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Case Index
Title
Date
ABDUL ALI Vs. RUPCHAND
September 23, 1952
ABDUL AZIZ Vs. STATE
June 19, 1952
ADDU ACHIAR Vs. CUSTODIAN, EVACUEE PROPERTY
March 3, 1952
AFZAL BEGUM Vs. GUIANA SAMDANI
September 23, 1952
AHAMAD MOHIUDDIN Vs. ABDURRAHMAN
July 15, 1952
AHMAD-UN-NISSA BEGUM Vs. STATE
June 30, 1952
AMEENUDDIN Vs. MOHAMMAD KHADER ALI
September 8, 1952
AMIR KHAN Vs. ABDULLAH KHAN
February 4, 1952
ANWAR KHAN Vs. MUNIM KHAN
December 9, 1952
BABU RAO Vs. STATE OF HYDERABAD
November 18, 1952
BALAWA Vs. KADAPPA
April 10, 1952
BALWANT RAO Vs. KERBA
August 25, 1952
BANSILAL SINGH Vs. BENJAMIN PAUL
June 19, 1952
BARKET LAL Vs. DEVIDAS
January 9, 1952
CENTRAL BANK OF INDIA LTD. Vs. BADEY
July 9, 1952
CHATHAKNI RAMULU Vs. CHATHAKNI GANGA RAM
October 9, 1952
DANLAM RANGIAH Vs. BAFTDAY NARSIMLU
April 9, 1952
DHONDI RAM Vs. SUKKA RAM
June 30, 1952
DIGAMBAR RAO Vs. DHONDU
April 10, 1952
GAYAM ARUGOBA REDDI Vs. MANIKLAL GUPTA
November 24, 1952
GOVARDHAN DAS Vs. AHMADI BEGAM
November 28, 1952
GUJRATHI RAMANNA Vs. PARPATI VENKATRAM REDDI
October 13, 1952
GUNDAPPA Vs. COLLECTOR OF GULBARGA
November 27, 1952
HANSARI SABAIAH Vs. BHALCHANDER RAO
February 19, 1952
HOLLOOR GOPAL RAO Vs. WAR NASI SHIV RAMIAH
March 25, 1952
JAHANDARUNNISSA BEGUM Vs. MOHD. MOINUDDIN
November 7, 1952
JEEVAN KHATOON Vs. MEHTAB KHATOON
October 7, 1952
KONDIBA GANOJI Vs. MOTI RAM GANOJI
August 18, 1952
LAKSHMIBAI Vs. BHOJA
February 8, 1952
LAXMINARAYAN BHAYYA Vs. THE PRAGA TOOLS CORPORATION LTD
September 19, 1952
MADHO RAO Vs. BHAO DECEASED L.R.
December 9, 1952
MANGANI RAM NATHUMAL Vs. GOVERNMENT OF INDIA
September 12, 1952
MANOHER Vs. DATTAJI
August 20, 1952
MARUTHI Vs. SAHEB RAO
July 31, 1952
MATHAVARAPU ANANTHRAMIAH Vs. VENKAT RATNAM
November 26, 1952
MD. ABDULLAH Vs. SALEHA BI
September 25, 1952
MOHAMED ATHAR Vs. NARSINGH DAS JAJU
September 12, 1952
MOHAMMAD ISMAIL Vs. SAKINA BEGUM
August 11, 1952
MOHAMMED JAMALUDDIN Vs. ZAINAB BEGUM
June 30, 1952
MOHD. AKBAR KHAN Vs. JASWANT RAO
December 2, 1952
MOHD. AZAM GORI Vs. MOHD. SALAHUDDIN GORI
October 13, 1952
MOHOMMED BINSALIM Vs. FAKIRA MOHOMMED
January 31, 1952
MOHOMMED SADRUDDIN KHAN Vs. GULAM MOHIUDDIN
September 30, 1952
MUMTAJUDDIN Vs. FATIMA BEGUM
September 19, 1952
MUZAFFARUDDIN Vs. HAJIRA BEGUM
January 18, 1952
NANKOO NATHIA Vs. NAGNUR PARSHWARAMMA
August 22, 1952
NARSIMGEER Vs. SATYANARAYAN BAGHADE
September 22, 1952
NARSING RAO RAMKRISHNAYYA Vs. VEERAYYA RAJANNA
September 22, 1952
NAWAB MOHD. RAZACK ALI KHAN Vs. HYDERABAD BANK LTD
October 31, 1952
PINGLE KODANDA RAMMA REDDY Vs. J.K. RAM RAO
June 14, 1952
RAMCHANDER K. GULRANI Vs. SUGRA BEGUM
August 11, 1952
RAMCHANDRA REDDY Vs. SHANKARAMMA
October 8, 1952
RASHID CHENOY Vs. RAJA PRATAPGIRJI
July 23, 1952
SHABBIR ALI HUSSAIN Vs. JANABA SARTAJ JAHA BEGUM
July 18, 1952
SHIVAMMA Vs. ABDUR RAHMAN
April 12, 1952
STATE OF HYDERABAD Vs. KANEEZ FATEMA
February 4, 1952
SYED YAKUB ALI Vs. ADDL. COLLECTOR
June 25, 1952
T.S. RAMCHANDRA RAO Vs. GOVERNMENT OF INDIA THROUGH THE MINISTER FOR RAILWAYS
December 10, 1952
THATHA RAO DADA RAO Vs. JUMMARIAL DHANJI
January 11, 1952
VENKAT BABAIAH Vs. VENKAT RATNAYYA
September 16, 1952
VISHNU Vs. JAWAHER MALL
December 10, 1952
VISHNU DAS Vs. KRISHNA KUMAR
September 11, 1952
VISHWANATH Vs. CUSTODIAN EVACUEE PROPERTY
August 12, 1952