Case Index

Title
Date
A ALMEIDA Vs. COLLECTOR OF CUSTOMS MADRAS I
July 2, 1962
A BASAVIAH GOWDER Vs. COMMISSIONER OF GIFT MADRAS
December 19, 1962
A E SHANMUGHAM Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
November 13, 1962
A G RANGANATHA NAYAGAR Vs. K KAMALAKANNAN
November 7, 1962
A KANNAN CHETTY Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
A L PARTHASARATHI MUDALIAR Vs. VENKATA KONDIAH CHETTIAR
July 30, 1962
A L V R S T VEERAPPA CHETTIAR Vs. MOHAMED MYTHEEN MANA PILLAI
April 17, 1962
A NARAYANAN Vs. COMMISSIONER OF INCOME-TAX
February 13, 1962
A NATESA IYER Vs. COMMISSIONER OF INCOME-TAX
February 2, 1962
A NATESAN Vs. COMMISSIONER OF INCOME TAX
December 11, 1962
A P MARIAPPA MUDALIAR Vs. STATE OF MADRAS
January 9, 1962
A R A AR KANNAMMAI ACHI Vs. COMMISSIONER OF INCOME TAX
February 9, 1962
A RANGASWAMI IYENGAR Vs. PATTAMMAL ALIAS RAJALAKSHMI AMMAL
January 25, 1962
A S D BASHA PROPRIETOR BASHAS SNUFF CO Vs. STATE OF MADRAS
March 1, 1962
A S S R GURUSWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
July 4, 1962
A VEERAPPAN Vs. COMMISSIONER OF INCOME TAX
August 1, 1962
A.C. PAUL Vs. COMMISSIONER OR INCOME TAX, MADRAS
December 5, 1962
ABBAS Vs. ANDI CHETTIAR
March 29, 1962
ADDISON PAINTS AND CHEMICALS (PRIVATE), LTD. Vs. THE COMMISSIONER, CORPORATION OF MADRAS
March 21, 1962
AGASTYAR TRUST Vs. COMMISSIONER OF INCOME TAX
March 9, 1962
AL SP PL OT PL SUBRAMANIAN CHETTIAR Vs. SPECIAL DEPUTY TAHSILDAR INCOME-TAX COLLECTIONS
February 26, 1962
ALANDURAIAPPAR KOIL CHITHAKKADU Vs. T S A HAMID
April 25, 1962
ANDAL AMMAL Vs. SIVAPRAKASA SETHURAYAR
July 12, 1962
ANNAMMAL Vs. CHELLAKUTTI
July 31, 1962
AR N RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
September 12, 1962
ARTHUR IMPORT & EXPORT CO Vs. STATE OF MADRAS
February 16, 1962
ARUNACHALATHAMMAL Vs. RAMACHANDRAN PILLAI
October 17, 1962
ASSISTANT DIRECTOR OF FISHERIES Vs. MUTHUMEENATCHIYA
March 9, 1962
AV P L CT RAMANATHAN CHETTIAR Vs. N L P LAKSHMANAN CHETTIAR
June 25, 1962
B ABDUL QADIR Vs. COMMISSIONER OF INCOME TAX
August 20, 1962
B D NARASIMHA SETTY P HANUMANTHIAH SETTY Vs. DEPUTY COMMERCIAL TAX OFFICER
March 16, 1962
B. BASTIMULL JAIN Vs. THE COLLECTOR OF MADRAS AND ORS.
February 23, 1962
B. JAYARAMA MUDALIAR Vs. BHOOMI AMMAL,
May 23, 1962
BABU MUDALIAR Vs. BHAKTAVATSALU CHETTY
August 24, 1962
BAKIAM ALIAS MUTHUSWAMI, MINOR BY HIS GUARDIAN AND NATURAL PATERNAL GRAND FATHER T.A. BAKIAM PILLAI Vs. A. VALLI AMMAL AND ORS.
July 18, 1962
BANGARU AMMAL Vs. M V KUPPUSWAMI CHETTIAR
April 9, 1962
BASANTLAL GUPTA Vs. COMMISSIONER OF INCOME TAX
September 11, 1962
BASAVIAH GOWDER Vs. COMMISSIONER OF GIFT TAX
December 19, 1962
BHAGAT ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1962
BHOORMAL PREMCHAND Vs. COLLECTOR OF CUSTOMS MADRAS
April 20, 1962
BICHAL NAIDU Vs. S.K. MUTHURAMALINGAM AND ANR.
February 15, 1962
BOARD OF DIRECTORS OF THE SOUTH ARCOT ELECTRICITY DISTRIBUTION CO Vs. K MOHAMED KHAN
June 28, 1962
C A KALLA MAISTRY Vs. KANNIAMMAL
April 26, 1962
C M RAMA NAYAR Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
July 3, 1962
C R CORERA Vs. COMMISSIONER OF INCOME TAX
September 19, 1962
CENTRAL UNITED BANK Vs. B A VENKATARAMA NAIDU
June 28, 1962
CHAIRMAN COMMITTEE OF MANAGEMENT INTEGRAL COACH FACTORY CANTEEN MADRAS Vs. DEPUTY COMMERCIAL TAX OFFICER PERAMBUR DIVISION
April 26, 1962
CHELLAPPA CHETTIAR Vs. T P KALYANASUNDARAM
December 18, 1962
CHENNAI EKAMBARESWARAR DEVASTANAM Vs. COLLECTOR AND LAND ACQUISITION OFFICER MADRAS
March 20, 1962
CLARA MOOKERJEA ALIAS SMT MATHURI DEVI Vs. SURENDRA MANILAL MEHTA
May 2, 1962
COLLECTOR OF CUSTOMS Vs. HAZARIMALL K SHAH PROPRIETOR OF J HAZARIMALL AND CO
September 17, 1962
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI DURAISWAMY MRS
October 3, 1962
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAN S S
October 15, 1962
COMMISSIONER OF INCOME TAX Vs. RATHINASABAPATHY MUDALIAR
October 16, 1962
COMMISSIONER OF INCOME TAX Vs. ESSEN PRIVATE LIMITED
October 29, 1962
COMMISSIONER OF INCOME TAX Vs. GOVINDARAJULU CHETTY T N K
October 29, 1962
COMMISSIONER OF INCOME TAX Vs. SHANMUGA MOOPANAR S
November 6, 1962
COMMISSIONER OF INCOME TAX Vs. MUNIRATHNAM NAIDU B C
November 19, 1962
COMMISSIONER OF INCOME TAX Vs. K G RAMAKRISHNIER
September 11, 1962
COMMISSIONER OF INCOME TAX Vs. K SRINIVASAN
September 12, 1962
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION
September 12, 1962
COMMISSIONER OF INCOME TAX Vs. SOMASUNDARAM MILLS LIMITED
August 28, 1962
COMMISSIONER OF INCOME TAX Vs. NAGI REDDY B
September 5, 1962
COMMISSIONER OF INCOME TAX Vs. VEERASWAMY CHETTIAR N ESTATE OF LATE SRI
August 13, 1962
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED
April 19, 1962
COMMISSIONER OF INCOME TAX Vs. A V MEYYAPPA CHETTIAR
April 4, 1962
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED
February 20, 1962
COMMISSIONER OF INCOME TAX Vs. CHENNAI KAITHARI CORPORATION PRIVATE LIMITED
February 14, 1962
COMMISSIONER OF INCOME TAX Vs. MODERN THEATRES LIMITED
December 3, 1962
COMMISSIONER OF INCOME-TAX Vs. S S THIAGARAJAN SHIYALI
October 15, 1962
COMMISSIONER OF WEALTH TAX Vs. PIERCE LESLIE AND COMPANY LIMITED
December 18, 1962
CT. CT. CHIDAMBARAM CHETTIAR Vs. M.C. MUTHUVELU PILLAI AND ANR.
February 2, 1962
D D ITALIA Vs. COMMISSIONER OF INCOME TAX MADRAS
August 28, 1962
D P ROY CHOWDHURY Vs. STATE OF MADRAS
April 23, 1962
D S SESHADRI Vs. JAYALAKSHMI
June 27, 1962
D SHANMUGA RAJA RAJAH OF SIVAGANGA Vs. STATE OF MADRAS
December 5, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE Vs. ALLIED TAXTILE CORPORATION MILLS STORES COIMBATORE
November 14, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. STANES MOTORS SOUTH INDIA LTD
November 7, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. K KAPPORCHAND BHANDARI
October 24, 1962
DEVARAJULU NAIDU G K Vs. COMMISSIONER OF INCOME TAX
August 14, 1962
DHARMAKANNY NADAR SIVISESHAMUTHU Vs. MAHALINGAM NADAR GOPALAKRISHNA NADAR
April 20, 1962
DORAISWAMI CHETTIAR Vs. GOVINDASWAMI CHETTIAR
July 12, 1962
DR. ARTHUR NATHANIAL AND ANR. Vs. DR. R.P. NATHANIAL
January 5, 1962
E KRISHNAPPA NAICKER Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUVANNAMALAI
September 28, 1962
E M MUTHAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 3, 1962
E S HAJEE ABDUL KAREEM AND SON Vs. COMMISSIONER OF INCOME-TAX
October 15, 1962
E.R. JANARTHANAM AND ORS. Vs. K. SIGAMANY
October 17, 1962
EJMAN MOHAMED MEERAN GANI SAHIB AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL, DISTRICT JUDGE AND ORS.
April 10, 1962
ESTATE OF A MOHAMED ROWTHER Vs. COMMISSIONER OF INCOME TAX MADRAS
July 2, 1962
EVERSHINE METALS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 3, 1962
FAMILY OF V A M SANKARALINGA NADAR Vs. COMMISSIONER OF INCOME TAX
February 15, 1962
FIRST ADDITIONAL INCOME-TAX OFFICER Vs. R SHANMUGHA RAJESWARA SETHUPATHI
September 18, 1962
FOMRA BROTHERS Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
G ABDUL RAHIM SAHIB Vs. ZEENATH BI
May 4, 1962
G GOVINDARAJU MUDALIAR Vs. VINAYAK MUDALIAR
August 3, 1962
G H YUSUF SAIT Vs. S RAMAMURTHY
October 5, 1962
G THANGAVEL NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER NANNILAM
December 6, 1962
G VEERAPPA PILLAI Vs. COMMISSIONER OF INCOME TAX
September 20, 1962
G VIJAYARANGA MUDALIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
February 5, 1962
GANNON DUNKERLEY AND COMPANY MADRAS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
November 26, 1962
GITANJALI PRESS PRIVATE LTD Vs. S THANGASWAMI
April 10, 1962
GOBALD MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 22, 1962
GOVINDASAMI Vs. STATE
January 29, 1962
GOWRI AMMAL Vs. THULASI AMMAL MINOR
July 5, 1962
HAJEE ABDUL KAREEM AND SON E S Vs. COMMISSIONER OF INCOME TAX
October 15, 1962
HAJI E S AND CO Vs. COMMISSIONER OF INCOME TAX
October 15, 1962
HAJI K M ABDUL KASIM Vs. P M N MOHAMMED DAWOOD
September 21, 1962
HARBOUR ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1962
HASTIMAL S Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
HIND MERCANTILE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 1962
HUQDARS OF PERIA PALLIVASAL Vs. REVENUE DIVISIONAL OFFICER
July 2, 1962
IBRAMSA Vs. STATE
July 27, 1962
IN RE: M.R. RADHA Vs. STATE
July 11, 1962
IN RE: RAMIAH THEVAR Vs. STATE
September 19, 1962
IN RE: V. NATARAJAN Vs. STATE
March 2, 1962
IN RE: VIRUDAN Vs. STATE
January 3, 1962
INDIAN ALUMINIUM CO Vs. STATE OF MADRAS
January 16, 1962
ITALIA D D Vs. COMMISSIONER OF INCOME TAX
August 28, 1962
J B PURUSHOTHAM Vs. GENERAL MANAGER SOUTHERN RLY
March 28, 1962
J D NICHANI Vs. STATE OF MADRAS
September 18, 1962
J K SAYANI Vs. COMMISSIONER OF INCOME-TAX MADRAS
December 19, 1962
J M ABDUL AZIZ Vs. COMMISSIONER OF INCOME TAX
August 13, 1962
JADAYANDI Vs. STATE OF TAMIL NADU
June 28, 1962
JANAB ABDUL KHADER Vs. HUSSAIN ALI AND SONS BY PARTNER MIR MAHAMOOD ALI
July 11, 1962
JANARDHANA MILLS Vs. REGISTRAR OF COMPANIES
July 6, 1962
JAYARAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1962
K A M P MEERASAHIB THARAGANAR Vs. COMMISSIONER OF INCOME TAX
February 14, 1962
K CHINNARAJU Vs. K PADMANABHAN
January 16, 1962
K E M MOHAMMAD IBRAHIM MARACAIR Vs. COMMISSIONER OF INCOME TAX
September 25, 1962
K M MUHAMMED SULTAN ROWTHER AND ANR Vs. K S M MUHAMED NURDIN
November 27, 1962
K MUNIRATNAM MUDALIAR Vs. COMMISSIONER OF INCOME TAX
August 29, 1962
K R RAMACHANDRA RAO Vs. COMMISSIONER OF WEALTH TAX
August 29, 1962
K R SUBBAIER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 15, 1962
K S A A MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 20, 1962
K S R ACHARYA Vs. HALIMA MEERAN
April 12, 1962
K S RAMACHANDRAN Vs. RAGISTRAR OF COOPERATIVE SOCIETIES
February 2, 1962
K SAMBASIVAM Vs. COMMISSIONER OF INCOME TAX
March 16, 1962
K SIVASWAMI SERVAI Vs. STATE
January 17, 1962
K SUBRAMANIA PILLAI Vs. AGRICULTURAL INCOME TAX OFFICER THUCKALAY
December 18, 1962
K. CHIDAMBARA MUDALIAR AND ORS. Vs. A.P. ARUNACHALA MUDALIAR
April 19, 1962
K.I. KANGU Vs. AHMED UNNISSA BEGUM
August 14, 1962
KALIAPERUMAL PADAYACHI Vs. KUPPAYEE AMMAL
April 12, 1962
KANDASWAMI GOUNDER Vs. NACHAMMAL
November 2, 1962
KANDASWAMY GOUNDER Vs. K P SIVASUBRAMANIA IYER
April 2, 1962
KARUPPA GOUNDER Vs. PALANIAMMAL
September 5, 1962
KATHAN NADAR COMPANY Vs. STATE OF MADRAS
November 5, 1962
KATHAPERUMAL PADAYACHI Vs. MUTHIAH ODAYAR
December 20, 1962
KOTHARI TEXTILES LIMITED Vs. COMMISSIONER OF WEALTH TAX
April 9, 1962
KULLAMMAL Vs. PADMAVATHI AMMAL
July 9, 1962
L G BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
October 16, 1962
M C T MUTHIAH Vs. DEPUTY CONTROLLER OF ESTATE DUTY SOUTHERN ZONE
April 3, 1962
M CT BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 1962
M GOMATHINARAYAGAM PILLAI Vs. SRI MANTHRAMURTHI HIGH SCHOOL COMMITTEE
September 17, 1962
M MARUDANAYAGAM PILLAI Vs. P M KRISHNASWAMI NAIDU
July 5, 1962
M R NARASIMHALU AND COMPANY Vs. STATE OF MADRAS
December 19, 1962
M R RAJU CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 9, 1962
M RAMANATHA PILLAI Vs. K V ANNAMALAI CHETTIAR
May 4, 1962
M S BALAKRISHNA CHETTY Vs. STATE OF MADRAS
January 15, 1962
M SAJJANAM Vs. STATE OF MADRAS
February 23, 1962
M SULTAN PILLAI AND SONS A REGISTERED PARTNERSHIP FIRM Vs. UNION OF INDIA
December 21, 1962
M V GOPALAN Vs. STATE OF MADRAS
January 3, 1962
M. ANDIAPPAN Vs. CHOCKALINGAM CHETTIAR AND ORS.
September 18, 1962
M.M. ABBAS BROS., REPRESENTED BY ITS PARTNER, MOHEIN BHAI AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MADRAS, HOME DEPARTMENT AND ORS.
November 15, 1962
M.P.S. PALAUIAPPA CHETTIAR AND ORS. Vs. V.E. ST. VAIRAVAN CHETTIAR
July 20, 1962
M.S.A. JAYARAMAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
February 28, 1962
MADRAS CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1962
MADURA MILLS COMPANY LIMITED Vs. STATE OF MADRAS
November 26, 1962
MATHESON BOSANQUET AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 29, 1962
MATHEW ABRAHAM Vs. COMMISSIONER OF INCOME TAX
November 19, 1962
MEENAKSHI ACHI V S SV Vs. COMMISSIONER OF INCOME TAX
February 15, 1962
MEENAKSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 1962
MERCHANTS BANK Vs. DHARMASAMVARDHANI AMMAL
July 18, 1962
METTUR SANDALWOOD OIL CO Vs. COMMISSIONER OF INCOME TAX
February 27, 1962
MOHAMED ROWTHER A ESTATE OF Vs. COMMISSIONER OF INCOME TAX
July 2, 1962
MOHAMMED MOHIDEEN Vs. STATE WAKF BOARD
March 13, 1962
MUHAMMAD HUSSAIN Vs. GANGA NAICKEN ALIAS GANGAMA NAICKEN
October 23, 1962
MUHAMMAD KALIBA ROWTHER Vs. MUHAMMAD ABDULLAH ROWTHER
April 18, 1962
MURUGAN OIL INDUSTRIES PR Vs. ATHI V SURYANARAYANA CHETTIAR
May 1, 1962
MURUGESAN PILLAI AND ANR. Vs. JOKKI VENKATACHALAPATHI IYER
July 18, 1962
MUTHUSWAMI ODAYAR Vs. SAVARIMUTHU ODAYAR
October 5, 1962
N DEVIAH GOWDER Vs. COMMERCIAL TAX OFFICER COIMBATORE
February 1, 1962
N S KRISHNA IYER Vs. SUBRAMANIA MOOPPANAR
September 28, 1962
N V T HAJI SYED IBRAHIM ROWTHER Vs. INCOME TAX OFFICER
January 30, 1962
N.S. NATARAJA IYER Vs. SUBRAMANIA IYER AND ORS.
June 27, 1962
NAGARATHINATHACHI Vs. KARPAGATHACHI
January 12, 1962
NAINA Vs. S. RAJAPPA AND K. RAMAIAH, TRUSTEES OF KAILASANATHAR, ETC., TEMPLES, T. KALLIKULLI
November 1, 1962
NALINI Vs. SOMASUNDARAM
November 29, 1962
NARASRAM NARAINDAS ALIAS PURSHOTAMDAS Vs. R. VENKATASWAMI NAIDU AND ORS.
September 21, 1962
NARASU PICTURES CIRCUIT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1962
NARAYANA PILLAI Vs. VELAYUTHAN PILLAI
November 30, 1962
NARAYANAN A Vs. COMMISSIONER OF INCOME TAX
February 13, 1962
NARAYANASWAMI Vs. EGAPPA REDDI
February 13, 1962
NATARAJA GOUNDER V K Vs. COMMISSIONER OF INCOME TAX
July 24, 1962
NATARAJAN AND ANR. Vs. KARUMANA GOUNDER AND ORS.
August 23, 1962
NATESA IYER A Vs. COMMISSIONER OF INCOME TAX
February 2, 1962
NATESAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1962
O RM M SP SV FIRM Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
OFFICIAL RECEIVER Vs. P R M AND CO
September 14, 1962
P A T SUBBARAYA PILLAI Vs. VAHEESAN MINOR
July 20, 1962
P ARUNACHALA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
February 15, 1962
P HAJI ABDUL WAHAB Vs. GOVERNMENT OF MADRAS NO 2
January 11, 1962
P K KALASAMI NADAR Vs. COMMISSIONER OF INCOME TAX
February 13, 1962
P K PALANIAPPA GOUNDER Vs. K M SRIDHARAN NAIR
November 2, 1962
P K SIVAGAMINATHA PILLAI Vs. N K S DHARMALINGA MUDALIAR
March 27, 1962
P N VENKATARAMA NAICKER Vs. STATE
January 2, 1962
P RAMASAMY NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPURAM DIVISION
March 29, 1962
P S DURAIKANNOO Vs. M SARAVANA CHETTIAR
June 26, 1962
P S GULAM MOHAMED ROWTHER Vs. NARENDRANATH REDDI
December 17, 1962
P S MACHADO Vs. K VENKATARAMA GOPALA IYER
September 19, 1962
P V MOHAMED GHOUSE Vs. COMMISSIONER OF INCOME TAX
August 20, 1962
P.T. NARAYANA AYYAR AND ORS. Vs. BAGHIRATHI AMMAL AND ANR.
February 28, 1962
PALANI GOUNDAR Vs. PALANI GOUNDER
November 2, 1962
PALANIVEL GOUNDAN Vs. MUTHU GOUNDAN
March 30, 1962
PANNALAL JAGANNATH PRASAD GUPTA Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR.
December 13, 1962
PAPPA AMMAL Vs. PANDIYAN BANK LTD
November 2, 1962
PAPPU REDDIAR Vs. P S V RM RAMANATHA IYER
June 25, 1962
PAPPU REDDIAR Vs. UNION OF INDIA
April 30, 1962
PARAGON TALKIES [OWNED Vs. MANICKAM R
November 27, 1962
PARRY AND CO Vs. PERRY AND CO
April 10, 1962
PASUMARTHY KUPPU REDDY Vs. THE CORPORATION OF MADRAS
November 28, 1962
PAZHANIANDI BAKTHAR Vs. CO-OPERATIVE URBAN BANK LTD
April 24, 1962
PEIRCE, LESLIE AND CO LTD , MANAGING AGENTS OF PERIA KARAMALAI TEA AND PRODUCE CO LTD , REPRESENTING THE MANAGEMENT OF AKKAMALAI ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
November 21, 1962
PERIA MARI GOUNDAN Vs. P.K. RAMASWAMI GOUNDAN
July 10, 1962
PERIASAMY CHETTIAR V M AND CO Vs. COMMISSIONER OF INCOME TAX
July 24, 1962
PERIYAKARUPA THEVAR Vs. VELLAI ALIAS OCHA THEVAR
September 14, 1962
PERUMALSAMY NAICKER Vs. SRINIVASAGA NAICKER
January 5, 1962
PICHAI AMMAL Vs. VELLAYYA THEVAR ALIAS OCHU THEVAR
October 25, 1962
PONNUSWAMI UDAYAR Vs. SANTHAPPA UDAYAR
April 6, 1962
POPE THE KING MATCH FACTORY Vs. COMMISSIONER OF INCOME TAX
March 6, 1962
PRESS LABOUR UNION MADURAI Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED
September 13, 1962
PUBLIC PROSECUTOR Vs. MUTHU NAICKER
August 22, 1962
PUBLIC PROSECUTOR Vs. THULASINGAM
January 5, 1962
PUBLIC PROSECUTOR Vs. T K GHUL SAHIB, PROPRIETOR, G S NATAKA SABA
April 3, 1962
R A NATARAJAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
April 6, 1962
R D JOGANI Vs. COLLECTOR OF CUSTOMS
February 2, 1962
R KAMALA ALIAS CHELLU ALIAS MRS L S PARTHASARATHI Vs. K RAJAGOPALACHARI
October 19, 1962
R M SUBRAMANIAM Vs. N SUNDARAM IYER
September 13, 1962
R NAGALINGAM Vs. UNIVERSITY OF MADRAS
April 2, 1962
R P KANDASWAMI Vs. COMMISSIONER OF INCOME TAX
August 13, 1962
R RAMA SUBBARAYALU REDDIAR Vs. RENGAMMAL
January 23, 1962
R SUBBARAYA GOUNDER Vs. K R ESWARAMOORTHY GOUNDER
August 3, 1962
R V LAKSHMIAH NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
March 6, 1962
R. RAMA SUBBARAYALU REDDIAR Vs. RENGAMMAL
January 25, 1962
RAGHUVIR KUMAR Vs. SHANMUGHAVADIVU
November 17, 1962
RAINBOW TRADING CO Vs. ASSISTANT COLLECTOR OF CUSTOMS APPRAISING DEPT
October 30, 1962
RAJAMMAL Vs. KANNIYAN MUTHURAJ AND ORS
January 22, 1962
RAJESWARI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1962
RAJOO Vs. STATE OF TAMIL NADU
July 26, 1962
RAJU AND MANNAR Vs. COMMISSIONER OF INCOME TAX
February 1, 1962
RAJU CHETTIAR M R Vs. COMMISSIONER OF INCOME TAX
July 9, 1962
RAMACHANDRA GOUNDER Vs. VENKATACHALA GOUNDER
January 5, 1962
RAMAKRISHNA KULVANT RAI Vs. F E HARDCASTLE AND CO P LTD
March 30, 1962
RAMAKRISHNA NAIDU Vs. PALANIAPPA CHETTIAR
March 9, 1962
RAMANATHAN CHETTIAR RM A R AR RM A R Vs. COMMISSIONER OF INCOME TAX
September 24, 1962
RAMANATHAN V Vs. COMMISSIONER OF INCOME TAX
August 14, 1962
RAMARAJU SURGICAL COTTON MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
March 14, 1962
RAMASWAMI PATHAR Vs. JAYANKONDAM SRI KULUMALAIRATNASWAMI DEVASTANAM BY ITS EXECUTIVE OFFICER T.K. PARAMASIVAM AND ANR.
August 22, 1962
RAMASWAMY C Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 9, 1962
RAMCHANDRAN Vs. KOTHAI AMMAL
October 16, 1962
RANGAMMAL Vs. UNION OF INDIA
July 24, 1962
RANJITHAMMAL Vs. SOWBAGYATHAMMAL
January 29, 1962
RASAMMAL Vs. K SUBBAROYA GOUNDAR
November 29, 1962
RASIPURAM UNION MOTOR SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1962
RATHINASAMY KONAR Vs. NAGAMMAL
January 4, 1962
RATNASWAMI K S Vs. ADDITIONAL INCOME TAX OFFICER
April 16, 1962
RATNASWAMY NADAR P A C AND SONS Vs. COMMISSIONER OF INCOME TAX
February 9, 1962
REGISTRAR OF COMPANIES Vs. P ARUNAJATAI
June 26, 1962
REV A H LEGG Vs. JOTHIRAJ
March 9, 1962
RM A R AR RM A R RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
September 24, 1962
ROYAL PRINTING WORKS Vs. INDUSTRIAL TRIBUNAL
February 19, 1962
RUKIA BI Vs. RAJIA BIBI
December 5, 1962
RUKKUMANI AMMAL Vs. KAMACHI AMMAL
September 21, 1962
RUKMANI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 1962
RUKMANI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
RUKMANI BAI Vs. C.R. GOVINDASWAMY CHETTY
August 30, 1962
RUKMANI CO PRIVATE Vs. COMMISSIONER OF INCOME-TAX
December 18, 1962
S A O S KARUPPAN CHETTIAR Vs. STATE OF MADRAS
March 6, 1962
S A RAMALINGA MUDALIAR Vs. T K RATNA MUDALIAR
September 10, 1962
S ABDUL MUTHALIBU Vs. K M MOHAMMED ABDUL KHADER
January 5, 1962
S B RANGA VILAS MOTORS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
November 27, 1962
S GURUSWAMI ACHARI Vs. VENGIDUSWAMI ACHARI
July 5, 1962
S HASTIMAL Vs. COMMISSIONER OF INCOME TAX
December 18, 1962
S INDIAN ASSOCIATION REGD MADRAS Vs. YOUNG MENJOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS
November 23, 1962
S KANTHIMATHINATHA PILLAI Vs. VAYYAPURI MUDALIAR
March 1, 1962
S KUPPUSWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX
December 10, 1962
S M AR RAMASWAMI CHETTIAR Vs. S M A M RM RAMASWAMI CHETTIAR
September 14, 1962
S P DORAISWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
August 20, 1962
S R KUPPUSWAMI CHETTIAR Vs. M RAMACHANDRAN
September 19, 1962
S RADHAKRISHNA NAIDU Vs. S THIRUVENKATIAH
July 27, 1962
S RAMASWAMI MUDALIAR AND CO Vs. STATE OF MADRAS
January 17, 1962
S RENGARAJAN Vs. SRIRANGAM JANOPAKARA BANK LTD
July 18, 1962
S SRINIVASAN Vs. COMMISSIONER OF INCOME-TAX
August 27, 1962
S T SOMASUNDARAM PILLAI FIRM Vs. GOVERNMENT OF MADRAS
August 14, 1962
S V NARAYANASWAMI AND ANR Vs. STATE OF MADRAS REPRESENTED BY INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS
January 2, 1962
S V P CHOCKALINGAM CHETTIAR Vs. V C RAJARATHNAM
December 6, 1962
S VAIDAYANATHA IYER Vs. LIFE INSURANCE CORPORATION OF INDIA
September 18, 1962
S. RAJAMMAL Vs. RANGASWAMI REDDIAR
November 23, 1962
S. RANGARAJU NAIDU Vs. THE REGIONAL TRANSPORT OFFICER
January 12, 1962
S.P. SHANMUGHASUNDARAM Vs. MARUDACHALA GOUNDAR AND ORS.
November 12, 1962
S.T. SINNIAH CHETTIAR Vs. S.T. KARIAN CHETTIAR
January 5, 1962
S.V. NARAYANASWAMI Vs. STATE OF MADRAS REPRESENTED BY INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS.
March 6, 1962
SAKALCHAND BABULAL Vs. INCOME TAX OFFICER
February 1, 1962
SALEHA BEGUM Vs. A HAJEE ABDUL RAHIM SAHIB AND CO
March 14, 1962
SALEM DISTRICT TEXTILE WORKERS UNION Vs. STATE OF MADRAS
December 5, 1962
SARADAMBAL AMMAL Vs. SAMBANDA MUDALIAR
January 17, 1962
SARASWATHI AMMAL Vs. LIFE INSURANCE CORPORATION OF INDIA
July 6, 1962
SAYANI J K Vs. COMMISSIONER OF INCOME TAX
December 19, 1962
SEBASTIA PILLAI Vs. V.E.K. KADHER MEERA ROWTHER AND ANR.
April 26, 1962
SECRETARY VIJAYAKUMAR MILLS NATIONAL WORKERS UNION Vs. MANAGEMENT OF VIJAYAKUMAR MILLS LTD
November 20, 1962
SHA RIKHABDAS GHAGANRAJ Vs. COLLECTOR OF CENTRAL EXCISE
November 15, 1962
SHA TARAJI MANILAL Vs. COLLECTOR OF CUSTOMS MADRAS
January 11, 1962
SHA VAKTAVARMAL SESHMULL Vs. SHAH NAINMULL UMAJI AND CO
March 9, 1962
SHANMUGHA SUNDARAM K Vs. SPECIAL DEPUTY TAHSILDAR INCOME TAX COLLECTIONS
October 24, 1962
SIVAKASI MATCH EXPORTING CO Vs. RAMANLAL MOHANLAL BROS FIRM
October 18, 1962
SOMA VEERAPPA Vs. STATE
December 7, 1962
SONA ANA PANA BALRAJ Vs. S P VADIVEL NADAR AND SONS
January 9, 1962
SOUTH INDIA CORPORATION MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1962
SP RM VALLIAMMI ACHI Vs. M AR AL ALAGAPPA CHETTIAR
October 23, 1962
SREE SIDDHI BUDHI VINAYAKAGAR SREE SUNDARESWARAR Vs. S V MARIMUTHU
November 7, 1962
SRI AHOBILA MUTT SRI LAKSHMI NARASIMHASWAMI SANNADHI Vs. KARUMANI MUDALIAR
September 20, 1962
SRI VEDARANYASWARASWAMI DEVASTANAM Vs. STATE OF MADRAS
December 4, 1962
SRINIVASAN S Vs. COMMISSIONER OF INCOME TAX
August 27, 1962
STATE G S S I Vs. P RAMASWAMI
April 4, 1962
STATE OF MADRAS Vs. MOHAMED SAHIB QUARESHI
March 28, 1962
STATE OF MADRAS Vs. SAIFUDIN ABDUL HUSSAIN PROPRIETOR AND PARTNER OF INDUSTRIAL
January 18, 1962
STATE OF MADRAS Vs. VOLTAS LIMITED
November 28, 1962
SUBRAMANIA PILLAI K Vs. AGRICULTURAL INCOME TAX OFFICER
December 18, 1962
SUBRAMANIAM CHETTIAR Vs. THANDAVA CHETTIAR
August 21, 1962
SUBRAMANIAM CHETTIAR AL SP PL OT PL Vs. SPECIAL DEPUTY TAHSILDAR
February 26, 1962
SUNDARAMBAL Vs. SUPPIAH PILLAI
August 1, 1962
T M ABDUL RAHIM SAHIB AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 11, 1962
T MARIASINGHA CHETTIAR Vs. STATE OF MADRAS
November 27, 1962
T N K GOVINDARAJU CHETTY AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 31, 1962
T PANCHAVARNATHAMMAL Vs. COMMISSIONER OF INCOME TAX
August 20, 1962
T R P SWAMY Vs. THE INDUSTRIAL TRIBUNAL AND ANR
March 12, 1962
T R PUNNAVANAM PILLAI Vs. V MUTHUSWAMI ACHARI
January 19, 1962
T R RAGHAVA IYENGAR AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 27, 1962
T R S MANI Vs. I R P RADIO PRIVATE LTD
February 8, 1962
T S SAILAPPAN Vs. SUBBIAH PILLAI
May 4, 1962
T SUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
March 2, 1962
TAMILNAD ELECTRICITY WORKERS FEDRATION Vs. MADRAS STATE ELECTRICITY BOARD
March 1, 1962
THE KULITALAI BANK LTD., BY ITS MANAGING DIRECTOR, S. ANNADURAI IYER Vs. VEDAVALLI AMMAL AND ORS.
August 3, 1962
THE MANAGEMENT OF MURUGESA NAICKER CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
November 20, 1962
THE PANCHAYAT BOARD OF SENBAKKAM BY ITS PRESIDENT SRI A. MASILAMANIA MUDALIAR Vs. S.M. GENGADARAN AND ORS.
January 5, 1962
THIAGARAJA CHETTIAR AND CO Vs. COMMISSIONER OF INCOME TAX
July 10, 1962
THIAGESAR DHARMA VANIKAM Vs. COMMISSIONER OF INCOME TAX
October 22, 1962
THIRUMAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 30, 1962
TIRUCHI VARTHAGA SANGAM BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
September 12, 1962
TIRUGNANA SAMBANDA MUDALIAR Vs. MEENAKSHI AMMAL
January 5, 1962
TRILOCHAN SINGH Vs. DIRECTOR SMALL INDUSTRIES SERVICE INSTITUTE
April 12, 1962
TRUSTEES OF THE PORT OF MADRAS Vs. UNION OF INDIA
December 19, 1962
TYRESOLES INDIA Vs. COMMISSIONER OF INCOME TAX
July 17, 1962
UNION Vs. WORKMEN EMPLOYED IN MADRAS PINJRAPOLE MADRAS WORKERSMADRAS PINJRAPOLE
May 3, 1962
UNIVERSITY OF MADRAS Vs. R NAGALINGAM
July 30, 1962
UTHAMRAM Vs. K M ABDUL KASIM CO
November 16, 1962
V C JAYARAM MUDALIAR Vs. C M SIVARAM
December 21, 1962
V K BARASKAR Vs. STATE OF MADRAS
November 26, 1962
V K P ABDUL KADER HAJI Vs. COMMISSIONER OF INCOME TAX MADRAS
July 24, 1962
V M RAGHAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX MADRAS
July 24, 1962
V MUNUSWAMY Vs. THE MAYOR, CORPORATION OF MADRAS, AND ANR
December 4, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY IN LIQUIDATION
December 18, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY LIMITED UNDER LIQUIDATION
December 19, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY LTD
October 19, 1962
V RAMANATHAN Vs. COMMISSIONER OF INCOME TAX
September 4, 1962
V RAMASWAMI AND V BALASUBRAHMANYAN Vs. COMMISSIONER OF INCOME TAX
August 14, 1962
V RAMIAH Vs. STATE BANK OF INDIA
October 24, 1962
V S R M FIRM Vs. COMMISSIONER OF INCOME TAX
February 6, 1962
V S S V MEENAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX
February 6, 1962
V S SHANMUGAM Vs. COMMISSIONER OF INCOME TAX MADRAS
February 15, 1962
V. KANDAN MOOPAN Vs. M. ARUMUGHA MUDALIAR
September 28, 1962
V. VASUDEVA BHAT Vs. THE REVENUE OFFICER, CORPORATION OF MADRAS
January 30, 1962
V. VENKATARAMA CHETTIAR Vs. M. DURAISWAMI MUDALIAR AND CO., BY MANAGING PARTNER RATHNAVELU MUDALIAR
August 31, 1962
VADIVELU PADAYACHI Vs. SANJEEVI PADAYACHI AND ANR.
February 20, 1962
VAIDYANATHA AYYAR S Vs. LIFE INSURANCE CORPORATION OF INDIA
September 18, 1962
VAITHILINGA GOUNDER Vs. KUPPUSAMI GOUNDER
January 22, 1962
VELAYUTHAN PILLAI NEELAKANTA Vs. MATHAVAN PILLAI MATHEVAN PILLAI
September 7, 1962
VENKATIAH Vs. MANAGEMENT OF THE BUCKINGHAM AND CARNATIC CO LTD
January 15, 1962
VIJAYAKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 1962
VIJAYAM AND COMPANY Vs. STATE
February 2, 1962
VIJAYARANGA MUDALIAR G Vs. COMMISSIONER OF INCOME TAX
February 5, 1962
VR KR S FIRM Vs. COMMISSIONER OF INCOME TAX
August 13, 1962
VR RM RM RAMANATHAN CHETTIAR Vs. ABDUL HAMEED
April 9, 1962
VYRAVAN CHETTIAR CHATRAM BY HEREDITARY TRUSTEE, D. SHANMUGA RAJA Vs. THE BOARD OF REVENUE BY THE COMMISSIONER OF SETTLEMENTS OF ESTATES
April 11, 1962
W P A SOUNDARAPANDIAN Vs. DEPUTY COMMERCIAL TAX OFFICER NILAKOTTAI MADURAI
June 27, 1962
W.P.A.R. RAMAMOORTHY AND ORS. Vs. THE SECRETARY, TIRUNELVELI DISTRICT NATIONAL PLANTATION WORKERS UNION AND ORS.
November 19, 1962
WELLINGTON TALKIES Vs. COLLECTOR OF TIRUCHIRAPALLI
November 27, 1962
WORKERS EMPLOYED IN THAMBI MOTOR SERVICE Vs. MANAGEMENT OF THAMBI MOTOR SERVICE
July 17, 1962
WORKMEN EMPLOYED IN THE MADRAS PINJRAPOLE Vs. MANAGEMENT OF THE MADRAS PINJRAPOLE
May 3, 1962
YOUNG MENS INDIAN ASSOCIATION Vs. ASSISTANT INSPECTOR OF LABOUR
October 18, 1962
YOUNG MENS INDIAN ASSOCIATION REGD Vs. JT COMMERCIAL TAX OFFICER HARBOUR DN II
November 23, 1962