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Title
Date
A ANANTALAKSHMI AMMAL Vs. INDIAN TRADES AND INVESTMENTS LIMITED
April 4, 1952
A G NALLAPERUMAL NATTARAYAR Vs. SINGARAVELU SEENNANDAR AND KOLANDAYYA SENNANDAR AND
August 11, 1952
A INNASIA PILLAI Vs. PERUMAL CHETTIAR COMPLAINANT
July 30, 1952
A N RANGASWAMI Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS
September 29, 1952
A N SUBRAMANIAN LATE A MINOR Vs. A S KALYANARAMA IYER
July 30, 1952
A VR V VELLAYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
April 4, 1952
A. DANAPAL CHETTI Vs. K. RAJAGOPAL CHETTI
December 17, 1952
ACHAMMAGARI VENKATA REDDY Vs. STATE
July 23, 1952
ADDANKI RAMALINGAMMA Vs. BHIMAVARAPU VENKATASUBBAYYA
December 17, 1952
ADUSUMILLI VENKATA GOPALA RAO Vs. YERRENI KANTAMMA
February 8, 1952
AHAMED SAHIB O M Vs. COMMISSIONER OF INCOME TAX
March 13, 1952
AKHANDALA KURUP Vs. DAMODARA KURUP
March 14, 1952
ALEXANDER D M Vs. COMMISSIONER OF INCOME TAX
April 15, 1952
AMBUJAM AMMAL Vs. STATE OF TAMIL NADU
October 3, 1952
AMMENUMMA Vs. CHELAMPIRIYARATH BEEVIAMMA
January 18, 1952
ANAITHALAYAN Vs. MARUDAMUTHU
November 7, 1952
ANDIAPPA PILLAI Vs. STATE OF MADRAS, THROUGH THE SECRETARY, REVENUE DEPARTMENT TO THE STATE OF MADRAS
March 17, 1952
ANGANNA THEVAN Vs. AYYASAMI THEVAN AND ANR.
November 3, 1952
ANNAMALAI MUDALIAR Vs. STATE
September 3, 1952
ANNAMALAI REDDI Vs. ABDUL SATHAR SAHIB
September 9, 1952
APARANJI CHETTI Vs. ARUNACHALAM CHETTIAR
July 29, 1952
APPANNA Vs. JAMI VENKATAPPADU
November 17, 1952
ARANKANDATH SANKARAN NAIR AND ANR. Vs. A. DORAISWAMY CHETTIAR AND ORS.
October 7, 1952
ARAVAMUDHA CHETTIAR Vs. M ABDUL KHADER ROWTHER
July 18, 1952
ARUNA DEVI JAJODIA Vs. COLLECTOR OF MADRAS
February 4, 1952
ARUNACHALA MOOPPANAR Vs. ARUMUGHA MOOPPANAR AND ORS.
March 6, 1952
ASHER TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 14, 1952
ASSOCIATE INDUSTRIAL ENGINEERS Vs. P A JABBAR SAHIB
March 21, 1952
AVARAN KUTTI (MINOR) BY NEXT FRIEND, KALATHINGAL ITHALUKKI Vs. CHERIYAKKAN AND ORS.
December 11, 1952
B A WOODMAN Vs. REGINA RAJAN
January 23, 1952
B.N. VISWANATHAN Vs. THE ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES, MADRAS
September 3, 1952
B.N. VISWANATHAN AND ANR. Vs. TIFFINS BARYT ASBESTOS AND PAINTS LTD. BY THEIR AGENTS AND SECRETARIES, THE INDIAN TRADES AND INVESTMENTS LTD. AND ORS.
October 16, 1952
BALARAMA REDDI Vs. SUBBARAMA REDDI
October 10, 1952
BALASUBRAMANIA MUDALIAR R S Vs. COMMISSIONER OF INCOME TAX
April 9, 1952
BANDI VEERAJU Vs. BANDI NARAYANAMMA
July 25, 1952
BATTU MUSALAYYA & OTHERS Vs. STATE
November 21, 1952
BEHARA LACHANNA PATNAICK Vs. STATE
March 14, 1952
BELEGAL GUNDACHAR AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF BELLARY AND ORS.
September 3, 1952
BENDALAM SESHAGIRI SARMA Vs. STATE OF MADRAS
February 19, 1952
BHAGAT ESTATES LTD Vs. ACCOMMODATION CONTROLLER MADRAS
February 15, 1952
BHUPALAN VENKATASUBBAYYA Vs. G L MALLAPPA
February 8, 1952
BIRAPALLI SREEKANTA VENKATA KRISHNA REDDI GARU Vs. DANDU VENKATARAJU AND ORS.
January 17, 1952
BOJJA VENKATARAJU Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL ADMINISTRATION DEPT., FORT ST. GEORGE, MADRAS
September 12, 1952
BRAHMANANDAM RAMAMMA ALIAS RAMALAKSHMAMMA Vs. RUPAKULA VENKATA LAKSHMINARASIMHAM
October 10, 1952
BRITISH INDIA STEAM NAVIGATION CO. LTD Vs. T.P.SOKKALAL RAM SAIT
April 1, 1952
BUDDU SATYANARAYANA Vs. DASARI BUTCHAYYA
October 7, 1952
C DEVANUGRAHAM Vs. STATE OF TAMIL NADU
January 25, 1952
C GOVINDARAJULU NAIDU AND COMPANY Vs. STATE OF MADRAS
September 9, 1952
C NATARAJA MUDALIAR Vs. MADRAS STATE
August 6, 1952
C P KUNHAMBU NAIR Vs. KUNNUNTARA VADAKKA VEETIL AMBU
July 17, 1952
C V RAJAGOPALACHARIAR Vs. RAJAGOPALAN
April 18, 1952
C.S.S. MOTOR SERVICE, TENKASI AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MADRAS, HOME DEPARTMENT AND ANR.
April 25, 1952
CHILAKURI VENKATESWARA RAO Vs. CHAMARTHI RAMANADHAM
September 12, 1952
CHINNATHAMBI Vs. STATE
July 23, 1952
CHITTAM SUBBA RAO Vs. VELA MANKANNI CHELAMAYYA
March 7, 1952
CHOCKALINGAM CHETTIAR Vs. SIVAKOLANDU ACHI
March 20, 1952
CHUKKAPALLI VENKATESWARLU Vs. KANYADHARA CHALLAIYA AND ORS.
October 14, 1952
COMMISSIONER OF INCOME TAX Vs. RATANSHI BHAVANJI
March 19, 1952
COMMISSIONER OF INCOME TAX Vs. G M DANDEKAR
April 10, 1952
COMMR. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD Vs. GANGAMMA AND ANR.
October 30, 1952
CORPORATION OF MADRAS Vs. T BALAKRISHNA MEHTA
November 28, 1952
CORPORATION OF MADRAS BY ITS COMMISSIONER Vs. A.D.CHARLES
April 10, 1952
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS Vs. M. RAJAMANY, CHARTERED ACCOUNTANT
April 4, 1952
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K.V.NARASIMHAM
April 4, 1952
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S PARAMASIVAN
October 7, 1952
D CHAKRAVARTHI IYENGAR Vs. GANGADARA MUDALIAR
November 6, 1952
D M ALEXANDER Vs. COMMISSIONER OF INCOME-TAX
April 15, 1952
D.V. SANJEEVI NAIDU Vs. M.N. CHITTIBABU MUDALIAR
October 3, 1952
DANA LAKSHMI AMMAL AND ORS. Vs. PICHAYYA NAIDU AND ANR.
November 26, 1952
DEVARAJA BHATT Vs. V.S.RAJA
March 13, 1952
DHANAM ALIAS DHANALAKSHMI AMMAL Vs. VARADARAJAN
March 31, 1952
DHANAMMAL Vs. RAJU GRAMANI DIED
April 23, 1952
DINDIGAL SKIN MERCHANTS ASSOCIATION Vs. INDUSTRIAL TRIBUNAL MADURAI
July 21, 1952
DISTRICT BOARD SALEM Vs. S K HANUMANTHA RAO
December 17, 1952
DISTRICT COLLECTOR OF KRISHNA Vs. PULAVARTHI VISWANADAM AND ORS.
November 5, 1952
DODDI DORAYYA Vs. BATHULA ADINARAYANA
April 10, 1952
DOMINION OF INDIA FORMERLY THE GOVERNOR GENERAL IN Vs. ADAM HAJI PIR MUHAMED ESSAC
July 31, 1952
DOWAGER RANI LALITHA KUMARI DEVI Vs. RAJA OF VIZIANAGARAM
April 25, 1952
E P ARUMUGHAM PILLAI Vs. STATE
September 4, 1952
EXPRESS ESTATES LTD. Vs. MODERN FURNISHING HOUSE
October 15, 1952
FATHIMA BI Vs. STATE OF MADRAS
August 7, 1952
FIRM OF TATAVARTI NAGAPOTHA RAO Vs. BALABHADRA RAMAKRISHNAYYA
February 19, 1952
G A GALIA KOTWALA AND CO LTD Vs. K R L NARASIMHAN AND BROTHER
December 11, 1952
G. DWARAKABAI Vs. P. NAINAN MATHEWS
September 29, 1952
GADA VENKATA SUBBAYYA Vs. KOYALLAMUDI VENKANNA
July 8, 1952
GADIPUDI SEETHAMMA Vs. GUDIPUDI ANNAPURNAMMA AND ORS.
March 14, 1952
GAJALAKSHMI GINNING FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 15, 1952
GANAPATHI UDAYAR Vs. T A CHINNAYYA MUDALIAR
August 6, 1952
GANDAVANI LAKSHAMA NAIDU Vs. MADDINI KANNAYYA NAIDU
August 13, 1952
GANGIPATI APPAYYA Vs. STATE OF TAMIL NADU
January 17, 1952
GARIMELLA SURYANARAYANA Vs. GADA VENKATARAMANA RAO
November 14, 1952
GOSUKONDA VENKATANARASAYYA Vs. STATE OF MADRAS
March 20, 1952
GOVINDASWAMI ALIAS SUBBIAH KALINGARAYAR Vs. STATE OF TAMIL NADU
July 15, 1952
GRANDHI RAMAKRISHNAYYA Vs. GRANDHI ATCHUTHA RAMAYYA
July 17, 1952
GUNDALAPALLI RANGAMANNAR CHETTY Vs. DESU RANGIAH
February 15, 1952
GUNDAPUNEEDI VEERANNA AND ORS. Vs. GUNDAPUNEEDI CHINA VENKANNA AND ORS.
November 7, 1952
GURUNATH PILLAI Vs. STATE OF MADRAS
August 8, 1952
GURUPERLA SUBBARAYULU SETTI Vs. THOTA VENKATARAMANAMMA
August 18, 1952
GURUSANTHAYYA Vs. SETRA VEERAYYA
January 3, 1952
H. CHANDANMULL AND CO. Vs. MOHAMBAL M. MEHTA AND ORS.
October 27, 1952
HAJA ALLAUDDIN MARACAIR S S K Vs. COMMISSIONER OF INCOME TAX
March 25, 1952
HAJEE MAHOMED ABDUL RAHMAN Vs. TAJUNNISSA BEGUM AND ANR.
September 3, 1952
HAJEE MOHAMED IBRAHIM AND CO C S Vs. COMMISSIONER OF EXCESS PROFITS TAX
April 7, 1952
HANUMANTHAPPA AND SON R Vs. COMMISSIONER OF INCOME TAX
April 9, 1952
HAVILDAR VENKATACHALLAM Vs. SAPPAR PALAYAM AND ANR.
November 6, 1952
HOODE VENKATARAMANAYYA Vs. J.M. LOBO
October 24, 1952
IN RE SINGARAM Vs. STATE
December 15, 1952
IN RE: AYYA NADAR Vs. STATE
December 9, 1952
IN RE: BAGGIAM Vs. STATE
November 5, 1952
IN RE: C.S. SUBRAMANIAM Vs. STATE
October 28, 1952
IN RE: D. PANDURANGAN AND ANR. Vs. STATE
November 7, 1952
IN RE: KAKARLA NARASAYYA Vs. STATE
November 13, 1952
IN RE: KANNAN Vs. STATE
November 3, 1952
IN RE: KUNDA PAPANNA AND ORS. Vs. STATE
November 14, 1952
IN RE: N.H.M. PANDIAN Vs. STATE
December 12, 1952
IN RE: P. MOOSA KUTTY Vs. STATE
December 16, 1952
IN RE: P.R. JOSEPH AND ORS. Vs. STATE
November 14, 1952
IN RE: PACHIRIPALLI SATYANARAYANA Vs. STATE
September 9, 1952
IN RE: PUTHIYA PURAYIL AMMAD KUNNI MOIDEEN Vs. STATE
December 2, 1952
IN RE: S.A.A. BEYABANI Vs. STATE
March 27, 1952
IN RE: SAINAMBU Vs. STATE
December 12, 1952
IN RE: SAMATHAM VEERABHADRUDU Vs. STATE
April 22, 1952
INDIA SUGARS AND RENNERIES LTD Vs. ESTATE OF THE LATE V RAMALINGAM
October 31, 1952
J NATESA SASTRI Vs. K S SUNDARAM CHETTIAR DIED
November 24, 1952
J. LOOMCHAND SAIT Vs. THE OFFICIAL LIQUIDATORS, PEERDAN JOHARMALL BANK LTD.
December 17, 1952
J.D. LOBO Vs. MARAJAL DOGGU
September 5, 1952
JAKKA DEVAYYA AND SONS Vs. COMMISSIONER OF INCOME TAX
March 13, 1952
JAYA BHARAT TILE WORKS SAMALKOT MADRAS STATE Vs. STATE OF MADRAS
August 7, 1952
JAYALAKSHMI AMMAL Vs. SUBBRAYA REDDIAR
August 1, 1952
JUMMA MUSJID MERCARA Vs. KODIMANI ANDRA DEVAIAH
November 5, 1952
K C NAMBIAR Vs. STATE OF MADRAS
August 19, 1952
K C VARADACHARI PARTNER MADRAS OIL MILLS AND PRODUCTS Vs. STATE OF MADRAS
February 22, 1952
K KUNJIKANNAN Vs. P C UTHAYYA
July 8, 1952
K NARASIMHAN Vs. STATE
April 4, 1952
K R RADHAKRISHNA AYYAR Vs. T S SUBRAMANIA IYER
February 13, 1952
K RAMAN AND CO TELLICHERRY Vs. STATE OF MADRAS
July 29, 1952
K RAMASWAMI MUDALIAR Vs. POONGAVANAM
December 4, 1952
K S IMAM SAHIB Vs. STATE OF TAMIL NADU
March 14, 1952
K V V SARMA MANAGER GEMINI STUDIOS MADRAS Vs. STATE OF TAMIL NADU
August 18, 1952
K. GOPALU MUDALI Vs. A. VENKATESU MUDALI AND ORS.
October 24, 1952
K. SOMASUNDARAM Vs. STATE OF MADRAS
April 22, 1952
K. TIRUPATHI MUDALI Vs. T. LAKSHMANA MUDALI AND ANR.
October 21, 1952
KAKANA RAMANA REDDY Vs. STATE
April 23, 1952
KAKARA SOMESWARA RAO Vs. KALIDINDI RAMAKRISHNA RAJU
November 21, 1952
KALAVAGUNTA SRIRAMARAO Vs. KALAVAGUNTA SURYANARAYANAMURTHI
October 10, 1952
KALIDINDI RAMAKRISHNA RAJU Vs. K. SOMESWARA RAO AND ORS.
December 17, 1952
KAMA UMI ISA AMMAL Vs. RAMA KUDUMBAN
August 6, 1952
KAMALAM Vs. SARADAMBAL AND ORS.
September 16, 1952
KAMARUSU KASI VISWANADHAN Vs. RUDRA VIRANNA
July 8, 1952
KANAKAMMAL Vs. MUHAMMAD KATHIJA BEEVI
January 29, 1952
KANNAGANTI SURYANARAYANAMURTHI AND ORS. Vs. PIDUGU RAMA RAO AND ANR.
March 7, 1952
KASI RAJA Vs. STATE
August 28, 1952
KATHAN MAISTRY Vs. MUTHUVEERA MAISTRY
July 14, 1952
KESHAVALAL AND CO MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
March 19, 1952
KESHAVALAL AND COMPANY Vs. STATE
March 19, 1952
KODE SESHAMMA Vs. MANDANA RATTAYYA
February 19, 1952
KOLLEPARA VENKATA REDDAYYA Vs. MUTHANGI KONDALA RAO
July 10, 1952
KOMBI ACHAN Vs. K C VELAYUDHAN
December 5, 1952
KONDAVITTI BRAHMAYYA AND ORS. Vs. RAJESWARASWAMI TEMPLE, SITUATE AT PONNEKALLU, GUNTUR TALUK, BY ITS TRUSTEES GUDURU SITARAMAYYA AND ORS.
October 8, 1952
KOTHANDARAMAN AND ORS. Vs. COLLECTOR OF CHINGLEPUT DISTRICT
September 12, 1952
KRISHNAPPA CHETTIAR Vs. SIVAGAMI ACHI
September 4, 1952
KUMARASAMI CHETTI Vs. T R SUBRAMANIA IYER
January 17, 1952
KUMARASWAMI PADAYACHI Vs. GOVINDASWAMI PADAYACHI
January 9, 1952
KUTTYAL Vs. P SANJIVA RAO
July 11, 1952
L PALANIAPPA CHETTIAR Vs. STATE OF TAMIL NADU
January 10, 1952
L VENKATASWAMY CHETTY Vs. V A GANAPATHIA PILLAI
February 11, 1952
LALA GOPIKISSEN GOKULDAS Vs. COLLECTOR OF CUSTOMS MADRAS
September 17, 1952
LUIS CAETANO MENZES Vs. STATE OF MADRAS
March 4, 1952
M A JANAKI Vs. M A SRIRANGAMMAL
February 15, 1952
M D KRISHNAMURTHY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CHEPAUK
August 20, 1952
M GULAMALI ABDUL HUSSAIN AND CO Vs. A P M S MOHAMED YOUSUF AND BROTHER
November 14, 1952
M J JAMAL MOHIDEEN SAHEB AND COMPANY Vs. STATE OF MADRAS
September 9, 1952
M K CHENGALROYA CHETTI Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION TOWN
July 24, 1952
M K RANGANATHAN Vs. MADRAS ELECTRIC TRAMWAYS 1904 LTD
February 12, 1952
M KANNIAPPAN Vs. AKILANDAMMAL
September 3, 1952
M M MUTHUWAPPA Vs. INCOME TAX OFFICER ADDL 1ST
January 29, 1952
M NARAYANASWAMI KONE Vs. ARIGONDA NARAYANASWAMI MUDALIAR
November 13, 1952
M RAJAMANY Vs. STATE
April 4, 1952
M RAJARAMA REDDI Vs. STATE OF TAMIL NADU
February 4, 1952
M S KRISHNASWAMI Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF
July 18, 1952
M SUBBIAH NADAR Vs. COMMISSIONER OF INCOME-TAX
March 22, 1952
M SUBBIAH NADAR Vs. COMMR OF INCOME-TAX AND EXCESS PROFITS TAX
March 20, 1952
M THIRUMALESHWARA BHATTA Vs. BALIKE GOVINDA BHATTA
February 4, 1952
M.THOMAS BY FATHER AND NATURAL GUARDIAN S. MASILAMANI Vs. STATE
April 21, 1952
MADEPALLI SANYASAPPANNA AND ORS. Vs. SIRIPURAPU APPALASWAMI AND ORS.
November 18, 1952
MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY LTD., MADRAS Vs. DOMINION OF INDIA, REPRESENTED BY GENERAL MANAGER, MADRAS AND SOUTHERN MAHARATTA RAILWAY AND ANR.
October 31, 1952
MAKKENA SAMBAYYA Vs. MAKKENA TIRUPATAYYA
February 20, 1952
MAMIDI HARIHARARAYULU AND ORS. Vs. ANNAVARAPU BANGARAYYA
August 29, 1952
MANAGEMENT OF RAJAMANI TRANSPORT LTD Vs. WORKERS EMPLOYED IN THE RAJAMANI TRANSPORTS LTD
March 18, 1952
MARAGATHAMMAL Vs. AZIMUNNISSA BEGUM
September 11, 1952
MARGARET JEAN MASSY WESTMORLAND WOOD Vs. COLONEL GRANVILLE ALRIC RICHARD SPAIN
April 18, 1952
MASULIPATNAM MUNICIPAL COUNCIL Vs. MOVVACHANDRIKA MAHALAKSHMAMMA
September 16, 1952
MATHURAMAN CHETTIAR Vs. STATE
October 30, 1952
MEDIKENDURI Vs. KATA VENKATAYYA
July 22, 1952
MOHAMMAD HUSSAIN SAHIB Vs. KARUTHA SYED MOHAMMAD ROWTHER
July 29, 1952
MOLAGAN ALIAS SAME GOUNDAN Vs. STATE
April 4, 1952
MOTHEY KRISHNA RAO Vs. GRANDHI ANJANEYULU
October 29, 1952
MOYANKUTTY Vs. NARAYANAN NAIR
February 29, 1952
MUHAMMAD ALIKHAN SAHIB Vs. S K VENKATARAMANAYYAR
March 18, 1952
MUKKATTUMBRATH AYISUMMA Vs. VAYYAPRATH PAZHAE BANGALAYIL MAYOMOOTHY UMMA AND ORS.
April 24, 1952
MUNDLAMUDI PENCHALAMMA Vs. KOPPARTHI SUBBARAMIAH AND ORS.
December 5, 1952
MUNIYANDI Vs. STATE OF TAMIL NADU
August 26, 1952
MUNUSAMI NAIDU Vs. SWAMINATHA NAIDU
April 2, 1952
MUTHALAMMAL Vs. VEERARAGHAVALU NAYUDU
April 8, 1952
MUTHYALA LAKSHMINARAYANA Vs. STATE OF TAMIL NADU
December 10, 1952
MYLASU GOPALARAO Vs. CHITTA SEETHARAMIAH AND ANR.
October 7, 1952
N M HUSSAIN AND CO Vs. STATE
August 27, 1952
N.GOPALAN Vs. STATE OF MADRAS
September 17, 1952
N.M. SHANMUGHASUNDARAM MUDALIAR AND ANR. Vs. CHIDAMBARAM PILLAI AND ANR.
September 8, 1952
N.SANKARANARAYANA Vs. STATE
September 4, 1952
NADAR TRANSPORTS TIRUCHIRAPALLI BY ITS MANAGING PARTNER Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, MADRAS AND ORS.
April 8, 1952
NAGARATHNA MUDALI Vs. MAYANDI VENKATESA MUDALI
November 7, 1952
NALABALA CHALAMIAH Vs. NALABALA RUBIAH AND ANR.
October 16, 1952
NALLAMOTHU CHIMPIREYYA Vs. STATE OF TAMIL NADU
July 11, 1952
NALLATHAMBI ALIAS VENKATACHALAM CHETTY AND ORS. Vs. PERUMAL CHETTY AND ORS.
December 18, 1952
NANDIPI NAGI REDDY Vs. VADDE VENKATAPPA
February 21, 1952
NARAYANA CHANDRASEKHARA SHENOY AND BROS Vs. R PALANIAPPA MUDALIAR
March 7, 1952
NARAYANA REDDIAR Vs. STATE OF TAMIL NADU
January 10, 1952
NARAYANAN CHETTIAR Vs. RATHINASAMI PADAYACHI
September 12, 1952
NARAYANASWAMI GOUNDAR Vs. PERUMAL CHETTIAR AND ORS.
December 18, 1952
NATARAJAN Vs. STATE
February 26, 1952
NATESA THEVAR Vs. NARAYANASWAMI PADAYACHI
February 28, 1952
NIMMAGADDA RAGHAVALU Vs. STATE OF TAMIL NADU
July 31, 1952
O M AHAMED SAHIB Vs. COMMISSIONER OF INCOME-TAX
March 13, 1952
P ARUMUGHAM Vs. STATE OF MADRAS
October 24, 1952
P L SP NK NAGAPPA CHETTIAR Vs. VEEYARES AND CO
August 8, 1952
P N BALASUBRAHMANYAN Vs. ELECTION TRIBUNAL OF NORTH ARCOT AT VELLORE
November 5, 1952
P NARASIMHA REDDY Vs. DISTRICT MAGISTRATE CUDDAPAH
July 29, 1952
P S ABDUL KADIR Vs. MAHLARATHUL KADIRIA SABHA KAYALPATNAM
August 1, 1952
P VINCENT Vs. COMMISSIONER OF INCOME-TAX
March 13, 1952
P.RAMAMOORTHI Vs. STATE
April 7, 1952
P.S. NARAYANASWAMY Vs. STATE OF MADRAS
April 15, 1952
PALLOTHU SEETHARAMAYYA Vs. MANDA ANJAYYA
March 3, 1952
PALVANNAM PILLAI Vs. GANPATHY AYYAR ALIAS SALAVADY AYYAR
February 1, 1952
PARSAM VENKATARAMAYYA Vs. PARSAM VENKATARAMAPPA AND ORS.
November 25, 1952
PATTU ALIAS KADIRVELU MUTHIRIYAN Vs. STATE OF TAMIL NADU
September 12, 1952
PATURI VENKATA NARAYANA Vs. SUNKARA LAKSHMAIYA
September 16, 1952
PENUGONDA BRAMARAMBA Vs. YADITHA JAGANNADHA RAO
July 11, 1952
PERIASAMI GOUNDER Vs. VELLAMA NAICKER AND ORS.
October 29, 1952
PERLA ANNAPURNAMMA GARU AND ANR. Vs. COLLECTOR OF VIZAGAPATAM REPRESENTING THE PROVINCIAL GOVERNMENT OF MADRAS
November 18, 1952
PETHAYYA PILLAI Vs. KARUPPIAH NADAR AND ORS.
December 17, 1952
POLAVARAPU VENKATASWAMI Vs. NALLURI VENKAYYA
October 22, 1952
PONNU KUDUMBAN Vs. STATE
March 25, 1952
POOMALAI AMMAL Vs. SUBBAMMAL MINOR
July 24, 1952
POOMANGALALORAKATH MARIYAM KARAMAVATHI Vs. PALAKKOTANANTAKATH UMMER KUTTI
February 6, 1952
POOSARLA CHINA APPALANARASIMHALU Vs. BOARD OF REVENUE CHEPAUK MADRAS
February 11, 1952
POPPATLAL SHAH Vs. STATE OF MADRAS
August 29, 1952
PROPRIETOR, ST. JOSEPH'S AUTOMOBILE AND MECHANICAL WORKS, TUTICORIN Vs. MARIA SOOSAI PILLAI
April 23, 1952
PUBLIC PROSECUTOR Vs. VEERABHADRAPPA LAKSHMINARAYANA SETTY
July 23, 1952
PUBLIC PROSECUTOR Vs. P.V. AUDINARAYANA CHETTY
February 27, 1952
PUBLIC PROSECUTOR Vs. INDLA CHINA LINGIAH
September 12, 1952
PUBLIC PROSECUTOR Vs. K C AYYAPPAN PILLAI
September 9, 1952
PUBLIC PROSECUTOR Vs. K SESHA SHET
March 31, 1952
PUBLIC PROSECUTOR Vs. ANNADHAM ANNAMALAI
November 21, 1952
PUBLIC PROSECUTOR Vs. KANDASWAMI MUDALI
January 17, 1952
PUBLIC PROSECUTOR Vs. DADA HAJI EBRAHIM HELARI
July 24, 1952
PUBLIC PROSECUTOR Vs. PAVADASETTY MALKAJAPPA
July 24, 1952
PUBLIC PROSECUTOR Vs. PONNU KUDUMBAN
March 24, 1952
PUBLIC PROSECUTOR Vs. KUNCHAM VENKATESWARULU
April 1, 1952
PUTHIYA PURAYIL PUTHANPURAYIL USSAIN Vs. PAVAYI KUNHIRAMAN AND ORS.
October 24, 1952
R HANUMANTHAPPA AND SON Vs. COMMISSIONER OF INCOME-TAX
April 9, 1952
R KUPPUSWAMY GRAMANI Vs. STATE OF MADRAS
September 29, 1952
R M S DEIVANAI ACHI Vs. P L L N KANNAPPA CHETTIAR DIED
July 22, 1952
R S BALASUBRAMANIA MUDALIAR Vs. COMMISSIONER OF INCOME-TAX
April 9, 1952
R V K M SURYA RAO BAHADUR VARU RAJAH OF PITHAPURAM Vs. BOARD OF REVENUE SETTLEMENT OF ESTATES MADRAS
February 5, 1952
R VENKATASWAMY NAIDU Vs. COMMISSIONER OF INCOME-TAX
April 15, 1952
R.N. SELVAM MUDALIAR AND ORS. Vs. P.A. RAJU MUDALIAR AND ANR.
July 7, 1952
R.P. OCONNOR Vs. P.G. SAMPATH KUMAR
September 29, 1952
R.PUSHPAM Vs. STATE OF MADRAS
October 6, 1952
R.UMANATHA RAO Vs. STATE
March 24, 1952
RAGHUPATHULA SUBBAYAMMA Vs. RAGHUPATHULA VENKATA RAO
April 9, 1952
RAHIMANSA ROWTHER Vs. MADRAS ISLAMIA EDUCATIONAL INSTITUTION VALLAM
January 29, 1952
RAJA OF VIZIANAGARAM Vs. STATE OF TAMIL NADU
February 22, 1952
RAJA VENKATA RAMAYYA APPA RAO BAHDUR VARU Vs. COLLECTOR OF MADRAS
February 19, 1952
RAJARATNA VADUGUNATHA PILLAI Vs. SRINIVASA RAGHAVA AIYANGAR AND ORS.
October 16, 1952
RAMABADRA REDDIAR Vs. RAMACHANDRA REDDIAR
January 30, 1952
RAMASWAMI REDDIAR Vs. STATE OF TAMIL NADU
August 22, 1952
RAMASWAMI UDAYAR Vs. RAJU UDAYAR
March 13, 1952
RAMPALLI RAMACHANDRUDU Vs. SAIT BAKRAJ GULABCHAND FIRM
February 14, 1952
RANGASWAMI GOUNDAR Vs. MARAPPA GOUNDER AND ORS.
March 23, 1952
RAO SAHEB DR ANANDA BALIGA Vs. SRIMAT ANANTESWAR TEMPLE MANJESWAR
January 22, 1952
RATNAM PILLAI Vs. GANAPATHI SUBRAMANIYA AIYAR
July 29, 1952
RAVU JANARDHANA KRISHNA RANGA RAO BAHADUR Vs. STATE OF MADRAS
April 14, 1952
RAVURU PUNNAMMA Vs. LAKKARAJU VENKATA SUBBA RAO
March 6, 1952
RECHURI SURYAPRAKASA RAO AND ORS. Vs. GOTTUMUKKALA VENKATRAJU AND ORS.
December 18, 1952
RENGASWAMI NAICKER Vs. MURUGA NAICKEN
July 30, 1952
S AHMED HUSSAIN SAHIB Vs. K K GANI VEERI CHETTIAR
February 8, 1952
S ATHIMOOLAM ACHARI Vs. DEPUTY COMMERCIAL TAX OFFICER KOVILPATTI
April 22, 1952
S DURAISWAMI NADAR Vs. V M NATARAJA NADAR
December 12, 1952
S J S FERNANDES Vs. V RANGANAYAKULU CHETTY
July 16, 1952
S S K HAJA ALLAUDDIN MARACAIR Vs. COMMISSIONER OF INCOME-TAX
March 25, 1952
S. RANGARAJU NAIDU Vs. D.S. KAMESAN
November 14, 1952
S.V. GANAPATHY AND ORS. Vs. TIFFINS BARYTES, ASBESTOS AND PAINTS LTD. AND ORS.
October 16, 1952
SAKUNTALA BAI Vs. VENKATAKRISHNA REDDI THE CUSTOMS INSPECTOR OF
February 6, 1952
SAMPOORNAM Vs. N SUNDARESAN
August 6, 1952
SANGA THEVAR Vs. THANUKODI AMMAL
January 8, 1952
SEENI NAICKER AND ORS. Vs. THE STATE AND ANR.
April 8, 1952
SEERANGA GOUNDAN Vs. SARANGA GOUNDAN
December 10, 1952
SETHURAJA GOUNDER Vs. BOARD OF REVENUE CHEPAUK MADRAS
July 31, 1952
SHAIK MASTHAN SAHIB Vs. PALAYANI BALARAMI REDDI
November 21, 1952
SHANMUGAM Vs. STATE OF TAMIL NADU
March 13, 1952
SHEIK DADA SAHIB Vs. JAMMU LATCHANNA
April 25, 1952
SHUNMUGHAM CHETTIAR Vs. K A GOVINDASAMI CHETTIAR
March 27, 1952
SIDDI SUBBA RAO Vs. PUKHRAJ KOCHER GINNING AND PRESSING FACTORY FIRM CARRYING
January 18, 1952
SINGANA SATHIRAJU Vs. MERLA SATHAMMA
March 7, 1952
SISTA VENKATACHALAM Vs. BHAMIDIPALLI SARAMMA
November 3, 1952
SIVAKAMI AMMAL Vs. BANGARUSWAMY REDDI
February 25, 1952
SM. K. PONNALAGU AMMAL Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT, MADRAS AND ORS.
November 7, 1952
SOUTH INDIA BANK LTD Vs. T D PICHUTHAYAPPAN
August 13, 1952
SRI DANTULURI BUTCHI RAMAYYA Vs. GUNDU RAMANNA AND ORS.
February 28, 1952
SRI P.M. RATNA SABHAPATHI RAO AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY SECRETARY, LOCAL ADMINISTRATION DEPARTMENT AND ORS.
October 15, 1952
SRIRAMULU NAIDU Vs. JAMBULINGAM PILLAI AND ANR.
November 25, 1952
STATE Vs. USTEPALLI SWAMI CHETTY
April 10, 1952
STATE OF MADRAS Vs. NADIMPALLI SUBBARAJU
February 22, 1952
STATE OF MADRAS Vs. NORTH MADRAS FIREWOOD TRADING COMPANY
October 23, 1952
SUBBAIAH GOUNDAN Vs. RAMASAMI GOUNDAN
November 5, 1952
SUBBAIAH MAISTRY Vs. THE CORPORATION OF MADRAS
November 5, 1952
SUBBIAH NADAR M Vs. COMMISSIONER OF INCOME TAX
March 22, 1952
SUBRAHMANYA AYYAR AND ANR. Vs. GOVINDASAMI MOOPANAR AND ORS.
February 26, 1952
SUBRAMANYAM CHETTIAR Vs. ISAKI AMMAL
March 24, 1952
SUNDARA NADAR Vs. STATE OF TAMIL NADU
August 20, 1952
SURE SUBBA RAO AND ANR. Vs. SURE VENKATA SATYANARAYANA AND ANR.
December 10, 1952
SYED SULAIMAN SAHIB Vs. KADER IBRAHIM MEERAL BIVI
February 29, 1952
SYED UNNISA Vs. RAHIMUTHUNISSA AND ORS.
August 29, 1952
T. VINAYAKA MUDALIAR Vs. MINDALA POTTIAMMA
September 16, 1952
THANUBUDDI VENKATAPPA REDDI AND ANR. Vs. GOPAVARAPU BRAHMAYYA AND ORS.
July 7, 1952
THE PUBLIC PROSECUTOR Vs. USTEPALLE SWAMI CHETTY AND ORS.
April 10, 1952
THE STATE Vs. EX MAJOR P.K. SWAMY AND ANR.
September 17, 1952
THIRUGNANASAMBANDHAM PILLAI, MANAGING TRUSTEE OF NANGUR SRI NARAYANASWAMI SANNIDHI DWADASI KATTALAI Vs. RAMACHANDRAM PILLAI AND ORS.
December 10, 1952
THIRUMALESHWARA BHATTA Vs. KASHMUTT GANAPAYYA
January 24, 1952
THIRUNAGESWARAM JANOPAKARA SASWATHA NIDHI LTD Vs. P K DORAISWAMI MUDALIAR
December 9, 1952
THOTA RAMAKRISHNAYYA Vs. STATE
November 25, 1952
TRAVANCORE FORWARD BANK LTD Vs. R GOPALAKRISHNA CHETTIAR
August 1, 1952
UNION OF INDIA Vs. S P NATARAJA SASTRIGAL
February 13, 1952
V G VAKHAN Vs. GOVERNMENT OF THE PROVINCE OF MADRAS
March 28, 1952
V L NARASU CARRYING ON BUSINESS UNDER THE NAME AND STYLE Vs. P S V IYER
August 1, 1952
V M SYED MOHAMED AND COMPANY Vs. STATE OF MADRAS
August 29, 1952
V RAMASWAMI IYENGAR Vs. KRISHNAVENI AMMAL
July 21, 1952
V V SATYANARAYANAMURTHY Vs. STATE OF TAMIL NADU
July 23, 1952
V. PEDDARANGASWAMI SHRESHTI Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF BELLARY AND ANR.
November 10, 1952
V. SRINIVASA AYYANGAR Vs. STATE OF MADRAS
April 4, 1952
V.CHAKKARAI CHETTIAR Vs. STATE
May 15, 1952
V.K. KUMARASWAMI CHETTIAR Vs. P.A.S.V. KARUPPUSWAMI MOOPPANAR
March 28, 1952
V.KRISHNAMURTHY Vs. CEDED DISTRICT AUTO TRANSPORT CO. LTD
September 8, 1952
V.S. SUBRAMANIA CHETTIAR AND ANR. Vs. STATE OF MADRAS REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION, VELLORE
April 10, 1952
VARADA PILLAI Vs. SRIRAMALU REDDIAR
August 13, 1952
VARADARAJAN Vs. MUTHU VENKATAPATHI REDDY AND ORS.
September 16, 1952
VASAM SETTI APPA RAO Vs. STATE OF TAMIL NADU
February 22, 1952
VASUDEVA KAVU PATTERI Vs. MANI NAICKA
October 24, 1952
VEDANTAM NARASIMHACHARYULU Vs. POTHURI KOTAYYA TRUSTEE OF SRI VENUGOPALASWAMI
February 1, 1952
VEERAPPA GOUNDAN Vs. STATE OF TAMIL NADU
August 19, 1952
VEERI CHETTIAR Vs. KARION CHETTIAR
July 22, 1952
VEERNI SOORAYYA Vs. VEERNI MALLAYYA
April 22, 1952
VELLAYAPPA CHETTIAR A VR V Vs. COMMISSIONER OF INCOME TAX
April 4, 1952
VELU PILLAI ALIAS VELUSWAMI PILLAI Vs. G V SUNDARARAJULU NAIDU
July 11, 1952
VENKATA REDDI AND ORS. Vs. VENTRAPRAGADA RAMABRAHMAM AND ANR.
October 1, 1952
VENKATACHALA NAICKEN Vs. PANCHAYAT BOARD
September 17, 1952
VENKATANARASIMHA CHARYULU PEDDINTI Vs. RAYASAM GANGAMMA PANTULU
November 20, 1952
VENKATAPERUMAL NAIDU Vs. M RATHNASABHAPATHI CHETTIAR
February 19, 1952
VENKATASWAMI NAIDU R Vs. COMMISSIONER OF INCOME TAX
April 15, 1952
VENNAMUDDALA VENKATA CHALLAMMA ALIAS VENKATA LAKSHMAMMA Vs. CHEEKATI ALIAS GADDAM SUBBARAO AND ORS.
November 7, 1952
VINCENT P Vs. COMMISSIONER OF INCOME TAX
March 13, 1952
VITTAL SHETTY Vs. PARAMESHWARI ALIAS UJJAKKE SHEDTHI
September 17, 1952
YANDAPALLI VENKATARAJU Vs. HUSSAIN SHAH
July 18, 1952
YEDITHA VENKANNA Vs. NAKKA NARAYANAMMA
December 19, 1952
YELCHURI RANGANAYAKALU CHETTY AND ANR. Vs. K. GOPALA CHETTY
October 3, 1952