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Case Index
Title
Date
A H MAGERMANS Vs. S K GHOSH
November 20, 1962
A J JALALUDDIN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
September 27, 1962
A RAZZAK Vs. COMMISSIONER OF INCOME TAX
May 18, 1962
A W KHAN Vs. STATE
February 28, 1962
ABDUL BARIK Vs. UNION OF INDIA
September 21, 1962
ABDULLA MULLICK Vs. SAMSHER ALI
June 15, 1962
ADHIR CHANDRA BERA Vs. VIDYADHAR ARI
May 11, 1962
ADMINISTRATOR-GENERAL OF WEST BENGAL Vs. SULAJINI DEBI
February 19, 1962
AGARWAL TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
February 14, 1962
AJIT KUMAR PROSAD Vs. STATE OF WEST BENGAL
March 19, 1962
ALLAHABAD BANK LTD Vs. SUBODH GOPAL BOSE
August 17, 1962
ALLAN MAC GREGOR SMITH FORGIE Vs. FIRST INDUSTRIAL TRIBUNAL W B
November 21, 1962
AMARENDRA NATH NATH Vs. STATE OF WEST BENGAL
April 18, 1962
AMIYA PROVA DAS GUPTA Vs. FIRST LAND ACQUISITION COLLECTOR
January 29, 1962
ANANTA KUMAR KARAN Vs. STATE
January 24, 1962
ANDREW YULE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
May 14, 1962
ANIL KUMAR DAS Vs. ARUN KUMAR BANERJEE
February 27, 1962
ANJUMAN TEA COMPANY LTD. Vs. STATE OF WEST BENGAL
May 11, 1962
ASSAM OIL CO LTD Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA
May 14, 1962
ASWINI KUMAR KHAN Vs. CORPORATION OF CALCUTTA
November 21, 1962
B.N. ELIAS AND CO. (PRIVATE) LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
June 8, 1962
BADRI NARAYAN LALL Vs. UNION OF INDIA
November 30, 1962
BAJORIA AGENCY PRIVATE LTD Vs. DEPUTY IRON AND STEEL CONTROLLER
July 23, 1962
BAJRANG JUTE MILLS LTD Vs. FULCHAND KANHAIYALAL CO
May 10, 1962
BANGASRI ICE AND COLD STORAGE LTD Vs. KALI CHARAN BANERJEE
May 29, 1962
BANK OF CHINA Vs. STATE
December 10, 1962
BANKU B DAS Vs. KASHI N DAS
August 6, 1962
BARADA KANTA ADHIKARY Vs. STATE OF WEST BENGAL
August 21, 1962
BASAN BHOWMICK Vs. STATE
March 27, 1962
BENARASHI DEBI Vs. MACKINTOSH BURN LTD
July 20, 1962
BENGAL AND ASSAM INVESTORS LTD Vs. COMMISSIONER OF INCOME TAX
January 16, 1962
BENGAL BORDER TRANSPORT (PRIVATE) LTD. Vs. CHAIRMAN, REGIONAL TRANSPORT AUTHORITY
May 9, 1962
BENGAL PORCELAIN CO. LTD. Vs. POTTERY WORKERS' UNION
February 12, 1962
BENGAL PROPERTIES P LTD Vs. L N BAL
December 13, 1962
BENGAL TEXTILES ASSOCIATION IN LIQUIDATION Vs. STATE
April 19, 1962
BENGAL WIRE NAILS CO P LTD Vs. JAGMOHANDAS MUNDRA
November 19, 1962
BENODE BEHARI MUKHERJI Vs. SHEIKH MOTALEB ALI
February 27, 1962
BIBHASH CHANDRA GON Vs. STATE OF WEST BENGAL
December 14, 1962
BIDU BHUSAN SARCAR Vs. COMMISSIONER OF INCOME TAX
January 10, 1962
BIJAY LAL PANDEY Vs. BHUBANESWAR PANDEY
April 6, 1962
BIJOY RANJAN DEY Vs. ATIN KUMAR GHOSH
August 21, 1962
BIMAL BEHARI SARKAR Vs. STATE OF WEST BENGAL
June 26, 1962
BIPIN BEHARI BAIDYA Vs. SURYA KANTA JANA
September 21, 1962
BIPIN BEHARI MODAK Vs. UNIVERSITY OF CALCUTTA
February 21, 1962
BISWA RANJAN SARVADHIKARY Vs. INCOME TAX OFFICER
June 8, 1962
BROJORANI DASSI Vs. R G SHAW AND SONS PRIVATE LTD
August 13, 1962
BURLAP DEALERS LTD Vs. COMMISSIONER OF INCOME TAX
January 16, 1962
C H W (HUDDERSFIELD) LTD Vs. INLAND REVENUE COMMISSIONER, SPENCER
June 22, 1962
C MACKERTICH Vs. STEUART AND CO LIMITED
March 27, 1962
CALCUTTA DOCK LABOUR BOARD Vs. BONOMALI MAHANTI
November 19, 1962
CEMENT MARKETING CO OF INDIA P LTD Vs. COMMERCIAL TAX OFFICER
November 21, 1962
CHAKRAVARTY (R.C.) Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
September 5, 1962
CHIEF CONTROLLER OF EXPORTS NEW DELHI Vs. G P ACHARYA
November 30, 1962
CHITTARANJAN DAS Vs. STATE OF WEST BENGAL
April 18, 1962
CHRESTIAN MINING CO LTD Vs. COMMISSIONER OF INCOME TAX
November 29, 1962
COMMISSIONER OF INCOME TAX Vs. PRAN JIBAN JAITHA
November 27, 1962
COMMISSIONER OF INCOME TAX Vs. KESHARI SINGH NAHAR
December 19, 1962
COMMISSIONER OF INCOME TAX Vs. H DEAR AND CO LTD
December 14, 1962
COMMISSIONER OF INCOME TAX Vs. PRODUCE EXCHANGE CORPORATION LTD
December 14, 1962
COMMISSIONER OF INCOME TAX Vs. STANDARD VACUUM OIL CO
January 29, 1962
COMMISSIONER OF INCOME TAX Vs. TONA JUTE CO LTD
February 6, 1962
COMMISSIONER OF INCOME TAX Vs. RUPCHAND ROUTHMALL
February 13, 1962
COMMISSIONER OF INCOME TAX Vs. SHEWBUX JAHURILAL
January 10, 1962
COMMISSIONER OF INCOME TAX Vs. MOON MILLS LTD
January 16, 1962
COMMISSIONER OF INCOME TAX Vs. JITENDRA NATH MALLICK
March 7, 1962
COMMISSIONER OF INCOME TAX Vs. ANDERSON WRIGHT LTD
March 20, 1962
COMMISSIONER OF INCOME TAX Vs. BENGAL HOME INDUSTRIES ASSOCIATION
March 20, 1962
COMMISSIONER OF INCOME TAX Vs. TEA PRODUCING CO OF INDIA LTD
March 23, 1962
COMMISSIONER OF INCOME TAX Vs. BIBHUTI BHUSAN DUTT
February 1, 1962
COMMISSIONER OF INCOMETAX Vs. GHASIRAM SRINIVAS
November 30, 1962
COMMISSIONER OF POLICE Vs. LAKSHMI CHAND GUPTA
January 11, 1962
DASARATH GAYEN Vs. SATYANARAYAN GHOSH
July 20, 1962
DAWJEE DADABHOY AND CO Vs. COMMISSIONER OF INCOME TAX
March 20, 1962
DHANANJOY SENAPATI Vs. DEBENDRANATH SENAPATI
August 13, 1962
DHARAMA CHAND ROY Vs. NABIN CHANDRA MONDAL
February 21, 1962
DHARANI MOHAN ROY Vs. STATE OF WEST BENGAL
August 27, 1962
DHIRAJ LAL MEHTA Vs. COMMISSIONER OF COMMERCIAL TAXES
September 18, 1962
DHIRENDRA NATH ROY Vs. SATYA SARAN MITRA
March 15, 1962
DIGAM MAHATO Vs. BIRAJ MAHATO
September 22, 1962
DISTRICT LICENSED DEED WRITERS ASSOCIATION MURSHIDABAD Vs. STATE OF WEST BENGAL
September 7, 1962
DUNICHAND SONS AND CO Vs. FORT GLOSTER INDUSTRIES LTD
June 1, 1962
DURGASREE STORES Vs. BOARD OF REVENUE WEST BENGAL
April 17, 1962
DWIJENDRA LAL SEN GUPTA Vs. HAREKRISHNA KONAR
June 28, 1962
ENA GHOSH Vs. STATE OF WEST BENGAL
February 23, 1962
FLORENCE MANASSEH Vs. A S BAM
February 15, 1962
FOOD INSPECTOR, KOZHIKODE MUNICIPALITY Vs. CALIFE INSURANCE CORPORATIONUT CO-OPERATIVE MILK S
August 24, 1962
FORT WILLIAM CO LTD Vs. CHAINRUP AND CO
September 13, 1962
G BASU Vs. SANKARI PROSAD GHOSAL
September 27, 1962
G F CARTER Vs. COMMISSIONER OF INCOME TAX
March 23, 1962
G SUBRAHMANYAM Vs. H D MUNDHRA
May 16, 1962
GADADEAR JANA Vs. STATE OF WEST BENGAL
September 14, 1962
GADADHAR GHOSH Vs. STATE OF WEST BENGAL
August 28, 1962
GANESHLAL SHOW Vs. ASANSOLE MUNICIPALITY
August 2, 1962
GANPATRAI SAGARMAL TRUSTEES FOR CHARITY FUND Vs. COMMISSIONER OF INCOME TAX
January 25, 1962
GILLANDERS ARBUTHNOT AND CO LTD Vs. COMMISSIONER OF INCOME TAX
January 10, 1962
GILLANDERS ARBUTHNOT AND CO LTD Vs. COMMERCIAL TAX OFFICER
July 16, 1962
GOLDEN SOAP FACTORY P LTD Vs. NAKUL CHANDRA MONDAL
December 17, 1962
GOPI DEBI MEMANI Vs. CHUNILAL KOTHARI
May 14, 1962
GOUR GOPAL MITRA Vs. STATE OF WEST BENGAL
July 31, 1962
GOUR MOHAN SEW Vs. GANESH CHANDRA SEN
January 10, 1962
HAJI LATIF ABDULLAH Vs. COMMISSIONER OF INCOME TAX
February 20, 1962
HALL AND ANDERSON PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
February 13, 1962
HARABILAS BISWAS Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 25, 1962
HARANATH GHOSH Vs. STATE OF WEST BENGAL
August 21, 1962
HARENDRA NATH DE Vs. MANMATHA NATH DE
August 7, 1962
HARIDAS MUNDRA Vs. NATIONAL AND GRINDLAYS BANK LTD
July 31, 1962
HARILAL SAHA Vs. SATYA BALA DASI
June 12, 1962
HASBANNESSA Vs. QUAZI ZAHIRUDDIN MOHAMMAD BABAR
December 11, 1962
HINDUSTHAN CELLULOSE AND PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
February 16, 1962
HINDUSTHAN FLASH LIGHT MFG CO LTD Vs. GREAT AMERICAN INSURANCE CO LTD
July 5, 1962
HIRALAL SHAH Vs. COMMISSIONER OF POLICE
July 20, 1962
HOOSEN KASAM DADA INDIA LTD Vs. COMMISSIONER OF INCOME TAX
September 13, 1962
HOTCHAND LILARAM MIRPURI Vs. STATE
December 6, 1962
INDIAN IRON AND STEEL CO LTD Vs. HANUMANDAS CHIRANJILAL RAMRICH PAL
February 28, 1962
INDIAN STANDARD WAGON CO., LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
February 23, 1962
INDROLOKE STUDIO PRIVATE LTD Vs. SANTI DEVI
March 16, 1962
JAGANNATH AGARWALA Vs. B N DUTTA
March 29, 1962
JAIPURIA CHINA CLAY MINES PRIVATE LTD Vs. COMMISSINER OF INCOME TAX
February 6, 1962
JALAN AND SONS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
February 15, 1962
JAMNADAS AGARWALLA Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
September 10, 1962
JANKI RAM BAHADUR RAM Vs. COMMISSIONER OF INCOME TAX
September 10, 1962
JEEVANLAL LTD Vs. COMMISSIONER OF INCOME TAX
February 13, 1962
JETHMAL LAKHANI Vs. COMMISSIONER OF INCOME TAX
February 6, 1962
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 11, 1962
JUMRATI Vs. S B BANERJEE
April 17, 1962
JYOTI PROKASH MITTER Vs. H K BOSE CHIEF JUSTICE OF THE HIGH COURT CALCUTTA
January 3, 1962
JYOTI PROKASH MITTER Vs. HONBLE MR JUSTICE H K BOSE C J OF THE HIGH COURT CALCUTTA
November 22, 1962
JYOTIRMOY DEY Vs. DACCA PICTURE PALACE LTD
September 12, 1962
KALIDASI DASI Vs. LAND ACQUISITION COLLECTOR SURI
February 19, 1962
KALIPADA MAITY Vs. SUKUMAR BOSE
April 30, 1962
KANAILAL GATANI Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX
May 18, 1962
KANTI CHANDRA BANERJEE Vs. PRANATI SARKAR
July 17, 1962
KARNIDAN RAWATMULL Vs. COMMISSIONER OF INCOME TAX
March 23, 1962
KAVIRAJ SUDHINDRANATH SEN Vs. JIBANDAS AGARWALLA
June 4, 1962
KAWSAR ALAM MUTWALI PENDA Vs. STATE OF WEST BENGAL
March 26, 1962
KEDAR NATH AGARWAL Vs. JAY ENGINEERING WORKS LTD
April 19, 1962
KEDIA JATIYA SAHAYAK SEBHA AND FUND CALCUTTA Vs. COMMISSIONER OF INCOME TAX
March 2, 1962
KESORAM COTTON MILLS LTD Vs. COMMISSIONER OF WEALTH TAX CALCUTTA
May 14, 1962
KESORAM COTTON MILLS LTD Vs. SECOND LABOUR COURT
August 10, 1962
KHAN BAHADUR W RAHAMAN TEA AND LANDS CO PRIVATE LTD Vs. GIFT TAX OFFICER A WARD JALPAIGURI
March 26, 1962
KISHORILAL DUTTA Vs. P K MUKHERJEE
December 5, 1962
KRISHNAMONI DASI Vs. BASER MONDAL
August 17, 1962
KUMAR PURNENDU NATH TAGORE Vs. INCOME TAX OFFICER
February 28, 1962
LAKSHMI KANTA BHUIYA Vs. BEHARILAL PODDAR
September 26, 1962
LAL BEHARI SASMAL Vs. KANAK KANTI ROY
January 16, 1962
LALCHAND BHUR Vs. SUSHILA SUNDARI DASSI
July 4, 1962
LALTA PROSAD GOENKA Vs. BIRATNAGORE JUTE MILLS LTD
July 20, 1962
LIQUIDATORS BEGG DUNLOP AND CO LTD Vs. COMMISSIONER OF INCOME TAX
April 3, 1962
LOKENATH BHATTACHARJEE Vs. UNION OF INDIA
December 5, 1962
M VERGHESE Vs. UNION OF INDIA
September 27, 1962
MACKINNON MACKENZIE AND CO LTD Vs. VELMA WILLIAMS
December 14, 1962
MADANLAL JAJODIA Vs. COMMISSIONER OF INCOME TAX
September 6, 1962
MADHURI CHAUDHURI Vs. INDIAN AIRLINES CORPORATION
May 17, 1962
MAHADEO PROSAD SARAF Vs. S K SRIVASTAVA
September 12, 1962
MAHALUXMI RICE MILL Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
August 3, 1962
MAKHANLAL ROY Vs. STATE OF WEST BENGAL
April 12, 1962
MALATI DE Vs. DHANAPATI DUTTA
July 12, 1962
MALATI DE Vs. UNANPATI DUTT
July 12, 1962
MANI LUXMI PATEL Vs. HLNDUSTHAN COOPERATIVE INSURANCE SOCIETY LIMITED
March 30, 1962
MANINDRA NATH SADHUKHAN Vs. BISWANATH KUNDU
August 16, 1962
MANNULAL SHAW Vs. STATE OF WEST BENGAL
March 12, 1962
MANSFIELD AND SONS Vs. COMMISSIONER OF INCOME TAX
February 22, 1962
MANTON AND CO. LTD. Vs. STATE OF WEST BENGAL
April 16, 1962
MATA PROSAD SHAW Vs. KHEDRU SHAW
September 14, 1962
MATHURA NATH BANERJEE Vs. RAGHUNATH PROSAD GUPTA
December 12, 1962
MCLEOD AND CO Vs. SUNIL KUMAR ROY CHOWDHURY
November 30, 1962
MITRA MUKHERJEE AND CO Vs. AJIT KUMAR SARKAR
June 18, 1962
MODERN ENGINEERING CO Vs. MOHAN CHARAN MALLICK
June 1, 1962
MOHAMMAD SAFIQUE Vs. UNION OF INDIA
July 11, 1962
MOHAMMAD SHAFIQUE Vs. UNION OF INDIA
August 10, 1962
MORGAN Vs. INLAND REVENUE COMMISSIONERS
December 20, 1962
MOTOR AND MACHINERY MANUFACTURERS LTD Vs. STATE OF WEST BENGAL
February 16, 1962
MUSSTT HARBANNESSA Vs. QUAZI ZAHIRUDDIN MD BABAR
December 11, 1962
N C MUKHERJEE AND CO Vs. UNION OF INDIA
September 26, 1962
N C SEN AND B C SEN Vs. INCOME TAX OFFICER DIST III 1
August 31, 1962
NAN AND COMPANY PRIVATE LTD Vs. DALHOUSIE PROPER TIES LTD
April 4, 1962
NANDA RANI DEBI Vs. APCAR COLLIERIES LTD
August 13, 1962
NANIBALA GHOSH Vs. COMMERCIAL TAX OFFICER HOWRAH
February 22, 1962
NARENDRA N DAS Vs. STATE OF WEST BENGAL
March 9, 1962
NATIONAL COMPANY LTD Vs. BISESWARILAL AND CO
June 26, 1962
NATIONAL ROLLING AND STEEL ROPES, LTD. Vs. SIXTH INDUSTRIAL TRIBUNAL AND ORS.
March 15, 1962
NEW PUNJAB CALCUTTA TRANSPORT CO PRIVATE LTD Vs. COMMISSIONER OF POLICE CALCUTTA
June 7, 1962
NITYA GOPAL DE Vs. STATE OF WEST BENGAL
July 26, 1962
NITYANANDA GHOSE Vs. KHANNA (B.C.)
January 19, 1962
NUR BUX Vs. STATE
March 5, 1962
NURUL HASAN Vs. AMIR HASAN
May 11, 1962
OBISPO REYES Vs. STATE
June 5, 1962
OSMAN ALI Vs. DY. SECRETARY HOME
June 12, 1962
P K BASAK Vs. UNION OF INDIA
August 17, 1962
PANCHANAN BASAK Vs. ISHANITOSH GHATAK
March 9, 1962
PANDAY (S.N.) Vs. STATE OF WEST BANGAL
April 18, 1962
PANNALAL BADRILAL Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
August 8, 1962
PARBATI PROSANNA GHOSH Vs. RENT CONTROLLER OF CALCUTTA
March 16, 1962
PRABARTAK COMMERCIAL CORPORATION Vs. RAMSAHAIMULL MORE LTD
April 17, 1962
PRAFULLA KUMAR SEN Vs. CALCUTTA STATE TRANSPORT CORPORATION
May 3, 1962
PRATIVA PAL ALIAS SM PRATIVA RANI PAL Vs. JANHABI CHARAN CHATTERJEE ALIAS J C CHATTERJEE
July 4, 1962
PROKASH CHANDRA KISHENLAL Vs. KAYS CONSTRUCTIONS CO
January 10, 1962
PROMODE CH ROY CHOWDHURY Vs. COMMISIONER OF INCOME TAX WEST ENGAL
April 10, 1962
PROTAP CHANDRA KOYAL Vs. KALIFE INSURANCE CORPORATIONHARAN ACHARYA
July 27, 1962
RABINDRA CHANDRA CHANDA Vs. STATE
June 20, 1962
RABINDRA NATH SEN Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
November 21, 1962
RADHA RAMAN DHAR Vs. THE STATE
December 13, 1962
RADHARANI ROY Vs. STATE OF WEST BENGAL
April 30, 1962
RAGHUVANSHI PRIVATE LTD Vs. RUPCHAND GUPTA
July 6, 1962
RAI BAHADUR SETH TEOMAL Vs. COMMISSIONER OF INCOME TAX
March 7, 1962
RAJAT KANTI SARMADHIKARY Vs. STATE OF WEST BENGAL
May 24, 1962
RAJDEO PRASAD Vs. STATE OF WEST BENGAL
January 4, 1962
RAM KUMAR AGARWALLA Vs. STATE OF WEST BENGAL
December 19, 1962
RAM KUMAR SITARAM Vs. CERTIFICATE OFFICER
December 14, 1962
RAM LAKSHMAN SINGH Vs. GIRINDRA MOHAN HAZRA
May 11, 1962
RAM SANKAR TRIPATHY Vs. STATE OF WEST BENGAL
January 10, 1962
RAMANLAL MADANLAL Vs. BINAPANI DEBI
November 21, 1962
RAMPALAT SHAW Vs. CORPORATION OF CALCUTTA
February 5, 1962
RANJIT KUMAR GHOSE Vs. SECRETARY INDIAN PSYCHO ANALYTICAL SOCIETY
March 15, 1962
RAY Vs. DALVI
April 19, 1962
REFORM FLOUR MILLS P LTD Vs. FIRST LABOUR COURT
January 22, 1962
REGENT ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
March 7, 1962
REGISTRAR OF TRADE UNIONS WEST BENGAL Vs. MIHIR KUMAR GOOHA
August 22, 1962
REMINGTON RAND OF INDIA LTD Vs. COMMERCIAL TAX OFFICER
June 28, 1962
RENUPADA DUTTA Vs. THE STATE
August 8, 1962
RICHARD DE SOUZA Vs. ABDUL WAHED
May 14, 1962
RIVERS STEAM NAVIGATION CO LTD Vs. INLAND STEAM NAVIGATION WORKERS UNION
April 19, 1962
ROUFANNESSA BIBI Vs. UNION OF INDIA
February 16, 1962
S N BARICK Vs. STATE OF WEST BENGAL
April 3, 1962
S N MUKHERJEE Vs. COMMISSIONER OF INCOME TAX CALCTTA
May 14, 1962
SACHINDRA MOHAN NANDY Vs. STATE OF WEST BENGAL
August 30, 1962
SAHASRANGSHU KANTA ACHAEYYA Vs. COLLECTOR OF MALDA
February 22, 1962
SAHIRUDDIN AHMED Vs. STATE OF WEST BENGAL
August 1, 1962
SAMLA COLLIERIES LTD Vs. COMMISSIONER OF INCOME TAX
November 23, 1962
SANKAR KUMAR DUTTA Vs. STATE
February 8, 1962
SANKER LAL AGARWALLA Vs. CORPORATION OF CALCUTTA
May 24, 1962
SANTOSH KUMAR MONDAL Vs. NANDALAL CHAKRAPANI
August 17, 1962
SARDAR SURJIT SINGH Vs. COMMISSIONER OF INCOME TAX
August 21, 1962
SASADHAR CHANDRA DAY Vs. TARA SUNDARI DASI
February 8, 1962
SATYENDRA NATH BOSE Vs. BIBHUTI BHUSAN BHAR
July 5, 1962
SATYENDRA NATH MITRA Vs. SUPERINTENDENT OF POLICE 24 PARGANAS
February 26, 1962
SAXBY AND FARMER (INDIA) (PRIVATE) LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
February 15, 1962
SETHANI CHHOTI DEBI Vs. UNION OF INDIA
September 26, 1962
SHAMLAL SEN PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
July 12, 1962
SHELL CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 27, 1962
SHIVARAM PODDAR Vs. INCOME TAX OFFICER
August 2, 1962
SHIVRAM PODDAR Vs. INCOME TAX OFFICER
August 2, 1962
SHIVRAM PODDAR Vs. INCOME TAX OFFICER
January 11, 1962
SHREE HANUMAN FOUNDRIES LTD Vs. HEM RANJAN DEB
November 22, 1962
SIBA RANI DEVI Vs. RAMENDRA NATH MUKHERJEE
April 17, 1962
SK ALIMUDDIN Vs. STATE
January 5, 1962
SK FAZLUDDIN Vs. ZUKEIDA KHANAM
January 2, 1962
SM. BULU RANI SEAL Vs. MEMBER, BOARD OF REVENUE
January 18, 1962
SOHANLAL SEROWGIE Vs. GAMBHIRMULL SEROWGIE
June 21, 1962
SREE HANUMAN INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
February 13, 1962
SRI ANNAPURNA COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
December 4, 1962
SRIDHAR JIEW Vs. INCOME TAX OFFICER
September 13, 1962
STATE Vs. SANKAR KUMAR DUTTA ALIAS HARAN DUTTA
February 8, 1962
STATE Vs. KESHAB CHANDRA NASKAR
January 12, 1962
STATE Vs. NADU BADYAKAR
July 5, 1962
STATE OF WEST BENGAL Vs. INDIAN IRON AND STEEL CO LTD
April 17, 1962
STATESMAN (PRIVATE) LIMITED Vs. DEB
February 15, 1962
STEUART AND CO LTD Vs. C MACKERTICH
March 27, 1962
SUDHANSHU BHUSAN PAL Vs. STATE OF WEST BENGAL
September 5, 1962
SUDHIR KUMAR BOSE Vs. STATE OF WEST BENGAL
March 6, 1962
SUDHIR KUMAR SADHU Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
August 1, 1962
SULTAN KHAN Vs. SAILESH CHANDRA NUNDY
November 27, 1962
SUNIL KUMAR DATTA Vs. STATE OF WEST BENGAL
November 22, 1962
SWEDISH EAST ASIA COMPANY LTD Vs. B R HERMAN AND MOHATTA INDIA PRIVATE LTD
January 5, 1962
TAILORS PRIYA A FIRM Vs. GULABCHAND DANRAJ A FIRM
July 25, 1962
TARA NEVATIA Vs. SRIPATI CHARAN DHUR
July 13, 1962
TARAPADA MONDAL Vs. ADDL DISTRICT MAGISTRATE
August 12, 1962
TATA AIRCRAFT LIMITED Vs. MEMBER BOARD OF REVENUE
February 20, 1962
TEIEGI NATH Vs. INDIAN IRON AND STEEL CO LTD
December 7, 1962
THACKERS PRESS AND DIRECTORIES LTD Vs. METROPOLITAN BANK LTD
September 27, 1962
THACKERS PRESS AND DIRECTORIES LTD Vs. GOPINATH AUDDY
January 10, 1962
THE STATE Vs. BALESWAR MULLA
February 14, 1962
TINKARI KUNDU Vs. BARUNI BALA DASSI
March 23, 1962
TONS JUTE CO LTD Vs. KISSENLAL BANGUR
July 18, 1962
ULTADANGA OIL MILL Vs. CORPORATION OF CALCUTTA,
June 4, 1962
UNION OF INDIA Vs. BUNGO STEEL FURNITURE PR LTD
August 1, 1962
UNION OF INDIA Vs. HIMCO INDIA PRIVATE LTD
August 13, 1962
UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA LTD
December 21, 1962
UNION OF INDIA Vs. M N BASU
December 7, 1962
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
March 1, 1962
UNION OF INDIA Vs. MANMUL JAIN
April 17, 1962
UNION OF INDIA Vs. BHARAT CHARCOAL CO LTD
April 19, 1962
UNION OF INDIA Vs. N P SINGH
May 9, 1962
UNITED BANK OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 22, 1962
UPENDRA NATH DAS Vs. CHINTAMONI DEVI
January 24, 1962
V R VERMA Vs. MOHAN KUMAR MUKHERJEE
March 26, 1962
WEST BENGAL PRESS WORKERS' AND EMPLOYEES' UNION Vs. ART UNION PRINTING WORKS PRIVATE LTD.
January 12, 1962
WOLVERHAMPTON IRON AND STEEL CO. Vs. STATE OF WEST BENGAL
January 25, 1962
WORKMEN OF STANDARD PHARMACEUTICAL WORKS, LIMITED Vs. STANDARD PHARMACEUTICAL WORKS, LIMITED
January 16, 1962