Case Index

Title
Date
A N RAINA Vs. STATE OF J&K
April 3, 1962
AHSAN DAR Vs. MOHD DAR
September 11, 1962
AHSAN GANAI Vs. GUFFAR DOOM
January 3, 1962
AJIT SINGH Vs. ANANTI
February 28, 1962
CALTEX INDIA LTD Vs. EXCISE AND TAXATION OFFICER
January 13, 1962
DESRAJ Vs. DY COMMISSIONER
April 27, 1962
DINA NATH Vs. FIRM METRO HOTEL
November 27, 1962
DINA NATH Vs. GOGI
May 16, 1962
EXCISE AND TAXATION OFFICER Vs. CALTEX INDIA LTD
July 10, 1962
GH HASSAN BHAT Vs. ALI BHAT
September 3, 1962
HANSRAJ TIRATHRAM Vs. ADMINISTRATOR MUNICIPALITY JAMMU
December 10, 1962
HINDU KHANDAN MUSHTARKA Vs. HEM RAJ
January 16, 1962
KHATJI Vs. MUKHTI
June 7, 1962
KRISHEN LAL Vs. JAGDISH DUTT BADYAL
January 9, 1962
MOHD AMIN SHAH Vs. ATEEKA BANU
September 13, 1962
PARMANAND Vs. STATE
January 17, 1962
PURAN CHAND Vs. J&K BANK LTD
January 8, 1962
RAGHUNATH DEVI Vs. ADMINISTRATOR SRINAGAR MUNICIPALITY
May 17, 1962
S KESAR SINGH Vs. STATE OF JAMMU AND KASHMIR
November 27, 1962
SARWAR SHAH Vs. ABDULLAH SHAH
September 20, 1962
SATAR MOHD Vs. SARAF-UD-DIN
April 24, 1962
SAWAN SINGH Vs. STATE
July 6, 1962
SAWARAN SINGH Vs. STAT
July 8, 1962
SIDIQ KHAN Vs. GHULAM QADIR KHAN
April 14, 1962
STATE Vs. SHAM LAL
January 20, 1962
STATE Vs. M A BEG
December 13, 1962
SULAKHAN SINGH Vs. UNION OF INDIA
January 24, 1962
TRILOK NATH Vs. KESAR SINGH
March 29, 1962
UNION OF INDIA Vs. FEROZE & CO
March 15, 1962
UNION OF INDIA Vs. LAKSHMI ICE FACTORY
January 8, 1962