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Case Index
Title
Date
A AKHAN Vs. AMEER KHAN
March 28, 1952
A SRIKANTAIAH Vs. BANSILAL ABIRCHAND
January 8, 1952
A. Dastagir Sab Vs. N. Shariffunnisa and another
March 27, 1952
ABDUL BASHEER SAHEB Vs. GOVERNMENT OF MYSORE
December 2, 1952
ADASTAGIR SAB Vs. NSHARIFFUNNISA AND
March 27, 1952
ADI LAKSHAMMA Vs. SUBBARAYAPPA
July 17, 1952
ASEETHARAMACHAR Vs. TOWN MUNICIPAL COUNCIL CLOSEPET
March 28, 1952
ASRIKANTAIAH Vs. BANSILAL ABIRCHAND AND
January 8, 1952
B VRAMA RAO Vs. JAYAMMA
June 26, 1952
BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AND
September 5, 1952
BASAVANTAPPA Vs. DASAPPA
June 13, 1952
BATHALUR NARANAPPA Vs. UPPACHARLA GURAPPA
October 13, 1952
BETTEGOWDA Vs. DYAVARASEGOWDA
July 16, 1952
BNARAYANA RAO Vs. S KFRANCIS
September 5, 1952
C G DEVARAJU NAIDU Vs. T M PRABHUVIAH
July 31, 1952
CHANNEGOWDA Vs. NAGESHAPPA
December 17, 1952
CHENNAMMA Vs. DYANA SETTY
June 11, 1952
CHIKKAMMA Vs. KEMPEGOWDA AND
July 29, 1952
COMMANDER BANGALORE AREA AND Vs. ARMUGAM NAGARTHNAM AND CO
November 28, 1952
COMMISSIONER OF INCOME TAX MYSORE CUM TRAVANCORE COCHIN BANGALORE Vs. MYSORE ENGINEERING CO
November 24, 1952
DEPUTY COMMISSIONER MYSORE Vs. S KRISHNA RAO
July 24, 1952
Deputy Commissioner, Mysore Vs. S. Krishna Rao
July 24, 1952
DODDARANGAPPA Vs. KENCHEGOWDA
June 24, 1952
EARAMMA Vs. NATHEGOWDA AND
September 5, 1952
GOVERNMENT OF MYSORE Vs. KAPURCHAND
June 30, 1952
GOVERNMENT OF MYSORE Vs. GULAM MOHAMAD
July 10, 1952
GULLEGAR SETTY Vs. STATE OF MYSORE
September 10, 1952
GURAPPA Vs. GOVERNMENT OF MYSORE
August 1, 1952
GURUNATHA BHATTA Vs. NADIGA NAGESHA RAO
March 21, 1952
H M SUBBARAYA SETTY AND SONS Vs. S K PALANI CHETTY AND SONS
February 25, 1952
H MSUBBARAYA SETTY AND SONS Vs. S KPALANI CHETTY AND SONS
February 25, 1952
HALAPPA GOWDA Vs. STATE OF MYSORE
November 26, 1952
HARBHOGOWANDAS PURUSHOTHAMDAS Vs. CNARAYANA IYENGAR AND
March 28, 1952
HASSAN CO OPERATIVE SOCIETY Vs. H SSURYANARANAPPA AND
March 24, 1952
HUSSAIN AND Vs. RAHIM KHAN
October 13, 1952
HUTCHEGOWDA Vs. H MBASAVIAH
October 9, 1952
J TGOPALAKRISHNAN Vs. H SRAJA IYENGAR
March 29, 1952
JAYALAKSHMI Vs. KBHARAMIAH GOWDA
February 22, 1952
K HKAPINIAH Vs. FATIMABI
October 30, 1952
K PCHANDRASEKHARAPPA Vs. GOVERNMENT OF MYSORE
December 18, 1952
K S NAMJUNDAIAH Vs. SETTI CHIKKA THIPPANNA
March 27, 1952
K SVASAN Vs. ARTHUR H ETAYLOR
October 24, 1952
K TABDUL BADSHA SAHEB AND Vs. CENTURY WOOD INDUSTRIES
November 14, 1952
KENCHEGOWDA Vs. PCHANNAIYA
June 30, 1952
KESAVE SEETHAMMA Vs. BOMBAY LIFE ASSURANCE COLTD
December 17, 1952
KKARIAPPA Vs. GOVERNMENT OF MYSORE
August 1, 1952
KRISHNAMURTHY Vs. KRISHNA RAO
January 31, 1952
LAKSHMAN Vs. GOVTOF MYSORE
January 4, 1952
LINGEGOWDA Vs. CHIKKA NILEGOWDA
November 6, 1952
LUCY Vs. FRANCIS FURTADO AND
November 11, 1952
M SSRIKANTAIAH Vs. MHANUMANTHA RAO
December 3, 1952
M V CSASTRI Vs. RADHALAKSHMI
July 28, 1952
M.S. Srikantaiah Vs. M. Hanumantha Rao and others
December 3, 1952
MADAM NARANAPPA Vs. P DKHURANA
August 29, 1952
MALLARI GOWDA Vs. MARI GOWDA
June 30, 1952
MGURUMURTHAPPA Vs. MCHICKMUNISAMAPPA
March 7, 1952
MHANUMANTHA REDDY Vs. GOVERNMENT OF MYSORE
April 7, 1952
MNAGENDRIAH Vs. MRAMACHANDRIAH AND
December 5, 1952
MOTILAL J BOAL Vs. U R RAMACHAR
February 14, 1952
MOVIE ENTERPRISES AND Vs. M SPERIASAMY MUDALIAR
February 27, 1952
MUTHEGOWDA Vs. SHANBHOGUE NARANAPPA
June 17, 1952
NAGAPPA Vs. MAHADEVAPPA
July 15, 1952
NAGAPPA GOWDA Vs. DODDAMANE GURUPADAPPA AND
November 6, 1952
NANDIPURAM SREERANGACHAR Vs. RCHAKRAVARTHI
June 23, 1952
NANJUNDEGOWDA Vs. RANGEGOWDA
January 17, 1952
NARAYANAPPA Vs. D VNARAYANAMURTHY AND
January 4, 1952
P KRISHNAIAH SETTY Vs. A V LAKSHMANA RAO
March 27, 1952
P RCHIKKA SUBBA RAO Vs. NAMA RAMASWAMI SETTY
November 27, 1952
P. Krishnaiah Setty Vs. A.V. Lakshmana Rao and another
March 27, 1952
PADMANABHA RAO Vs. STATE OF MYSORE
December 5, 1952
PEDDA Vs. STATE OF MYSORE
August 29, 1952
PERIERA Vs. H KSIDDALINGAPPA
October 22, 1952
PKRISHNAIAH SETTY Vs. A VLAKSHMANA RAO AND
March 27, 1952
PUTTAPPA AND Vs. BASAPPA
June 26, 1952
PUTTASWAMIAH Vs. RAMACHANDRIAH AND
July 21, 1952
R MUNINARAYANA REDDY Vs. C P CHINNASWAMY GOWNDER
March 28, 1952
R S RAMAKRISHNA Vs. K RAJAGOPAL
August 8, 1952
R SRAMAKRISHNA Vs. KRAJAGOPAL
August 8, 1952
RADHA LAXMI Vs. M V CSASTRI
July 28, 1952
RAMA SETTY Vs. IBBANNA SETTY
December 1, 1952
RAMACHANDRA RAO GANESH AND Vs. SARVAJANA VARDHINI COLTD
March 27, 1952
REVANNA DEVARU Vs. A VRANGA RAO
February 26, 1952
S NRAJAN Vs. V SGOVINDARAJ MUDALIAR
March 7, 1952
SAHMED KHAN Vs. TURUP MOHAMED HAYAT
February 28, 1952
SAKAMMA Vs. CHIKKANNAGOWDA
September 16, 1952
SHIVAPADEGOWDA AND Vs. ANNIAHCHAR
November 26, 1952
SIDDAMMA AND Vs. NANJE GOWDA
February 5, 1952
SIDDE GOWDA Vs. NADAKALA SIDDA NAIKA
March 27, 1952
SINGRI Vs. DODDIAH AND
December 4, 1952
SKRISHNAPPA Vs. KISHENLAL AND
December 17, 1952
STATE OF MYSORE Vs. C VGOPALA RAO
December 15, 1952
STATE OF MYSORE Vs. VSAMPANGIRAMIAH
October 23, 1952
STATE OF MYSORE Vs. KBASAPPA
September 5, 1952
SUBBA RAO Vs. BVENKATA RAO
November 5, 1952
SUBBAN BEIGH Vs. GOVERNMENT OF MYSORE
August 14, 1952
SULEGAI DODDA NARAYANA SA Vs. AHANUMANTHAPPA
June 26, 1952
T A PERIYANAYAKAN Vs. GOVERNMENT OF MYSORE
January 30, 1952
THIMMAYYA Vs. M BSADASIVAPPA AND
February 26, 1952
THIMMIAH Vs. NANJAPPA AND
June 25, 1952
V S VENKATACHALA CHETTY Vs. GOVERNMENT OF MYSORE
August 1, 1952
VENKATAPPA Vs. HANUMANTHAPPA
September 9, 1952
WINIFRED COLACO Vs. NANJAPPA GOWDA
November 13, 1952