Case Index

Title
Date
ABDUL KARIM Vs. SHIV NARAIN
March 24, 1952
AJAIB SINGH Vs. STATE
October 14, 1952
AJAIB SINGH LEHNA SINGH Vs. STATE OF PUNJAB
June 10, 1952
AMAR DASS AND ANR. Vs. GOVT. OF PATIALA AND EAST PUNJAB STATES UNION AND ANR.
December 5, 1952
AMAR NATH Vs. KARNAL ELECTRIC SUPPLY CO LTD
June 6, 1952
AMAR SINGH DEWA SINGH AND ANR. Vs. MANGU MALL BHAGTA MALL AND ORS.
December 5, 1952
AMIN CHAND Vs. STATE OF PUNJAB
September 11, 1952
AMIN CHAND BHOLA NATH Vs. JULLUNDUR ELECTRIC SUPPLY CO LTD
August 27, 1952
ASSOCIATED HOTELS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 1952
ATMA RAM RAM SARAN Vs. CHAMBELI
July 29, 1952
BABU LAL Vs. DOMINION OF INDIA
July 7, 1952
BABU LAL Vs. DOMINION OF INDIA
November 9, 1952
BABU RAM Vs. DOMINION OF INDIA
March 20, 1952
BAGHEL SINGH Vs. MIHAN SINGH
August 19, 1952
BAINI PARSHAD Vs. STATE
October 13, 1952
BAKHSHISH SINGH Vs. THE STATE
February 15, 1952
BAKHSHISH SINGH Vs. INDER SINGH AND ORS.
December 9, 1952
BALKISHAN DASS Vs. PARMESHWARI DASS
July 16, 1952
BALMOKAND KOHLI Vs. STATE OF PUNJAB
June 16, 1952
BALWANT SINGH Vs. BALDEV SINGH AND ANR.
July 16, 1952
BANKA MAL NARANJAN DAS Vs. CENTRAL BANK OF INDIA LTD
July 16, 1952
BARKAT RAI Vs. UNION OF INDIA UOI
November 27, 1952
BASANTA MAL Vs. BEHARI LAL
October 16, 1952
BAWA SINGH PALA RAM Vs. KUNDAN LAL LABHU RAM
July 8, 1952
BAWA SUNDER SINGH Vs. HANS RAJ SIAL
December 11, 1952
BEHARI LAL GOKLANEY Vs. STATE OF PUNJAB
August 11, 1952
BHAG SINGH AND ORS. Vs. SEWA SINGH AND ORS.
February 13, 1952
BHARAM CHAND KISHORE CHAND PURI AND BROTHERS Vs. EXCISE AND TAXATION COMMISSIONER
July 2, 1952
BHIM SINGH Vs. CHANDGI
July 22, 1952
BHOLA Vs. BHAGU AND ANR.
June 13, 1952
BIRJU SINGH DHIDMA SINGH AND ORS. Vs. THE STATE
June 24, 1952
BISHAMBAR NATH Vs. STATE OF PUNJAB
October 31, 1952
BRIJ KISHORE Vs. DR. AMAR NATH AND OTHERS
May 7, 1952
BRIJ MOHAN RAMESHWAR DASS Vs. COMMISSIONER OF INCOME TAX
August 26, 1952
BUTA MAL Vs. FINANCIAL COMMR RELIEF AND REHABILITATION SIMLA AND
July 3, 1952
CHAMAN LAL Vs. ANGURI
August 22, 1952
CHAMAN LAL LOONA AND CO Vs. DOMINION OF INDIA NEW DELHI
July 17, 1952
CHAMEL KAUR Vs. CHARAN SINGH
June 16, 1952
CHATRU Vs. STATE
December 15, 1952
CHIRANJI LAL MULTANI MAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1952
CHIRANJILAL MULTANI Vs. COMMISSIONER OF INCOME TAX DELHI
August 25, 1952
CHUHAR SINGH Vs. HARI SINGH
October 21, 1952
CHUNNI LAL AND ANR. Vs. AMAR SINGH AND ORS.
December 4, 1952
CITY BANK OF LAHORE Vs. DUNI CHAND
June 11, 1952
COMMISSIONER OF INCOME TAX Vs. YODH RAJ BHALLA
November 3, 1952
COMMISSIONER OF INCOME-TAX DELHI Vs. DAMAYANTI SAHNI
August 26, 1952
COMMISSIONER OF INCOME-TAX DELHI Vs. DELHI FLOUR MILLS CO LTD
December 30, 1952
CUSTODIAN EVACUEE PROPERTY PUNJAB Vs. GUJAR SINGH
June 23, 1952
D D JAISHI RAM CO Vs. DOMINION OF INDIA
August 27, 1952
DALEL SINGH Vs. SM DHAN DEVI
July 28, 1952
DELHI CLOTH AND GENERAL MILLS AND CO LTD Vs. HARNAM SINGH
December 6, 1952
DEVI DAYAL Vs. STATE OF PATIALA AND EAST PUNJAB STATE UNION AND ANR.
July 17, 1952
DHARAM CHAND KISHORE CHAND PURI Vs. EXCISE AND TAXATION COMMISSIONER
July 2, 1952
DIGAMBAR JAIN SABHA, SIMLA Vs. MESSRS EXPRESS BLOCK
November 24, 1952
DISCOUNT BANK OF INDIA LTD Vs. A N MISRA
July 4, 1952
DISCOUNT BANK OF INDIA LTD Vs. TRILOKI NATH
March 20, 1952
DOMINION OF INDIA Vs. FIRM BRIJ AND CO
October 10, 1952
DURGA DAS Vs. MUNI LAL
November 28, 1952
DURGA DASS Vs. RODI
December 3, 1952
DWARKA DAS Vs. UNION OF INDIA
September 30, 1952
DWARKA DAS L SHAMBHU NATH Vs. RANGI LAL MUNNA LAL
October 9, 1952
EAST PUNJAB UNIVERSITY SOLAN Vs. TARLOK NATH
July 16, 1952
FATEH CHAND Vs. MOTI RAM
November 12, 1952
FIRM DES RAJ PREM CHAND Vs. FIRM HIRA LAL KALI RAM
July 14, 1952
FIRM MANSA RAM BABU RAM Vs. GANGA SINGH
June 3, 1952
FIRM NATHU RAM AND ORS. Vs. FIRM MAM CHAND RAM SARUP
January 15, 1952
FIRM PARITESHAH SADASHIV Vs. ASST CUSTODIAN OF EVACUEE PROPERTY AMRITSAR
July 7, 1952
FIRM RALLA RAM RAJ KUMAR Vs. UNION OF INDIA
June 3, 1952
FIRM RAM CHAND CHIRANJI LAL Vs. AUTHORITY DISTRICT (DEPUTY COMMISSIONER) AND ORS.
February 11, 1952
FIRM SAHIB DAYAL BAKSHI RAM Vs. ASSISTANT CUSTODIAN OF EVACUEES PROPERTY AMRITSAR
May 13, 1952
GANGA RAM Vs. RADHA KISHAN
May 23, 1952
GHASI RAM Vs. GURBACHAN SINGH
October 9, 1952
GOBIND RAM JAMNA DASS Vs. MST. MEWA W/O PARBHATI
November 19, 1952
GOPI NATH Vs. STATE
December 6, 1952
GOVERNMENT OF PEPSU Vs. PRATAP SINGH
February 29, 1952
GOVERNOR-GENERAL IN COUNCIL Vs. D E RIVETT
September 9, 1952
GREAT AMERICAN INSURANCE CO LTD Vs. BODH RAJ
September 8, 1952
GULAB SINGH Vs. STATE
January 8, 1952
GURBACHAN SINGH Vs. NARAINI
July 21, 1952
GURBACHAN SINGH Vs. JASWANT KAUR
July 21, 1952
GURBACHAN SINGH Vs. DISTRICT ORGANISER CIVIL SUPPLIES AND RATIONING LUDHIANA
July 4, 1952
GURCHARAN SINGH Vs. HAR GOPAL SINGH
October 1, 1952
GURDIAL SINGH Vs. HARBANS SINGH
December 1, 1952
GURDIAL SINGH Vs. HARBANS SINGH LAND ORS.
December 15, 1952
GURDIAL SINGH Vs. THE STATE
April 11, 1952
GURDWARA SAHIB SIRI TEJ BAHADUR GAJA Vs. PIYARA SINGH
July 4, 1952
GURNAM SINGH Vs. MUNICIPAL COMMITTEE
May 30, 1952
HAFIZ ABDUL BASIT Vs. ABDUL ALIM
July 25, 1952
HAKO DITTA Vs. BEG SINGH
August 27, 1952
HANUMAN Vs. RADHA KISHAN
July 7, 1952
HAR DEV SHARMA Vs. BAL MUKUND
August 29, 1952
HARBANS LAL AND ANR. Vs. TULSI RAM
July 17, 1952
HARDAWARI LAL Vs. MOTI RAM
August 18, 1952
HARDAYAL Vs. MST DAKHAN
July 29, 1952
HARDEV SINGH Vs. DR. SHARAN SINGH
January 18, 1952
HARI CHAND Vs. RAMESHWAR DYAL
August 22, 1952
HARI RAM Vs. EAST PUNJAB GOVERNMENT
July 9, 1952
HARNAM SINGH Vs. STATE OF PUNJAB
December 15, 1952
IN RE: PATIALA BANASPATI AND ALLIED PRODUCTS CO. LTD. Vs. STATE
October 13, 1952
INDER SINGH Vs. THE STATE OF PEPSU
November 20, 1952
INDERJIT SINGH Vs. STATE OF DELHI
April 9, 1952
ISHAR DASS MEHTA Vs. THE STATE OF PEPSU AND ANOTHER
June 6, 1952
ISHAR SINGH Vs. THE STATE
March 28, 1952
JAGAT SINGH Vs. NIDHAN SINGH
July 11, 1952
JAGDISH CHANDAR Vs. UNIVERSITY OF PUNJAB
June 17, 1952
JAILA AND ANOTHER Vs. STATE
February 18, 1952
JANESHWAR DASS Vs. RAM DEV
October 21, 1952
JANESHWAR LAL Vs. BISHAMBER NATH
December 24, 1952
JANGIR SINGH Vs. SEWA SINGH
May 30, 1952
JANGIR SINGH Vs. THE STATE
February 4, 1952
JANGIR SINGH Vs. STATE OF PEPSU
April 15, 1952
JEO Vs. UJAGAR SINGH
September 8, 1952
JIWANA MAL Vs. KHUSHI RAM
September 19, 1952
JIWI BHAN SINGH JAT Vs. BUDH SINGH MAYA SINGH
July 23, 1952
JONDA RAM Vs. CH SHADDU
April 30, 1952
JUGAL KISHORE ROOP CHAND Vs. AMBALA COMMERCIAL BANK LTD
July 18, 1952
JWALA BANK LTD Vs. HABIB AHMED
May 6, 1952
KANWAR MOTI SINGH Vs. CHARJO
December 16, 1952
KHUSHAL SINGH Vs. RAMESHWAR DAYAL
April 1, 1952
KISHAN CHAND Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTY
April 24, 1952
KISHAN LAL Vs. THE STATE
April 4, 1952
KISHAN SINGH Vs. BACHNA
July 15, 1952
KISHORI LAL Vs. PANNU RAM
January 4, 1952
KISHORI LAL Vs. BEG RAJ
June 23, 1952
KRISHAN GOPAL DHAWAN Vs. STATE OF PUNJAB
July 7, 1952
KULWANT RAI AND ANR. Vs. SHAMBHU RAM AND ANR.
November 17, 1952
KUMARI BIMLA DEVI Vs. PUNJAB UNIVERSITY
July 18, 1952
KUNDAN LAL Vs. SANT RAM
December 3, 1952
KUNDAN SINGH Vs. STATE
January 2, 1952
KUNJ LAL Vs. BHAGWAN DAS JUGAL KISHORE
December 11, 1952
L BASDEV Vs. KRISHAN KUMAR
September 10, 1952
L RAM SARAN DASS Vs. SUNDAR SINGH
May 8, 1952
LAL SINGH SUKHA SINGH Vs. ROOR SINGH BELA SINGH
December 17, 1952
LALA LACHHMAN DAS NAYAR H U F Vs. STATE
September 15, 1952
LEHNA SINGH Vs. RULIA
July 16, 1952
LORD KRISHNA SUGAR MILLS LTD Vs. INCOME-TAX OFFICER AMBALA
September 15, 1952
MADHO SINGH MAHI SINGH Vs. THE STATE
May 30, 1952
MAGHAR SINGH AND ORS. Vs. PHUMAN SINGH AND ORS.
December 2, 1952
MAHABIR PARSHAD Vs. COMMISSIONER OF INCOME TAX, PUNJAB.
March 17, 1952
MAHABIR PARSHAD Vs. COMMR OF INCOME-TAX
July 17, 1952
MAHADEVA AND ORS. Vs. GANESHA AND ORS.
February 26, 1952
MAJOR T RAMCHANDRA Vs. SARASWATI RAMCHANDA ALIAS SARA
April 12, 1952
MAJOR T RAMCHANDRA Vs. SARASWATI RAMCHANDRA
May 12, 1952
MANBHARI Vs. MAKTUL
August 20, 1952
MANGAT RAM SHIV NATH Vs. MANGE LAL OM PARKASH
July 15, 1952
MASTAN SINGH AND ANR. Vs. THE STATE
August 21, 1952
MEHAN SINGH Vs. STATE
April 4, 1952
MEHAR SINGH AND ANOTHER Vs. KARTAR SINGH AND ANOTHER
January 9, 1952
MEMBERS OF THE COUNCIL OF CHARTERED ACCOUNTANTS OF INDIA Vs. J R CHATRATH
April 14, 1952
MIDA DASS AND ORS. Vs. THE STATE
February 29, 1952
MILKHI RAM Vs. JIWAN SINGH
July 4, 1952
MOHAMMAD ARAB Vs. ABDUL WAHEED
June 9, 1952
MOHAN LAL AND ANR. Vs. SHRI RAM AND ORS.
September 29, 1952
MST. KAULI W/O. PIRTHI Vs. AFLATOON S/O MUNSHI RAM
March 25, 1952
MUKAND LAL Vs. MUNICIPAL COMMITTEE SIMLA
September 17, 1952
MUNICIPAL COMMITTEE AMRITSAR Vs. AMAR DASS
October 30, 1952
MURARI LAL Vs. MADAN LAL
April 22, 1952
NANAK CHAND Vs. TARA DEVI
July 15, 1952
NANAK CHAND Vs. DURGA PERSHAD BRINJA
November 20, 1952
NANAK SINGH AND ORS. Vs. DIRECTOR RURAL REHABILITATION, GOVT. OF PEPSU, PATIALA AND ANR.
November 14, 1952
NANDU MAL Vs. RAMJI LAL
July 3, 1952
NANHA Vs. BAROO AND OTHERS
January 23, 1952
NANKI DEVI Vs. RAM KISHAN DASS
May 6, 1952
NARAIN DAS Vs. CO OPERATIVE SOCIETY
July 30, 1952
NARAIN DASS Vs. STATE OF PUNJAB
July 2, 1952
NARAIN SINGH Vs. KAPUR SINGH
August 14, 1952
NATHU RAM Vs. BALDEV SINGH
June 26, 1952
NAUBAT RAI Vs. UNION OF INDIA
September 15, 1952
NAUHAR CHAND Vs. VED PARKASH
July 4, 1952
NEKI KISHEN SAHAI Vs. RUP CHAND
May 30, 1952
NIHAL KAUR AND ANR. Vs. HARI CHAND AND ANR.
June 13, 1952
NIHAL SINGH Vs. RAM CHANDER
May 2, 1952
NIHAL SINGH Vs. HAZARA SINGH
August 1, 1952
NIRANJAN MAL Vs. ASA RAM AND ORS.
November 14, 1952
NORTHERN INDIA MATCHES LTD Vs. KRISHAN LAL SUNDAR DASS
June 6, 1952
PALA SINGH Vs. ATTAR SINGH
July 31, 1952
PANNA LAL Vs. PUJ HARSH RISHI
May 1, 1952
PARTAP KRISHNA Vs. STERLING GENERAL INSURANCE COMPANY LTD
March 20, 1952
PATIALA BANASPATI AND ALLIED PRODUCTS CO LTD Vs. STAT
October 13, 1952
PERMSHRI DAS BHANNA MAL Vs. AMRITSAR IMPROVEMENT TRUST
December 11, 1952
PRIMAN Vs. HARI SINGH
January 8, 1952
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 3, 1952
PUNJAB DISTILLING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX PUNJAB PEPSU ETC
June 3, 1952
PUNJAB STATE Vs. INDER SINGH
July 14, 1952
PURAN MAL GANGA RAM FIRM Vs. CENTRAL BANK OF INDIA LTD
September 18, 1952
PURAN SINGH Vs. SANTA SINGH
April 17, 1952
R L SONDHI Vs. ACCOUNTANT GENERAL OF PUNJAB AT SIMLA
May 1, 1952
RAJ SPINNING MILLS AMRITSAR Vs. A G KING LTD
July 22, 1952
RAJA HARMAHENDRA SINGH Vs. PUNJAB STATE
August 4, 1952
RAJA RAM Vs. SMALL TOWN COMMITTEE
January 21, 1952
RAJARAM Vs. ARJAN SINGH
May 7, 1952
RALLA SINGH Vs. STATE
May 19, 1952
RAM NATH Vs. BASHIR-UD-DIN
November 11, 1952
RAM SARUP Vs. PEPSU UNION THROUGH ADVOCATE-GENERAL AND ANOTHER
January 25, 1952
RAM SINGH Vs. GAINDA RAM
November 12, 1952
RANJIT SINGH AND OTHERS Vs. BIRINDER KUMAR AND ANOTHER
March 27, 1952
S P JAISWAL Vs. STATE
November 12, 1952
S. ANUP SINGH Vs. THE STATE
June 14, 1952
S. SWARN SINGH, LIQUIDATOR GOSWAMI ELECTRIC CO-OPERATIVE PRESS Vs. TOTA GIR AND ANR.
December 2, 1952
S. TEJA SINGH AND ANOTHER Vs. TEHSILDAR NARWANA
February 13, 1952
SADHU SINGH Vs. FINANCIAL COMMISSIONER RELIEF AND REHABILITATION CUSTODIAN PUNJAB SIMLA
December 10, 1952
SAJJAN SINGH Vs. CUSTODIAN GENERAL MUSLIM EVACUEES PROPERTY AND ORS.
February 12, 1952
SALIG RAM Vs. DOMINION OF INDIA
July 9, 1952
SAMPURAN SINGH Vs. STATE
October 14, 1952
SANGAT SINGH Vs. ATMA RAMA
July 8, 1952
SANT RAM Vs. SITAL DAS
April 30, 1952
SHADI RAM Vs. PRABHU
June 17, 1952
SHAMBHU DAYAL Vs. PATIALA AND EAST PUNJAB STATES UNION
June 14, 1952
SHANTI DEVI Vs. MOHINDER SINGH
August 6, 1952
SHEIKH MOHD DIN SHEIKH MEHTAB DIN Vs. THAKAR SINGH GURMUKH SINGH
July 10, 1952
SMALL TOWN COMMITTEE OF BUDHLADA Vs. FIRM BHURIA MAL-PARMESHWARI DASS
May 7, 1952
SOSHIL KUMAR Vs. SETH MADAN GOPAL
August 29, 1952
STATE Vs. MUNNI LAL
October 7, 1952
STATE Vs. KANGAN SUBA GUJJAR
November 25, 1952
STATE Vs. LEHNA SINGH
December 9, 1952
STATE Vs. AMIR CHAND
July 7, 1952
STATE Vs. MOHINDER SINGH
June 23, 1952
STATE Vs. MADAN MOHAN
July 25, 1952
STATE Vs. INDAR SINGH
January 11, 1952
STATE Vs. SUCHA SINGH AND ANR.
July 1, 1952
STATE Vs. NAND LAL AND ANR.
July 9, 1952
STATE Vs. BASHAMBER DAYAL
June 10, 1952
STATE Vs. NAGINDAR SINGH
April 24, 1952
SUBA SINGH KURE SINGH Vs. NEKI KISHEN SAHAI
August 29, 1952
SULTAN SINGH AND ORS. Vs. RACHHPAL AND ORS.
January 25, 1952
SUNDAR BAI Vs. CHAUDHRANI MUMTAZ JAN
July 21, 1952
SURAJ BHAN Vs. MUNICIPAL COMMITTEE MOGA
September 8, 1952
SWASTIKA SCIENTIFIC ENGINEERING CO OF AMBALA CANTT Vs. UNION OF INDIA
October 28, 1952
T.G. GOSWAMI Vs. THE STATE
March 3, 1952
TEHOO RAM Vs. DALIP SINGH
November 7, 1952
TEJBHAN CHOWDRY Vs. RAJPURA DEVELOPMENT BOARD THROUGH THE ADMINISTRATOR
June 24, 1952
THE STATE Vs. S. GURDIAL SINGH
July 9, 1952
THE STATE Vs. BALDEV KISHAN
July 29, 1952
THE STATE Vs. GURBACHAN SINGH
October 15, 1952
TRADERS BANK LTD Vs. S KALYAN SINGH
September 9, 1952
UJAGAR SINGH GANDA SINGH Vs. STATE
April 16, 1952
UNION OF INDIA Vs. NEW INDIA CONSTRUCTORS DELHI
December 30, 1952
UNION OF INDIA Vs. NEW INDIA CONSTRUCTIONS, DELHI
October 27, 1952
UNION OF INDIA Vs. FIRM KIROO MAL NAWAL KISHORE
June 19, 1952
UNION OF INDIA Vs. JAI RAM
July 10, 1952
UNION OF INDIA Vs. DIN DAYAL
May 26, 1952
V N WANCHOO Vs. COLLECTOR OF DELHI
February 27, 1952
VAISHNU DASS Vs. THAKAR DASS
October 8, 1952
VASDEV Vs. CUSTODIAN GENERAL AND ORS.
February 7, 1952
VISHWA NATH Vs. SITA BAI ANAND
June 6, 1952
WARIAM SINGH Vs. MUNICIPAL COMMITTEE
July 15, 1952
WESTERN HOSIERY AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX DELHI
December 30, 1952