Case Index

Title
Date
A SATTAR SALEHMOHAMMAD Vs. RAGHUBIR THAKUR
November 21, 1962
ABHOYPADA BANERJEE Vs. DHANESH
February 16, 1962
AHMAD HOSSAIN Vs. BIBI NAEMAN
May 17, 1962
AMBIKA LAL DAS Vs. ABHINANDAN PRASAD ROY
November 30, 1962
AMIRCHAND Vs. STATE
December 12, 1962
ANINDYA CHANDRA VERMA Vs. SURAJ PRASAD OJHA
September 13, 1962
ANTALA GOPE ALIAS ANTILAL GOPE Vs. SARBO GOPAIN
April 27, 1962
ANUP SINGH Vs. AJODHYA PRASAD
March 26, 1962
ARIMARDAN SINGH Vs. RAI BAHADUR DEONANDAN PD SINHA
May 11, 1962
BABUAIN CHANDRAKALA DEVI Vs. POKHRAJ KUER
May 11, 1962
BADRI PRASAD Vs. SHYAM LAL JAISWAL
February 1, 1962
BAIDYANATH THAKUR Vs. SACHIDANAND PANDEY
November 2, 1962
BAIJNATH RAM Vs. TUNKOWATI KUER
February 15, 1962
BALDEO TEWARI Vs. HARBHAJAN SINGH
December 1, 1962
BALESHWAR LAL MOKHTAR Vs. STATE OF BIHAR
February 7, 1962
BALLARPUR COLLIERIES CO Vs. COAL MINES PROVIDENT FUND COMMISSIONER
April 12, 1962
BASUKINATH TRANSPORT CO LTD Vs. EAST BIHAR REGIONAL TRANSPORT AUTHORITY
February 7, 1962
BENGAL COAL CO LTD Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 7, 1962
BHADO MANDAL Vs. STATE
November 19, 1962
BHAGERAN RAI Vs. BHAGWAN SINGH
March 1, 1962
BHOLA PD SINGH Vs. PROF U A GOSWAMI
December 21, 1962
BHUNESHWARI DEVI Vs. SHEOGOVIND LALL MISSIR
November 7, 1962
BIBI AZIMAN Vs. SALEHA
August 10, 1962
BIBI BINTUL FATMA Vs. S M AFTAB AHMAD
October 4, 1962
BIBI MANIRAN Vs. MOHAMMAD ISHAQUE
December 6, 1962
BRINDABAN PRASAD Vs. STATE
December 13, 1962
CALCUTTA CHEMICAL CO LTD Vs. BHAGALPUR MUNICIPALITY
February 15, 1962
CHANDO SHARMA Vs. INDERDEO SINGH
October 29, 1962
CHANDRA KALA JHA Vs. MANAGEMENT OF SONE VALLEY PORTLAND CEMENT CO LTD
February 5, 1962
CHANDRAM PD MISHRA Vs. STATE OF BIHAR
March 2, 1962
CHETANDAS GULABCHAND Vs. COMMISSIONER OF INCOME TAX
August 25, 1962
DALMIA JAIN AND COMPANY LTD Vs. KALYANPUR LIME WORKS LTD
December 10, 1962
DANI SINGH Vs. STATE
September 20, 1962
DARAB KUAR Vs. STATE OF BIHAR
July 3, 1962
DEBILAL KHANDELWAL Vs. DAMODAR DAS KHANDELWAL ALIAS GULAB BABU
May 11, 1962
DEHRI ROHTAS LIGHT RLY CO LTD Vs. EAST KESHALPUR COLLIERY
July 20, 1962
DHARAM RAUT Vs. STATE OF BIHAR
October 26, 1962
DULHIN RAMKISHUN KUER Vs. UNION OF INDIAALAKH KUER
July 25, 1962
DWARKA PRASAD JHUNJHUNWALA Vs. JAHURI SAH
February 15, 1962
FIRM RAM SAHAY MALL RAMESHWAR DAYAL Vs. BISHWANATH PRASAD
November 30, 1962
FIRM RAMPRATAP MAHADEO PRASAD Vs. SASANSA SUGAR WORKS LTD
December 3, 1962
GANNON DUNKERLEY AND CO LTD Vs. UNION OF INDIA
July 20, 1962
GAURI SHANKAR SINGH Vs. JWALAMUKHI DEVI
May 9, 1962
GOBARDHAN MAHTON Vs. HARIRAM MAHTO
November 20, 1962
GULZAR KHAN Vs. STATE
January 24, 1962
HARIHAR PRASAD Vs. RAJ KISHORE LAL
November 29, 1962
HARISH CHANDRA SHARMA Vs. VICE CHANCELLOR UNIVERSITY OF BIHAR
July 19, 1962
HINDUSTAN CONSTRUCTION CO Vs. STATE OF BIHAR
March 5, 1962
HURDUTTROY JUTE MILLS PRIVATE LTD Vs. STATE OF BIHAR
February 13, 1962
INDIAN COPPER CORPORATION LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
January 9, 1962
J L TOPPO Vs. TATA LOCOMOTIVE AND ENGINEERING COMPANY LTD
January 31, 1962
JAGARNATH KEYAL Vs. NAGAR MULL
April 11, 1962
JAGARNATH RAM Vs. THAKUR PRASAD
July 30, 1962
JITAN MAHTO Vs. MAUJI RAI
November 28, 1962
JOGINDRA KUER Vs. JAGDISH SINGH
July 25, 1962
KALIKA PRASAD OJHA Vs. JHENJHO KUER
December 12, 1962
KAMESHWAR PANDEY Vs. DEOLAL BARHI
July 6, 1962
KAMLA KANT MISHRA Vs. STATE OF BIHAR
January 22, 1962
KHIRI RAM GUPTA Vs. NANALAL J PAREKH
July 27, 1962
KISHORI LAL RANA Vs. BHARAT NIDHI LTD
December 5, 1962
KISHUN SAH Vs. HARINANDAN PRASAD SAH
October 4, 1962
LAKHAN SAHU Vs. SURJI TELIN
January 30, 1962
LAKHI NARAYAN SAO Vs. BHAGWATI KUER
November 7, 1962
LAKSHMI DEVI Vs. STATE OF BIHAR
January 5, 1962
LAKSHMI NARAIN SAHU Vs. STATE TRANSPORT APPELLATE AUTHORITY
August 8, 1962
LAKSHMI NARAIN SHAMBHURAM Vs. COMMISSIONER OF INCOME TAX
January 31, 1962
LALJI BHAGAT Vs. BABU RAGHUBANS PRASAD
November 7, 1962
MAGAN SINGH Vs. DEONANDAN MISSIR
July 23, 1962
MAHARAJA ADITYA PRATAP SINGH DEO Vs. STATE OF BIHAR
December 13, 1962
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
August 9, 1962
MAKESHWAR NATH SHRIVASTAVA Vs. STATE OF BIHAR
January 18, 1962
MANAGER BOKARO COLLIERY Vs. UDAI SINGH
December 17, 1962
MANTURNI Vs. MUNNILAL BHAGAT
October 18, 1962
MATUKDHARI SINGH Vs. UNION OF INDIARADHA KUER
February 6, 1962
MINERAL DEVELOPMENT LTD Vs. STATE OF BIHAR
May 2, 1962
MOHAMMAD ANWAR HASAN Vs. LAND ACQUISITION OFFICER
September 17, 1962
MOHAN SINGH OBEROI Vs. SHAH MUHAMMAD UMAIR
November 5, 1962
MOHINI SUGAR MILLS LTD Vs. A HASAN
February 28, 1962
MOSAFIR MAHTON Vs. BACHANI
August 18, 1962
MOTILAL AGARWALA Vs. BASANTLAL JALAN
September 28, 1962
MUKUND RAM TANTI Vs. S I RAZA REGISTRAR TRADE UNIONS
January 12, 1962
MULAKCHAND MAHTON Vs. MUNDRIKA PRASAD SINHA
January 24, 1962
MUNDARIA Vs. RAI SHYAM SUNDAR PRASAD
September 24, 1962
NARAYAN CHANDRA DUTTA Vs. NATH BANK LTD
October 23, 1962
NATHUNI MISHRA Vs. MAHESH MISRA
November 5, 1962
NATHUNI RAM Vs. GOPINATH
January 16, 1962
PARMANAND Vs. DISTRICT BOARD
March 7, 1962
PARMESHWAR PRASAD CHAUDHURY Vs. STATE
December 7, 1962
PATNA ZILLA TRUCK OWNERS ASSOCIATION Vs. STATE OF BIHAR
September 5, 1962
PRITILATA DEVI Vs. BANKE BIHARI LAL
May 18, 1962
PURUSOTTAM GOHIL Vs. RAJAPUR COLLIERY CO
November 8, 1962
PUTUL DEVI Vs. GOPI MANDAL
April 11, 1962
RACHHAYA PANDEY Vs. SHEODHARI PANDEY
May 7, 1962
RADHA GOVINDA RAI Vs. KHAS DHARMABAND COLLIERY CO LTD
May 21, 1962
RAGHUBANSH NARAIN SINHA PLEADER Vs. STATE OF BIHAR
January 24, 1962
RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs. UNION OF INDIA
August 30, 1962
RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs. UNION OF INDIA
August 3, 1962
RAJESHWAR RAI Vs. SHANKAR RAI
February 1, 1962
RAM BABU CHAUDHARY Vs. SARASWATI DEVI
October 1, 1962
RAM KAILASH SINGH Vs. BALIRAM SINGH
July 24, 1962
RAM KAPIL SINGH Vs. ALI HASSAN
November 13, 1962
RAM NARAYAN BHAGAT Vs. RAM CHANDRA SINGH
February 13, 1962
RAM PRASAD SINGH Vs. SHIVANANDAN MISRA
November 3, 1962
RAM PRATAP KAMALIA MILLS Vs. STATE OF BIHAR
October 1, 1962
RAMBALLABH JHA Vs. STATE OF BIHAR
February 27, 1962
RAMBHUSAN DAS Vs. RAMJI LAKSHMANJI
March 20, 1962
RAMESHWAR PRASAD GOLWARA Vs. KESHAB PRASAD BHAGAT
February 19, 1962
RAMJEE RAI Vs. GOPAL AHIR
April 23, 1962
RANJIT SINHA Vs. STATE
October 29, 1962
ROHTAS INDUSTRIES STAFF UNION Vs. STATE OF BIHAR
May 2, 1962
RUP RAUT Vs. BASUDEO RAUT
January 18, 1962
S B SHARRAF Vs. K P SINGH
November 30, 1962
SACHINDRA NATH Vs. STATE OF BIHAR
January 5, 1962
SAGARMAL AGARWALLA Vs. ANNAPURNA NEOGI
November 30, 1962
SAHABUDDIN MOHAMMAD RAZA SIWAN Vs. COMMISSIONER OF INCOME TAX
January 29, 1962
SARAT CHATTERJEE AND CO PRIVATE LTD Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 17, 1962
SARDAR RAM SINGH Vs. KHIRODHAN DEVI
November 12, 1962
SARJUG MAHTO Vs. DEVRUP DEVI
May 9, 1962
SATYA KINKAR CHATTERJEE Vs. BABULAL RAJWAR
February 22, 1962
SHEODENI KUER Vs. UMASHANKAR PRASAD SAHI
May 10, 1962
SHEODHAR MAHTON Vs. SITARAM MAHTON
January 30, 1962
SHEOGOBIND SINGH Vs. RAJESHWARI KUER
August 20, 1962
SHIBLAL PASWAN Vs. STATE OF BIHAR
January 10, 1962
SHIVAJEE PRASAD SAHU Vs. MAHANTH DARSAN DAS
May 11, 1962
SHIVDEV SINGH Vs. STATE OF BIHAR
November 30, 1962
SHRI S DEYAL MOKHTAR Vs. STATE OF BIHAR
November 14, 1962
SK ZAFIR Vs. SK AMIRUDDIN
October 4, 1962
STATE Vs. SHRI TRIBHUWAN NATH VARMA
August 28, 1962
STATE OF BIHAR Vs. RAMKISHORE LAL
October 4, 1962
STATE OF BIHAR Vs. MUNSHI KAHAR
November 9, 1962
STATE OF BIHAR Vs. NANKHU TEWARI
May 10, 1962
STATE OF BIHAR Vs. KAMAKSHA PRASAD SHARMA
January 30, 1962
STATE OF BIHAR Vs. R G AGARWALA
February 8, 1962
THAKUR SHALIGRAM SINGH Vs. SHEOSATI PRASAD
August 9, 1962
TRIBENI MISSIR Vs. GOPAL MISRA
August 18, 1962
UNION OF INDIA Vs. INDRADEO KUMAR
September 20, 1962
UNION OF INDIA Vs. NARAYAN LALL
November 30, 1962
UNION OF INDIA Vs. LALLAN PRASAD SINGH
December 10, 1962
UNION OF INDIA Vs. BHUNESHWAR PRASAD
December 19, 1962
UNION OF INDIA Vs. PROMODE NARAIN SINGH
December 12, 1962
UNION OF INDIA Vs. GANGADHAR MIMRAJ
January 31, 1962
ZAKIUDDIN Vs. DISTRICT ASSISTANT CUSTODIAN OF EVACUEE PROPERTY PATNA COLLECTORATE
August 24, 1962