Case Index

Title
Date
ABDUL HASAN Vs. STATE OF BIHAR
December 22, 1952
ABHI SINGH Vs. DASO BHOGTA
May 6, 1952
ABINASH CHANDRA CHAKRAVARTY Vs. SM KAMALA DEVI
August 20, 1952
AJAB LAL MANDAR Vs. JAI PRAKASH LAL SAHU
August 27, 1952
AJIT KUMAR MUKHERJI Vs. CHIEF OPERATING SUPERINTENDENT EAST INDIAN RAILWAY
December 9, 1952
ARTHUR BUTLER WORKERS UNION Vs. MANAGEMENT OF THE ARTHUR BUTLER AND CO MUZAFFARPUR LTD
February 18, 1952
ASHUTOSH Vs. R C DEY
July 31, 1952
ATMA RAM BUDHIA Vs. STATE OF BIHAR
May 8, 1952
AWADH BIHARI PRASAD Vs. JHAMAN MAHTON
August 26, 1952
BABUL CHANDRA MITRA Vs. STATE OF BIHAR
March 25, 1952
BADRIDAS Vs. GOUR CHANDRA
March 7, 1952
BALIRAM SINGH Vs. STATE
July 11, 1952
BANARSI LAL Vs. PROVINCE OF BIHAR
January 23, 1952
BANARSI PRASAD Vs. AWADH BIHARI DASS
July 16, 1952
BANKEY PRASAD TEWAI Vs. THAKUR PRASAD SINGH
December 12, 1952
BANSI RAM RAUNIAR Vs. STATE
October 29, 1952
BANSIDHAR Vs. UPENDRA MOHAN
March 17, 1952
BARIAR SINGH Vs. DURGA GIR
July 29, 1952
BEDABALA DEVI Vs. STATE OF BIHAR
December 22, 1952
BENGAL IMMUNITY CO LTD Vs. STATE OF BIHAR
December 4, 1952
BENODE SAHU Vs. DILWAR JAMA KHAN
July 14, 1952
BHAGWAT RAI Vs. RAMASIS RAI
February 22, 1952
BHAGWAT SARAN SINGH Vs. MITHILA SARAN SINGH
December 10, 1952
BHAI LAL TANTI Vs. PRABHU SAHU
December 3, 1952
BHUTTA SHAH Vs. STATE
March 29, 1952
BIBI QAMRUN Vs. MOHAMMAD ALI SABIR
May 7, 1952
BIHAR SUBAI SUNNI MAJLIS AWKAF Vs. SITARAM
January 29, 1952
BISHUNATH TEWARI Vs. UNION OF INDIAMIRCHI
May 6, 1952
BISHUNDEO SINGH Vs. LEYAKAT ALI KHAN
January 15, 1952
BUJHAWAN KUER Vs. HANUMAN RAI
October 29, 1952
CHAKORI MAHTON Vs. MAHADEO SINGH
February 14, 1952
CHATURBHUJ PRASAD Vs. MOUJI LAL
August 26, 1952
CHETU MUSHAR Vs. STATE
December 9, 1952
DALMIA JAIN AND CO LTD Vs. KALYANPORE LIME WORKS LTD
March 27, 1952
DAYANAND MODI Vs. UNION OF INDIA
February 1, 1952
DELHO HANSDA Vs. CHARANI HANSDA
December 8, 1952
DEO NARAIN SINGH Vs. SIABAR SINGH
May 12, 1952
DEO SARAN SINGH Vs. BARHU SINGH
February 19, 1952
DEVBRATA SHASTRI Vs. KRISHNA BALLABH
September 17, 1952
DHANI JHA Vs. RAM BAHADUR SAH
February 21, 1952
DHIRENDRA NATH BANERJI Vs. NARHARI GIR
February 11, 1952
DHRUBA PRASAD PAL Vs. CHAIRMAN PURULIA MUNICIPALITY
July 25, 1952
DIAMOND COAL CO LTD Vs. STATE OF BIHAR
December 9, 1952
DOMA SAO KISHUN LAL Vs. STATE OF BIHAR
February 6, 1952
DURGAJI Vs. STATE OF BIHAR
November 24, 1952
FATEH CHAND MURALIDHAR Vs. PROVINCE OF BIHAR
February 8, 1952
GANESH SAHI Vs. RAMDENI SAHI
July 23, 1952
GANGADHAR Vs. B B C I RAILWAY
August 4, 1952
GAURISHANKARJI Vs. RADHA GOBIND SINGH
April 17, 1952
GIRISH NARAIN SINGH Vs. AKHTAR HUSSAIN
December 15, 1952
GOPAL RAM Vs. RAM PRASAD
February 25, 1952
GOURI SHANKER SINGH Vs. RAM SINGHASAN SINGH
May 8, 1952
GULZAR CHAMAR Vs. UGGAM CHAMAR
January 8, 1952
HARI PADA MAHAPATRA Vs. HARI CHARAN JAMUDA
March 18, 1952
HARIKRISHNA SINHA Vs. PATNA UNIVERSITY
March 28, 1952
HARMUKH RAI JAIRAM DAS Vs. STATE
January 25, 1952
JADUNANDAN GOPE Vs. STATE
May 12, 1952
JAGANNATH PRASAD Vs. MAHABIR RAM KUMAR
September 17, 1952
JAGDEO SAO Vs. BASUDEO NARAIN SINGH
July 30, 1952
JAGDISH CHANDRA Vs. MUHAMMAD BUKHTIYAR SHAH
May 2, 1952
JAGDISH CHANDRA SINHA Vs. MAHARAJADHIRAJ DR SIR KAMESHWAR SINGH BAHADUR
September 4, 1952
JAMUNA KUER Vs. RAMAGYA KUER
September 4, 1952
JANAKINATH ROY Vs. STATE OF BIHAR
December 22, 1952
JITAN PANDY Vs. SHYAM NARAIN SINGH
August 12, 1952
JITENDRA PRATAP Vs. PADAM KUERI
September 23, 1952
JITTANRAM NIRMALRAM Vs. COMMISSIONER OF INCOME TAX
November 27, 1952
JUGAL PRASAD MISSER Vs. BHADAI DAS
September 23, 1952
JUNAS SURIN Vs. STATE
August 29, 1952
JWALA DATT GOBIND RAM Vs. UNION OF INDIA RAILWAY DEPT
December 9, 1952
KALURAM CHAUDHURY Vs. RAGHUPAT DUBEY
August 12, 1952
KAMESHWAR SINGH Vs. RAM PRASAD SHARMA
July 25, 1952
KAMESHWAR SINGH Vs. RAMDAHIN TEWARI
November 13, 1952
KANDHAI MAHTON Vs. PRASAD MAHTON
January 29, 1952
KANIRAM JANKI DAS Vs. STATE OF BIHAR
February 4, 1952
KARAMVIR Vs. STATE
December 19, 1952
KASHI PRASAD Vs. BAIJU PASWAN
January 11, 1952
KUAR JAGDISH BAHADUR Vs. GANESH PRASAD
July 15, 1952
LACHHMI NARAIN SAHY Vs. ASHRAFILAL SAH
March 26, 1952
LAKSHAMI NARAIN SINGH Vs. JUGESHWAR JHA
May 7, 1952
LALJI SINGH Vs. STATE OF BIHAR
December 11, 1952
MADAN MOHAN SINGH Vs. BHIRGUNATH SINGH
February 28, 1952
MAHADEB MUKHERJEE Vs. JAGANNATH PRASAD SINHA
January 16, 1952
MAHENDRA RAUT Vs. DARSAN RAUT
April 30, 1952
MANGTULAL Vs. RADHA SHYAM
September 23, 1952
MANIR MOMIN Vs. KAMESHWAR SINGH
January 8, 1952
MATHURA NATH SAH DEO Vs. BIRIA URAON
January 2, 1952
MATHURA PRASAD PRABHUDEYAL Vs. STATE OF BIHAR
December 9, 1952
MATHURA PRASAD SINGH Vs. MAHENDRA SINGH
July 14, 1952
MD ANAS KHAN Vs. QAZIM KHAN
July 31, 1952
MOHAMMAD ANZAR HUSNAIN Vs. STATE OF BIHAR
January 7, 1952
N B CHOUDHARY Vs. STATE
November 10, 1952
NANDLAL AGARWALA Vs. STATE
January 14, 1952
NARAIN MISHRA Vs. MAHANTH MISHRA
February 27, 1952
NATH SINGH Vs. EAST INDIAN RLY ADMINISTRATION
April 2, 1952
NIVAS SINGH Vs. AMAR SAO
December 23, 1952
NOOR MOHAMMAD Vs. HARIDAS
May 5, 1952
P K GANGULY Vs. G R DEVI
March 19, 1952
PALAT AHIR Vs. BAIJNATH MAHTON
January 8, 1952
PATI KUMHAR Vs. AHIV KUMHAR
December 11, 1952
PRAMADA PRASAD MUKHARJEE Vs. SAGARMAL AGARWALA
April 30, 1952
PRINTERS INDIA LTD Vs. PROVINCE OF BIHAR
December 17, 1952
PURNENDU NARAYAN Vs. AKHOURI JAGANNATH PRASAD
January 2, 1952
RADHESHYAM Vs. DEVENDRA
May 5, 1952
RAGHUBAR MANDAL HARIHAR MANDAL Vs. STATE OF BIHAR
January 8, 1952
RAGHUNATH SINGH Vs. STATE
September 8, 1952
RAJENDRABATI Vs. MUNGALAL
April 30, 1952
RAJKISHORE LALL Vs. BEGUM SULTAN JEHAN
July 16, 1952
RAJNARAIN SINGH Vs. CHAIRMAN PATNA ADMINISTRATION COMMITTEE
December 22, 1952
RAM Vs. CHANDESHWAR PRASAD NARAYAN SINGH
April 22, 1952
RAM NARAIN CHAND Vs. PURNEA BANKING CORPORATION LTD
November 28, 1952
RAM PRASAD NARAYAN SAHI Vs. STATE OF BIHAR
January 3, 1952
RAM SARUP SINHA Vs. INDERDEO NARAYAN SINHA
July 29, 1952
RAMCHARAN SINGH Vs. UNION OF INDIADHAROHAR KUER
October 22, 1952
RAMDHAN LAL SHARAFF Vs. PROVINCE OF BIHAR
January 29, 1952
RAMFAL THAKUR Vs. MANGAL CHAUDHURY
January 22, 1952
RAMZAN MOMIN Vs. DASRATH RAUT
February 14, 1952
RAUTMAL BAID OSWAL Vs. RAMESHWAR LAL SOMANI
July 31, 1952
REBATI RANJAN Vs. STATE OF BIHAR
December 16, 1952
ROSHAN MISTRI Vs. BALBIR TEWARI
May 2, 1952
S K SAHANA AND SONS LTD Vs. STATE OF BIHAR
December 15, 1952
SAGARMAL JAIN Vs. RAMJIWAN SAH
July 15, 1952
SAHDEYA KUAR Vs. RASH BEHARI SINGH
August 27, 1952
SAILESH KUMAR Vs. RAMA DEVI
February 12, 1952
SARBESWAR MAHATA Vs. CHOTA LAKHIRAM MAHATO
January 7, 1952
SASANKA SEKHAR PAL Vs. DINANATH GORAIN
January 17, 1952
SATDEO SINGH Vs. KAMAL SINGH
April 2, 1952
SATYANARAIN RAI Vs. BAIDYANATH RAI
December 5, 1952
SAWAL RAM PODDAR Vs. STATE
January 15, 1952
SHEONARAIN PATHAK Vs. LACHMI NARAIN PATHAK
December 11, 1952
SHEONARAYAN JAISWAL Vs. STATE OF BIHAR
February 27, 1952
SHEOPUJAN KOIRI Vs. STATE
December 17, 1952
SHYAMA KUMARI Vs. SHYAM SUNDER PRASAD SINGH
February 6, 1952
SIA KISHORI KUER Vs. BHAIRVI NANDAN SINHA
September 4, 1952
SITA RAM Vs. STATE
August 12, 1952
SM RUPAI DEVI Vs. BAMDEB DAS
August 18, 1952
SREE SREE BHABAPRITANANDA OJHA Vs. PRESIDENT OF THE BIHAR STATE BOARD
October 9, 1952
STATE Vs. AMRIT LAL
November 11, 1952
STATE Vs. ALAKH NARAIN SINGH
December 3, 1952
STATE Vs. RUPLAL KOERI
November 7, 1952
STATE Vs. Q S A SHAKOOR DEPUTY MAGISTRATE
April 18, 1952
STATE OF BIHAR Vs. PARMESHWAR LAL
August 8, 1952
STATE OF BIHAR Vs. MANGAL SINGH
July 15, 1952
STATE OF BIHAR Vs. GANAURI SAO
July 16, 1952
STATE OF BIHAR Vs. S M BADRUD DOZA
July 16, 1952
STATE OF BIHAR Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH BAHADUR OF DARBHANGA
February 19, 1952
SURAJMAL KEDIA Vs. UNION OF INDIA
May 8, 1952
SURYA NARAIN BHAGWAN Vs. STATE
December 16, 1952
SYED SALAHUDDIN AHMAD Vs. JANKI MAHTON
December 17, 1952
TARA PRASANNA GUPTA Vs. JHAMAN RAM
April 22, 1952
THAKUR PRASAD SINGH Vs. RAGHUBAR PRASAD SINGH
April 21, 1952
TULSI DEI Vs. SATRUHAN SINGH
January 2, 1952
UNION OF INDIA Vs. SERAJUDDIN
December 15, 1952
UNION OF INDIA Vs. SHALIMAR TAR PRODUCTS LTD
August 5, 1952