Case Index

Title
Date
ABDUL AZIZ Vs. THE STATE
July 31, 1952
ABDUL BARI Vs. ASRAB ALI
February 26, 1952
ABDUL HAMID KHAN AND ORS. Vs. TRIDIP KUMAR CHANDA AND ANR.
February 14, 1952
ABDUL HUSSAIN AND ORS. Vs. THE DEPUTY COMMR. AND ORS.
March 20, 1952
ABDUL RAHIM, IST PARTY Vs. ABDUL MUKTADIN
January 21, 1952
ACHINTA KUMAR BHATTACHARJEE Vs. THE STATE
July 7, 1952
AKEILA SHEIKH AND ANR. Vs. THE STATE
August 1, 1952
AMBARAM HALOI Vs. THE STATE
March 21, 1952
ANGOM KALA SINGH AND ORS. Vs. MANIPUR STATE
November 24, 1952
ASHA DAS Vs. STATE
July 16, 1952
ASWINI KUMAR Vs. GAYA PRASAD AND ANOTHER
May 7, 1952
ATUL CHANDRA Vs. STATE OF TRIPURA
August 7, 1952
ATUL KRISHNA BANERJEE Vs. BHOWRILAL SERAOGI
March 13, 1952
BADAL SAMSER ALI Vs. STATE
March 6, 1952
BANAMALI ROY Vs. PREMDAYAL CHAUDHURY AND OTHERS
February 21, 1952
BARADA KANTA DAS Vs. SURENDRA CHANDRA DAS AND ANR.
April 10, 1952
BHAGAWAN RAM KAIRI Vs. RADHIKA RANJAN DAS AND ORS.
May 6, 1952
BHOGIRAM NAMASUDRA Vs. SONDHAN DAS AND ORS.
May 1, 1952
BISWANATH AGARWALLA Vs. STATE
February 8, 1952
BRIJLAL GOALA AND ORS. Vs. THE STATE
April 28, 1952
BUNBAI CHETIANI AND ANR. Vs. MAHENDRA NATH SAIKIA
July 17, 1952
CHANNING SANGMA Vs. SINGSAN SANGMA
December 4, 1952
CHUNILAL KANHAIYALALL Vs. THE CHAIRMAN, PALASHBARI TOWN COMMITTEE
December 16, 1952
CHUNILAL PATUA AND ANR. Vs. THE STATE OF ASSAM
January 9, 1952
DEPU KACHARI AND ORS. Vs. PADMA KANTA BARUA
April 10, 1952
DHAN BAHADUR GHORTI Vs. STATE
February 14, 1952
DHANBAHADUR GHORTI Vs. THE STATE OF ASSAM
August 21, 1952
DIGENDRA CHANDRA PAL Vs. RADHA BALLAV PAL
September 4, 1952
ELEHUS MIA Vs. ALI AHMED KAZI
October 10, 1952
FALGUNI SINGH Vs. MD. KERAMAT ALI
May 16, 1952
G.C. BARDOLOI Vs. COLLECTOR OF KAMRUP
April 1, 1952
GADADHAR SAHARIA Vs. AMBIKA KUMAR
May 14, 1952
GEDENG SUT AND ANR. Vs. THE STATE
December 22, 1952
GHANASHYAM DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
December 19, 1952
GHANASYAM DAS Vs. BAJRANGLAL AGARWALLA AND ANOTHER
March 13, 1952
GIRIDHARILAL SURANA Vs. MIRZAMAL AGARWALLA
March 3, 1952
GOLAMJAT SINGH Vs. STATE
May 23, 1952
H.C. KHAN AND ANR. Vs. PURNI AGARWALLANI AND ANR.
February 21, 1952
HABIB ALI Vs. ABDUL RASHID AND ANOTHER
May 5, 1952
HABIRAM DEKA Vs. STATE
June 5, 1952
HAKU MIYA Vs. STATE OF TRIPURA
April 2, 1952
HANUMANBAX AGARWALLA Vs. SUB-DIVISIONAL OFFICER, SIBSAGAR AND ANOTHER
April 1, 1952
HARIDAS DEKA Vs. STATE
May 22, 1952
HARIDAS TAPADAR Vs. SAILENDRA CHANDRA DE (MINOR) AND ANR.
June 5, 1952
HIMANGSHU SEKHAR PURKAYASTHA Vs. THE STATE OF ASSAM REPRESENTED BY THE D.F.O. NOWGONG
August 7, 1952
HIMATSINGKA TIMBER LTD. Vs. KUMUDINI DUTTA
August 21, 1952
HIMATSINGKA TIMBER LTD., A REGISTERED CO. Vs. KUMUDINI DUTTA
February 8, 1952
HURMAT ALI Vs. MATLIB ALI
February 11, 1952
IMAN ALI AND ORS. Vs. THE STATE
May 19, 1952
JAGAT CHANDRA DE Vs. GOPALRAM DAS
May 26, 1952
JALTIRAM CHOUDHURY AND ORS. Vs. KRISHNA KANTA RAJBANSI AND ORS.
May 8, 1952
JATA HADIA Vs. MYLLIEM STATE AND ANR.
June 5, 1952
JATINDRA MOHAN DEB AND ORS. Vs. RAJANI KANTA CHOUDHURY
July 16, 1952
JYOTIRINDRA NARAYANA SINHA CHOUDHURY AND ORS. Vs. THE STATE OF ASSAM
July 2, 1952
KABIRAM Vs. ANANDIRAM
February 5, 1952
KALIKANTA BARMAN AND ORS. Vs. RAINATH BARMON
February 26, 1952
KAMAL CHANDRA Vs. MAHESH CHANDRA
July 15, 1952
KAMINI KUMAR DAS Vs. BHIM KANTA KEOT AND ANR.
May 5, 1952
KAMINI KUMAR PAL Vs. THE STATE OF ASSAM
April 10, 1952
KRISHNA KANTA Vs. STATE
September 4, 1952
LAL MOHAN PAUL Vs. STATE OF TRIPURA
September 8, 1952
LALIT MOHAN PAL AND ORS. Vs. STATE AND ANR.
March 14, 1952
LAMBODAR DOWRAH Vs. PRIYANATH DOWRAH
March 6, 1952
LIANTHLIRA Vs. STATE
April 30, 1952
LOHIT CHANDRA AND ANR. Vs. RONGDEB GOSWAMI AND ANR.
February 1, 1952
MAHAMMAD SHEIKH Vs. RAMESH CHANDRA DE
November 28, 1952
MAHESWAR TALUKDAR Vs. BHUPENDRA KALITA
January 24, 1952
MAHI CHANDRA BORAH Vs. SECRETARY, LOCAL SELF-GOVERNMENT, STATE OF ASSAM AND OTHERS
March 13, 1952
MAHIM CHANDRA DATTA Vs. UNION OF INDIA
December 19, 1952
MAHINDRA MOHAN LAHIRI Vs. STATE OF ASSAM
August 1, 1952
MANIPUR STATE Vs. SALAM CHAOREN SINGH
July 28, 1952
MARJIT KUMAR SINGH Vs. SUDHAMOY BHATTACHARYYA
November 7, 1952
MATHORAM BORO Vs. MT. SUNDARI KACHARINI
May 27, 1952
MD. LUTFULLA SAHEB Vs. GAUHATI BANK LTD. AND ORS.
December 2, 1952
MEGHO SINGH PAMJOU SINGH Vs. AHONG SINGH AND ORS.
October 15, 1952
MOHANLAL JOGANI RICE AND ATTA MILLS Vs. STATE OF ASSAM
August 1, 1952
MOHI CHANDRA Vs. SECY., LOCAL SELF-GOVERNMENT OF ASSAM AND ANR.
July 18, 1952
MT. DUKHUNI BIBI AND ANR. Vs. KHALILOOR RAHMAN
August 14, 1952
MT. KAMAL DEBI AND ORS. Vs. PANNALAL AGARWALLA
April 4, 1952
MUSLIM SHAH Vs. THE STATE
April 30, 1952
NARAYAN SAHA Vs. THE STATE
April 3, 1952
NAYAN RAM DAS AND ANR. Vs. PRASANNA KUMAR DAS
June 17, 1952
NOWAB ALI Vs. STATE
April 1, 1952
NRIPENDRA KUMAR Vs. NAUMONI DAS
January 11, 1952
P.K. SUBBIAH Vs. STATE
June 10, 1952
PABITRA MOHAN MAJUMDAR Vs. NUR MD. KHALIFA AND ORS.
July 11, 1952
PADMANAVA BHATTACHARYYA Vs. BIDHU BHUSAN DAS
October 10, 1952
PHUKAN ALI AND ORS. Vs. MT. SAHJADI AND ORS.
December 17, 1952
PURANMAL AGARWALLA AND ORS. Vs. RAUTMAL PINCHA
July 18, 1952
RAM DAHIN BAHANI PROSAD BANIA AND RAM DAIN BAHALI PROSAD BANIA FIRM Vs. RAGHUNANDAN NUNIA AND ANOTHER
April 30, 1952
RAM NARAYAN NANDALAL Vs. STATE OF ASSAM
August 6, 1952
RAMDHARI SINGH Vs. THE STATE OF ASSAM
April 3, 1952
RAMJIDAS GANPATRAI AND OTHERS Vs. THE STATE OF ASSAM
March 27, 1952
RAMNIWAS SATYANARAYAN AND OTHERS Vs. COMMISSIONER OF TAXES, ASSAM
May 27, 1952
RUP CHAND MORAN AND ANR. Vs. BHAGALU SINGH
July 9, 1952
SAGARMAL SAWARMAL Vs. STATE OF ASSAM
July 29, 1952
SAHADAT ALI Vs. STATE OF ASSAM
November 18, 1952
SAILENDRA KUMAR DATTA Vs. THE SHILLONG CO-OPERATIVE TOWN BANK, LTD.
February 21, 1952
SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. ABDUL GANI AND ORS.
May 28, 1952
SAMAR ROY GHATWAR AND ANR. Vs. DINANATH AND ANR.
August 21, 1952
SANKAR LAL TEWARI Vs. ABDUL RAHMAN
March 24, 1952
SENAIRAM DOONGARMALL Vs. THE STATE OF ASSAM
August 19, 1952
SERAJUDDIN AHMED Vs. STATE
April 20, 1952
SERAJUDDIN AHMED AND ORS. Vs. STATE
April 29, 1952
SINGDON MARAK Vs. NONEL MECHIK
May 29, 1952
SINGRAM MARAK Vs. STATE
May 26, 1952
STANLEY WILFRED D'SILVA Vs. AGNES D'SILVA
May 27, 1952
STAT Vs. JUDHABIR CHETRI
July 28, 1952
STATE Vs. SATISH SANGMA
April 28, 1952
STATE Vs. DALMA MARAK
February 20, 1952
STATE Vs. GEDENG SUT
June 9, 1952
STATE Vs. BABAR ALI
February 26, 1952
STATE OF ASSAM Vs. RAMANI MOHAN CHANDA
May 5, 1952
SURESH CHANDRA BHOWMIK Vs. SURESH CHANDRA KAPALI
September 2, 1952
TEK BAHADUR Vs. DEBI SINGH AND ORS.
May 29, 1952
TILAK SINGH Vs. THE STATE
April 28, 1952
TRIPURA MODERN BANK LTD Vs. SUSHIL CHANDRA DUTTA
August 21, 1952
U MITIAN MATANG AND ORS Vs. KA JESI AND ANR
January 30, 1952
U. KINO KHARBANGAR Vs. U. KYRON
June 4, 1952
UNION OF INDIA Vs. MOHIM CHANDRA DUTTA
April 1, 1952
UNION OF INDIA (UOI) Vs. RAM KAMAL BEZBARUA AND ORS.
November 21, 1952
UNION OF INDIA (UOI), RAILWAY ADMINISTRATION Vs. ASSAM VALLEY SUPPLY SYNDICATE
May 7, 1952
UNION OF INDIA (UOI), REPRESENTING ASSAM (NOW N.E.) RAILWAY Vs. INDU BARUA AND ANR.
August 8, 1952