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Case Index
Title
Date
COMMISSIONER OF INCOME TAX M P AND BHOPAL Vs. N J NAIDU
April 24, 1952
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. C P SYNDICATE NAGPUR
April 23, 1952
CONCORDIA CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX TRIVANDRUM
March 31, 1952
HIRANAND RAMSUKH Vs. STATE OF HYDERABAD
March 1, 1952
JALURAM BHIKULAL FIRM OF ITWARA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
April 22, 1952
MOHANLAL HIRALAL Vs. COMMISSIONER OF INCOME TAX C P AND BERAR NAGPUR
April 24, 1952
TEJMAL BHOJRAJ Vs. COMMISSIONER OF INCOME TAX
March 28, 1952
WAMAN PADMANABH DANDE Vs. COMMISSIONER OF INCOME TAX NAGPUR
April 24, 1952