Case Index

Title
Date
KOTTACHERY SRIDHARA SRINIVASA SHENOI AND CO. Vs. SALES TAX OFFICER, KOZHIKODE
July 30, 1962
A I MANIE Vs. STATE OF KERALA
April 3, 1962
A KUNDAPPAYI Vs. M NARAYANAN NAIR
December 19, 1962
A MAHALINGA BHATTA S/O SANKARANARAYANA BHATTA Vs. VENKATARAMANA BHATTA S/O VENKAPPA BHATTA
November 16, 1962
A P KUTTAN PANICKER Vs. STATE OF KERALA
August 3, 1962
A S ANANTHASUBRAMONIAM Vs. STATE OF KERALA
November 8, 1962
A T K M EMPLOYEES ASSOCIATION Vs. MUSALIAR INDUSTRIES PRIVATE LTD
July 20, 1962
A V MOOTHEDAN Vs. OFFICIAL REVEIVER
February 27, 1962
A.PARAMESWARA IYER Vs. STATE OF KERALA
June 12, 1962
A.W.P. LOUIS Vs. THE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX
March 6, 1962
ABBU Vs. MUTHU VELAN
March 9, 1962
ABDU Vs. APPASSI AMMA
November 27, 1962
ABDUL HAMEED KHAN Vs. MUHAMMAD HANEEFA
May 28, 1962
ABDUL KHADER ROWTHER Vs. APPU
October 4, 1962
ABDUL MAJEED MEERA SAHIB Vs. BHARGAVAN KRISHNAN MEMBER LEGISLATIVE ASSEMBLY
March 23, 1962
ABDUL RAHIMAN Vs. KUNHAN
November 22, 1962
ABDULKADIR Vs. HASSAN ROWTHER
February 28, 1962
ABDURAHIMAN Vs. STATE OF KERALA
November 2, 1962
ABUBAKER Vs. STATE OF KERALA
July 11, 1962
ACHUTHAN RAGHAVAN Vs. VARKEY VARIATHU
May 18, 1962
ACHUTHAN UNNI Vs. VALLY
February 28, 1962
ADHRUMANKUTTY Vs. CHOVVARA
November 29, 1962
AHAMED KUTTY Vs. STATE OF KERALA
July 19, 1962
AHMED KUTTY Vs. STATE OF KERALA
July 16, 1962
AKKU AMMA Vs. KUNHI RAMAN NAIR
August 29, 1962
ALIKUTTY Vs. VEERUMMAKUTY UMMA
December 13, 1962
AMBUJAM N MENON Vs. STATE OF KERALA
December 18, 1962
AMMAD Vs. POKKAN
December 11, 1962
ANAMALAI TIMBER TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1962
ANANDA Vs. MADHAVA RAO
January 4, 1962
ANANTHAPADMANABHA IYER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 28, 1962
ANDI VASUDEVAN OF AZHIKKAKATHU Vs. BHAGAVATHIPILLAI VASUDEVAN PILLAI
June 12, 1962
ANTHONY BARBARA Vs. AGASTHIAN
June 4, 1962
APPU Vs. MUTHUVELU
May 4, 1962
APPU Vs. EXECUTIVE OFFICER PCC SOCIETY THAZHECODE
April 6, 1962
ARYA Vs. JOSEPH
July 25, 1962
ASSANAR PILLAI MOHAMMED KASSIM PILLAI Vs. SECRETARYSTATE TRANSPORT AUTHORITYTRIVANDRUM
March 6, 1962
AYYAPPAN Vs. VENKITESWARA NAICKEN
August 2, 1962
AYYAPPAN NAIR KOCHUKUNJU NAIR Vs. NARAYANI AMMA KUNJULEKSHMI AMMA
December 7, 1962
AYYAPPAN NAIR KOCHURUNJU NAIR Vs. NARAYANI AMMA KUNJULEKSHMI AMMA
December 17, 1962
B K ABDULLA YELINJE MAMMI Vs. M S KADAMBALITHAYA CHENNAKESHAVA
March 13, 1962
BALAKRISHNAN NAIR Vs. MOHAMMED KUNJU
December 6, 1962
BANK OF COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 1962
BHAGEERATHI AMMA Vs. GOVINDA KURUP
July 3, 1962
BHARAT AND CO Vs. CIT
February 13, 1962
BLANDEN COLE AND CO LTD Vs. NEW GUNA SHENOY COMPANY
November 6, 1962
BOMBAY COTTOH P LTD Vs. RAMACHANDRA IYER
November 14, 1962
C A PARVATHY AMMAL Vs. K C CHAKUNNY
February 19, 1962
C BALAKRISHNA PANICKER Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
June 11, 1962
C VELUKUTTY Vs. STATE OF KERALA
March 5, 1962
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES COOPERATIVE Vs. MALABAR PUBLIC CONVEYANCE TELLICHERRY
June 12, 1962
CANNANORE DISTRICT MOTOR TRANSPORT EMPLOYEES COOPERATIVE SOCIETY NO. LL218 Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
August 10, 1962
CHACKO Vs. CHELLAPPAN PILLAI
February 23, 1962
CHACKO Vs. VARKEY
July 30, 1962
CHANDRAN Vs. KRISHNAN VAIDYAN
August 10, 1962
CHATHU PANIKKAR Vs. ABUSEETHI
November 12, 1962
CHEERAMMA Vs. KARTHIYANI
February 15, 1962
CHEERU Vs. MUHAMMAD
May 17, 1962
CHEKKUTTY Vs. STATE OF KERALA
September 18, 1962
CHELLAMMAL Vs. SIVASANKARAN CHETTIAR
December 15, 1962
CHELLAMMAL Vs. SIVASANKARAN CHETTIAR & ANOTHER
December 5, 1962
CHERIA CHACKO Vs. KUMARAN KESAVAN
October 3, 1962
CHERIAN CHACKO Vs. KSEB
November 29, 1962
CHERIAN VARGHESE Vs. NARAYANA IYER KRISHNA IYER
December 21, 1962
CHERIYA AMMA Vs. NARAYANAN NAIR
December 18, 1962
CHERIYAKKAN CHETTIAR Vs. INTELLIGENCE OFFICER CALICUT
September 7, 1962
CITY CORPORATION OF TRIVANDRUM Vs. T R REDDIAR
February 14, 1962
CITY CORPORATION OF TRIVANDRUM Vs. A ANTONY SECRETARY MILK SUPPLIES CO-OPERATIVE
January 19, 1962
CITY THEATRES PRIVATE LTD Vs. SALES TAX OFFICER FIRST CIRCLE TRIVANDRUM
December 10, 1962
COCHIN DEVASWOM BOARD Vs. VASUPURAM DEVASWOM
September 18, 1962
COCHIN STATE POWER AND LIGHT CORPORATION Vs. STATE OF KERALA
October 4, 1962
COMMISSIONER OF INCOME TAX Vs. SHEIK ROWTHER M S
February 13, 1962
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY
March 26, 1962
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
December 20, 1962
DAMODARA PANICKER Vs. AYYAPPAN KUTTY
June 8, 1962
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES TAX, SOUTH ZONE, QUILON Vs. TRIVANDRUM CO-OPERATIVE DISTRIBUTIVE SOCIETY LTD.
March 1, 1962
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. TRIVANDRUM CO-OPERATIVE DISTRIBUTIVE SOCIETY LTD
March 1, 1962
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX NORTH ZONE KOZHIKODE Vs. HAJI P K MAMMOO
February 20, 1962
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX SOUTH ZONE QUILON Vs. S VEERIAH REDDIAR
September 3, 1962
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES- Vs. K S GOPALAN
February 21, 1962
DEVASSIA Vs. STATE OF KERALA
August 10, 1962
DEVASSIA Vs. MUNICIPAL COMMISSIONER, CHANGANACHERRY
November 13, 1962
DEVASSIA JOSEPH Vs. AUGUSTHI AUGUSTHI
November 14, 1962
DHANALAKSHMI WEAVING WORKS KAKKAT CANNANORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER TRIVANDRUM
August 20, 1962
DHARMODAYAM COMPANY Vs. BALAKRISHNAN
June 18, 1962
DIVAKARAN Vs. CIRCLE INSPECTOR OF POLICE MUNNAR
January 18, 1962
DOROTHY BEALE Vs. GEORGE KURIEN
May 21, 1962
DUDACHAN Vs. SREENIVASA KINI
January 2, 1962
DUDACHAN Vs. SREENIVASA KINI
December 10, 1962
DWARAKADAS LEELADHAR Vs. COMMISSIONER OF INCOME TAX
January 8, 1962
EAST INDIAN PRODUCTS COMPANY LTD Vs. OOMARSEE JOVATH KHONA
May 22, 1962
EKKARA PARAMBIL MOIDEEN KOYA HAJI Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
May 30, 1962
ESSA ISMAL Vs. INDIAN BANK LTD
November 5, 1962
ETTUTHARA WARRIER Vs. C KOCHUNARAYANA MENON
January 31, 1962
EXECUTIVE AUTHORITY VILAKKUDY PANCHAYAT Vs. JANARDANA RAO
July 11, 1962
FOOD INSPECTOR KOZHIKODE Vs. MUTHUSWAMY NADAR
May 28, 1962
FOOD INSPECTOR KOZHIKODE MUNICIPALITY Vs. CHAMI NAICKEN
July 16, 1962
FOOD INSPECTOR KOZHIKODE MUNICIPALITY Vs. CALICUT CO OPERATIVE MILK SUPPLY UNION LTD
August 24, 1962
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. SYED ABDUL KASIM
January 12, 1962
FRENCHIKKOSE THOMMI Vs. CHACKO DEVASIA
May 17, 1962
G SANKARAN NAIR Vs. KRISHNA PILLAI KRISHNA PILLAI KAIPPALLY MADATHIL
February 13, 1962
GANDHI SONS BOMBAY Vs. SALES TAX OFFICER SPECIAL CIRCLE MATTANCHERRY
December 12, 1962
GANGADHARAN PILLAI Vs. NARAYANA PILLAI
July 24, 1962
GHEEVARGHESE KOSHY Vs. CHACKO THOMAS OF PALLIMADYIL
June 14, 1962
GIRIGAMMA Vs. AITO KASARAGOD
November 5, 1962
GIRIJAMMA Vs. AGRL. INCOME TAX OFFICER, KASARAGOD & OTHERS
November 15, 1962
GOPALA PILLAI Vs. STATE OF KERALA
September 27, 1962
GOPINATHAN Vs. STATE OF KERALA
November 28, 1962
GOURI AMMA RATNAMMA Vs. NARAYANA PILLAI
October 24, 1962
GOVINDA PILLAI Vs. PADMANABHA PILLAI
July 10, 1962
GOVINDAN NEELAKANTAN Vs. STATE
May 17, 1962
HAJARUMMAL Vs. SUHARA BEEVI
October 11, 1962
HAJI HUSSAIN SULAIMAN HODEKAR Vs. RUKHYA BI
July 11, 1962
HARRISONS AND CROSSFIELD LTD Vs. STATE OF KERALA
October 15, 1962
HARRISONS AND CROSSFIELD LTD Vs. STATE OF KERALA
September 7, 1962
HIJIRA BEEVI Vs. STATE OF KERALA
September 6, 1962
IMBICH KOYA Vs. STATE OF KERALA
January 25, 1962
IN RE: PALAI CENTRAL BANK LTD. Vs. STATE
December 6, 1962
INCOME TAX OFFICER Vs. SUBRAMONIA IYER T R
August 9, 1962
INDIAN INSURANCE AND BANKING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1962
IRINJAKUDA BANK LTD Vs. IRINJALAKUDA ST MARYS CHURCH
May 18, 1962
IRINJALAKUDA MUNICIPALITY Vs. RAMANARAYANA IYER
February 26, 1962
IRUVAL KUNHIRAMAN VAZHUNNAVAR Vs. IRUVAL VISHNU VAZHUNNAVAR
December 21, 1962
ISSAC SAMUEL Vs. STATE OF KERALA
November 28, 1962
J EPHRAIM FERNANDEZ Vs. MADI PILLAY SIVAKAMY PILLAI
June 26, 1962
J JOSEPH FERNANDEZ Vs. STATE
May 17, 1962
JAMES CHINNAMMA Vs. JOSEPH ABRAHAM
February 6, 1962
JANAKI AMMA Vs. MADHAVAN NAIR
July 9, 1962
JOHN Vs. CHERIAN
January 29, 1962
JOSEPH Vs. SALES TAX OFFICER, ALLEPPEY
May 22, 1962
JOSEPH Vs. VARGHESE
June 22, 1962
JOSEPH Vs. KURUVILLA
August 23, 1962
JOSEPH Vs. DISTRICT JUDGE ERNAKULAM
October 29, 1962
JOSEPH Vs. JOSEPH
March 9, 1962
JOSEPH DEVASSIA KATAVIL Vs. CHANGANACHERRY MUNICIPALITY
August 10, 1962
JOSEPH JOHN Vs. COMMISSIONER OF INCOME TAX
April 5, 1962
JOSEPH KUNJU Vs. THOMCOS BANK LTD
November 20, 1962
JOSEPH VARGHESE Vs. N J MATHEW
August 31, 1962
JOSNA BANK LTD Vs. ASIAN BANK LTD
March 21, 1962
K A KARIM Vs. SALES TAX APPELLATE TRIBUNAL KERALA TRIVANDRUM
June 21, 1962
K JOSEPH AUGUSTI Vs. M A NARAYANAN
June 28, 1962
K JOSEPH AUGUSTI Vs. M A NARAYANAN OFFICIAL LIQUIDATOR THE PALAI CENTRAL BANK
July 12, 1962
K RAMAN DEWASWAM CHIRAYIL Vs. ALLEPPEY CENTRAL COIR MARKETING CO-OPERATIVE SOCIETY LTD
August 10, 1962
K V THOMAS Vs. MALABAR INDUSTRIAL CO LTD
January 16, 1962
KALLIANI AMMA Vs. PARAMESWARAN NAMBOODIRIPAD
September 6, 1962
KANAKKU KUMARA PILLAI THANU PILLAI Vs. MATHEVAN MATHEVAN OF ARAVAMKADU KARAKKATTU MADATHU
July 27, 1962
KANAN DEVAN HILLS PRODUCE CO Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
June 22, 1962
KANNAMBATH NARAYANAN NAIR Vs. KANNAMBATH SANKARAN NAIR
March 2, 1962
KANNAN Vs. GOVINDAN
January 11, 1962
KARIM Vs. STATE KERALA
June 21, 1962
KARTHIYAYANI Vs. CHEERAM PENNU
January 8, 1962
KARTHYAYANI AMMA Vs. RAGHAVAN PILLAI
March 19, 1962
KARUNAKARAN Vs. KANNAN
January 29, 1962
KARUNAKARAN NAIR Vs. ANNAMMA
October 31, 1962
KERALA CERAMICS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 29, 1962
KESAVA PILLAI Vs. AHAMMED KUNJU
October 31, 1962
KESAVA PILLAI Vs. BHAGEERADHI AMMA
October 29, 1962
KESAVAN Vs. GOPALAKRISHNA PRABHU
June 8, 1962
KESAVAN Vs. ABRAHAM
January 1, 1962
KESAVAN SREEDHARAN Vs. PARVATHI SUMATHI
January 10, 1962
KESAVAPILLAI Vs. PARAMESWARAN NAIR
May 22, 1962
KIZHAKKEPPALLIKL MOOSA Vs. STATE
September 25, 1962
KOCHI Vs. KANDU
June 26, 1962
KOCHIKKA Vs. KUNJU PENNU
September 18, 1962
KOCHU CHERUKKA PANICKER AND ANR. Vs. THE STATE OF KERALA
November 9, 1962
KOCHU NARAYANAN Vs. JANAKI AMMA
January 16, 1962
KOCHUKUNJU KUNJUKUNJU Vs. SANKARAN AMBUJAKSHAN
March 14, 1962
KOCHUKUNJU PADMANABHAN Vs. STATE OF KERALA
February 7, 1962
KOCHUKUTTI Vs. SANKU
October 22, 1962
KOCHUNATAYANA PILLAI Vs. KUMARA PILLAI
February 21, 1962
KOKKALLUR AGRICULTURAL ESTATE (P) LTD Vs. AGRICULTURAL INCOME TAX OFFICER, BADAGARA
July 16, 1962
KONNAN SANKU OF MOOTHEDATHU Vs. KALYANI PARVATHI AMMA
August 17, 1962
KORUTHU Vs. VELU
December 10, 1962
KOTTAYAM ORIENT BANK LTD Vs. OFFICIAL RECEIVER KOTTAYAM
June 28, 1962
KRISHNA AMMAL Vs. MAHADEVA IYER
August 2, 1962
KRISHNA IYER Vs. CHANDY
October 11, 1962
KRISHNA IYER Vs. STATE OF KERALA
March 6, 1962
KRISHNA KURUP SANKARA KURUP Vs. MATHEW JOSEPH
February 2, 1962
KRISHNA MENON Vs. COCHIN DEVASWOM BOARD
December 4, 1962
KRISHNA MENON Vs. COCHIN DEVASWOM BOARD
December 5, 1962
KRISHNAN Vs. NARAYANI PILLA
October 11, 1962
KRISHNAN NAIR PADMANABHAN Vs. RAMAN NILAKANTA KURUP
May 30, 1962
KRISHNAN THANKAPPAN Vs. RAMASWAMY CHETTIAR
February 27, 1962
KRISHNANUNNI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 20, 1962
KUMARAN Vs. INCOME TAX OFFICER, CALICUT
February 2, 1962
KUMARASWAMY REDDIAR Vs. COMMISSIONER OF INCOME TAX
September 24, 1962
KUNHAMMAD KEYI Vs. PREMALATHA
April 6, 1962
KUNHANU Vs. MAMMU BEARY
May 29, 1962
KUNHARU Vs. STATE OF KERALA
December 11, 1962
KUNHI AMMA Vs. APPU NAIR
January 24, 1962
KUNHI MOOSA KEYI Vs. STATE OF KERALA
March 27, 1962
KUNHI RAMAN Vs. LALJI P. KETHIYA
March 9, 1962
KUNHICHATHAPPAN NAMBIAR KAIMAL Vs. KRISHNAN
March 12, 1962
KUNHIPATHUMMA Vs. ASSU
January 1, 1962
KUNHUMAN Vs. KOTHA
August 31, 1962
KUNJALI HASSAN KURUP Vs. ABDUL SATHR SAIT
November 27, 1962
KUNJAMMA GEORGE Vs. KESAVA PILLAI
October 16, 1962
KUNJAN MANU Vs. ASPINWALLA AND CO LTD
March 13, 1962
KUNJANAM ANTONY C KALLIATH Vs. STATE OF KERALA
December 7, 1962
KUNJU PAKIAM Vs. KRISHNAN NADAR
December 12, 1962
KURIAKKO Vs. OUSEPH
October 4, 1962
KURIAKOSE Vs. MARIAM
September 28, 1962
KURIAN Vs. MARTHA
March 1, 1962
KURIEN Vs. GOVERNMENT OF KERALA
September 25, 1962
KURIEN P V Vs. COMMISSIONER OF INCOME TAX
March 26, 1962
KUTTAPPAN PILLAI Vs. KRISHNA PILLAI
March 1, 1962
KUTTAPPU Vs. INTELLIGENCE OFFICER NORTH ZONE KOZHIKODE
March 30, 1962
KUTTIKRISHNAN NAIR Vs. ITTICHAPPA PANICKER
August 23, 1962
LONAPPAN C D Vs. COMMISSIONER OF INCOME TAX
November 30, 1962
M APPUKUTTY Vs. STATE OF KERALA
June 27, 1962
MADHAVAN ALIAS SAIDU MUHAMMAD Vs. STATE OF KERALA
February 15, 1962
MADHAVAN NAIR Vs. KALIAPPA NAIDU
June 4, 1962
MALABAR MOTOR TRANSPORT CO OPERATIVE SOCIETIES LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 6, 1962
MALABAR OIL MILLS Vs. STATE OF KERALA
June 22, 1962
MALAYALAM PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 1962
MAMMAD Vs. MUHAMMAD
May 28, 1962
MAMMAD HAJI Vs. KUNHAMINA
February 16, 1962
MANI Vs. INDIAN INSURANCE AND BANKING CORPORATION LTD. TRICHUR
April 4, 1962
MANI Vs. PREMIER TYRES LTD
December 11, 1962
MANI KATHANAR Vs. MAR PHILEXINOS
November 9, 1962
MANICKAM AMMA Vs. AMBU PODUVAL
June 4, 1962
MANNARKATT UNION MOTOR SERVICE MANNARKATT Vs. REGIONAL TRANSPORT AUTHORITY PALGHAT
November 9, 1962
MARATTI KUTTI NAIK Vs. AGRICULTURAL INCOME TAX OFFICER
February 19, 1962
MARIAM BEEVI Vs. ABDURASAK
July 27, 1962
MARIYAM Vs. PATHUMMA
August 16, 1962
MARKOSE Vs. PONNAMMA
June 4, 1962
MATHAI Vs. STATE OF KERALA
August 24, 1962
MATHAI ITTY Vs. THOMMAN CHACKO
November 28, 1962
MATHAI KUNJU NAINA Vs. POTHA EAPEN
August 28, 1962
MATHEW Vs. CHANDY
May 30, 1962
MEGHJI MALSEE Vs. P C OOMMEN OF PULIVELIL KIZHAKKETHIL HOUSE
November 19, 1962
MESSRS. SARASWAT CORPORATION (P) LTD. Vs. STATE OF KERALA
July 25, 1962
MOHAMED KHANI ROWTHER Vs. THAIVANA AMMAL
September 17, 1962
MOHAMMED Vs. SAVITHRI
October 24, 1962
MOHAMMED Vs. STATE OF KERALA
July 27, 1962
MOHAMMED JACOO SAIT Vs. DISTRICT COLLECTOR OF TRICHUR DISTRICT
April 6, 1962
MOIDEEN Vs. VARKEY
July 22, 1962
MOIDEEN Vs. VARKEY & OTHERS
July 27, 1962
MOIDUNNI Vs. KUNHI MUHAMMAD
January 15, 1962
MOOKAN OUSEPH THOMAKUTTY Vs. PURAMUNDEKAT PADINJARE MADATHIL NANU
June 11, 1962
MOOSA Vs. STATE OF KERALA
September 25, 1962
MOOSSA HAJI Vs. BEE PATHU
February 8, 1962
MUNICIPAL COUNCIL KOZHIKODE Vs. THANKAMMAL ALIAS LAKSHMIAMMAL
June 4, 1962
MUTHUGOPAL Vs. ASSISTANT COLLECTOR KOZHIKODE
February 6, 1962
N K DHARMADAS Vs. STATE TRANSPORT APPELLATE TRIBUNAL OF KERALA
May 29, 1962
N S PARAMESWARA LYER Vs. APPAVU PANICKEL MRITHUNJAYA PANICKER
November 2, 1962
NAGELIAMMA NARAYANIAMMA Vs. RAMAN PILLAI
November 5, 1962
NAIR G V ALIAS VASUDEVAN NAIR G Vs. GOVERNMENT OF INDIA
July 20, 1962
NAMADEVA SHENOY Vs. SALES TAX OFFICER
February 28, 1962
NANI AMMA Vs. KOCHUGOVINDAN NAIR
October 4, 1962
NANI AMMA NANNINI AMMA Vs. STATE OF KERALA
August 30, 1962
NANU Vs. AMMALUKUTTY AMMA
January 24, 1962
NARASIMHA SHENOY Vs. SOURI IYYO
February 2, 1962
NARAYANA PANICKAR Vs. KOTTABHAGOM N.S.S. KARAYOGAM & ANOTHER
March 1, 1962
NARAYANA PILLAI Vs. GEORGE
June 28, 1962
NARAYANA SHENOI Vs. SUBORDINATE JUDGE OF COCHIN & OTHERS
November 15, 1962
NARAYANA SHENOI Vs. SUBORDINATE JUDGE OF COCHIN
December 15, 1962
NARAYANAN Vs. GOVINDAN
March 7, 1962
NARAYANAN KUTTY NAYAR Vs. KALLIANIKUTTY AMMA
February 20, 1962
NARAYANAN NAIR Vs. STATE OF KERALA
December 21, 1962
NARAYANAN NAIR Vs. STATE OF KERALA
March 12, 1962
NARAYANAN S/O LATE GANESH PAI Vs. AESHA
March 5, 1962
NARAYANI AMMA Vs. LAKSHMIKUTTY AMMA
June 7, 1962
NARAYANI SUDAKSHINA Vs. PRABHAKARAN NAIR
November 21, 1962
NATIONAL CREDIT BANK LTD Vs. ELIZABETH PEREIRA
December 3, 1962
NATIONAL SERVICE BANK LTD Vs. JOSEPH
April 4, 1962
NEELAKANTA IYER Vs. STATE
October 16, 1962
NEELAKANTA PILLAI Vs. ABRAHAM
October 10, 1962
NEELAKANTAN Vs. STATE OF KERALA
May 17, 1962
NOOK MOHAMMED KADIR PILLAI Vs. SATHYABHAMA AMMA
March 30, 1962
OUSEPH THOMAKUTTY Vs. RAJAMBAL
June 11, 1962
OUSEPH THOMMI Vs. TRAVANCORE DEVASWOM BOARD
September 24, 1962
OUSEPH VARKEY Vs. STATE OF KERALA
December 7, 1962
P K MATHEW Vs. UNION OF INDIA
November 20, 1962
P KORU Vs. STANDARD TILE AND CLAY WORKS P LTD
November 30, 1962
P M MEERANNAN KUTTY Vs. REGIONAL TRANSPORT OFFICER
February 7, 1962
P.T. VARGHESE AND ANOTHER Vs. INDUSTRIAL BANK LTD. (REPRESENTED BY LIQUIDATORS)
June 25, 1962
PADMANABHA NADAR Vs. NARAYANAN
February 25, 1962
PADMANABHA RAVI VARMA RAJA Vs. DY TAHSILDAR CHITTUR
October 11, 1962
PADMANABHARU GOVINDARU NAMBOODIRIPAD Vs. STATE OF KERALA
November 13, 1962
PALAI CENTRAL BANK Vs. JACOB P CHERIAN
October 31, 1962
PALANIAPPA MATCH WORKS Vs. STATE OF KERALA
April 13, 1962
PANANGAT UNNEERANS SON AYYAPPAN Vs. POZHANKEVIL THEKKEMADATHIL VENKEDESWARA NAIKKAN
August 2, 1962
PANCHALI Vs. MANNI
August 10, 1962
PANGUNNY Vs. CHITAMBARAN
February 9, 1962
PANKAJAKSHI AMMA Vs. LEKSHMI PILLAI
August 30, 1962
PAPAVINASOM SUBRAHMONIAM Vs. DAIVANI NAGARAMMA
February 7, 1962
PAPI KOTHA Vs. JANAKI BHANUMATHY
October 5, 1962
PARAMESWARA IYER Vs. SIVARAMAN NAIR
November 21, 1962
PAREETH KUNJU Vs. SALMA BEEVI
August 10, 1962
PARVATHI AMMA Vs. KRISHNAN
February 28, 1962
PARVATHI MILLS LTD Vs. STATE OF KERALA
August 30, 1962
PARVATHI MILLS LTD. Vs. WORKMEN OF PARVATHI MILLS
October 16, 1962
PATHANAMTHITTA MAJILISSAE ISLAMIA Vs. NAGOOR MEERAN SHEIK MUHAMMAD
February 5, 1962
PENNUTTY AMMA Vs. GOVINDAN NAIR
June 1, 1962
PERIYA KELU NAIR Vs. KARIYAPPAU
August 21, 1962
PERSY GERALD PAPALI Vs. ABRAHAM
December 14, 1962
PICHAKANNU Vs. ALIYARKUNJU LEBBA
December 14, 1962
PIRAMU CHELLAMMA OF KUZHIVILAKATHU VEEDU Vs. RAMACHANDRAN PILLAI
October 17, 1962
PONNAN Vs. STATE OF KERALA
November 9, 1962
POTTI VELU PILLAI NATARAJA PILLAI Vs. ABDUL RAHIMAN KANNUTRIVANDRUM
March 23, 1962
POULOSE Vs. OLLUR ST. JOSEPH UNION TILE WORKS AND SONS
August 6, 1962
POULOSE BROTHERS Vs. STATE OF KERALA
July 24, 1962
PUBLIC BANK LTD Vs. VILASINI AMMA
February 13, 1962
PUNNOOSE Vs. MAMMI AMMA
February 2, 1962
R N RENGANATHA CHETTIAR R M R AND CO TRIVANDRUM Vs. STATE OF KERALA
December 11, 1962
R NATARAJAN RAMALINGOM CHETTIAR Vs. PARASURAM PARUMAL AND CO
March 30, 1962
R W ROSE Vs. DANIEL
November 16, 1962
RAGHAVA MENON Vs. KUTTAPPAN NAIRPROPRIETORKRISHNAN NAIR WATCH COMPANY
March 29, 1962
RAGHAVAN Vs. STATE OF KERALA
June 8, 1962
RAGHAVAN Vs. SARADA AMMA
April 3, 1962
RAGHAVAN Vs. NANADATH PANHA KUTTY
June 1, 1962
RAGHAVAN NAMBIAR Vs. KUNHAMU HAJI
July 9, 1962
RAGHAVAN THAMPI Vs. JANAKI AMMA
October 23, 1962
RAGHAVAN UNNITHAN Vs. VIJAYAMMA
July 11, 1962
RAJAGOPALAN NAIR Vs. REKKUNNI NAIR
August 17, 1962
RAJALEKSHMI MOTOR SERVICE Vs. S.T.A.T., KERALA STATE
October 23, 1962
RAMA KURUP Vs. CENTRAL BANKING CORPORATION OF TRAVANCORE LTD
January 15, 1962
RAMACHANDRAN NAIR Vs. KRISHNAN
July 13, 1962
RAMAKRISHNAN NAIR Vs. JOSEPH
March 23, 1962
RAMAN Vs. KOCHAPPY
March 1, 1962
RAMAN NAMBOODIRI CHUMARAMKANDATHU MANA Vs. GOVINDAN NAIR KOTTUKUNNATHU ITTICHIRI AMMA
July 5, 1962
RAMAYYAN Vs. ASHTAMOORTHI NAMBOODIRI
February 23, 1962
RE Vs. FR K T ZACHARIA V REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION ERNAKULAM
June 6, 1962
REBECCA CHANDAPILLAY Vs. STATE OF KERALA
April 2, 1962
REVENUE DIVISIONAL OFFICER KOZHIKODE Vs. KUNHI MADHAVI AMMA
June 18, 1962
RT. REV. ALDO MARIA PATRONI S. J. BISHOP Vs. KESAVAN
March 26, 1962
S RAMANATHA SHENOY AND CO Vs. STATE
January 1, 1962
S. KUMARASWAMI REDDIAR Vs. COMMISSIONER OF INCOM TAX
September 7, 1962
SADANANDA KINI Vs. SULOCHANA KINI
July 23, 1962
SAMANTHAN KARAKKATTIDATHIL UNNAMMAN NAYANAR Vs. THEYAKKANDI EDATHIL KUNHIRAMAN NAMBIAR
November 8, 1962
SANGAMESWARA IYER Vs. DHANALAKSHMI BANK LTD
September 19, 1962
SANKARA PILLAI Vs. MADHAVI AMMA
December 12, 1962
SANKARA PILLAI Vs. USMAN SETTU
November 22, 1962
SANKARALINGA NADAR Vs. CHACKO
December 17, 1962
SANKARAN Vs. KUMARAN
March 14, 1962
SANKARANARAYANAN Vs. KRISHNAN
August 8, 1962
SANKARANARAYANAN NAIR Vs. PARAVOOR CENTRAL CHITTY FUND LTD
January 15, 1962
SANKARANARAYANAN NAIR Vs. DEVASAHAYAM MANAS
March 1, 1962
SARASWATHA CORPORATION PRIVATE LTD Vs. STATE OF KERALA
July 25, 1962
SCARIA KORAH OF THAYIL Vs. KORAN MATHU OF THAYIL
February 5, 1962
SEBASTIAN GEORGE Vs. NARAYANA PILLAI
June 18, 1962
SHA SIVARAJ GOPALJEE Vs. MANI
September 19, 1962
SHAM RAU VITTAL CO OPERATIVE BANK LTD Vs. PANDURANGA MALLYA
October 22, 1962
SIVARAMA SUPPU Vs. STATE
April 8, 1962
SIVARAMA SUPPU & ANOTHER Vs. STATE & ANOTHER
April 6, 1962
SOMAN Vs. RAMAKRISHNA PILLAI
July 10, 1962
SOUTH INDIAN PLYWOOD INDUSTRIES Vs. CIT
December 18, 1962
SREEDEVI AMMA Vs. PARAMESWARA PANICKER
October 31, 1962
SREENIVASAN Vs. VASAVAN
October 22, 1962
STATE Vs. ABOO
November 30, 1962
STATE OF KERALA Vs. V T JOHN
November 28, 1962
STATE OF KERALA Vs. SREEDHARAN ALIAS KUNJUKOCHU
June 14, 1962
STATE OF KERALA Vs. M VELAYUDHAN
October 23, 1962
STATE OF KERALA Vs. KAKKU BHAI AND CO
November 9, 1962
STATE OF KERALA Vs. RAGHAVAN PILLAI
October 31, 1962
STATE OF KERALA Vs. SIVASUBRAMONIA PILLAI
September 19, 1962
STATE OF KERALA Vs. NARAYANAN
September 20, 1962
STATE OF KERALA Vs. KUNJU KUNJU
September 20, 1962
STATE OF KERALA Vs. REVIVARMA RAJA
September 20, 1962
STATE OF KERALA Vs. BROTHER JOSEPH
September 7, 1962
STATE OF KERALA Vs. K S GOVINDAN
June 21, 1962
STATE OF KERALA Vs. MOHAMMED KUTTY
June 8, 1962
STATE OF KERALA Vs. JOHN
May 30, 1962
STATE OF KERALA Vs. ABRAHAM
January 5, 1962
STATE OF KERALA Vs. REVATHI AMMA
February 20, 1962
SUBBARAYA IYER Vs. SBT
February 20, 1962
SUBBARAYA MAYYA Vs. LAKKANNA SHETTY
August 20, 1962
SUBBIAH PANICKER Vs. STATE OF KERALA
October 22, 1962
SUBRAMANIA IYER S/O SUNDARAN PATTAR Vs. K R ANANTANARAYANA IYER
July 30, 1962
SUBRAMONIA PILLAI Vs. PALAI CENTRAL BANK LTD
April 6, 1962
SUBRAMONIAM Vs. NAGARAMMA
February 7, 1962
SUJIR GANESH NAYAK Vs. LAKSHMANAN
September 20, 1962
SUKAPURAM SABHAYOGAM Vs. STATE OF KERALA
November 5, 1962
SUPDT. MANJUMALAI ESTATE Vs. WORKMEN OF THE ABOVE ESTATE
August 20, 1962
T C KOSITY Vs. UNIVERSITY OF KERALA
October 18, 1962
T J GEORGE S/O THATTIL JOSEPH Vs. LUCY KOCHUVAREED
October 30, 1962
T S KRISHNAMOORTHY IYER Vs. GEORGE VADAKKEL
September 28, 1962
THANDAMMA Vs. KURIAKOSE PUTHERICKAL IYPE
February 12, 1962
THANKAPPAN NAIR Vs. MATHEW
February 14, 1962
THANOO PILLAI Vs. RAGHAVAN PILLAI
August 23, 1962
THATTALIYATH PANCHALI Vs. CHERUVARI PANNIYODAN MANNI
August 20, 1962
THE MUNICIPAL COUNCIL, ATTINGAL Vs. L. SADASIVAN PILLAI
February 27, 1962
THE SOUTHERN INDIA TEA ESTATES COMPANY, LTD. Vs. THE AGRICULTURAL INCOME TAX AND SALES TAX OFFICER, PEERMADE
March 5, 1962
THOMAKUTTY M O Vs. COMMISSIONER OF INCOME TAX
March 29, 1962
THOMAS M O Vs. COMMISSIONER OF INCOME TAX
February 26, 1962
THRESIA & OTHERS Vs. ITTOOP
October 12, 1962
THYCATTUSERI CHURCH Vs. SICILLYAMMA
September 28, 1962
TRAVANCORE DEVASWOM BOARD TRIVANDRUM Vs. STATE OF KERALA
November 20, 1962
TRICHUR DISTRICT CO-OPERATIVE BANK Vs. DISTRICT COLLECTOR, TRICHUR
October 29, 1962
ULAHANNAN ALEXANDER Vs. KURUVILA THACHARA AND CO
October 29, 1962
ULAHANNAN MARIAM Vs. VARKEY KURUVILLA
June 29, 1962
UNION OF INDIA Vs. HAJI ABDUL KARIM SAIT
February 20, 1962
UNITED OIL MILLS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
February 21, 1962
UNNAMMAN NAYANA Vs. KUNHIRAMEN NAMBIAR
November 8, 1962
UTHUPPU Vs. FR C K MATTOM
November 29, 1962
V I ELIZABETH TRICHUR Vs. E P PAUL TRICHUR
March 15, 1962
V O JOHN Vs. T CHANDRASEKHARA MENON
October 12, 1962
V PADMANABHA RAVI VARMA RAJA Vs. DEPUTY TAHSILDAR CHITTUR
October 11, 1962
V PADMANABHA RAVIVARMA RAJAH Vs. STATE OF KERALA
January 8, 1962
VADAKKEKARA HINDU MATHA DHARMA PARIPALANA SABHA Vs. IBRAHIM
September 5, 1962
VAIDHYANATHASWAMY Vs. LEKSHMI AMMA
June 11, 1962
VALLABHDAS KANJI P Vs. SALES TAX OFFICER SPECIAL CIRCLE ALLEPPEY
August 29, 1962
VALLI AMMAL ARUMUGHOM AMMAL Vs. NARAYAN PANICKER
February 14, 1962
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. N R SREENIVASA IYER TRIVANDRUM
December 21, 1962
VARGHESE Vs. PAPPY AMMA & OTHERS
November 23, 1962
VARGHESE Vs. PAPPY AMMA
November 22, 1962
VARKEY Vs. NENSHI DEVSHI KATHAWALA LTD
November 5, 1962
VARKEY ALIAS KOCHU Vs. STATE OF KERALA
December 7, 1962
VARKEY THOMAS Vs. TRAVANCORE FORWARD BANK LTD
March 9, 1962
VARUTHAKUTTY Vs. STATE OF KERALA
September 7, 1962
VEERIAH REDDIAR Vs. INCOME TAX OFFICER
August 2, 1962
VELAMA Vs. RAYA SHENOY
July 4, 1962
VELAYUDHAN Vs. APPAVU MUDALIAR
October 22, 1962
VELAYUDHAN Vs. IYPUTTY
January 3, 1962
VELAYUDHAN PILLAI THANKAPPAN NAIR Vs. STATE OF KERALA
May 30, 1962
VENKATARAMANA UDUPA Vs. KANNAN CHETTIAR
May 24, 1962
VIJAYAN Vs. KRISHNAN
May 17, 1962
WADAKKANCHERRY PANCHAYAT Vs. KUNJAN
July 12, 1962
YOHANNAN Vs. GEEVARUGHESE
July 25, 1962
YOHANNAN GEORGE Vs. GEEVARGHESE PAPPAN
March 23, 1962