Case Index

Title
Date
ATTRA Vs. ATMA RAM
October 31, 1952
BALAK RAM Vs. PADI
May 5, 1952
BARIKAM Vs. CHARNU
October 6, 1952
BHAGWANDAS Vs. DEBI RAM
October 13, 1952
BHAJNU Vs. RAIYA
October 31, 1952
BRIKMU Vs. JODHA
December 20, 1952
BUDHE RAM Vs. HIRA
December 26, 1952
CHAMBA VALLEY TRANSPORT LTD Vs. STATE OF HIMACHAL PRADESH
August 11, 1952
CHOUDHRI Vs. RAM SARAN DAS
August 26, 1952
DASONDHI Vs. STATE
October 23, 1952
DAULAT RAM Vs. STATE
August 20, 1952
DISSU Vs. STATE
September 20, 1952
DUNI CHAND Vs. MUNSHI AMAR NATH
October 21, 1952
DURGA Vs. POHLU
January 5, 1952
GANGA DATT Vs. MANDIR NARAYAN
June 2, 1952
GUDDUMAL Vs. STATE
July 2, 1952
HARI DAS MINOR Vs. LACHHMI
August 1, 1952
HARISH CHANDRA Vs. LIEUT GOVERNOR OF HIMACHAL PRADESH
March 7, 1952
HAZARI LAL BHANNA MAL Vs. STATE OF HIMACHAL PRADESH
November 24, 1952
HIRA SINGH BAM Vs. STATE OF HIMACHAL PRADESH
October 27, 1952
HOSHIAR SINGH Vs. KOWLA
March 7, 1952
INDIRA DEBI Vs. GANGA RAM MUNSHI RAM
November 27, 1952
JAGAT RAM SUD Vs. STATE OF HIMACHAL PRADESH
July 9, 1952
KALAWATI Vs. STATE
June 17, 1952
KANHU Vs. SANGAT RAM
December 26, 1952
KANSHI RAM Vs. LAJJU RAM
October 13, 1952
KIRPA Vs. DEVIDITTA
September 20, 1952
KIRPA Vs. STATE
July 14, 1952
KRISHNI Vs. GANNUN
January 7, 1952
LOHKU Vs. BHOLA RAM
March 25, 1952
MEHAR CHAND Vs. STATE
August 21, 1952
MELA RAM Vs. PRATIBHA DEVI
July 11, 1952
MUNSHI RAM Vs. RAGHUBIR CHAND
July 31, 1952
NANDU RAM Vs. JAGANNATH PARSHOTAM DAS
November 24, 1952
NIZAMUDDIN Vs. STATE
January 2, 1952
PADAM CHAND Vs. RAM LAL
May 29, 1952
PT. BAL MUKAND Vs. PT. HAR DEV SHARMA
August 29, 1952
RANJIT SINGH Vs. STATE
June 16, 1952
RANVIJAI SINGH Vs. DIVISIONAL FOREST OFFICER
October 31, 1952
SIHNU Vs. LACHMAN DASS
March 27, 1952
STATE Vs. KISHAN DAYAL
January 15, 1952
STATE Vs. JORAWAR
September 15, 1952
STATE Vs. JAHLU
September 15, 1952
STATE Vs. NILAM DAS
June 9, 1952
SUKH RAM Vs. NARAINOO
January 11, 1952
SURAT RAM Vs. NARDU
December 2, 1952
THUNTHI Vs. DHANI RAM
December 24, 1952