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Case Index
Title
Date
A.S.N. MURTY Vs. THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR OF GANJAM
September 18, 1962
ANADI GIRI Vs. STATE
November 2, 1962
ANANDA CHANDRA MOHAPATRA Vs. JUDHISTHIR JENA AND ORS.
October 30, 1962
APURBA KUMAR DAS Vs. SIBA PRASAD BARIK
August 14, 1962
ARJOON Vs. STATE
November 6, 1962
BAISHNAB CHARAN BAGUDAI Vs. PURI BANK
April 2, 1962
BAKRESWAR MAHADEB Vs. BRAJABANDHU BISWAL
July 2, 1962
BALAKRUSHNA JENA Vs. HARIHAR JENA AND ANR.
July 17, 1962
BALASORE MUNICIPALITY Vs. FANIDRANATH GHOSH AND 10 ORS.
March 1, 1962
BALASORE MUNICIPALITY (THROUGH EXECUTIVE OFFICER) Vs. SRIMATI SABITRI KUMARI DAS AND TWO ORS.
March 8, 1962
BANAMALI MOHAPATRA Vs. GOPINATH JEW
April 26, 1962
BANKABEHARI DAS Vs. CHITTARANJAN NAIK
September 24, 1962
BENUDHAR SAHU AND ANR. Vs. THE STATE
January 5, 1962
BHAGABAN DAS Vs. PUMA CHANDRA MOHAPATRA
September 11, 1962
BHAGABAT SIT Vs. BALARAM SIT
September 21, 1962
BHASKAR MOHARANA Vs. ARJUN MOHARANA
February 11, 1962
BHIKARI BEHERA Vs. DHARMANANDA NATIA
April 11, 1962
BHIMO GANTAYAT Vs. TRINATH GANTAYAT
November 20, 1962
BHONDARI KANHU AND ANR. Vs. STATE OF ORISSA
August 29, 1962
BIRA SETHI Vs. PURUSOTTAM MISRA
December 21, 1962
BISING SAURA AND ANR. Vs. THE STATE
March 16, 1962
BRUNDABAN JENA Vs. RAM CHANDRA MISRA AND ORS.
November 21, 1962
Budha Majhi Vs. State
March 8, 1962
BULI DEI Vs. STATE
July 18, 1962
CHADHAI BEHERA AND ORS. Vs. PARBATI ALIAS PATI DEI
July 19, 1962
CHAKRA BEHERA Vs. BALAKRUSHNA MOHAPATRA
April 11, 1962
CHINNAM RAMNATH PATRO Vs. CHANDRAMMA GUNI
October 29, 1962
CHINTAMONI BARIK Vs. CHARI BEWA
March 8, 1962
COLLECTOR OF BALASORE Vs. ASHUTOSH ROY
August 16, 1962
COMMISSIONER OF SALES TAX Vs. BHIKARAJ MODI
August 21, 1962
COMMISSIONER OF SALES TAX ORISSA Vs. AUROBINDO AUTO SERVICE
October 23, 1962
DANDAPANI GOUDA Vs. STATE OF ORISSA
January 10, 1962
DAYASAGAR MOHAPATRA Vs. COUNCILLORS, SAMBALPUR MUNICIPALITY
August 10, 1962
DHANESWER SINGH Vs. BANDIA SINGH
September 26, 1962
DHOBEI CHARAN SAHU Vs. OFFICIAL LIQUIDATOR OF SRI JAGANNATH INDUSTRIES LTD
December 10, 1962
DINABANDHU PANDA Vs. HARIBANDHU PARIDA AND ANR.
February 1, 1962
FAKIR DAS Vs. SANKAR DIXIT AND ANR.
August 6, 1962
GANAPATHI NAHAKO Vs. SRI KRISHNA CHANDRA SWAMY AND ORS.
February 14, 1962
GANGADHAR CHARAN NAGA GOSWAMI Vs. SM SARASWATI BEWA
February 10, 1962
GOBINDA RANA Vs. THE STATE
February 12, 1962
GOPALA PADHANO Vs. GANESH PADHEY
October 31, 1962
Gundicha Bhoi Vs. State
August 23, 1962
HADIBANDHU BEHERA Vs. THE STATE
November 19, 1962
HARI KARAN Vs. THE STATE
July 24, 1962
HARI PRASAD DEB Vs. BHANUGANGA TRIBHUBAN DEB
December 13, 1962
HARIHAR RAJGURU MOHAPATRA Vs. NABAKISHORE RAJAGURU MOHAPATRA
March 8, 1962
HASSAM VALI MOHAMMED Vs. COMMISSIONER OF SALES TAX
October 22, 1962
HIMIRIKA LOKANATH Vs. STATE
July 18, 1962
JANARDAN NAIK Vs. KHAGESWAR NAIK
December 11, 1962
JOGENDRA LENKA AND ANR. Vs. PURUSHOTTAM MOHANTY
September 27, 1962
JOGI BEHERA AND ORS. Vs. GIRIJA SANKAR RAY AND ORS.
December 13, 1962
JURI SABAT AND ANR. Vs. BIDYADHAR ALIAS BANSHIDHAR SABAT
March 27, 1962
K S VASUDEVAN Vs. STATE OF ORISSA
December 20, 1962
KALI CHARAN ROUT AND ORS. Vs. GADADHAR BISWAL AND ORS.
March 6, 1962
KARMU KISAN Vs. THE STATE
January 31, 1962
KASI PRASAD SAHU Vs. STATE OF ORISSA
October 16, 1962
KASINATH ALIAS KASIRAM MISRA AND THREE ORS. Vs. ACHYUTANANDA DASH
October 3, 1962
KASINATH DAS Vs. NISAKAR ROUT
March 30, 1962
KELU SAHU Vs. THE STATE
October 31, 1962
KHIMAJEE PATEL Vs. THE STATE
December 20, 1962
KUMRAM PADIA Vs. THE STATE
October 4, 1962
KUSHA DEHURI Vs. THE STATE
May 2, 1962
LAXMINARAYAN GOBINDRAM Vs. UNION OF INDIA
September 18, 1962
LAXMINARAYAN SARANGI Vs. STATE OF ORISSA
May 11, 1962
LOKENATH SAHU Vs. RAHAS BEURA
September 18, 1962
LOKENATH SAMAL Vs. GURU PRASAD PARIDA
March 27, 1962
M.V.S. RAGHUNATH RAO Vs. JAGANNATH SWAMY AND ORS.
December 21, 1962
MADHUSUDAN PRADHANI ALIAS META Vs. THE STATE
December 19, 1962
Madhusudhan Pradhani Vs. State
December 12, 1962
MAHARANI KHIROD KUMARI DEBI Vs. GHASI KUMAR AND ANR.
July 31, 1962
MANGILAL KADIA Vs. UNION OF INDIA
May 4, 1962
MANU MANGAL NAIK Vs. DHANIRAM NAIK
November 6, 1962
MAYADHAR MISRA AND ORS. Vs. UPENDRA KUMAR RAUT AND ORS.
October 19, 1962
MAYURBHANJ STATE BANK Vs. SURAMA RANI BASU AND ANR.
February 14, 1962
MOHAMMAD SIDIQUE AND ANR. Vs. GHASIRAM AGARWALA AND ANR.
May 9, 1962
NARAYAN SAHU Vs. BABU SAHU AND ORS.
January 31, 1962
NATABAR PANDA AND ANR. Vs. KISHORE CHANDRA PADHY AND ORS.
March 19, 1962
NIDHI PADHAN Vs. BHAINRA KHADIA
October 30, 1962
NITYANANDA MOHAPATRA Vs. MADHUSUDAN MOHAPATRA
December 13, 1962
NITYANANDA PANDA Vs. RAGHUNATH PADHI AND ORS.
February 15, 1962
P RAMMURTY Vs. A KALPO PATRA
November 26, 1962
PADMACHARAN MOHANTY Vs. MOTI DEI
July 24, 1962
PARFULLA KUMAR DAS Vs. HOUSE RENT CONTROLLER
January 24, 1962
PARIKHIT DAS Vs. MADHAB JENA AND ORS.
September 27, 1962
PAULA NAYAK Vs. STATE
November 20, 1962
PICHARU BHATI Vs. STATE OF ORISSA
December 22, 1962
POTHI GOLLARI Vs. GHANNI MONDAL
October 31, 1962
PRAFULLA KUMAR SAHU AND ANR. Vs. UMASUNDARI DEI
March 27, 1962
PRAHALLAD MOHAPATRA Vs. NABA PADHAN AND 7 ORS.
October 19, 1962
PRAHALLAD THAPPA Vs. MD. YUSUF KHAN
December 11, 1962
PRAHLAD CHARAN PANDA Vs. SALESWAR MAHADEV
February 19, 1962
RADHASHYAM PATRI Vs. RANKA RANGADHAR PANDA
February 2, 1962
RAM CHANDRA SAHU Vs. STATE
March 20, 1962
RAMACHANDRA SAHU Vs. BHAGABAN SAHU
August 23, 1962
RAMCHANDRA NAIK Vs. THE STATE
January 19, 1962
RAMESHWARLAL KHAITAN Vs. RAM KUMAR JOSHI
November 10, 1962
RAMKRISHNA PANDA Vs. ARJUNO PADHANO
January 15, 1962
S K ABDUL HANAN Vs. STATE OF ORISSA
April 20, 1962
SAMUEL TIPPEE Vs. STATE
August 17, 1962
SANYA SISA Vs. THE STATE
August 29, 1962
SARASWATI HOTIANI Vs. RUPA HOTIANI
March 29, 1962
SATRUGHNA SAHU Vs. BIJOYANANDA PATNAIK
March 28, 1962
SATYANARAYAN PADHY Vs. NARAYAN SAHU
May 11, 1962
SECRETARY TO THE GOVERNMENT OF ORISSA PUBLIC WORKS Vs. RAMKRISHNA MOHAPATRA
August 21, 1962
SERAJUDDIN AND CO Vs. STATE OF ORISSA
March 16, 1962
SHYAM SUNDAR NAYAK GOUNTIA Vs. BUDHU KHADIA AND ANR.
December 7, 1962
SREEMATI ANNAPURNA DEVI Vs. BAIDHAR SINGH AND ANR.
July 26, 1962
SRI RAJ RAJ DEB Vs. SRI GANGADHAR MOHAPATRA
August 3, 1962
SRI RAMKRISHNA DAS RADHESHYAM, PROPRIETOR, FIRM REPRESENTED BY RAM KRISHNA DAS Vs. SECRETARY, KORAPUT CO-OPERATIVE CLOTH AND YARN SOCIETY LTD., REPRESENTED BY THE LIQUIDATOR MADHAB CHANDRA PANIGRAHI, ASSISTANT REGISTRAR
March 8, 1962
SRIBATSA KARMI Vs. DISTRICT MAGISTRATE AND ANR.
February 20, 1962
STATE Vs. SASBIBHUSAN HARICHANDAN AND
July 4, 1962
STATE Vs. THARU
July 20, 1962
STATE Vs. SASHIBHUSAN HARICHANDAN
August 27, 1962
STATE Vs. DUKHI DEI
August 10, 1962
STATE Vs. DURGACHARAN BARIK ALIAS DURIA
October 3, 1962
STATE Vs. MAYURBHANJ SPINNING AND WEAVING MILLS
May 11, 1962
STATE Vs. RADHASHYAM SHARMA
September 25, 1962
STATE OF ORISSA Vs. LOKANATH BEHERA AND ORS.
December 22, 1962
STATE OF ORISSA Vs. UMESH PARAMANIK AND ANR.
November 13, 1962
STATE OF ORISSA Vs. SAILABEHARI CHATTERJI
January 10, 1962
STATE OF ORISSA Vs. RUPNARAYAN SINGH
February 21, 1962
STATE OF ORISSA Vs. SIB CHARAN SINGH
February 21, 1962
STATE OF ORISSA Vs. PICHIKA PARVATISAM
October 24, 1962
STATE OF ORISSA Vs. PRAFULLA KUMAR SANTRA
October 30, 1962
STATE OF ORISSA Vs. SHYAM SUNDAR PATNAIK
August 20, 1962
STATE OF ORISSA Vs. V.B. KONDAL RAO AND ELEVEN ORS.
May 9, 1962
STATE OF ORISSA Vs. POLIKAR ANTIA
October 24, 1962
STATE OF ORISSA Vs. KHORA GAGARU
November 14, 1962
STATE OF ORISSA Vs. BUDRA ALIAS TOLU GOLPEDA
October 24, 1962
STATE OF ORISSA Vs. SURENDRA PARAMANIK AND 7 ORS.
July 31, 1962
STATE OF ORISSA Vs. IGNI DALAI
December 4, 1962
STATE OF ORISSA AND ANR. Vs. MST. KAMALA DEVI
August 22, 1962
SUBRAN BIBI Vs. KULSAM BIBI
December 20, 1962
SULAKHAN SINGH AND 3 ORS. Vs. THE STATE
May 11, 1962
SURAJMAL KASHIPRASAD Vs. STATE OF ORISSA
March 2, 1962
TARA SAHUANI Vs. RAGHUNATH SAHU
February 14, 1962
THE STATE OF ORISSA Vs. D. SURYANARAYANA
November 22, 1962
TULSA NAIK AND 6 ORS. Vs. THE STATE
October 30, 1962
UCHHAB GOUDA Vs. GANESH PANDA
August 9, 1962
UDAINATH MISRA Vs. CHHAYA MISRANI
March 14, 1962
UNION OF INDIA Vs. NATABARLAL JAYSHANKAR
May 3, 1962
UNION OF INDIA Vs. BANSIDHAR NANDY
May 3, 1962
UNION OF INDIA Vs. PRAKASH CH SAHU
August 10, 1962
UNION OF INDIA Vs. SHEOBUX SATYANARAYAN
July 24, 1962
UNION OF INDIA Vs. SATYANANDA ROUT
August 13, 1962
UNION OF INDIA Vs. D PARAJU
December 20, 1962
UNION OF INDIA Vs. SUDHIR KUMAR ROY
December 18, 1962
URLIKIA MEDINA Vs. STATE
October 26, 1962
VYSYARAJU KASIVISWANADHAM RAJU Vs. PROVAS CHANDRA PODDAR
January 19, 1962
WAZIR KHAN Vs. THE STATE
May 9, 1962
YALLALAKA APANNA Vs. BHAGIRATHI PADHY AND ORS.
May 3, 1962