Home
Case Index
Title
Date
ALI KITCHLU Vs. MASJID BOLLA KAK THROUGH HABIB SHEIKH
September 22, 1952
AMIR CHAND Vs. LOK NATH
January 10, 1952
BADRI NATH Vs. STATE
August 18, 1952
GANGA RAM Vs. L. MADAN LAL KAPUR
September 25, 1952
GARIBU Vs. BHAGAT LAKHSHAMI NARAIN
January 14, 1952
GH MOHD SHEIKH Vs. AHAD SHEIKH
June 6, 1952
GHULAM RASUL AND OTHERS Vs. GHULAM QADIR AND OTHERS,
January 1, 1952
JAMAL SOOFI AND OTHERS Vs. SIDIQ AND OTHERS
September 10, 1952
JANKI NATH KAUL Vs. STATE
January 1, 1952
KANSHI RAM Vs. BHAGTU
April 23, 1952
L HARI CHAND Vs. L KARAM CHAND
January 24, 1952
LACHHMAN Vs. AZIZ GANAI
July 8, 1952
MOHD BABA Vs. MUKHTI
October 24, 1952
MOHD YUSUF Vs. JAMAL BABA
October 24, 1952
MST. ZOONI AND ORS. Vs. SALAM AND ORS.
August 26, 1952
MT. KHATJI Vs. REHMAN WANI
January 1, 1952
PARSI DASS Vs. STATE
December 19, 1952
PT PIARA LAL Vs. PT HIRDEY NATH
December 15, 1952
RAJA SAHIB OF POONCH Vs. KIRPA RAM
August 19, 1952
RASUL DAR AND ANOTHER Vs. MT. JANI,
January 1, 1952
SANT RAM Vs. STATE
January 4, 1952
TOWN AREA COMMITTEE, SOPORE Vs. AB KHALIQ
July 29, 1952
WALI DAR Vs. STATE
August 9, 1952
WAZIR JAGAT RAM Vs. SALAM JOO
September 12, 1952