Case Index

Title
Date
ABDUL QUDDUS Vs. MUHAMMAD JUBBAR
October 14, 1952
ABDUL SATTAR HAZI AHMED Vs. COMMISSIONER OF INCOME TAX
August 19, 1952
ANAM SWAIN Vs. STATE
September 19, 1952
ANEM SHIVA PARVATAMMA Vs. AKASAM BAYANNA
November 14, 1952
Arakhito Rauto Vs. Patito Rauto
August 20, 1952
ARJA VENKATARATNAM Vs. ATMAKURU SURYANARAYANA
October 15, 1952
ARJUNA PADHANA Vs. NAKULA CHOUDHURY
November 12, 1952
BALA KRISHNA KAR Vs. GANESH PRASAD BHAGAT
January 29, 1952
BANAMALI DALBEHERA Vs. CHAIRMAN PROVINCIAL TRANSPORT AUTHORITY
February 14, 1952
BANSHIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
July 23, 1952
BANSHIDHAR SAHU AND ANR. Vs. P.K. BISWAL
October 10, 1952
BANSIDHAR Vs. DISTRICT MAGISTRATE
March 3, 1952
BANTCHANIDHI SAMANTARAYA Vs. SECRETARY BHAKTMADHU VIDYAPITHA
February 22, 1952
BASIRUDDIN Vs. COLLECTOR OF SUNDERGARH
September 9, 1952
BHAJARAM SWAIN Vs. STATE OF ORISSA
February 13, 1952
BHARAT SABAIGRASS LTD Vs. COLLECTOR OF COMMERCIAL TAXES
July 29, 1952
BHASKAR SARAP Vs. DINABANDHU PANDA
October 7, 1952
BHIKARI PRUSTI Vs. MADAN MOHAN JIU THAKUR
October 23, 1952
BISWABHUSAN NAIK Vs. STATE
February 19, 1952
BISWAMBAR SINGH Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
August 19, 1952
Brundaban Chandra Dhir Narendra Vs. State of Orissa in the Revenue Department
September 19, 1952
BULEI BARIKA Vs. LOKANATH MUDULI
August 8, 1952
CHHOTI DEI Vs. GANGADHAR MISRA
October 13, 1952
FULA BEWA Vs. BANAMALI DAS
February 18, 1952
GADADHAR RAMANUJ DAS Vs. COLLECTOR OF AGRICULTURAL
November 18, 1952
Gama Gurunadha Rao Vs. Dasarathi Sahu
December 17, 1952
GOBINDA PRASAD BHAGAT Vs. RAM PRASAD BHAGAT
January 25, 1952
GODAVARIS MISRA Vs. NANDAKISORE DAS
December 5, 1952
GOURHARI RICE MILL Vs. COMMISSIONER OF INCOME TAX
November 6, 1952
GYANENDRA PRASAD BOSE Vs. RAJENDRA PRASAD BOSE AND
August 20, 1952
H NAIK OFFICIAL LIQUIDATOR PURI BANK Vs. PANCHANON DAS
March 27, 1952
HARI PADHAN Vs. MITRABHANU BABU GOUNTIA
October 8, 1952
JAGADINDRA KUMAR Vs. REVENUE COMMR
December 3, 1952
JAGADISH PATEL Vs. PATEL TOBACCO CO
March 25, 1952
K J B DAVID Vs. NILAMONI DEVI
September 2, 1952
KALINGA TUBES LTD Vs. D SURI
October 27, 1952
KALINGA TUBES LTD Vs. D SURI
December 2, 1952
KANI BEWA Vs. KRUSHNA BEHARA
October 10, 1952
KARTIK CHANDRA Vs. JADUMANI BEHERA
March 21, 1952
KASHINATH PATNAIK Vs. P K KAPILA I A S
May 1, 1952
KRISHNA CHANDRA SAHANI Vs. ANEM PEDA SIVA PARAVATAMMA
September 3, 1952
KUDURA PODHAN Vs. GANGADHAR BEHERA
February 8, 1952
LACHMINARAYAN MODI Vs. COMMR OF INCOME TAX
September 9, 1952
LOKANATH MISHRA Vs. VICE CHANCELLOR UTKAL UNIVERSITY
February 22, 1952
MADHABANANDA MOHAPATRA Vs. RABINDRANATH MISRA
November 11, 1952
MAKBUL Vs. DINABANDHU GAJENDRA MOHAPATRA
November 4, 1952
MALA DEVI Vs. PRIYAMONI DEVI
November 6, 1952
MALLIK RAFIQ Vs. MALLIK ABDUL HAKIM
October 14, 1952
MANAGOBINDA PANDA Vs. PARAMAHANSA PARIBRAJAKACHARJA SANKAR SACHIDANANDA SWAMI
November 4, 1952
MANAGOBINDA PANDA Vs. SRIMAT PARAMAHANSA
November 4, 1952
MANJULA MANJARI DEI Vs. M C PRADHAN DIRECTOR OF PUBLIC INSTRUCTION
August 8, 1952
MT GAURI MISRANI Vs. MT NILABATI MISRANI
October 27, 1952
NANDA KISHORE NAIK Vs. SUKTI DIBYA
December 9, 1952
NARASINGO CHAUDHURY Vs. STATE
February 15, 1952
NARSING DAS HIRALAL LTD Vs. BISANDAYAL SATYANARAIN FIRM
October 14, 1952
PAKALA NARAYAN RAO NAIDU Vs. GURUNATH PADHI
September 3, 1952
PATNY AND CO Vs. COMMISSIONER OF INCOME TAX
July 25, 1952
PITABAS DAS Vs. FAKIR CHANDRA DAS AND ORS.
June 20, 1952
PRAMOD KUMAR PATI Vs. DAMODAR SAHU
December 9, 1952
PROSECUTING INSPECTOR Vs. MINAKETAN MAHATO
January 11, 1952
PURNA CHANDRA MAHANTY Vs. SAMANTA RADHAPRASANA DAS
September 8, 1952
RADHU NAIK Vs. DHADI SAHU
October 23, 1952
RAMA CHANDRA MARDARAJ DEO Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
January 17, 1952
S S ROY Vs. STATE
August 6, 1952
SANATAN BADCHAT Vs. STATE
July 17, 1952
SARADHAKAR SUPAKAR Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY AND SECRETARY ORISSA
March 7, 1952
SARAT CHANDRA Vs. PRABASHI
February 6, 1952
SARAT CHANDRA DAS Vs. STATE
March 21, 1952
SHEOBALAK MISRA Vs. SURAJ PRASAD
August 18, 1952
SHEONATH Vs. STATE
October 17, 1952
SHYAM SUNDAR MISRA Vs. STATE
November 14, 1952
SHYAMAGHANA RAY Vs. STATE
February 26, 1952
SIDHESWAR PANDA Vs. STATE
February 28, 1952
SITARAM KAMAL PRASAD Vs. COLLECTOR OF SALES TAX
July 25, 1952
SNEHALATA DEVI Vs. SAMANTA RADHA PRASANNA DAS
September 5, 1952
STATE Vs. SOMNATH MAHPATRA
September 10, 1952
STATE Vs. MINAKETAN PATNAIK
April 22, 1952
STATE Vs. SIBA PRASAD
March 17, 1952
STATE Vs. BISWANATH NAIK
February 19, 1952
STATE Vs. SANKAR CHARAN SAHU
January 24, 1952
STATE Vs. EDITORS AND PUBLISHERS OF EASTERN TIMES AND
January 7, 1952
STATE OF ORISSA Vs. KAMALA DEBI
August 22, 1952
STATE OF ORISSA Vs. MINAKETAN PATNAIK
December 12, 1952
SURENDRA MOHAN PATNAIK Vs. GOPAL CHANDRA PATNAIK
August 22, 1952
TINTUS KHARIA Vs. STATE
April 7, 1952