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Case Index
Title
Date
A RKHALEEL AND SONS Vs. REGISTRAR OF TRADE MARKS IN INDIA
June 29, 1962
A TPARTHASARATHIAH AND BROS Vs. COMMISSIONER OF INCOME TAX MYSORE
March 1, 1962
ADINARAYANA SETTY K V Vs. INCOME TAX OFFICER
August 8, 1962
Amco Batteries (P) Ltd. Vs. Assistant Collector, Central Excise and another
October 12, 1962
AMCO BATTERIES P LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE AND
October 12, 1962
B KNARAYANA SINGH Vs. H HMOHUM SHUMSHERE JUNG BAHADUR AND
December 4, 1962
B RRANGASWAMY Vs. UPPARIGE GOWDA
January 5, 1962
B VASWATHIAH Vs. COMMERCIAL TAX OFFICER VII CIRCLE BANGALORE
July 24, 1962
B WDEVADAS Vs. SELECTION COMMITTEE FOR ADMISSION OF STUDENTS TO THE KARNATAK ENGINEERING
February 28, 1962
B. Karunakar Hegde Vs. The State of Mysore
November 26, 1962
BASAMMA Vs. SHIVAMMA AND
September 21, 1962
BASAPPA RAMAPPA NAIK Vs. STATE
August 17, 1962
BASAVANNEPPA SANGAPPA Vs. RAJASAHEB MAHAMMADAHNIF SAHEB AND
November 16, 1962
BHAVANI AMMA Vs. NARAYANA ACHARYA
August 10, 1962
BILIGERI RANGAMMA Vs. ANNAPURNAMMA
June 27, 1962
BKARUNAKAR HEGDE Vs. STATE OF MYSORE
November 26, 1962
BKRISHNA RAI Vs. STATE OF MYSORE AND
October 16, 1962
BOMBAY STATE ROAD TRANSPORT CORPORATION AND Vs. NARAYAN PANDURANG KAMATH
April 11, 1962
BSANJEEVA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
November 16, 1962
BSATYANARAYANA SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND
February 14, 1962
C KCHANDRASEKHARIAH AND Vs. STATE OF MYSORE
December 4, 1962
C SNAGARAJA SETTY AND Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CITY DIVISION BANGALORE AND
January 22, 1962
C.P. Nanjunda Chetty Vs. Mysore Revenue Appellate Tribunal and others
October 1, 1962
CANARA INDUSTRIAL AND BANKING SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 6, 1962
CANARA INDUSTRIAL AND BANKING SYNDICATE LTD Vs. COMMISSIONER OF INCOME TAX MYSORE
March 6, 1962
CGOVINDASWAMY Vs. STATE OF MYSORE
August 9, 1962
CHANDRASEKHAR S Vs. ABDULLAH H
November 1, 1962
CHANNAPPA KORI Vs. COMMERCIAL TAX OFFICER DHARWAR DISTRICT I HUBLI AND
August 6, 1962
CHIKMALLAPPA Vs. NAGARAJ AND
March 7, 1962
CMALLARAPPA AND SONS Vs. STATE OF MYSORE
January 15, 1962
CODIALABAIL PRESS Vs. MONAPPA K
April 12, 1962
COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE Vs. SAMANT BROTHERS
February 21, 1962
COMMISSIONER OF INCOME TAX Vs. BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED
October 6, 1962
COMMONWEALTH TRUST LTD Vs. LABOUR COURT HUBLI
August 1, 1962
COTACADU AND JEYNACADU ESTATES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 30, 1962
COTACADU AND JEYNACADU ESTATES Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE
March 30, 1962
CRAMANUJAN Vs. STATE OF MYSORE
January 2, 1962
D H HAZARETH Vs. GIFT TAX OFFICER
March 22, 1962
D SRAJALAKSHMAMMA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY INCOME TAX CUM ESTATE DUTY CIRCLE
August 6, 1962
D.H. Nazareth Vs. The 11 Enacted Gift-tax Officer
March 22, 1962
DATTATRAYA MELGIRIGOWDA PATIL Vs. SIDLINGAPPA ISHWARAPPA BULLA
November 16, 1962
EKAMBARAPPA Vs. ADDITIONAL INCOME TAX OFFICER
March 22, 1962
ETHEL RODRIGUES Vs. ASSTCONTROLLER OF ESTATE DUTY ESTATE DUTY CUM INCOME TAX CIRCLE MANGALORE
August 8, 1962
G KTHAMMANNA Vs. ASSISTANT COMMERCIAL TAX OFFICER SECOND CIRCLE BANGALORE AND
December 7, 1962
G MGOPALKRISHNA Vs. WEALTH TAX OFFICER MYSORE
March 29, 1962
G TRAJAMANNAR Vs. COMMISSIONER OF INCOME TAX MYSORE
March 6, 1962
GANAPATI ISHWARAPPA BAGEWADI Vs. COMMISSIONER OF INCOME TAX MYSORE
March 19, 1962
GANAPATI ISHWARAPPA BAGEWADI Vs. COMMISSIONER OF INCOME TAX
July 19, 1962
GANGADHAR GURUSIDDAPPA Vs. UNION OF INDIA UOI
June 29, 1962
GGOVINDARAJU JUNIOR ENGINEER MYSORE P W D Vs. STATE OF MYSORE
October 11, 1962
GOPALAKRISHNA BANNINATHAYA P R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 25, 1962
GOPALKRISHNA G M Vs. WEALTH TAX OFFICER
March 29, 1962
GOVIND ALIAS MANJANATH PHONDU NAIK Vs. KRISHNA MADHAV SHANBHAG BALERI
June 14, 1962
GOWDAPPA GOWDA Vs. TIPPANGOWDA
September 10, 1962
GOWLI BUDDANA Vs. INCOME TAX OFFICER
July 26, 1962
GOWLI BUDDANNA Vs. COMMISSIONER OF INCOME TAX
June 20, 1962
GOWLI BUDDANNA Vs. INCOME TAX OFFICER RAICHUR
March 26, 1962
GPADMANABHAPPA Vs. EXCESS PROFITS TAX OFFICER BELLARY
August 13, 1962
GRSUBBIAH GOWDA Vs. MOHAMED ALAM
March 23, 1962
GURURAJACHAR Vs. STATE OF MYSORE
March 14, 1962
H C RAMASWAMY IYENGAR Vs. H C LAKSHMINARASIMHAN
November 9, 1962
H CCHANNIAH PROPH P CMOTOR SERVICE Vs. REGIONAL TRANSPORT AUTHORITY CHICKMAGALUR AND
November 22, 1962
H NNANJUNDASWAMY Vs. STATE OF MYSORE
August 21, 1962
H V RATHRE Vs. CHIEF SECRETARY AND
June 14, 1962
H.V.R. Athre Vs. The Chief Secretary and another
June 14, 1962
HARIBHAGVANDAS PARASRAM AND CO Vs. A DTHAKER
September 5, 1962
HINDUSTAN AIRCRAFT LIMITED Vs. COMMISSIONER OF INCOME TAX
June 29, 1962
HOBBS J N A Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
August 9, 1962
IJJABBA BEARY Vs. IJJINABHA ALIAS IJJABHA BEARY
November 13, 1962
INCOME TAX OFFICER Vs. MYSORE SPUN SILK MILLS LIMITED
September 7, 1962
INCOME TAX OFFICER BANGALORE I AND Vs. MYSORE SPUN SILK MILLS LTDIN LIQUIDATION
September 7, 1962
INCOME TAX OFFICER BANGALORE I AND Vs. MYSORE SPUN SILK MILLS LTDIN LIQUIDATION
January 18, 1962
INDIA SUGARS AND REFINERIES LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
August 10, 1962
INDUSTRIAL AND GENERAL ENGINEERING COMPANY Vs. THEIR WORKMEN AND
August 9, 1962
J MANDREWS Vs. RADIO ENGINEERNG CO
August 2, 1962
J N AHOBBS Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX COORG
August 9, 1962
JAYARAM AND Vs. STATE OF MYSORE
January 3, 1962
JEJAMMA Vs. SIVANNA
August 10, 1962
JIVUBAI Vs. NINGAPPA ADRISHAPPA YADWAD
March 23, 1962
K VADINARAYANA SETTY Vs. INCOME TAX OFFICER TUMKUR CIRCLE AND
August 8, 1962
KALLAPPA KADAPPA DESAI Vs. AGRICULTURAL INCOME TAX OFFICER
March 23, 1962
KAMALAMMA Vs. SOMASEKHARAPPA
June 22, 1962
KAPILA TEXTILE MILLS LTD Vs. MADHAVA AND COBY PARTNERS RUKN UI MULK SABDUL WAJID AND B SMADHAVA
January 18, 1962
KARNATAK COFFEE COMPANY Vs. COMMERCIAL TAX OFFICER DAVANAGERE
March 5, 1962
KASHAPPA SHIVAPPA Vs. CHIEF SECRETARY TO THE GOVTOF MYSORE
November 23, 1962
KASHINATH KRISHNA BAPAT Vs. STATE OF MYSORE AND
October 1, 1962
KHAITAN MINERALS Vs. SALES TAX APPELLATE TRIBUNAL FOR MYSORE AT BANGALORE
January 30, 1962
KHUNDRAKPAM THAMBALANGOU SINGH Vs. LAISRAM BEDA SINGH
February 8, 1962
KOKATI Vs. COMMERCIAL TAX OFFICER CIRCLE II HUBLI
July 30, 1962
KRAMAKRISHANAPPA Vs. AGRICULTURE INCOME TAX OFFICER CHICKMAGALUR
March 28, 1962
KRISHNA RAO L BALEKAI Vs. THIRD WEALTH TAX OFFICER
August 9, 1962
KRISHNASA Vs. COMMERCIAL TAX OFFICER DHARWAR III DHARWAR AND
July 26, 1962
KSHAMA RAO Vs. STATE OF MYSORE
September 13, 1962
KSHIVASHANKARAPPA Vs. WORKMEN OF JAYALAKSHMI TEXTILES AND
July 16, 1962
KSRIRANGACHAR Vs. STATE OF MYSORE AND
November 1, 1962
KVENKANNACHAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AND
November 3, 1962
LAKKAJEE DOLAJI AND CO Vs. MAHAMOD GOUS KARIMSAHEB AINAPURI
June 14, 1962
LAXMANA SUBRAO PATIL Vs. BHAGUBAI
July 13, 1962
LIFE INSURANCE CORPORATION OF INDIA Vs. TSUBRAMANYAM
July 4, 1962
M GBROTHERS Vs. SHAH TOLCHAND PARSWACHAND AND COAND
January 11, 1962
M LABDUL MALIK AND CO Vs. COMMERCIAL TAX OFFICER 2ND CIRCLE BASAVANGUDI BANGALORE
August 10, 1962
M SDIWAKAR Vs. STATE OF MYSORE AND
August 16, 1962
M.A. Moqeem Vs. The State of Mysore and others
August 21, 1962
MADIAH Vs. STATE OF MYSORE
September 25, 1962
MALLAPPA LINGAPPA JOTAWAR Vs. CHOLAWWA AND
January 31, 1962
MANJUNATHA SETTY M L Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 24, 1962
MARULASIDDANNA GOWDA Vs. MAHADEVANAIK AND CVEERAPPA LIQUIDATORS MYSORE MALLEABLE IRON AND STEEL
July 25, 1962
MARUTI YESHWANT JADHAV Vs. AGRICULTURAL INCOME TAX OFFICER
August 6, 1962
MEENAKSHI Vs. PRESIDING OFFICER MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
October 25, 1962
MTHIPPESWAMY SETTY Vs. TOWN MUNICIPAL COUNCIL
April 6, 1962
MYSORE IRON AND STEEL WORKS BHADRAVATHI Vs. APPELLATE AUTHORITY UNDER INDUSTRIAL EMPLOYMENT STANDING ORDERS ACT 1946
September 12, 1962
MYSORE PRESS PRIVATE LTD Vs. STATE OF MYSORE
November 23, 1962
MYSORE SILK HOUSE Vs. STATE OF MYSORE
January 31, 1962
MYSORE STANDARD BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
February 27, 1962
MYSORE VEGETABLE OIL PRODUCTS LTD Vs. THEIR WORKMEN AND
August 7, 1962
N SUBBA RAO Vs. INCOME TAX OFFICER THIRD
February 28, 1962
N. Subramanyam Vs. M.G. Saraswathi
March 23, 1962
NARANAPPA Vs. PUTTAMMA
August 10, 1962
NSHIVANNA Vs. J BTHIMMLAH
August 1, 1962
NSUBRAMANYAM Vs. M GSARASWATHI
March 23, 1962
ONKAREPPA WASAPPA KOLOOR Vs. RACHAPPA GURUSHANTAPPA JAGALALLI
July 6, 1962
P K PABDUL HARKEEN SAHIB Vs. MYSORE SALES TAX APPELLATE TRIBUNAL BANGALORE
July 16, 1962
P RGOPALAKRISHNA BANNINATHAYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MYSORE
March 25, 1962
PADMANABHAPPA G Vs. EPTO
August 13, 1962
PANDURANGA BOMMIAH VERNEKAR AND Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
April 2, 1962
PANGAL NAYAK BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1962
PARTHASARATHIAH AND BROS A T Vs. COMMISSIONER OF INCOME TAX
March 1, 1962
PATEL MUDDEGOWDA Vs. GANGAMMA
August 20, 1962
PNARAYANAPPA Vs. STATE OF MYSORE
March 23, 1962
PRINTERS MYSORE PRIVATE LTD Vs. POTHAN JOSEPH
August 16, 1962
RACHAGOUDA GURUSIDDAPPA PATIL Vs. KAMABAI
March 16, 1962
RAJAMANNAR G T Vs. COMMISSIONER OF INCOME TAX
July 6, 1962
RAMACHANDRA SHAMARAO KULKARNI Vs. PRALHAD KRISHNAJI KULKARNI
July 23, 1962
RAMAKRISHNAPPA K Vs. AGRICULTURAL INCOME TAX OFFICER
March 28, 1962
RAMASUBBA SASTRY Vs. OFFICIAL RECEIVER MYSORE AND
October 30, 1962
RANGAPPA PANDURANG KAMATH Vs. STATE OF MYSORE
February 15, 1962
REFERENCE UNDER SECTION 438 CRPC IN VENKAVVA Vs. CHENNAPPA MAHALINGAPPA TELI
January 2, 1962
RICKABCHAND CHIMNAJI Vs. INCOME TAX OFFICER SECOND
August 8, 1962
S MSHINDE Vs. S BBAGLI AND
October 25, 1962
S.M. Shinde Vs. S.B. Bagli and another
October 25, 1962
SADASHIVA SASTRY S Vs. ADDITIONAL INCOME TAX OFFICER
August 7, 1962
SAVITHRAMMA Vs. NRAMANARASIMHAIAH
July 12, 1962
SBRAHMASURIAH Vs. AMBA BAI ALIAS SUNDARA BAI
June 15, 1962
SHAH T A Vs. STATE OF MYSORE
August 14, 1962
SHANKAREPPA Vs. SHIVARUDRAPPA
July 27, 1962
SHANTA BAI DEVARAO Vs. COMMISSIONER OF INCOME TAX
February 23, 1962
SHARNAPPA Vs. PATHRU SAHEB
February 16, 1962
SHERULE FAZLE AND CO Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE SOUTH KANARA MANGALORE AND
August 8, 1962
SHIVARAYA Vs. SHARANAPPA
September 11, 1962
SHIVARAYA Vs. SIDDAMMA AND
June 20, 1962
SHIVASANKARAPPA K Vs. HIS WORKMEN
July 16, 1962
SMTILA DEVI NSHROFF Vs. MANAGEMENT OF DESAI VALDHAND VASHRAM GUJARATHI SCHOOL
March 28, 1962
SMTVENKATAMMA Vs. PATEL VENKATASWAMY REDDY
November 16, 1962
SPENCER AND COLTD Vs. HEADQUARTERS ASSISTANT COMMISSIONER OF LABOUR AND
September 20, 1962
SRI RAMAKRISHNA THEATRE Vs. CHIEF REVENUE CONTROLLING AUTHORITY
March 16, 1962
SSADASHIVA SASTRY Vs. ADDLINCOME TAX OFFICER SHIMOGA CIRCLE
August 7, 1962
SSHANKAR ALVA Vs. SRAMAYYA NAIK
April 19, 1962
SSUBBA RAO Vs. STATE OF MYSORE
July 31, 1962
STATE OF MYSORE Vs. KASHAMBI AND
September 25, 1962
STATE OF MYSORE Vs. LAXMI TRADING CO
July 6, 1962
STATE OF MYSORE Vs. RAJANNA M J
June 22, 1962
STATE OF MYSORE Vs. SANTOOMAL KISHNOMAL
January 23, 1962
STATE OF MYSORE Vs. DANJAYA
October 25, 1962
STATE OF MYSORE Vs. B MAHABALA SHETTY
September 21, 1962
STEEL CONSTRUCTION COMPANY Vs. THEIR WORKMEN AND
September 10, 1962
STHIMMAPPA AND Vs. GOPIAMMA
November 14, 1962
SUBBA RAO M Vs. ASSISTANT COMMISSIONER AND
September 4, 1962
SUBBANNA S Vs. LABOUR COURT AND
December 18, 1962
SUDHA ALIAS GULABI Vs. SANKAPPA RAI
November 9, 1962
T NRAMACHANDRA SETTY Vs. BVENUGOPAL
March 5, 1962
T SGURUSIDDIAH Vs. STATE OF MYSORE
November 8, 1962
THIPPIAH MANJAPPA Vs. HUVINAKULI RAMIAH
January 25, 1962
THIRUMALAIAH Vs. STATE OF MYSORE AND
November 20, 1962
V KKULKARNI Vs. STATE OF MYSORE AND
September 17, 1962
V NARAYANA REDDY Vs. COMMISSIONER for TRANSPORT in MYSORE
September 20, 1962
VENKATAMMA Vs. FIRST INCOME TAX OFFICER
August 6, 1962
VIRAPPA MALLAPPA LALI Vs. K SDESHPANDE
June 11, 1962
VVEDAVYASACHARYA Vs. STATE OF MYSORE
January 23, 1962
YADALAM LAKSHMINARASIMHIAH SETTY AND SONS Vs. STATE OF MYSORE
January 23, 1962