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Case Index
Title
Date
A E PLATTS Vs. STATE
July 8, 1952
A K M ZAKARIA Vs. CHOUDHURI GOLAM MARTUZA
August 1, 1952
A N CHATTERJEE Vs. SAMPATMULL BOTHRA
March 21, 1952
ABDUL GAFFAR Vs. STATE
May 23, 1952
ABDUL HAMID Vs. STATE OF WEST BENGAL
February 27, 1952
ABINASH CHANDRA Vs. AISWAR DHARAMRAJ THAKUR
July 18, 1952
AHIDHAR GHOSE Vs. JAGABANDHU ROY
May 9, 1952
AJAYANANDA PAUL Vs. INDIAN HOMOEOPATHIC MEDICAL ASSOCIATION
March 26, 1952
AJIT KUMAR ADDY Vs. S M MAITRA COLLECTOR 24 PARGANAS
December 3, 1952
AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
March 26, 1952
AMAL KRISHNA BASU Vs. CHANDI CHARAN BANERJEE
April 25, 1952
AMALENDU ROY CHOUDHURY Vs. KAILASH BEHARI MATHUR AND ORS.
July 2, 1952
AMARENDRA CHANDRA Vs. NARENDRA KUMAR BASU
March 28, 1952
AMARENDRA NATH Vs. BIBHUTI BHUSON
February 28, 1952
AMARENDRA NATH BOSE Vs. PEAMATHA KUMAR CHAKRAVORTTI
December 10, 1952
ANATH BANDHU Vs. CORPORATION OF CALCUTTA
May 29, 1952
ANJALI ROY Vs. STATE OF WEST BENGAL
February 14, 1952
ANJALI ROY Vs. STATE OF WEST BENGAL
June 5, 1952
ANNADA PROSAD Vs. MANOTOSAN ROY
July 10, 1952
ANSUMALI MAJUMDAR Vs. STATE OF WEST BENGAL
April 4, 1952
ANUMATI SADHUKHAN Vs. ASSISTANT REGIONAL CONTROLLER, PROCUREMENT, ALIPUR
November 27, 1952
ARABINDA DEY Vs. STATE
March 12, 1952
ARBITRATION BETWEEN GULZARILAL KANORIA AND CO Vs. BUSI AND STEPHENSON LTD
August 29, 1952
ARTHUR PAUL BENTHALL Vs. STATE
June 27, 1952
ARUNENDU PROKASH BOSE Vs. PULIN BEHIRI ROY CHOWDHURY
August 13, 1952
ASHUTOSH BANERJEE Vs. DEBJYOTI BURMAN
June 6, 1952
ASIT KUMAR GHOSE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
May 8, 1952
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. SOORAJMULL NAGARMULL
February 19, 1952
ASWINI KUMAR DAS BAIRAGI Vs. NARAYAN CHANDRA DAS BAIRAGI
August 5, 1952
ASWINI KUMAR NATH Vs. STATE OF WEST BENGAL
January 9, 1952
ASWINI KUMAR SAMANTA Vs. MANAGER CALCUTTA ELECTRIC SUPPLY CORPN LTD
July 9, 1952
ATUL CHANDRA DUTTA Vs. UNION OF INDIA
May 26, 1952
B C DAS GUPTA Vs. BIJOYRANJAN RAKSHIT
June 27, 1952
BABULAL BANIA Vs. BASUDEB DAS
December 5, 1952
BALAI LAL DAS Vs. MANIK CHANDRA PRAMANIK
February 22, 1952
BAMAPATI BHATTACHARJYA Vs. LAXSHMI BIBI
December 11, 1952
BANARASHI LAL Vs. STATE
January 14, 1952
BASANTA KUMAR MAITY Vs. KENARAM MAITY
December 4, 1952
BELAIT SHEIKH Vs. STATE OF WEST BENGAL
May 9, 1952
BHARAT CHANDRA MAITI Vs. GOUR CHANDRA ADAK
February 29, 1952
BHOLANATH ROY Vs. WEST JAMURIA COAL CO LTD
September 4, 1952
BHUDARMULL BAZAZ Vs. UMA SHANKAR PURUSHOTTAMDAS AND CO
August 26, 1952
BHUPESH CHANDRA DUTTA Vs. M N BOSE
July 30, 1952
BHUTNATH DAS Vs. SATISH CHANDRA GUIN
August 4, 1952
BHUWALKA BROTHERS LTD Vs. DUNICHAND RATERIA
May 16, 1952
BIBHUTI BHUSAN GHOSH Vs. DAMODAR VALLEY CORPORATION
March 7, 1952
BIJOY RANJAN Vs. B C DAS GUPTA PRESIDENT GOVERNING BODY STATE MEDICAL FACULTY OF WEST BENGAL
February 4, 1952
BILASH CHANDRA MITRA Vs. BALMER LAWRIE AND CO LTD
July 28, 1952
BIMAL SINGH KOTHARI Vs. MUIR MILLS CO LTD
March 5, 1952
BIMALA KANTA GHOSH Vs. STATE
March 10, 1952
BIMAN CHANDRA BOSE Vs. H C MUKHERJEE GOVERNOR
June 20, 1952
BIMAN CHANDRA BOSE Vs. H C MOOKERJEE AND ORS
June 29, 1952
BIRDHAJ ROY Vs. STATE
December 4, 1952
BIRENDRA NATH BANERJEE Vs. SHIBARAM ADITYA
August 19, 1952
BISHNO CHARAN Vs. BIRENDRA KRISHNA MAZUMDAR
March 6, 1952
BISHNUPADA MONDAL Vs. DWIJABAR MONDAL
February 26, 1952
BRAJA BEHARI SEN Vs. ARUN COOMAR BOSE
September 5, 1952
BRINDABAN GHOSE Vs. JIBAN CHANDRA
August 19, 1952
CALCUTTA DISCOUNT CO LTD Vs. INCOME TAX OFFICER COMPANIES DISTRICT I
March 26, 1952
CALCUTTA MOTOR CYCLE CO Vs. UNION OF INDIA
March 18, 1952
CHAIRMAN BUDGE BUDGE MUNICIPALITY Vs. MONGRU MIA
September 10, 1952
CHANDRA SINGH Vs. STATE
December 2, 1952
CHARU CHANDRA SINGHA Vs. CHARU CHANDRA PAL
August 1, 1952
CHHATU LAL SHAW Vs. PANCHANAN SHAW
April 24, 1952
CHILLU KAHAR Vs. BURN AND CO LTD
August 21, 1952
CHOTEYLAL SHAMLAL Vs. COOCH BEHAR OIL MILLS LTD
April 23, 1952
COMMERCIAL TAX OFFICER Vs. SHREE GANESH JUTE MILLS LTD
June 9, 1952
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MOLLA MD ABDUL HALIM
May 7, 1952
CORPORATION OF CALCUTTA Vs. SAILENDRA NATH GHOSH
April 7, 1952
CORPORATION OF CALCUTTA Vs. S B TRADING CO LTD
November 28, 1952
CORPORATION OF CALCUTTA Vs. RAJ KUMAR NARSING PRATAP SINGH DEO
August 1, 1952
CORPORATION OF CALCUTTA Vs. CHANDOOLAL BHAI CHAND MODI
September 9, 1952
D K SEN GUPTA Vs. ANANTA LAL DAS
December 16, 1952
DALMIYA AND CO Vs. STATE OF WEST BENGAL
August 7, 1952
DAMJI KARAMCHAND Vs. KUTCH STATE
April 26, 1952
DASS BANK LTD Vs. STATE
March 20, 1952
DAVCO PRODUCTS LTD Vs. RAMESWARLAL SADHANI
May 9, 1952
DEBENDRA BANDHU LAHIRI Vs. STATE OF WEST BENGAL
January 15, 1952
DHAKURIA BANKING CORPORATION LTD Vs. SURABALA DEBI
August 25, 1952
DHANANJOY MALLICK Vs. ANNADA CHARAN MAITY
July 8, 1952
DHARANI DHAR Vs. MRITYUNJOY MUKHERJEE
August 29, 1952
DHIRENDRA NATH Vs. STATE
February 18, 1952
DHIRENDRA NATH GHOSH Vs. PURNA CHANDRA SINGHA
May 6, 1952
DILIP KUMAR CHATTERJEE Vs. HRISHIKESH BANERJI
June 11, 1952
DIPA PAL Vs. UNIVERSITY OF CALCUTTA
February 18, 1952
DIRECTOR OF CONSUMER GOODS Vs. ROY BROTHERS
December 19, 1952
DOMINION OF INDIA NEW DELHI Vs. MANINDRA LAND AND BUILDING CORPORATION LTD
September 11, 1952
DUDHEWALLA AND CO LTD Vs. GOVINDRAM RAMESWARLAL
January 14, 1952
DUDHEWALLA AND CO LTD Vs. GOVINDRAM RAMESWARLAL
May 21, 1952
DULAL CHANDRA CHATTERJEE Vs. GOSTHABEHARI MITRA
May 21, 1952
DULAL CHANDRA MONDAL Vs. STATE
August 20, 1952
DURGADAS ROY Vs. PRASANNA KUMAR SANTRA
December 3, 1952
DURJENDRA KRISHNA Vs. K SHAW
March 6, 1952
DURLAV CHANDRA GHOSE A FIRM Vs. BENARASHI DEVI
March 5, 1952
DWARKA PRASAD BAJAJ Vs. CORPORATION OF CALCUTTA
May 27, 1952
DWIJENDRA NATH SINGH Vs. GOVINDA CHANDRA
August 5, 1952
EAST INDIA FILM STUDIOS Vs. P K MUKHERJEE
May 29, 1952
EDWARD EZRA Vs. STATE
April 29, 1952
ESMAIL PAILAN Vs. SAILENDRA NATH
January 7, 1952
GANENDRA KUMAR Vs. NARAYAN CHANDRA
July 11, 1952
GIRIJA NANDAN Vs. BALARAM CHATTERJEE
January 3, 1952
GIRISH CHANDRA NANDY Vs. STATE
February 19, 1952
GOBARDHAN CHANDRA MANDAL Vs. KANAI LAL MANDAL
July 9, 1952
GOBARDHAN MANDAL Vs. JANAKI NATH MUKHERJEE
June 19, 1952
GOBORDHAN DUTTA Vs. PROMOTHA NATH
September 11, 1952
GOKUL CHAND DE Vs. GOPI NATH DEY
January 16, 1952
GOODS OF KUMAR BROJENDRA NARAYAN SINGH DEO Vs. STATE
June 26, 1952
GOUR GOPAL MUKHERJEE Vs. CHIEF SECRETARY TO THE GOVT OF WEST BENGAL
March 10, 1952
GOUR MOHAN MULLICK Vs. COMMR OF AGRICULTURAL INCOME TAX WEST BENGAL
May 6, 1952
GOURI SANKAR SHOW Vs. ANIL CHANDRA MAJUMDAR
December 19, 1952
GREAT AMERICAN INSURANCE CO LTD Vs. HINDUSTHAN FLASHLIGHT MG CO LTD
May 16, 1952
GUNADHAR DAS Vs. STATE
April 10, 1952
GURBAKSH SINGH SODI Vs. BALLAVDAS AGARWALLA
July 28, 1952
GURUPROSAD MISRA Vs. LAKSHMI PRIYA DEBI
January 21, 1952
HANUTMULL BOID Vs. FATEHCHAND MURLIDHAR
August 25, 1952
HARAN CHANDRA DUTT Vs. STATE OF WEST BENGAL
May 12, 1952
HARI MOHAN DUTT Vs. DOMINION OF INDIA
December 9, 1952
HARI NARAYAN DAS Vs. STATE
February 22, 1952
HEM BALA DASSI Vs. SUNDAR SHAW
August 22, 1952
HEMANTA KUMAR BHATTACHARJEE Vs. N N SEN GUPTA
March 13, 1952
HIND ESTATE LTD Vs. ANSAR AHMED
April 21, 1952
HIND ESTATE LTD Vs. GRANT JAMES LTD
April 25, 1952
HINDUSTHAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. SHYAM SUNDER
February 19, 1952
HUB LAL SHOW Vs. PREM RAJ LALA
March 5, 1952
HURDEODAS AGARWALA Vs. STATE OF W B
March 3, 1952
INDIAN AND GENERAL INVESTMENT TRUST LTD Vs. RAMCHANDRA MARDARAJA DEO RAJA OF KHALIKOTE
January 15, 1952
INDIAN ELECTRIC WORKS LTD Vs. BHABATARAN SINHA
November 25, 1952
INDIAN JUTE AND COTTON ASSOCIATION LTD. Vs. NANDLAL ATAL
August 19, 1952
INSTITUTE OF CHARTERED ACCOUNTANTS Vs. DEBA BRATA BASU
December 15, 1952
ISMAIL G HOSSAIN ARIFF Vs. JAGANNATH HARANARAYAN
December 10, 1952
J K GUPTA ALIAS JOGENDRA KUMAR GUPTA AND ORS Vs. STATE
May 4, 1952
J.K. GUPTA Vs. STATE
April 4, 1952
JAGABANDHU BISWAS Vs. SUBIMAL MUKHEEJEE
December 4, 1952
JATINDRA NATH NANDI Vs. KRISHNADHAN NANDI
August 7, 1952
JHABARMAL PARASRAMPURIA Vs. DHANRAJ NATHANI AND ANOTHER
April 29, 1952
JUGGILAL KAMLAPAT Vs. N V INTERNATIONALE CREDIET EN HANDELS VEREENINGING ROTTERDAM
August 8, 1952
K S JONEJA Vs. P M DAS GUPTA
December 9, 1952
KAMAKHYA PRASAD Vs. UDAY CHAND MAHATAB BAHADUR
April 23, 1952
KAMALA SUNDARI DASSI Vs. NILMONY DAS
July 30, 1952
KAMALA SUNDARI DASSI Vs. SRIDAM CHANDRA
July 30, 1952
KAMALESH CHANDRA MISTRI Vs. STATE
March 19, 1952
KANAI HIZRA Vs. GOLAP HIZRA
March 26, 1952
KANHAIYALAL JHANWAR Vs. PANDIT SHIRALI AND CO
February 29, 1952
KANHYALAL UPADHAYA Vs. SREE NAND DUBEY
January 25, 1952
KARTICK CHANDRA Vs. CORPORATION OF CALCUTTA
February 11, 1952
KENARAM JANA Vs. MANIKLAL DAS MAHAPATRA
April 2, 1952
KESORAM COTTON MILLS LTD Vs. BAL GOVIND
August 25, 1952
KHAGENDRA NATH GANGULI Vs. STATE OF WEST BENGAL
January 15, 1952
KHUDIRAM MANDAL Vs. JITENDRA NATH
February 26, 1952
KO KU LA LTD Vs. STATE
August 22, 1952
KRISHNA CHANDRA Vs. PANCHA GHOSH
July 25, 1952
KRISHNA MOHAN Vs. NRIPENDRA NATH
January 25, 1952
KSHITISH CHANDRA GOSWAMI Vs. SURENDRA NATH MANDAD
March 21, 1952
LACHMINARAYAN KARNANI Vs. BAJRANG LAL AGARWALLA
July 7, 1952
LALCHAND AND SONS Vs. CORPORATION OF CALCUTTA
April 3, 1952
LODNA COLLIERY CO 1920 LTD Vs. BHOLANATH RAI
September 11, 1952
MADAN MOHAN LAL KAPANI Vs. JHALMAN SINGH
December 3, 1952
MAHADEV PROSAD KHEMKA Vs. HANUMAN SEBA TRUST
September 11, 1952
MAHALAKSHMI DEBI Vs. BAMA CHARAN NANDI
August 14, 1952
MAKHAN LALL BOSE Vs. SUSHAMA RANI BASU
February 27, 1952
MAKHANLAL ROY PRAMANICK Vs. PRAMATHANATH BASU
January 28, 1952
MANDAL GHAT ZEMINDARY SYNDICATE LTD Vs. GOUR MOHAN MULLICK
December 10, 1952
MANI BHAI PATEL Vs. STATE
March 5, 1952
MANICK CHAND AGARWALLA Vs. STATE
February 13, 1952
MANICKLAL MONDAL Vs. STATE
March 21, 1952
MANMULL JAIN Vs. N C PUTATUNDA
December 16, 1952
MIRABALA DASI Vs. BINAPANI DASSI
May 22, 1952
MONI BANERJI Vs. COLLECTOR OF LAND CUSTOMS
June 11, 1952
MONJUR MONDAL Vs. AHAMMAD MONDAL
January 25, 1952
MONTOSH KUMAR CHATTERJEE AND ANR. Vs. CENTRAL CALCUTTA BANK LTD. (IN LIQUIDATION) AND ORS.
November 28, 1952
MOTILAL Vs. BHAGATRAM NAGARMULL
January 29, 1952
MULCHAND BULAKHIDAS Vs. ARYA BANDHU LTD
September 10, 1952
MULCHAND KHATAR Vs. STATE
July 3, 1952
MURTAZA REZA CHOUDHURY Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX
May 2, 1952
NABA KUMAR SEAL Vs. STATE OF WEST BENGAL
March 28, 1952
NALIN CHANDRA PAL Vs. BEJOY RANJAN GANGULY
April 21, 1952
NALINI RANJAN GUHA Vs. UNION OF INDIA
June 18, 1952
NAND KISHORE Vs. INTERNATIONAL MERCANTILE CORPORATION INDIA LTD
September 9, 1952
NANDA LAL BANERJI Vs. JOGESH CHANDRA BANEEJI
April 24, 1952
NARAYAN CHANDRA GHOSE Vs. ANANDA BISNI
December 12, 1952
NARESH CHANDRA SANYAL Vs. UNION OF INDIA
April 7, 1952
NARESH CHANDRA SARKAR Vs. KANAI LAL RAY CHAUDHURI
April 2, 1952
NICHOLAS SCHINAS Vs. NEMAZIE
March 12, 1952
NILKANTHA BHATTACHARJEE Vs. JITENDRA NATH DAS
July 23, 1952
NIMAI CHARAN CHATTEEJEE Vs. LAKSHMI NAEAYAN CHATTEEJEE
January 28, 1952
NIRANJAN LALL ARYA Vs. STATE
March 21, 1952
NIRMALA SUNDARI SAHA Vs. NABA KUMAR BANERJEE
December 17, 1952
NISHIKANTA DAS Vs. JNANENDRA NATH MONDAL
December 18, 1952
NISHIKANTA GHOSH Vs. CORPORATION OF CALCUTTA
December 9, 1952
NITYA GOPAL SAMANTA Vs. PRAN KRISHNA DAU
August 21, 1952
NITYANANDA GHOSE Vs. RAJPUR CHHAYA BANI CINEMA LTD
May 30, 1952
NITYANANDA ROY Vs. RASHBEHARI ROY
February 19, 1952
NUR MOHAMMAD Vs. SERAJ
March 21, 1952
OFFICIAL TRUSTEE OF WEST BENGAL Vs. MONMOTHONATH SADHUKHAN
June 5, 1952
P K GHOSH Vs. K DUTT
December 2, 1952
PANCHANAN DAS ADHIKARY Vs. JAGANNATH PRASAD SHAW
July 4, 1952
PANCHKORI GHOSH Vs. STATE OF WEST BENGAL
December 19, 1952
PANKAJ KUMAR GHOSH Vs. COMMR BURDWAN DIVISION
December 9, 1952
PANMAL LODHA Vs. OMRAOMAL LODHA
August 5, 1952
PANNALAL PRAMANICK Vs. NARAYAN CHANDRA DUTT
September 3, 1952
PANNALAL SEN Vs. LAKSHMISONA PYNE
May 12, 1952
PARAMANANDA DAS BABAJI Vs. EANAI DAS BABAJI
March 7, 1952
PEART CHARAN LAHA Vs. FANINDRA NARAYAN RAY
May 14, 1952
PHANIBHUSAN MONDAL Vs. B L GHOSE
December 22, 1952
PRAFULLA NALINI GHOSE Vs. STATE
May 13, 1952
PROBHAT KUMAR CHATTERJEE Vs. LATIKA DEBI
June 27, 1952
PROFULLA CHANDRA Vs. PRABARTAK TRUST
May 30, 1952
PROMODE KUMAR BHATTACHARYA Vs. A JAMAN, JT SECY TO THE GOVT OF WEST BENGAL
March 21, 1952
PROVINCE OF BENGAL Vs. HAIDAR SHAIKH
April 2, 1952
PULIN BEHARI CHAKRABURTY Vs. DIVISIONAL SUPERINTENDENT SEALDAH EAST INDIAN RLY
February 11, 1952
PULIN BEHARI DINDA Vs. BYOMKESH MITRA
July 4, 1952
PULIN KRISHNA PAUL Vs. SISHUPATI CHAKRAVARTY
May 1, 1952
PURAN CHAND BURMAN Vs. MD LATIFF
January 11, 1952
RABINDRA NATH MITRA Vs. TARA KUMAR CHAKRAVARTY
July 22, 1952
RAJ KUMAR SHAW Vs. DOMINION OF INDIA
November 28, 1952
RAKHAL RAJ RAI Vs. HAZI SHAIKH ABDUL AZIZ
December 3, 1952
RAM CHANDRA SHAU Vs. MADHAB NAYEK
December 5, 1952
RAM DAYAL TEWARI Vs. CORPORATION OF CALCUTTA
February 26, 1952
RAM KISSEN CHANDGOTHIA Vs. STATE
April 4, 1952
RAM PADARAT SHAW Vs. COMMISSIONER OF POLICE, CALCUTTA
August 28, 1952
RAM PROSAD RAJGHARIA Vs. BRITISH INSULATED CALLENDERS CABLES LTD
May 21, 1952
RAM RATAN KARMAKAR Vs. AMULYA CHARAN KARMAKAR
April 28, 1952
RAMANI MOHAN Vs. JOGESH CHANDRA DAS
September 11, 1952
RAMCHANDRA SHA Vs. SACHINDRA KUMAR
March 3, 1952
RAMESH CHANDRA Vs. STATE OF WEST BENGAL
August 27, 1952
RAMESH CHANDRA NATH Vs. SANTI CHEMICAL WORKS
June 20, 1952
RAMONI MOHAN GHOSHAL Vs. JOGESH CHANDRA DAS
September 1, 1952
RAMRICHPAL JHUNJHUNWALLA Vs. JAGADISH PROSAD LALOO PROSAD
July 25, 1952
RECOLS INDIA LTD Vs. STATE
December 23, 1952
ROSETTA EVELYN ATTAULLAH Vs. JUSTIN ATTAULLAH
September 10, 1952
RUPCHAND DAWN Vs. KAMAL KUMARI DEVI
March 19, 1952
S FERNANDEZ Vs. STATE
August 28, 1952
SACHINDRA NATH Vs. LILABATI DAS
May 9, 1952
SAHIB JADA KAIRAJA SYED KAZIM ALI MIRZA Vs. DEBENDRA NARAYAN SINHA RAO
August 14, 1952
SAILA BALA DEVI Vs. GOURI BALA DEVI
January 18, 1952
SAILABALA DASSI Vs. BRAJA NATH RAY
September 9, 1952
SANKAR MAWLI DUTT Vs. STATE
April 10, 1952
SASADHAR SARKAR Vs. STATE
April 3, 1952
SASANKA SEKHAR HAZRA Vs. CHARU CHANDRA DUTTA
April 8, 1952
SATISH CHANDRA BHATTACHARJEE Vs. R N BOSE
July 4, 1952
SATISH CHANDRA DE Vs. STATE OF WEST BENGAL
December 22, 1952
SATYA CHARAN SARKAR Vs. MOHANTA RUDRANANDA GIRI
July 15, 1952
SATYA PRASAD MITRA Vs. PANCHUGOPAL DAS
September 5, 1952
SATYAPRASAD GHOSAL Vs. SUBODH CHANDRA
July 1, 1952
SEW SANKAR LAL Vs. BEJOY KRISHNA
July 4, 1952
SHEW PUJAN RAI INDRASAN RAI LTD Vs. COLLECTOR OF CUSTOMS
August 5, 1952
SHEW SAKTI OIL MILLS LTD Vs. CORPORATION OF CALCUTTA
July 11, 1952
SHYAMAPADA PAL Vs. STATE
February 12, 1952
SM. CHITRA DEVI Vs. BADRI BISAL BHAKAT
February 11, 1952
SM. GITA MITRA Vs. S.P. GHOSE
September 5, 1952
SM. NAGENDRA BALA DEBI Vs. PROVASH CHANDRA
January 29, 1952
SM. NIHAR KUMARI DEBI Vs. COMMISSIONER OF POLICE
September 10, 1952
SM. PREMLATIKA SIRCAR Vs. PROVASH CH. SIRCAR
August 14, 1952
SM. RADHARANI DAS Vs. SISIR KUMAR
September 10, 1952
SM. TARULATA DEVI Vs. BIBHUTI BHUSHAN ROY
August 29, 1952
SMT. SWARNALATA BISWAS Vs. STATE OF W.B. AND ANOTHER,
January 8, 1952
SOSHI KUMAR BANERJEE Vs. A.W. HILL
May 9, 1952
SREE AGRASEN STORES Vs. RAMRICHPAL JHUNJHUNWALA
May 23, 1952
SREE SREE RADHA BALLAV JIU THAKUR Vs. SHEBAITS OF SRI SRI ISWAR LAKSHMI JANARDAN THAKUR
November 27, 1952
SREEDAM CHANDRA BHUR Vs. TENCORI MUKHERJEE
June 25, 1952
SRINIWAS JIWANRAM Vs. STATE OF WEST BENGAL
May 17, 1952
STATE Vs. ANIL RANJAN DUTTA
January 25, 1952
STATE Vs. MEGHNAD BAG
August 5, 1952
STATE Vs. SUNIL CHANDRA ROY AND ANR.
June 18, 1952
SUBAL CHANDRA KUNDU Vs. STATE OF WEST BENGAL
December 9, 1952
SUBALA DEVI Vs. CORPORATION OF CALCUTTA
July 11, 1952
SUBODH BALA BISWAS Vs. STATE OF WEST BENGAL
December 17, 1952
SUBODH GOPAL BOSE Vs. BROJENDRA KISHORE ROY
September 11, 1952
SUDHINDRA NATH Vs. STATE
March 26, 1952
SUDHIR KUMAR Vs. STATE
November 27, 1952
SUKDEO SINGH Vs. CORPORATION OF CALCUTTA
June 26, 1952
SUKUMAR BANERJEE Vs. HIRALAL CHATTERJEE
July 16, 1952
SUKUMAR MITRA Vs. TARASANKAR GHOSH
March 24, 1952
SUNIL BARAN ROY CHOUDHURY Vs. PURNA CHANDRA CHANDRA
June 4, 1952
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RAB NAWAZ KHAN
July 8, 1952
SURENDRA NATH Vs. DANDISWAMI JAGANNATH ASRAM
September 4, 1952
SURENDRA NATH DUTTA Vs. MOHINI MOHAN CHAKRAVARTY
July 18, 1952
SURENDRA NATH SARKAR Vs. MAHABIR ROY
May 29, 1952
SURJA KUMAR SARDAR Vs. MANMATHA NATH NASKAR
July 11, 1952
T G JOG Vs. MUIR MILLS LTD
August 28, 1952
T S R SARMA Vs. NAGENDRA BALA DEBI
September 10, 1952
TAPAN KUMAR ROY AND ORS. Vs. STATE ON THE COMPLAINT OF NANDA RANI DASI
July 16, 1952
TARA PADA RAY Vs. SHYAMA PADA RAY
January 14, 1952
TARAPADA GHOSE Vs. SAILENDRA NATH
November 25, 1952
TARU BALA ROY Vs. STATE
July 16, 1952
TRAILAKHYA NATH MAITY Vs. BIMALA SUNDARI DASI
July 18, 1952
TULSIDAS JEWRAJ Vs. STATE OF WEST BENGAL
July 25, 1952
TULSIRAM SHAW Vs. R C PAL LTD
January 29, 1952
TUSHAR KANTI GHOSE Vs. BINA BHOWMICK
November 28, 1952
U. SRINIVAS MALLIAH Vs. KRISHNA KUMAR CHATTERJEE
July 15, 1952
UDAYCHAND MAHATAB Vs. GOPINATH REJA
November 26, 1952
UMAPATI CHOUDHURI Vs. SUBODH CHANDRA CHOUDHURI
May 16, 1952
UNION OF INDIA Vs. BRAJEN SAHA
August 1, 1952
UNION OF INDIA Vs. BRAJEN SAHA
August 16, 1952
UNION OF INDIA Vs. CORPORATION OF CALCUTTA
September 9, 1952
UNION OF INDIA (UOI) Vs. ABDUL HAMID
August 26, 1952
UNITED COMMERCIAL BANK LTD Vs. KARTAR SINGH CAMPBELLPURI
May 1, 1952
UNITED COMMERCIAL PRESS LTD Vs. SATYANARAIN CHAMARIA
January 9, 1952
UNIVERSITY OF CALCUTTA Vs. DIPA PAL
May 5, 1952
YUNUS SHAIKH Vs. STATE
March 6, 1952