGLA Vs. MANGAL SINGH
April 4, 1962
GENDKANWAR Vs. STATE OF RAJASTHAN
September 25, 1962
GEORGE Vs. MRS PREMI SOLOMEN
December 18, 1962
GHISULAL Vs. SUKANRAJ
December 7, 1962
GOKULAL Vs. SHANKARLAL
November 28, 1962
GOPAL Vs. LAXMINARAIN
July 16, 1962
GOPI BAI Vs. CHANCHAL BAI
October 10, 1962
GORULAL Vs. GOPICHAND
July 18, 1962
GORUSINGH Vs. DEOKISHAN
April 19, 1962
GRAM PANCHAYAT GODAWAS Vs. MUNICIPAL BOARD NEEMKA THANA
April 3, 1962
GULAB CHAND Vs. STATE
November 10, 1962
GULIA Vs. ABDUL SHAKOOR
January 2, 1962
HAJI MULLA RASOOL BHAI Vs. STATE OF RAJASTHAN
February 10, 1962
HANUMAN SAHAI Vs. STATE
February 6, 1962
HARI NARAYAN Vs. BADRI DASS
July 30, 1962
HARIA Vs. STATE OF RAJASTHAN
April 19, 1962
HARISH CHANDRA RATANLAL Vs. RAM CHANDRA
April 4, 1962
HAZARIMAL Vs. TH RAMSINGH
July 24, 1962
HEERA SINGH Vs. STATE
August 20, 1962
HEMCHAND Vs. PRABHATI BAI
February 27, 1962
HIRALAL MURLIDHAR Vs. STATE
February 13, 1962
HUKAM CHAND Vs. GURDEV SINGH
June 27, 1962
INDER SINGH Vs. STATE
October 24, 1962
ISHWARI SINGH Vs. PRITAM KANWAR
July 11, 1962
J GEORGE Vs. PREMI SOLOMEN
December 18, 1962
JASIA Vs. STATE
December 4, 1962
JASSURAM Vs. STATE OF RAJASTHAN
July 18, 1962
JETHANAND AND BROS Vs. STATE OF RAJASTHAN
May 28, 1962
JHAMANLAL NOTARAM BURA Vs. STATE OF RAJASTHAN
December 21, 1962
JYOTI BAI Vs. CIVIL JUDGE NAGAUR
October 19, 1962
JYOTI BAI Vs. CIVIL JUDGE NAGAUR
July 24, 1962
KAJOD Vs. CHIRAOJI LAL
February 26, 1962
KAJOODMAL Vs. MOOLIA
January 29, 1962
KALAWATI Vs. MUNSIF BAYANA
May 2, 1962
KALAYAN Vs. RAMSAHAI
June 18, 1962
KALU SINGH Vs. STATE
February 19, 1962
KALURAM Vs. VIJAIRAJ
February 3, 1962
KALURAM Vs. STATE OF RAJASTHAN
September 26, 1962
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
September 24, 1962
KESRI LAL Vs. NATI BAI
April 19, 1962
KHEM DUTTA Vs. ADURAM
November 6, 1962
KISHANLAL Vs. STATE OF RAJASTHAN
November 14, 1962
KISHENLAL Vs. PRABHU
August 9, 1962
KUNJBIHARI Vs. SALIGRAM
January 31, 1962
LACHHMI NARAIN Vs. FIRM MEGHRAJ MOHANLAL
May 10, 1962
LADURAM Vs. STATE
December 11, 1962
LALCHAND Vs. MOHANI BAI
September 17, 1962
LALCHAND Vs. NENURAM
July 25, 1962
LALIT NARAIN Vs. UNION OF INDIA
December 31, 1962
MADAN GOPAL Vs. RAJA GOPAL SINGH
February 19, 1962
MADAN LAL THANVI Vs. DEPUTY INSPECTOR GENERAL OF POLICE JODHPUR
October 5, 1962
MADAN SINGH Vs. STATE OF RAJASTHAN
September 26, 1962
MAGANLAL Vs. NIRANJAN
December 7, 1962
MAHARANA BHAGWAT SINGHJI Vs. STATE OF RAJASTHAN
March 28, 1962
MAHARANA SHRI BHAGWATSINGHJI OF UDAIPUR Vs. KESHULAL
November 12, 1962
MAJI MEDTANIJI CHAVKANWAR GUJAREDAR SALI Vs. STATE OF RAJASTHAN
September 27, 1962
MAN INDUSTRIAL CORPORATION LTD Vs. STATE OF RAJASTHAN
June 25, 1962
MANA Vs. ROOPA
May 7, 1962
MANAGEMENT OF THE RLY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
February 7, 1962
MANGHARAM Vs. STATE
January 5, 1962
MANGIA Vs. STATE
February 26, 1962
MANGILAL Vs. BHANWARLAL
April 23, 1962
MANGILAL Vs. NARAINLAL
November 2, 1962
MANGLA Vs. STATE
February 8, 1962
MANMOTI Vs. SHYAMLAL
June 20, 1962
MANPHOOL CHAND Vs. MOHANLAL
March 19, 1962
MAWAD DAN Vs. STATE
April 3, 1962
MEGHRAJ Vs. BACHIBAI
August 13, 1962
MISHRILAL Vs. MUNICIPAL BOARD PUSHKAR
November 28, 1962
MISRI LAL Vs. BUDHRAJ
March 19, 1962
MITHHALAL HAJARILAL Vs. STATE OF RAJASTHAN
January 10, 1962
MOHAN LAL Vs. BHAIRON LAL
November 20, 1962
MOHAN LAL Vs. INDER CHAND
November 20, 1962
MOHAN NATH Vs. STATE OF RAJASTHAN
September 27, 1962
MOHANA RAM Vs. RAJENDRA SINGH
July 31, 1962
MOHANLAL Vs. DEVILAL
November 2, 1962
MOHANLAL Vs. STATE OF RAJASTHAN
December 14, 1962
MOOL SINGH Vs. BHOOR SINGH
March 28, 1962
MULA Vs. MUNSHI LAL BRAHMAN
December 26, 1962
MUNICIPAL COUNCIL AJMER Vs. SATYA NARAYAN
February 28, 1962
MURARKA RADHEY SHYAM RAMKUMAR Vs. ROOP SINGH RATHORE
August 31, 1962
MURTI SHRI VANKTESHJI MAHARAJ MANDIR SHRI LAXMANJI MAHARAJ Vs. STATE OF RAJASTHAN
July 10, 1962
NAHARMAL Vs. HAZARILAL
April 23, 1962
NANDLAL Vs. MOHAMMED SADIQ
September 20, 1962
NANGA Vs. PHOOL SINGH
October 25, 1962
NARAIN SINGH Vs. KUNJILAL
November 28, 1962
NARAYANI Vs. BRIJ BEHARILAL
January 22, 1962
NARAYANLAL Vs. AMOLAK CHAND
April 6, 1962
NASEER MOHD Vs. INCOME TAX OFFICER B WARD JAIPUR
November 21, 1962
NATHMAL TARACHAND Vs. COMMISSIONER OF SALES TAX
August 29, 1962
NATHU Vs. SEWA
August 10, 1962
NONAND SINGH Vs. STATE
March 27, 1962
NORATAN MAL Vs. AKHEY CHAND
September 13, 1962
PAMANDAS Vs. LACHHMI BAI
July 20, 1962
PANCHA Vs. HAR GOVIND
April 30, 1962
PARASRAM SATRAM DAS Vs. BHAGWANI BAI
March 12, 1962
PARBAT SINGH Vs. BHANWAR SINGH
September 17, 1962
PAREEK HOSIERY PRODUCTS Vs. DEPUTY COMMISSIONER OF SALES TAX APPEALS
February 14, 1962
PARMATMA SHARAN Vs. HONBLE THE CHIEF JUSTICE RAJASTHAN HIGH COURT
November 19, 1962
PARMESHWAR DAYAL S/O PT SANWAL DASS OF BIKANER Vs. STATE
September 10, 1962
PARWATI Vs. JAGNATH
April 4, 1962
POONAM CHAND Vs. DHINGAR MAL
March 23, 1962
PRATAP SINGH Vs. STATE OF RAJASTHAN
March 20, 1962
PRATAP SINGH Vs. STATE OF RAJASTHAN
May 17, 1962
PURKHA Vs. MOOLA
August 24, 1962
PUSHA Vs. PUSHA
October 18, 1962
PUTTO LAL Vs. HIS HIGHNESS MAHARAJA DHIRAJ SUMERSINGHJI OF KISHENGARH
August 29, 1962
PYARI Vs. STATE
March 9, 1962
RADHA KISHNA Vs. NATMAL BUBNA
December 20, 1962
RAFIQ Vs. BASHIRAN
December 4, 1962
RAJASTHAN GUN MANUFACTURING CO LTD Vs. STATE OF RAJASTHAN
December 6, 1962
RAJASTHAN MACHINARY MART PVT LTD Vs. STATE OF RAJASTHAN
December 6, 1962
RAJENDRA SINGH Vs. DALPAT SINGH
November 28, 1962
RAJSHRI PICTURES PRIVATE Vs. COMMISSIONER OF INCOME-TAX DELHI AND RAJASTHAN
November 21, 1962
RAM AWTAR Vs. GANGA SAHHI
May 25, 1962
RAM KISHAN Vs. MOOLA
February 5, 1962
RAM SINGH Vs. SAMLA
November 2, 1962
RAMBHOOL SINGH Vs. STATE
February 26, 1962
RAMDEV Vs. RAMPRATAB
March 30, 1962
RAMESHWAR DAYAL Vs. ALLAH BUX
November 22, 1962
RAMLA Vs. BINJ RAJ
December 22, 1962
RAMLAL Vs. UNION OF INDIA
September 11, 1962
RAMNATH Vs. KARNIDAN
October 23, 1962
RAMU Vs. STATE OF RAJASTHAN
January 9, 1962
RATNA Vs. STATE OF RAJASTHAN
December 6, 1962
REHMANBUX Vs. DHALOO MAL
September 12, 1962
ROOP NARAIN Vs. HIRA LAL
November 22, 1962
SAIYAD AFJAL HUSSAIN Vs. STATE
January 15, 1962
SANGRAM SINGH Vs. BEHARI
September 6, 1962
SANJYA Vs. CHAUTHMAL
October 17, 1962
SARDARA Vs. BALA
January 15, 1962
SARSUTI DEVI Vs. SHIVRAM
September 14, 1962
SATISH KUMAR Vs. ELECTION TRIBUNAL DISTRICT JUDGE ALWAR
December 3, 1962
SATYA NARAYAN Vs. STATE
February 11, 1962
SETH RAMRICHHPAL SIRYA Vs. AJMER TRADERS
August 29, 1962
SHAH LAXMI CHAND Vs. PANNA LAL
February 26, 1962
SHAH MOHAMMED Vs. STATE
March 6, 1962
SHANKER Vs. NATHU
December 12, 1962
SHIV SHANKER Vs. SANWAL SINGH
November 27, 1962
SHIVRAJ SINGH Vs. STATE OF RAJASTHAN
November 12, 1962
SHRI BIJAI COTTON MILLS Vs. INSPECTOR OF PAYMENT OF WAGES ACT
February 14, 1962
SHRIKISHEN Vs. STATE
October 22, 1962
SOHAN Vs. STATE
January 17, 1962
SOHAN LAL Vs. RAJMAL
April 24, 1962
STATE Vs. MEWAR MINERALS COMPANY PRIVATE LTD
May 11, 1962
STATE Vs. KISHANLAL
May 3, 1962
STATE Vs. RAGHUNATH
August 7, 1962
STATE Vs. SHRINARAIN
July 10, 1962
STATE Vs. MOTI
January 10, 1962
STATE Vs. RAMKUMARI ALIAS RAMPYARI
January 10, 1962
STATE Vs. BANSHILAL LUHADIA
January 31, 1962
STATE Vs. BISHNA
January 30, 1962
STATE Vs. SHRINATH
January 30, 1962
STATE Vs. PADMARAM
February 19, 1962
STATE Vs. SALU
February 12, 1962
STATE Vs. HARI BALLABH
February 1, 1962
STATE Vs. GOVIND RAM
February 8, 1962
STATE Vs. ABDULLAH KHAN
February 19, 1962
STATE Vs. JAGDISHRAM
March 2, 1962
STATE Vs. RAM PYARI
March 16, 1962
STATE Vs. KAMAL JAT
March 13, 1962
STATE Vs. PUKHIA
March 27, 1962
STATE Vs. RIYASATI PRAKASHAN
October 12, 1962
STATE Vs. TARACHAND
October 5, 1962
STATE Vs. TONK CALICO PRINTERS PRIVATE LTD
August 27, 1962
STATE Vs. MOHAMMED BUX
November 24, 1962
STATE Vs. BHOJA
December 21, 1962
STATE OF RAJASTHAN Vs. DEVRAJ SINGH
November 28, 1962
STATE OF RAJASTHAN Vs. AMOLAK CHAND SANGHI
December 1, 1962
STATE OF RAJASTHAN Vs. BABULAL VISHAMBHAR DAYAL
December 14, 1962
STATE OF RAJASTHAN Vs. POONAM CHAND
September 25, 1962
STATE OF RAJASTHAN Vs. TH SANGRAM SINGH
September 19, 1962
STATE OF RAJASTHAN Vs. HIMMAT SINGH
September 26, 1962
STATE OF RAJASTHAN Vs. RAWAL MADAN SINGH
October 16, 1962
STATE OF RAJASTHAN Vs. IQBAL HUSSAIN
October 19, 1962
STATE OF RAJASTHAN Vs. MOOLCHAND RAMCHANDRA
November 10, 1962
STATE OF RAJASTHAN Vs. UMMED SINGH
March 22, 1962
STATE OF RAJASTHAN Vs. SHIV SINGH
January 29, 1962
STATE OF RAJASTHAN Vs. NARPAT SINGH
July 10, 1962
STATE OF RAJASTHAN Vs. JASWANT SINGH
July 10, 1962
STATE OF RAJASTHAN Vs. SHRI RIAZ AHMAD
April 24, 1962
SUGAN SINGH Vs. STATE OF RAJASTHAN
July 18, 1962
SUKHA Vs. BHANWAR BAI
June 22, 1962
SULTAN MOHAMMAD Vs. KAMARUDDIN
September 26, 1962
SUNDA Vs. SAWAI SINGH
January 22, 1962
SUNDARLAL Vs. RAMNATH
August 1, 1962
SWAMI SARAN Vs. STATE
September 5, 1962
SYED MOHD ZAMAN Vs. STATE
April 24, 1962
TEJ SINGH Vs. STATE
February 1, 1962
THAKUR UMED SINGH Vs. AMOLAKCHAND
August 16, 1962
TIKAM DAS Vs. STATE
February 1, 1962
TILKAYAT GOVINDLALJI Vs. STATE
January 31, 1962
TKAKUR NAHAR SINGH Vs. STATE OF RAJASTHAN
November 16, 1962
TOTALAL Vs. STATE
March 13, 1962
UDAI SINGH Vs. STATE OF RAJASTHAN
September 19, 1962
UDAIRAM Vs. STATE
October 25, 1962
UNION OF INDIA Vs. FIRM LAXMINARAIN HARNARAIN
October 10, 1962
UNION OF INDIA Vs. PARMINDAR SINGH
January 3, 1962
URBAN CO OPERATIVE BANK LTD Vs. GOKAL DEVI
November 14, 1962
VIJAI TRADING COMPANY Vs. FIRM JAWAHARMAL SULTANMAL
February 7, 1962
VIRENDRA KUMAR Vs. GOPAL
May 3, 1962
YAKUB Vs. WORKMENS COMPENSATION COMMISSIONER BHILWARA
October 1, 1962