Case Index

Title
Date
A Vs. B
March 5, 1952
A MOOSA AND SONS Vs. COMMISSIONER OF INCOME TAX
October 8, 1952
A S RUBEN Vs. NARAYAN MORESHWAR
August 6, 1952
ABBASALI HASANALI PEERJADE Vs. SHAIKH MUNIR SHAIKH DAGU
October 10, 1952
ABDULLABHAI ABDUL KADAR Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 25, 1952
ALI GULSHAN Vs. STATE OF BOMBAY
December 16, 1952
ALLA MALUA KURMI Vs. CIVIL JUDGE CLASS I
December 31, 1952
AMBADAS BAJIRAO Vs. ANNAPURNA BAI
November 28, 1952
AMBIKA SILK MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 26, 1952
ANANT SADASHIV Vs. RATNAGIRI JILHA DISTRICT LOCAL BOARD
June 18, 1952
ANSARI A A Vs. COMMISSIONER OF INCOME TAX
October 14, 1952
BACHA F GUZDAR MRS Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
BAI PANI VANKAR Vs. MADHABHAI GALABHAI PATEL
December 2, 1952
BAI SHIRINBAI RAHIM VALIMAHOMED Vs. NARAYANDAS KARAMCHAND
November 28, 1952
BALMUKUND AND CO Vs. MANGALDAS TRIBHOVANDAS
July 16, 1952
BANSILAL LALCHAND Vs. SHIVLAL LUMBARLAL
October 7, 1952
BANSILAL RAMGOPAL BHATTAD Vs. HARISCHANDRA TATYA BHAMBHURE
November 5, 1952
BAPU PIRAJI Vs. BHIKU NAGU
July 8, 1952
BATUK K VYAS Vs. SURAT BOROUGH MUNICIPALITY
June 17, 1952
BAYAJABAI GANPAT Vs. KEVAL RAMBHAU
July 30, 1952
BENNET COLEMAN AND CO LTD Vs. FERNANDEZ
June 26, 1952
BHAGWANT RAMBHAU KHESE Vs. RAMCHANDRA KESHO PATHAK
March 13, 1952
BHAGWAT RAI Vs. UNION OF INDIA UOI
April 17, 1952
BHANJEE MUNJEE Vs. STATE OF BOMBAY
February 21, 1952
BHUJANGRAO DAULATRAO GHORPADE Vs. MALOJIRAO DAULATRAO GHORPADE
March 1, 1952
BLANCHE FONSECA Vs. JUPITER AIRWAYS LTD
September 25, 1952
BOMBAY STEAM NAVIGATION CO LTD Vs. UNION OF INDIA
March 10, 1952
BURJOR PESTONJI SETHNA Vs. NARIMAN MINOO TODIWALLA
December 16, 1952
CANARA BANK LTD Vs. WARDEN INSURANCE CO LTD
January 14, 1952
CHANDULAL SARUPCHAND Vs. BHAU BUWAJIRAO
January 16, 1952
CHATURBHUJ HOTCHAND ASARPOTA Vs. STATE OF BOMBAY
June 16, 1952
CHHOGUMAL KODUMAL Vs. COLLECTOR OF CUSTOMS
September 4, 1952
CHIRANGI Vs. STATE OF MAHARASHTRA
February 19, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. INDIA UNITED MILLS LIMITED
April 1, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. KARAMCHAND PREMCHAND LIMITED
March 28, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. MOHOLAL MAGANLAL
October 9, 1952
COMMISSIONER OF INCOME TAX Vs. DWARKADAS VASSANJI
October 8, 1952
COMMISSIONER OF INCOME TAX Vs. N J NAIDU
April 24, 1952
COMMISSIONER OF INCOME TAX Vs. C P SYNDICATE NAGPUR
April 23, 1952
DAHYABHAI GIRDHARDAS Vs. BOBAJI DAHYAJI KOTWAL
April 18, 1952
DATTATRAYA MOTIRAM MORE Vs. STATE OF BOMBAY
November 18, 1952
DAYARAM KASHIRAM Vs. BANSILAL RAGHUNATH
April 16, 1952
DEWANCHAND AND SONS Vs. DORA AMY FEW
July 1, 1952
DHARWAR BANK LTD Vs. VASUDEORAO MADHAVRAO DESHPANDE
August 1, 1952
DHONDI TUKARAM Vs. DADOO PIRAJI
December 8, 1952
DUNDAPPA VIRUPAXAPPA KALLOLGI Vs. ANNAJI VARDAJI
January 17, 1952
EBRAHIM ABOOBAKER Vs. U M MIRCHANDANI
July 8, 1952
EXCHANGE BANK OF INDIA AND AFRICA LTD. Vs. VENKATESH B. KULKARNI AND OTHERS
December 11, 1952
FIRM OF NARAYANDAS KEDARNATH Vs. COMMISSIONER OF INCOME-TAX CENTRAL
March 28, 1952
G M OKA Vs. STATE OF MAHARASHTRA
March 18, 1952
GANGADHAR BALKRISHNA Vs. DATTATRAYA BALIRAM
November 4, 1952
GOPAL RAGHUNATH Vs. GOVIND PANDURANG
July 31, 1952
GOPALPRASAD GAYAPRASAD TIWARI Vs. BOARD OF REVENUE
July 31, 1952
GOVERNOR GENERAL OF INDIA IN COUNCIL Vs. JUBILEE MILLS LTD
February 5, 1952
GOVIND WAMAN Vs. MURLIDHAR SHRINIVAS
November 27, 1952
GOVINDRAM RAMNATH AND CO Vs. COMMISSIONER OF INCOME TAX
October 10, 1952
GULAM KADAR INAMDAR Vs. STATE OF MAHARASHTRA
June 27, 1952
HAGROO IKARU Vs. STATE OF MAHARASHTRA
October 6, 1952
HAJI MAHOMED HAJI ALLI MAHOMED Vs. STATE OF MAHARASHTRA
January 9, 1952
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME TAX
March 31, 1952
HASANSAHEB NABISAHEB Vs. VIRUPAXAPPA MAHANTAPPA
July 30, 1952
HIRALAL MORARKA Vs. SITARAM MANEKCHAND
March 4, 1952
HIRALAL SUTWALA Vs. STATE OF MAHARASHTRA
September 15, 1952
HIRAMAN RATAN Vs. PURSHOTTAM DEORAO
December 10, 1952
HIRJIBHOY RUSTOMJI PATEL Vs. STATE OF BOMBAY
October 15, 1952
HUBLI PANJARAPOLE Vs. SARASWATEVVA BAYAPPA KALA GHATKI
August 29, 1952
HUSSAIN SAB Vs. SITARAM VIGHNESHWAR
July 10, 1952
INDIAN SHIPPING INDUSTRY LTD Vs. DOMINION OF INDIA
December 4, 1952
IRAPPA BOMMANEPPA Vs. SHANKREPPA BOMMANEPPA
November 7, 1952
J K TRUST Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
October 6, 1952
J K TRUST BOMBAY Vs. COMMR OF INCOME-TAX AND EXCESS PROFITS TAX BOMBAY CITY
October 6, 1952
JAGANNATH NARAYAN Vs. VASANT RAMKRISHNA
November 17, 1952
JAGWANT KAUR KESARSING DANG Vs. STATE OF BOMBAY
February 18, 1952
JAI HIND IRON MART Vs. TULSIRAM BHAGWANDAS
July 22, 1952
JALGAON BOROUGH MUNICIPALITY Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD
July 21, 1952
JALURAM BHIKULAL FIRM OF ITWARA Vs. COMMISSIONER OF INCOME TAX
April 22, 1952
JAMNADAS PRABHUDAS Vs. COMMISSIONER OF INCOME TAX
March 31, 1952
JAYAWANT RAMRAO NANA Vs. STATE OF BOMBAY
January 23, 1952
JETHABHAI RAMBHAI Vs. RAO LAXMANRAO BHAILAL
January 8, 1952
JIBHAOO HARISINGH RAJPUT Vs. AJAB SINGH FAKIRA RAJPUT
February 22, 1952
KAIKHUSHRU KHURSETJI Vs. STATE OF MAHARASHTRA
July 18, 1952
KALAVANTIBAI TEKCHAND BHAVANI Vs. STATE OF MAHARASHTRA
November 27, 1952
KALU Vs. STATE OF MAHARASHTRA
December 16, 1952
KANJI KARSONDAS Vs. NATHUBHAI KHIMJI
November 3, 1952
KARFULE LTD Vs. ARICAL DANIEL VARGHESE
January 15, 1952
KARIM ISMAIL Vs. ABDUL RAHIMAN
July 14, 1952
KASHINATH BHASKAR DATAR Vs. BHASKAR VISHWESHWAR KARVE
February 22, 1952
KESHAV GANASHYAM Vs. WAMAN RANGAJI
November 12, 1952
KRISHNAJI BABACHARYA MAHULI Vs. STATE OF MAHARASHTRA
July 18, 1952
KRISHNARAO RAOJIRAO Vs. STATE OF MAHARASHTRA
April 23, 1952
L S RAJU Vs. STATE OF MYSORE
November 6, 1952
LALBHAI DALPAT BHAI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND
March 27, 1952
LAXMIBAI WAMANRAO Vs. WAMANRAO GOVINDRAO
September 26, 1952
LINGANGOUDA MARIGOUDA Vs. LINGANGOUDA FAKIRGOUDA
July 8, 1952
M V VARERKAR Vs. ALL INDIA GROUND-NUT SYNDICATE LTD
September 16, 1952
MADHAV RAOJI Vs. STATE OF MAHARASHTRA
February 8, 1952
MADHAVPRASAD KALKAPRASAD Vs. INDIRABAI CHANDAVARKAR
August 27, 1952
MAGANLAL JIVABHAI PATEL Vs. GOVERNMENT OF BOMBAY
April 1, 1952
MAHALU SHIDAPPA Vs. SHANKAR DADU
October 8, 1952
MAHAMAD SAHEB NABISAHEB ISMAIL MAGDUM Vs. KAMAL
October 14, 1952
MAHOMED USMAN RAHIMTOOLA Vs. LABOUR APPELLATE TRIBUNAL BOMBAY
March 3, 1952
MALLIKARJUN BHAVANEPPA Vs. SATYANARAYAN LAXMINARAYAN
August 26, 1952
MANIBHAI S PATEL Vs. COMMISSIONER OF INCOME TAX
October 6, 1952
MARUTI DASHARATH Vs. ASLYABAPU KRISHNA
June 16, 1952
MOHANLAL HIRALAL Vs. COMMISSIONER OF INCOME TAX
April 24, 1952
MOTE SHAH AND CO Vs. COMMISSIONER OF INCOME TAX
March 27, 1952
MUKABASAPPA BHIMAPPA Vs. HANMANTAPPA
July 25, 1952
MUKUNDLAL BANSILAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFIT TAX BOMBAY
March 28, 1952
NABI BAVADIN NADAF Vs. MURIGEPPA DHULAPPA BULLI
July 10, 1952
NAGESH PUNDALIK Vs. MANJAYYA KRISHNA
July 30, 1952
NAGU TUKARAM GHATULE Vs. GOPAL GANESH GADGIL
November 13, 1952
NARAYAN MARUTI Vs. DISTRICT JUDGE KOLABA
November 10, 1952
NARAYANDAS KEDARNATH Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
NARBADABAI Vs. NATVERLAL CHUNILAL BHALAKIA
December 12, 1952
NARENDRA KUMAR SEN Vs. ALL INDIA INDUSTRIAL DISPUTES LABOUR APPELLATE TRIBUNAL
September 24, 1952
NARSAYYA LACHMAYYA Vs. STATE OF MAHARASHTRA
August 27, 1952
NIRANJANLAL RAMBALLABH Vs. COMMISSIONER OF INCOME TAX
April 18, 1952
PALLONJI N METHA Vs. STATE OF MAHARASHTRA
February 1, 1952
PANDURANG GANPATRAO RAUT Vs. ADMINISTRATOR GENERAL OF BOMBAY
August 7, 1952
PARSRAM PARUMAL DABRAI Vs. AIR-INDIA LIMITED
August 26, 1952
PRABHAKAR BHASKAR Vs. USHA PRABHAKAR
July 18, 1952
PRAHLAD DALSUKHRAI Vs. MAGANLAL MULJIBHAI TEWAR
January 24, 1952
PRANJIVANDAS SUNDERJI Vs. STATE OF BOMBAY
June 20, 1952
RAGHUBIR NARAYAN LOTLIKAR Vs. G A FERNANDES
February 28, 1952
RAGHUNATH GAMBHIRSHET Vs. GANPAT MOTIRAM
November 10, 1952
RAJA BHADUR MUKUNDLAL BANSILAL Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
RAMLAXMI RANCHHODLAL Vs. BANK OF BARODA LTD
February 1, 1952
RAMNATH SHANKARLAL CHANDAK Vs. STATE OF BOMBAY
October 6, 1952
RAMPRATAP JAIDAYAL Vs. DOMINION OF INDIA
June 25, 1952
RANCHHODDAS KALIDAS Vs. GOSWAMI SHREE MAHALAXMI VAHUJI
March 17, 1952
RANCHHODDAS KHIMJI and CO Vs. KARAMSEY JETHALAL and CO
December 11, 1952
RANCHHODLAL MANEKAL Vs. MANEKLAL PRANJIVANDAS
December 8, 1952
RANCHHODLAL MANEKLAL VYAS Vs. MANEKLAL PRANJIVANDAS SHAH
August 14, 1952
RATILAL PANACHAND GANDHI Vs. STATE OF BOMBAY
September 12, 1952
RUPJI JERAJ Vs. TRUSTEES OF THE PORT OF BOMBAY
August 7, 1952
RUSTOM DINSHAW Vs. STATE OF BOMBAY
September 3, 1952
SAKHARAM Vs. PANDURANG RAGHUNATH
September 18, 1952
SAMBHAJI BALOJI SOLANKAR Vs. MAMLATDAR OF BARAMATI
August 4, 1952
SANWALDAS GOBINDRAM Vs. STATE OF BOMBAY
November 17, 1952
SARUPSINGH MANGAT SINGH Vs. NILKANT BHASKAR SURATKAR
March 18, 1952
SATIBAI Vs. VISHNIBAI KIMATRAI
September 25, 1952
SETH LALBHAI DALPATBHAI Vs. COMMISSIONER OF INCOME TAX
March 27, 1952
SHAMRAO V PARULEKAR Vs. STATE OF BOMBAY
May 26, 1952
SHANKAR NAGU Vs. MAHIBUB BANDU
July 9, 1952
SHIVAPPA LAXMAN Vs. YELLAWA SHIVAPPA SHIVAGANNAVAR
November 27, 1952
SHIVPRASAD DEVIPRASAD Vs. JANKIBAI JUGALKISHORE
July 8, 1952
SHRINIVAS R ACHARYA Vs. PURSHOTTAM CHATURBHUJ
December 12, 1952
SHYAM CO OPERATIVE HOUSING SOCIETY LTD Vs. RAMIBAI BHAGWANSING ADVANI
March 3, 1952
SITARAM HIRACHAND BIRLA Vs. YOGRAJSING SHANKARSING PARIHAR
December 19, 1952
STATE GOVERNMENT Vs. ITHI
December 23, 1952
STATE GOVERNMENT Vs. MAGANBHAI
April 25, 1952
STATE GOVERNMENT Vs. AMRITLAL AMANLAL
October 29, 1952
STATE GOVERNMENT MADHYA PRADESH Vs. PIRMOHAMMAD NAZAFIKHAN
September 25, 1952
STATE GOVT Vs. RAMMILAL
September 23, 1952
STATE OF BOMBAY Vs. PURUSHOTTAM JOG NAIK
May 26, 1952
STATE OF BOMBAY Vs. VIRKUMAR GULABCHAND SHAH
May 27, 1952
STATE OF MAHARASHTRA Vs. MANILAL JETHALAL
December 18, 1952
STATE OF MAHARASHTRA Vs. FAIZULLABHAI ABDULHUSSAIN
October 16, 1952
STATE OF MAHARASHTRA Vs. GULAM MAHOMED
July 8, 1952
STATE OF MAHARASHTRA Vs. BHAWANI PRASAD
April 25, 1952
STATE OF MAHARASHTRA Vs. ANWARBI
April 25, 1952
STATE OF MAHARASHTRA Vs. RAMBAI
May 30, 1952
STATE OF MAHARASHTRA Vs. LALDAS
April 14, 1952
STATE OF MAHARASHTRA Vs. JAYANTILAL GOVINDDAS
March 11, 1952
STATE OF MAHARASHTRA Vs. LAXMIDAS RANCHHODDAS
February 20, 1952
SYEDNA TAHER SAIFUDDIN Vs. TYEBBHAI MOOSAJI KOICHA
August 20, 1952
TARACHAND KEVALRAM Vs. SIKRI BROTHERS
September 18, 1952
TATTYA MOHYAJI DHOMSE Vs. RABHA DADAJI DHOMSE
July 3, 1952
TEJMAL BHOJRAJ Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
TRIMBAK SOPANA Vs. GANGARAM MHATARBA
July 17, 1952
UMARBHAI CHANDBHAI Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
UNION OF INDIA Vs. CHINUBHAI JESHINGBHAI
April 2, 1952
UNITED MOTORS INDIA LTD Vs. STATE OF BOMBAY
December 11, 1952
V B GODSE MANAGER PRABHA MILLS LTD Vs. R H NAICK INSPECTOR UNDER THE PAYMENT OF WAGES
March 11, 1952
VADILAL CHHAGANLAL SONI Vs. GOKALDAS MANSUKH
November 6, 1952
VALCHAND GULABCHAND SHAH Vs. MANEKBAI HIRACHAND SHAH
February 8, 1952
VITHAL MARUTI Vs. STATE OF MAHARASHTRA
February 27, 1952
VITHOBA NILO Vs. BHAGIRATHI BABU
November 28, 1952
W G AMBEKAR Vs. STATE OF MAHARASHTRA
April 4, 1952
WALCHANDNAGAR INDUSTRIES LTD Vs. RATANCHAND KHIMCHAND MOTISHAW
September 22, 1952
WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF BOMBAY
August 4, 1952
WAMAN PADMANABH DANDE Vs. COMMISSIONER OF INCOME TAX
April 24, 1952