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Case Index
Title
Date
A KRISHNASWAMI VANDAYAR Vs. UNION BANK, LTD
July 1, 1942
A L N SATHAPPA CHETTI Vs. THAYYANAYAKI AMMAL
July 2, 1942
A RAJAGOPALA AIYAR Vs. SRAMACHANDRA AIYAR
February 4, 1942
A VENKATARAMAYYAR Vs. ASAYYASAMI SASTRIGAL
September 16, 1942
ABDUL KARIM MASTER Vs. RAJ CHANDRA GHOSE
January 30, 1942
ABDUL LATIF KHAN Vs. SOMAR KUNJRA
March 2, 1942
ABDUL MAJID MRIDHA Vs. AMINA KHATUN D/O ABBAS MRIDHA
February 26, 1942
ABDUL NABI SAHIB Vs. BAJAN SAHIB
December 3, 1942
ABDUL RAHMAN Vs. VILAYAT HUSSAIN
September 22, 1942
ABDUL WAHEB HOWLADAR Vs. SUKUMARI DEBI W/O JONARDAN MOOKERJEE
March 20, 1942
ABHOY KANTA GOHAIN Vs. GOPINATH DEB GOSWAMI
August 18, 1942
ABIBA ALI Vs. ALHAJI MAMA ALI
July 3, 1942
ADIKANDO PANIGRAHI Vs. YETIRAJU NARAYANASWAMI
February 27, 1942
ADINATH BHATTACHARJEE Vs. KRISHNA CHANDRA BHATTACHARJEE
July 29, 1942
ADVOCATE-GENERAL Vs. SRI RAMANATHA GOENKA, EDITOR, PRINTER AND PUBLISHER OF THE INDIAN EXPRESS
September 23, 1942
AFZALUR RAHMAN Vs. EMPEROR
October 5, 1942
AHMEDABAD MUNICIPALITY Vs. SECRETARY OF STATE
December 15, 1942
AKKAMMAL Vs. KOMARASAMI CHETTIAR
March 25, 1942
ALIBHAI ALIAS ALI MOHOMAD S/O. TAR MOHAMMAD KHOJA, PROPRIETOR, ALIBHAI SHAKOORBHAI RICE MILL Vs. EMPEROR
May 30, 1942
ALLIPURAM SUBBIAH Vs. BOJJA VENKATA SUBBAMMA
March 26, 1942
ALLURI CHINA BAPANNA GARU Vs. MUTHANGI JAGGIAH ALIAS JAGGA RAO GARU
December 8, 1942
AMAR NATH MISRA Vs. TRILOCHANDAS DUTTA
August 6, 1942
AMIRTHAMMAL Vs. VALLIMAYIL AMMAL
April 2, 1942
ANANDA MOHAN PODDAR Vs. DURGA CHARAN DUTTA
March 5, 1942
ANGADI MASUMAYYA Vs. OFFICIAL RECEIVER
August 7, 1942
ANGAMMAL Vs. PUNNAMMAL
November 24, 1942
ANNABATTULA APPALASWAMI Vs. MANDALA APPAMMA
July 10, 1942
ANNADA CHARAN CHAKRAVARTI Vs. EMPEROR
June 3, 1942
ANNAM VENKATAKUTUMBA RAO Vs. YENDURI VEERABHADRUDU (DIED)
October 6, 1942
ANNAPURNABAI GHATE W/O. O. B. GHATE Vs. HINDUSTAN CO-OPERATIVE INSURANCE SOCIETY LIMITED
April 10, 1942
ARUN KUMAR BASU (MINOR REPRESENTED BY MOTHER SM BIJAN RANI BASU) Vs. SUDHIR CHANDRA BASU
March 11, 1942
ARUNAGIRI CHETTIAR Vs. KUPPUSWAMI CHETTIAR
July 29, 1942
ASGARALI MULLA IBRAHIMJI Vs. EMPEROR
September 29, 1942
ASHUTOSH DEY Vs. FOOLCHAND KESHABDEO
March 6, 1942
ASIATIC GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED Vs. DEBT CONCILIATION BOARD BY ITS CHAIRMAN
September 18, 1942
ASMABOO KURBAN HOSSAIN Vs. PROVINCE OF BENGAL
June 30, 1942
ATUL CHANDRA CHAKRAVARTI Vs. UPENDRA NARAYAN MUKHOPADHYAYA
April 23, 1942
AVASARALA KAMARAJU PANTULU Vs. BALLA SARAMMA
March 16, 1942
AVVARI SUBBA ROW Vs. KONDAMUDI VARADAIAH (DECEASED)
December 4, 1942
B UGAR SEN JAIN Vs. LTIRBHWAN NARAIN
September 29, 1942
BABOO S/O. THAKUR DHOBI Vs. MT. SUBANSHI W/O. MANGAL DHOBI
February 19, 1942
BABU LAL RAY Vs. BINDHYACHAL RAI
November 23, 1942
BABU RAJA MOHAN MANUCHA Vs. BABU MANZOOR AHMAD KHAN
December 14, 1942
BABU RAM Vs. MOHDHASAN KHAN
October 2, 1942
BABUIE SHANTI DEVI Vs. KHODAI PRASAD SINGH
January 15, 1942
BADRINARAYAN S/O. GANGARAM MARWADI SARDA Vs. NARAYANSINGH HANUMANSINGH RAJPUT AND ANOTHER
October 28, 1942
BAIDYANATH NANDI S/O TRAILAKHYA NATH NANDI Vs. SHYAMA SUNDAR NANDI S/O HATI NANDI MANAGING SHEBAIT OF SRI SRI ISWAR LAKSHMI JANARDAN THAKUR
August 19, 1942
BAIKUNTHA NATH HALDAR S/O KAILASH CHANDRA HALDAR Vs. KISHORI MOHAN BANERJEE
July 17, 1942
BAMAPADA GHOSH Vs. SATISH CHANDRA SUR
August 25, 1942
BANAMALI CHARAN BHUNIA Vs. DHARANIDHAR BHUNIA
August 12, 1942
BANAMALI TRIPATHY Vs. EMPEROR
December 23, 1942
BANARSI DAS Vs. MTBHAWANI KUER
March 25, 1942
BANK AND BEHAR LTD Vs. HARI KISHUN PRASAD JHUN-JHUNWALA
January 13, 1942
BANK OF BARODA LTD Vs. PUNJAB NATIONAL BANK LTD
March 17, 1942
BANK OF UPPER INDIA LTD Vs. ROBERT HERCULES SKINNER
June 15, 1942
BANSIDHAR MARWARI Vs. PWD
March 20, 1942
BANSORI LAL SARKAR, RECEIVER TO THE ESTATE OF GOSTABEHARI MAJUMDAR AND BISWANATH MAJUMDAR Vs. RABINDRA NATH BISWAS (MINOR), JUDGMENT- DEBTOR
April 23, 1942
BANWARI GOPE Vs. EMPEROR
November 20, 1942
BARADA CHARAN NANDI Vs. EASTERN UNION BANK LTD
March 13, 1942
BARASET BASIRHAT LIGHT RAILWAY CO LTD Vs. NRISINGHA CHARAN NANDI CHOWDHURY
August 27, 1942
BARIKRAO BHADDOO KUNBI Vs. EMPEROR
November 11, 1942
BARKAT Vs. EMPEROR
September 7, 1942
BASHISHT NARAIN SINGH Vs. RAM PUKAR SINGH
January 19, 1942
BASUDEB MAHAPATRA Vs. SURENDRA NATH MITRA
February 17, 1942
BEHARA VIYYAMMA Vs. AYYAGARI VEERA VENKATA SATYA SURYAPRAKASA RAO, MINOR BY MATERNAL AUNT AND NEXT FRIEND VADDIPARTI RAMAYAMMA
January 16, 1942
BEHARILAL ASARAMSAO Vs. GYANIRAM NARAYAN POWAR AND OTHERS
January 20, 1942
BEHARILAL LACHHIRAM KUDMI Vs. MT. MUKATBAI W/O. RAMBHAU KUDMI
October 28, 1942
BEJOY GOVINDA BASU Vs. NOAKHALI LOAN OFFICE LTD
March 5, 1942
BEJOY KUMAR SAHA REPRESENTED BY HIS NEXT FRIEND AND GUARDIAN MOTHER, KUNTALABALA DASI Vs. RAMAPATI BASU, RECEIVER
May 21, 1942
BENARES BANK LTD Vs. GEORGE MACDONALD FALKNER
January 20, 1942
BENGAL AND NORTH-WESTERN RLY CO Vs. MOHAMMAD MUNSHI
July 23, 1942
BENGAL JUTE MILLS Vs. JEWRAJ HEERALAL
June 16, 1942
BENGAL NAGPUR RAILWAY CO LTD Vs. CORPORATION OF CALCUTTA
March 20, 1942
BENGALI SAHU Vs. GUDRI TANTI
February 5, 1942
BETHANASAMI NAIDU Vs. MINOR KANNAN ALIAS SANJEEVI NAIDU
November 25, 1942
BHAMIDIPATI KAMESWARA RAO Vs. NATIONAL MOVIETONE COMPANY LTD, KILPAUK
March 12, 1942
BHATTA GORDHAN LAL Vs. SHRI THAKUR RADHA KANT JUGAL SARUP JIMAHARAJ THROUGH TRUSTEES
April 23, 1942
BHOWANIPUR BANKING CORPORATION, LTD Vs. BEJOY KUMAR ADDY
July 15, 1942
BHUPAL CHANDRA SIRCAR Vs. JAGAD BHUSAN SIRCAR
July 31, 1942
BHUPENDRA NATH MUKHERJEE Vs. COMMISSIONER OF UTTERPARA MUNICIPALITY, REPRESENTED BY CHAIRMAN
June 15, 1942
BIADYANATH DUTT Vs. MRITUNJOY
May 19, 1942
BIBI REHANA KHATUN Vs. IQTIDAR UDDIN HASAN
November 2, 1942
BIBI SAMSUNNEHAR Vs. HARI NATH
May 12, 1942
BIJOYNAGAR TEA CO LTD Vs. INDIAN TEA LICENSING COMMITTEE
July 31, 1942
BINJRAJ MAHESWRIA Vs. RAMNIWASDAS JALAN
January 5, 1942
BIRENDRA LAL DAS CHOUDHURI Vs. ABDUL HEKIM
August 6, 1942
BIRESWAR MORAL Vs. INDU BHUSHAN KUNDU
August 11, 1942
BISHNATH SINGH Vs. BALWANT RAO NAIK KALIA
August 5, 1942
BISHUNLAL SINGH Vs. JAGARNATH SINGH
October 28, 1942
BISHWANATH S/O. KARUNA SHANKAR SHUKLA AND ANOTHER Vs. SURAT SINGH ALIAS CHHUTTUSINGH S/O. BHABHUTSINGH AND ANOTHER
September 9, 1942
BOBBA VARALAKSHMAMMA Vs. KOSARAJU JANNAYYA
October 7, 1942
BOGRA BANK LTD Vs. RAMANI MOHAN CHOUDHURY
August 14, 1942
BOLLAPRAGADA SARVESWARARAO Vs. NAGUMALLI VENKATA SUBBAYYA CARRYING ON FAMILY TRADE UNDER THE NAME AND STYLE OF NAGUMALLI VENKATASUBBAYYA AND SONS OF RAJAHMUNDRY
October 22, 1942
BONDA KUI Vs. EMPEROR
March 25, 1942
BROJENDRA KUMAR BANDOPADHYAYA Vs. MTBILQUIS KHANAM W/O MOHAMMAD MEHEDALI KHAN PANI
July 17, 1942
BROJENDRA MOHAN MAITRA, TRUSTEE TO ESTATE OF RADHA RAMAN CHAUDHURY Vs. SARADA MANDAL
February 25, 1942
BUDHULAL HARNARAYAN AGARWAL Vs. SUKHMAN
January 20, 1942
BUNDOO Vs. EMPEROR
August 7, 1942
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. OFFICIAL RECEIVER
September 1, 1942
C D DESIKACHARI Vs. OFFICIAL RECEIVER
July 3, 1942
C R SUBRAMANIA AIYAR Vs. OFFICIAL ASSIGNEE
August 13, 1942
C S ANANTHANARAYANA IYER Vs. SIVARAMAKRISHNA IYER
November 3, 1942
C VELAYUDHA MUDALI Vs. TCHENGAMA NAIDU
July 13, 1942
CALICUT BANK LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATORS Vs. NEKKAT ALIAS EPPURATH MANAKKAL PARAMESWARAN NAMBUDIRI S SON NARAYANAN NAMBUDIRI
October 21, 1942
CANADIAN PACIFIC RAILWAY COMPANY Vs. LEONARD LOCKHART
August 5, 1942
CHAIRMAN Vs. ABDUL KADIR HAJI SHAIK GULAB MUSALMAN
January 15, 1942
CHAKKA CHINA SATTIRAJU Vs. AJJARAPU VIRAYYA
December 4, 1942
CHAMPAT UDEBHAN GOLE Vs. ISMAIL KHAN DULEKHAN MUSALMAN
August 20, 1942
CHANDRABHAN BILOTIA Vs. GANPATRAI AND SONS
August 13, 1942
CHANDU LAL AGARWALLA, KARTA OF JOINT FAMILY AND OF FIRM NAMED HANUTRAM LEKRAM AGARWALLA Vs. BIBI KHATEMONNESSA W/O SAFIKUDDIN AHAMED
March 27, 1942
CHAUDHARI VIKRAM SINGH Vs. LEHRI SINGH
December 18, 1942
CHELLATHAMMAL ALIAS AMMAMUTHUAMMAL Vs. KALITHEERTHA PILLAI
April 2, 1942
CHELLIAH ALIAS KARIAMANICKAM Vs. RENGASWAMI AIYANGAR
July 13, 1942
CHENNAKESAVA AIYANGAR Vs. OFFICIAL LIQUIDATOR, THE COIMBATORE MAHALAKSHMI BANK, LIMITED
July 29, 1942
CHERUKURI GANGARAJU Vs. SEEMAKURTI LAKSHMINARAYANAMURTI (DIED)
March 13, 1942
CHERUKURI INDIRADEVI BEING MINOR BY NEXT FRIEND AND FATHER, N C KRISHNAYYA NAIDU Vs. MAMIDIPALLI AUDINARAYANAMURTHY
June 30, 1942
CHEVVETI RAMUDU Vs. STATE
July 14, 1942
CHINA ANA MUTHUVAYYANGAR Vs. THIRUVANGADAMMAL
January 8, 1942
CHINNASWAMI CHETTY Vs. PARVATHIAH CHETTY
July 23, 1942
CHINNASWAMI NAIDU Vs. RAMASWAMI NAIDU
January 27, 1942
CHINNATURAI MUTHIRIYAN ALIAS NEELAMEGA MUTHIRIYAN Vs. OFFICIAL RECEIVER
July 27, 1942
CHINTAMAN DHARMAJI PATIL Vs. SHRIKRISHNA WASUDEO GHARPUREY AND OTHERS
March 18, 1942
CHIPPAGIRI NAGIREDDI Vs. VENKADARI SOMAPPA
October 6, 1942
CHIRANJI LAL Vs. RAM SWARUP
September 7, 1942
CHITTOORI VENKATARAJU Vs. CHEKKA SURYANARAYANA RECEIVER TO THE ESTATE OF THE LATE RAO BAHADUR PYDAH VENKATACHALAPATHI GARU
August 27, 1942
CHOTA NAGPUR BANKING ASSOCIATION LTD Vs. LAL MOHAN TRIVEDI
November 30, 1942
CHULLIYAT GOVINDAN NAIR Vs. MOOZHIYUT IMBICHI MAMMAD
March 20, 1942
CHUNNILAL S/O. HIRALAL Vs. MT. RUKHMABAI W/O. DEORAM AND ANOTHER
September 21, 1942
CHUTUR PRASAD SAH Vs. MTBISHUNI KUER
February 25, 1942
COCA-COLA COMPANY OF CANADA LTD Vs. PEPSI COLA COMPANY OF CANADA LTD
March 19, 1942
COMMISSIONER OF INCOME-TAX Vs. DUTTS TRUST
July 20, 1942
COMMISSIONER OF INCOME-TAX Vs. BAR COUNCIL
November 9, 1942
COMMISSIONER OF INCOME-TAX Vs. GDNAIDU, INDUSTRIAL EDUCATIONAL TRUST
February 2, 1942
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL BEHARGAVA
April 10, 1942
COMMISSIONER OF INCOME-TAX Vs. MADRAS PROVINCIAL CO-OPERATIVE BANK, LIMITED
September 28, 1942
COMMISSIONER OF INCOME-TAX BIHAR ORISSA Vs. NOPERAM RAM GOPAL
April 7, 1942
COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES Vs. MT. PANNABAI W/O. SHEO RATAN
December 18, 1942
COMMISSIONERS OF PABNA MUNICIPALITY Vs. NIRODE SUNDARI DASYA BASAK W/O KUNJA BEHARI BASAK
June 30, 1942
D A RATHNASWAMY PILLAI Vs. RAJARATNAM PILLAI
July 28, 1942
D ANJANEYA SASTRI Vs. TRRAJAGOPALA CHETTIAR, TRUSTEE OF CHINNA RAMANUJA KOODAM
March 13, 1942
D GOPALASWAMI MUDALIAR Vs. SUBRAMANYA PILLAI
January 9, 1942
D K ASWATHA NARAYANA GUPTA Vs. JMUNEPPA
December 21, 1942
DADARAO KRISHNAJI MALI AND ANOTHER Vs. JATANBAI W/O. BHIKAMCHAND AND ANOTHER
September 29, 1942
DAGGUPATI NAYUDAMMA Vs. SALT SIVARAJU DHARAMCHAND KOTTUVARU
November 10, 1942
DAITYARI TRIPATTY Vs. SUBODH CHANDRA CHOWDHURY
June 18, 1942
DALMIA CEMENT COMPANY, LIMITED Vs. ASGLOURDUSAMI PILLAI
November 5, 1942
DAMODHAR GULABRAO CHOHAN AND ANOTHER Vs. KHUSHAL LAXMAN MARATHI TELI
January 29, 1942
DAN BAHADUR SINGH Vs. EMPEROR
November 13, 1942
DANDAMUDI NARASAYYA Vs. MOVVA SUBBAYYA
April 1, 1942
DARGAHI Vs. EMPEROR
July 13, 1942
DASARI MURUGAPPA MUDALI Vs. OFFICIAL RECEIVER
April 7, 1942
DASI PARVATHI AMMAL Vs. DASI ANGAMUTHU
July 16, 1942
DAU BALWANTSINGH S/O. DAU GAINDASING GUPTA Vs. MT. BINDABAI W/O. MAHABIR AND OTHERS
January 7, 1942
DAU RIPUAMANSING AMARSING AGARWAL AND ANOTHER Vs. SADURAM ALIAS BHIKHAMAL KHEMLAL AND ANOTHER
August 24, 1942
DEBI DAS Vs. MUKAT BEHARI LAL
October 1, 1942
DEBI PRASAD Vs. BHAGWATI PRASAD
October 15, 1942
DEEN MOHAMMAD MIAN Vs. HULAS NARAIN SINGH
January 23, 1942
DEORAO ZOLBA KUNBI AND ANOTHER Vs. LAXMANSINGH BANIA
February 4, 1942
DEVANANDAN PRASAD SINGH Vs. MTBIBI KANIZ FATMA BEGUM
January 7, 1942
DHARAMRAJSINGH S/O. POORANSINGH AND ANOTHER Vs. CHANDRASHEKHAR RAO S/O. MADHORAO AND OTHERS
February 2, 1942
DHARENDRA KRISHNA MUKHERJI Vs. NIHAR GANGULY
July 6, 1942
DHARMASAMARAJAYYA Vs. SANKAMMA
November 27, 1942
DHONDBA S/O. LAXMAN KALAR Vs. SECRETARY, MUNICIPAL COMMITTEE
February 10, 1942
DHUMA MANJHI Vs. EMPEROR
July 21, 1942
DHUPLAL SINGH Vs. RAMDHANI DUSADH
December 22, 1942
DISTRICT BOARD Vs. SRI NAWAS
August 31, 1942
DISTRICT MAGISTRATE OF CUDDAPAH Vs. SYED ABDUL KAREEM
August 18, 1942
DOCTOR MANAVALA AYYAR Vs. MUHAMMAD YOOSAF MARACAIR (SINCE DECEASED)
July 7, 1942
DOLLY EDELWAIZE D SILVA Vs. MRSMAELAKIN
October 22, 1942
DOMMARAPATI PEDDA VENKATAPPA Vs. MARUPURI LATCHANNA
March 26, 1942
DONDU SUBBARAJU Vs. SRI RUDRARAJU VENKATRAJU (DIED)
July 9, 1942
DR BRIJ BEHARI LAL Vs. EMPEROR THROUGH MUNICIPAL BOARD
December 23, 1942
DR NIRANJAN DAS MOHAN Vs. MRSENA MOHAN W/O DRNIRANJAN DAS MOHAN
November 30, 1942
DR R P GHOSH Vs. BENGAL AND NORTH-WESTERN RAILWAY CO LTD
November 11, 1942
DWARKADAS MARWARI Vs. SMPARBATI DASSI W/O NEPAL CHANDRA NAG MODAK
May 22, 1942
EAST KHAS JAHRIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
May 4, 1942
EAST KHAS JHARIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
December 21, 1942
EAST KHAS JHERIA COLLIERY CO LTD Vs. COMMISSIONER OF INCOME- TAX
May 4, 1942
EASTERN STEAM NAVIGATION CO LTD Vs. INDIAN COASTAL NAVIGATION CO LTD
July 6, 1942
EDARA VENKATA RAO Vs. EDARA VENKAYYA
February 26, 1942
EDULJI MEHARBANJI BOYCE Vs. LALA SHYAM SUNDER LAL
December 21, 1942
EGMORE BENEFIT SOCIETY, 3RD BRANCH, LIMITED, BY ITS SECRETARY AND TREASURER, T G DAMODARA MUDALIAR Vs. KABURUPAMMAL
July 17, 1942
EMPEROR Vs. BANOMALI MAHARANA
September 16, 1942
EMPEROR Vs. DEBI SAH
November 26, 1942
EMPEROR Vs. GAJANAND S/O. MANBODH LODHI
May 2, 1942
EMPEROR Vs. KEAMATALI SHEIKH
January 29, 1942
EMPEROR Vs. MOHAMMAD SHEIK
March 17, 1942
EXAMINER OF LOCAL FUND ACCOUNTS Vs. CSUBRAMANIA MUDALIAR
September 1, 1942
F P S ALBUQUERQUE Vs. CATHOLIC BANK, LTD, MANGALORE BY ITS SECRETARY CVNPAIS
June 29, 1942
FAIZADDI TALUQDAR Vs. REZIA BEGUM W/O CHOWDHURY SHAMSUDDIN AHMMED ALIAS BADSHA MIA
March 10, 1942
FATEH CHAND MAHESRI Vs. AKIMUDDIN CHAUDHURI
August 28, 1942
FATIMA BIBI Vs. AHAJEE MUHAMMAD USMAN SAHIB (DIED)
December 3, 1942
FAZAL AHMED CHOUDHURY S/O NAZIR AHMED CHOUDHURY Vs. ETIM ALI CHOUDHURY S/O JAN ALI CHOUDHURY
January 7, 1942
FIRM BEHARI LAL BAIJ NATH PRASAD, THROUGH BAIJ NATH PRASAD Vs. PUNJAB SUGAR MILLS CO LTD
December 22, 1942
FIRM JASRUP BAIJNATH, KHANDWA, OWNERS AND OTHERS Vs. SETH PARMANANDDAS S/O. LALDAS BANIA
July 7, 1942
FIRM OF PATNAM LAKSHMINARAYANA CHETTY REPRESENTED BY ITS MANAGING PARTNER, PATNAM LAKSHMINARAYANA CHETTI Vs. GRANDHE SESHAMMA (DECEASED)
July 30, 1942
G ABDUL KHADER SAHIB Vs. GCHINNIAH NAIDU
November 2, 1942
G SREENIVASA CHETTIAR BY POWER OF ATTORNEY AGENT, SUNDAR RAJULU Vs. RAMARU GOUNDAR
July 16, 1942
GAIBANDHA LOAN OFFICE LTD Vs. MTSAIYADUNNESSA KHATUN W/O MAHAMMAD AJIMUDDIN PALWAN
July 27, 1942
GAJANAND CHOWDHURY Vs. HARIBUX LAHOTI
July 13, 1942
GAJANAND SHA Vs. DAYANAND THAKUR
August 27, 1942
GALI RAMA NAIDU Vs. MUPPALA GANGI REDDI
February 11, 1942
GANGA DIBYA Vs. EMPEROR
October 6, 1942
GANGARAM MADHORAO DESHPANDE AND OTHERS Vs. BAPUJI RAMJI PATIL AND ANOTHER
July 6, 1942
GANJHOO DEO MOHAN SINGH Vs. HARI SAHU
February 20, 1942
GANPAT GOVIND PATIL Vs. MT. NATHABAI W/O. TIKARAM KUNBI
February 23, 1942
GANPAT ISHMAJI MHALI AND ANOTHER Vs. CHANDRABHAGABAI W/O. BALIRAM DESKMUKH AND OTHERS
September 9, 1942
GANPATLAL HARDEODAS AGARWAL Vs. TULSIRAM MANGILAL AGARWALE
December 21, 1942
GANPATRAO SAKHARAM KAKDE Vs. BABARAO ALIAS NARAYANRAO S/O. TUKARAMJI KUNBI
November 11, 1942
GARIMALLA SITARAMAMURTI Vs. THAMMA LAKSHMINARAYANAMURTI
July 7, 1942
GAURIDUTT GANESH LAL Vs. MADHO PRASAD
January 30, 1942
GHULAM ASADULLAH KHAN Vs. MOHAMED ALI KHAN
July 16, 1942
GHULAM DIN AND C0 Vs. COMMISSIONER OF INCOME-TAX UP& CP
January 19, 1942
GOBIND DAS BHATTAR Vs. GAJANAND PANDEY
August 17, 1942
GODAVARTI RAJA Vs. UTTARADI MATAM SRI RAMACHANDRASWAMI VARU REPRESENTED BY THE TRUSTEE SRI SRI SATYADHAYANA THEERTHA SWAMULAVARU, SINCE DECEASED
December 10, 1942
GOGINENI VENKATAPPAYYA Vs. MALLAMPATI MALLAYYA
January 22, 1942
GOKARAJU VENKATARAJU Vs. PANNULAPATI GOVINDAYYA
April 8, 1942
GOPAL NAICKER Vs. ALAGIRISAMI NAICKER
February 26, 1942
GOPALJEE JHA Vs. PTUPENDRA NARAIN JHA
January 15, 1942
GORRELLA VENKATA SATHIYYA Vs. SAIT ANJARIMAL
December 16, 1942
GOVERDHANDOSS TOKERSEY Vs. MABDUL RAHIMAN
March 3, 1942
GOVINDA KRISHNA AIYAR Vs. MINOR SANKARALINGA NAICKER, THROUGH HIS NEXT FRIEND AND GUARDIAN AD LITEM, SUBBIA NAICKER
July 3, 1942
GOVINDASWAMI ACHARI Vs. KANDASWAMI ACHARI
July 30, 1942
GRANDHI HANUMANTHA RAO Vs. YEDUVAKA CHINA RAMU NAIDU
November 18, 1942
GUARDIAN TRUST AND EXECUTORS CO OF NEW ZEALAND LTD Vs. PUBLIC TRUSTEE OF DOMINION OF NEW ZEALAND
January 19, 1942
GUDURI ANJAYYA Vs. DEVABHAKTUNI GUNDARAYUDU
October 1, 1942
GULAB CHAND Vs. MTKISHORI KUER
January 15, 1942
GULABRAO DADA PATIL Vs. GANPATI TUKARAM KUNBI
February 24, 1942
H SITARAMA REDDY Vs. BILEHAL SOMAPPA
November 26, 1942
H V LOW AND CO LTD Vs. RAJA PRAMATHA NATH MALIA
March 17, 1942
HADU MAHARANA Vs. RAMDULAL GHOSH
December 18, 1942
HAJI KADIR MURTHUZA HUSSAIN SAHEB, REPRESENTED BY HIS POWER OF ATTORNEY AGENT, M G HASAN Vs. MOHAMMED MURTHUZA HUSSAIN SAHIB
October 2, 1942
HAJI SHEIKH MUHAMMAD HASAN KHAN Vs. SHEIKH MUHAMMAD AKHTAR HASAN KHAN
February 19, 1942
HAR NARAIN Vs. EMPEROR
September 1, 1942
HAR PRASAD Vs. MOHAMMAD USMAN HUSAIN
August 12, 1942
HARADHONE PALIT Vs. PANCHANAN PALIT
August 11, 1942
HARAMOHAN DEB NATH Vs. JAHA BAKSHA PATWARI
April 23, 1942
HARDWAR SINGH Vs. HARI PARSHAD RAI
August 21, 1942
HARENDRA KUMAR ROY Vs. IMAMUDDIN SAHA
March 18, 1942
HARICHARAN KARANJAI Vs. ULIPUR BANK LTD
February 26, 1942
HARIDAS SAHA Vs. DULAL CHANDRA SADHUKHAN
May 28, 1942
HARIPADA DUTTA Vs. RAMSRISTI KUNDU S/O KEDAR NATH KUNDU
June 3, 1942
HASAN MIRZA Vs. SYED BAKAR HASAN
May 8, 1942
HAZARIMAL S/O. CHUNNILAL AND ANOTHER Vs. CHAMPALAL S/O. DURJANSA AND ANOTHER
October 5, 1942
HEM CHANDRA BANERJI Vs. ABDUR RAHAMAN
January 16, 1942
HEMANTA KUMAR S/O SATISH CHANDRA MUKHERJEE Vs. BASANTA KUMAR S/O SATISH CHANDRA MUKHERJEE
April 2, 1942
HEMENDRA NATH SANYAL Vs. SASHI BHUSAN TALUKDAR
March 12, 1942
HENRIKSEN (INSPECTOR OF TAXES) Vs. GRAFTON HOTEL LTD
May 13, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. DOSAPATI RAMIAH, TRUSTEE OF SRI VENUGOPALASWAMI VARU
July 1, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. ANGARA SINGARACHARYULU
August 17, 1942
HINDU RELIGIOUS ENDOWMENTS BOARD Vs. PEDDINTI SITARAMA CHARYULU
July 29, 1942
HINDUSTAN GILT JEWEL WORKS REPRESENTED BY THOTA SUBBA RAO Vs. CHILAMKURTI GANGAYYA (DIED)
December 11, 1942
HIRALAL HARISINGH RAGHUWANSHI Vs. NIRBHESINGH CHHATARSINGH RAGHUWANSHI
January 30, 1942
HIRANYA BHUSAN MUKHERJEE Vs. GOURI DUTT MAHARAJ
August 27, 1942
HIRENDRA LAL SARKAR Vs. SMTKANAKLATA CHOUDHURANI
May 29, 1942
HON. NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME-TAX
December 15, 1942
HOTA VEERABADHRAYYA Vs. BOLLA BULLI SUBBARAYUDU
March 4, 1942
IN RE BISHESHWAR NATH AND CO Vs. STATE
February 18, 1942
IN RE HONBLE MR JUSTICE IQBAL AHMAD Vs. STATE
February 5, 1942
IN RE L BISHAMBHAR NATH Vs. STATE
February 16, 1942
IN RE L PITAMBER PRASAD Vs. STATE
February 16, 1942
IN RE MERCANTILE BANK OF INDIA (AGENCY) LTD Vs. STATE
May 14, 1942
IN RE PEAREY LAL SHUKLA OF CAWNPORE Vs. STATE
February 17, 1942
IN RE RADHEY LAL BALMUKAND Vs. STATE
January 17, 1942
IN RE S R MITTRA Vs. STATE
March 8, 1942
IN RE SREEMATI USHARANI ROY CHOUDHURANI Vs. STATE
February 19, 1942
IN RE: A ABDUL SALAAM ROWTHER Vs. STATE
August 31, 1942
IN RE: A PLEADER Vs. STATE
October 5, 1942
IN RE: A, MUKHTAR OF BARGARH Vs. STATE
November 20, 1942
IN RE: ABDUR SHUKUR SAHIB Vs. STATE
August 5, 1942
IN RE: ALATI APPALASWAMY Vs. STATE
July 29, 1942
IN RE: ARUMUGA THEVAR Vs. STATE
August 31, 1942
IN RE: BABU BROJENDRA KISHORE ROY CHOUDHURY Vs. STATE
February 19, 1942
IN RE: BAJEE SAHIB Vs. STATE
September 30, 1942
IN RE: BELLEMKONDA KANAKAYYA Vs. STATE
July 1, 1942
IN RE: BICHAL NAIDU Vs. STATE
August 31, 1942
IN RE: BOLA ACHANNA KAMTHI Vs. STATE
September 2, 1942
IN RE: BONTHU APPADU Vs. STATE
March 4, 1942
IN RE: CHELLAPPA CHETTIAR Vs. STATE
July 29, 1942
IN RE: CHINNAPPA CHETTY Vs. STATE
September 1, 1942
IN RE: CHOKKALINGAM CHETTY Vs. STATE
October 28, 1942
IN RE: DAKSHINAMURTHI Vs. STATE
June 30, 1942
IN RE: DISTRICT MAGISTRATE Vs. STATE
July 24, 1942
IN RE: DURAISWAMI MUDALI WITH SEVERAL ALIASES Vs. STATE
January 30, 1942
IN RE: ENROLMENT OF C KRISHNASWAMI CHITTOOR KRISHNASWAMI Vs. STATE
March 4, 1942
IN RE: ERASI SUBBA REDDI Vs. STATE
April 7, 1942
IN RE: G N CHAKRAPANY CHETTY AND SONS BY ITS MANAGING MEMBER G N CHAKRAPANY CHETTIAR Vs. STATE
August 19, 1942
IN RE: G S PARAMARTH Vs. STATE
January 19, 1942
IN RE: GANGARAM SHIONNA KALAR Vs. STATE
November 2, 1942
IN RE: GOODS OF MRS LILIAN SINGH (KNOWN AS MRS LILA SINGH) Vs. STATE
March 4, 1942
IN RE: GOODS OF MRS LILIAN SINGH (OTHERWISE KNOWN AS MRS LILA SINGH) Vs. STATE
February 2, 1942
IN RE: GOVINDAN SON OF THIMMA CHETTY OF WELLINGTON Vs. STATE
July 9, 1942
IN RE: GRANDHE SARABHAYYA Vs. STATE
September 1, 1942
IN RE: GUNDA NARASIMHAM Vs. STATE
July 3, 1942
IN RE: HARIAPPA PATLA Vs. STATE
March 5, 1942
IN RE: JAMBULINGAM PILLAI Vs. STATE
August 31, 1942
IN RE: K CHINNAVADU Vs. STATE
June 24, 1942
IN RE: KAMAKSHI NAIDU Vs. STATE
August 11, 1942
IN RE: KONDEPU CHINA RANGIAH Vs. STATE
August 19, 1942
IN RE: KOTA APPALAKONDA Vs. STATE
August 31, 1942
IN RE: KRISHANLAL ROOPCHAND AND COMPANY Vs. STATE
August 17, 1942
IN RE: KURUBA CHINNA HANUMAKKA Vs. STATE
November 6, 1942
IN RE: L N ABDUL SATHAR SAHIB Vs. STATE
November 5, 1942
IN RE: LALA GANESH PRASAD Vs. STATE
February 24, 1942
IN RE: M K RANGAI GOUNDAN Vs. STATE
March 11, 1942
IN RE: M KUTTIA PILLAI Vs. STATE
February 20, 1942
IN RE: M L ABDUL SALAM SAHIB Vs. STATE
December 10, 1942
IN RE: M MURTUZALI SAHIB Vs. STATE
July 2, 1942
IN RE: M SESHAGUPTA Vs. STATE
December 3, 1942
IN RE: MAKKY MOITHU Vs. STATE
August 6, 1942
IN RE: MOHAMED MEERA SAHIB Vs. STATE
August 19, 1942
IN RE: MOOKA NADAR Vs. STATE
January 8, 1942
IN RE: MUTHANDI ALIAS PERIAKARUPPAN AMBALAM Vs. STATE
March 2, 1942
IN RE: N P ESAPPA CHETTIAR Vs. STATE
August 27, 1942
IN RE: NAGULATIAH Vs. STATE
December 1, 1942
IN RE: NARAYANDAS NATHURAM MARWADI Vs. STATE
September 23, 1942
IN RE: NAUPADU NARASIMHAMURTI PATNAICK Vs. STATE
September 18, 1942
IN RE: OTTAPPALAM Vs. STATE
November 23, 1942
IN RE: PARITI NARAYANA MURTI Vs. STATE
March 11, 1942
IN RE: PASUPULETI VENKATA SUBBAYYA Vs. STATE
September 1, 1942
IN RE: PEDDA KAMBI REDDY Vs. STATE
July 24, 1942
IN RE: PENUBOLU SUBBARAMIAH Vs. STATE
January 27, 1942
IN RE: R PADMANABHA CHETTY, PERUMAL AND COMPANY Vs. STATE
July 16, 1942
IN RE: RADIANT CHEMICAL COMPANY LTD Vs. STATE
November 24, 1942
IN RE: RAJA JAGAVEERA RAMA MUTHU KUMARA VENKATESWARA ETTAPPA NAICKER AYYAN AVERGAL, ZAMINDAR OF ETTAYAPURAM Vs. STATE
November 26, 1942
IN RE: RAJU NAIDU Vs. STATE
October 26, 1942
IN RE: RANGASWAMI NAYUDU Vs. STATE
July 30, 1942
IN RE: S N VITTAL Vs. STATE
February 9, 1942
IN RE: S N VITTAL ALIAS SANKAR VALVEKAR Vs. STATE
January 15, 1942
IN RE: S R MITRA Vs. STATE
March 6, 1942
IN RE: SADANANDA BAKSHI, PLEADER Vs. STATE
November 27, 1942
IN RE: SEVUGAPERUMAL Vs. STATE
November 5, 1942
IN RE: SIDDAPPA CHETTIAR Vs. STATE
July 27, 1942
IN RE: SRI C S VENKATACHARIAR, FIRST GRADE PLEADER AND SRI R SIVARAMAKRISHNA DEEKSHATHAR, SECOND GRADE PLEADER Vs. STATE
February 23, 1942
IN RE: SRI K R Vs. STATE
July 13, 1942
IN RE: TAMALAMPUDI VEERANNA Vs. STATE
January 30, 1942
IN RE: TENTU APPALASWAMY Vs. STATE
July 1, 1942
IN RE: THAKURBHAI MAGANLAL DESAI Vs. STATE
February 17, 1942
IN RE: THAMMANA RAMALINGAYYA Vs. STATE
July 10, 1942
IN RE: THANGAPANDIAN NADAR Vs. STATE
December 4, 1942
IN RE: U ANANTHAKRISHNA BALIGA Vs. STATE
October 2, 1942
IN RE: V A GAYASUDEEN Vs. STATE
August 10, 1942
IN RE: V CHENGIAH CHETTI Vs. STATE
August 11, 1942
IN RE: VARADARAJA PADAYACHI Vs. STATE
July 17, 1942
IN RE: VENKATA SUBBAYYA Vs. STATE
February 26, 1942
IN RE: VENKITASWAMI NAICKEN Vs. STATE
March 5, 1942
IN RE: VRIDHICHAND SOWCAR Vs. STATE
March 18, 1942
IN RE: YAKUB SAHIB YEJAMAN Vs. STATE
June 25, 1942
IN THE GOOODS OF NANIBALA DEBI DECEASED ORDHENDRA COMMAR GANGOLY Vs. HARISHIKESH CHATTERJEE
April 24, 1942
IN THE MATTER OF S S PRINS KNUD AND HER CARGO, FRANCE FENWICK TYNE AND WEAR COMPANY LTD Vs. H M PROCURATOR GENERAL
August 5, 1942
INAMPUDI SRINIVASA RAO Vs. GADAMSETTI PAPA RAO
March 6, 1942
INCOME-TAX COMMISSIONER Vs. REV J C MANRY
February 24, 1942
INDERDEO SAHAI Vs. MAHARAJA BAHADUR RAM RANBIJAY PRASAD SINGH
April 22, 1942
INDIA SUGARS AND REFINERIES, LTD A LIMITED LIABILITY COMPANY Vs. MUNICIPAL COUNCIL
August 10, 1942
INDIAN HUME PIPE CO LTD Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD, BY OFFICIAL LIQUIDATOR
April 2, 1942
INDIAN HUME PIPE COMPANY, LIMITED Vs. TRAVANCORE NATIONAL AND QUILON BANK, LTD(IN LIQUIDATION), BY ITS OFFICIAL LIQUIDATOR
April 2, 1942
INDU BHUSAN PAL Vs. EMPEROR
February 20, 1942
IQBAL AHMAD Vs. EMPEROR
October 1, 1942
ISKAPALLE RAMIAH Vs. MEDA RAMIAH
November 16, 1942
ISMAIL ROWTHER Vs. GOMAKKANI ROWTHER
March 31, 1942
IZARADAR R MUNISWAMI GOUNDAN Vs. AKHANUMANTHA ROYA GOUNDAR
February 19, 1942
J A SUBBA RAO Vs. VOMMENA SESHAYYA
July 27, 1942
J BASHYAM Vs. CORPORATION OF MADRAS
August 20, 1942
J H ZEISSEN AND CO LTD REPRESENTED BY OFFICIAL LIQUIDATOR, MALAY KUMAR DEB Vs. SATYA CHARAN DAS
July 3, 1942
J P REGO Vs. ANANTHAMATHI
January 9, 1942
J. V. C. LOBO, PROPRIETOR, ROYAL HOTEL Vs. EMPEROR
August 18, 1942
JADUNANDAN LAL Vs. RAMPEYARE SAO
July 16, 1942
JAGABANDHU DE Vs. AKSHOY KUMAR SIL
June 19, 1942
JAGANNATH BAL Vs. SADHU CHARAN BAL
December 15, 1942
JAGANNATH PRASAD BHARGAVA Vs. LALA NATHIMAL
July 31, 1942
JAGDISH SINGH Vs. BAIJNATH SINGH
July 20, 1942
JAGDISWAR PRASAD MISRA Vs. HARSARAN RAI
January 7, 1942
JAGNA S/O. FAGOO POWAR Vs. DHEKAL S/O. BHIKOO PATIL POWAR
January 26, 1942
JAIN LAL ALIAS JAINATH Vs. EMPEROR
April 30, 1942
JAIRAM KANHOO KALAL DENGE Vs. RAJESHWAR MAHADA KUNBI AND OTHERS
November 12, 1942
JAKKU PAPAMMA Vs. OFFICIAL RECEIVER
November 2, 1942
JALDU BALASUBRAMANIAM CHETTY Vs. DKOTHANDARAMASWAMI NAYANIM VARU
August 19, 1942
JAMADAR SINGH Vs. EMPEROR
August 31, 1942
JAMAL USMAN KACHI Vs. FIRM UMAR HAJI KARIM SHOP
October 13, 1942
JAMUNA PRASAD Vs. RAGHUNATH
December 16, 1942
JANAKI BAI AMMAL, ZAMINDARINI OF MELMANDAI Vs. NCHINNIAH NADAR (DEAD)
March 26, 1942
JANKI PASBAN Vs. EMPEROR
June 2, 1942
JATIS CHANDRA PAL CHOUDHURY Vs. KSHIRODE KUMAR PRAMANICK, MANAGER TOESTATE OF HARI BANGSHA PAL CHOUDHURY
August 27, 1942
JEANNETTE ROBINSON BELYEA Vs. SAMUEL A MCBRIDE
July 13, 1942
JIKKINI BIBI SAHIBA Vs. RANGANAYAKI AMMAL
April 10, 1942
JITENDRA CHANDRA ROY CHOWDHURY Vs. SNBANERJEE, BARRISTER-AT-LAW
August 5, 1942
JITENDRA NATH BERA Vs. MAKHAM LAL BERA
March 19, 1942
JIWANDHAR ZHIBLAJI Vs. BAKARAM PARASRAM KUNBI AND OTHERS
September 15, 1942
JOHN ONI AKERELE Vs. KING
December 7, 1942
JOHURIMULL JUGALKISHORE Vs. KASHIPROSAD JHAJHARIA
March 23, 1942
JOYCHAND SERAOGI Vs. SHYAMA CHARAN NATH
February 2, 1942
JOYKALI GANGULY Vs. PBANERJEE, SANITARY INSPECTOR, HOWRAH MUNICIPALITY
March 20, 1942
JUGAL KISHORE BANERJEE Vs. SREERAM CHATTERJEE
July 13, 1942
JUGAL SINGH Vs. EMPEROR
September 7, 1942
K C KANDASWAMI MUDALIAR Vs. MAPALANISWAMI GOUNDAR
January 19, 1942
K M N S P NACHIAPPA CHETTIAR (DEAD) Vs. AKARAMACHANDRA REDDIAR
February 3, 1942
K MANATHUNAINATHA DESIKAR Vs. GOPALA CHETTIAR
December 9, 1942
K NAMBI DOSS Vs. EXAMINER OF LOCAL FUND ACCOUNTS BY SRI RRAJAGOPALA AYYAR
August 14, 1942
K NATARAJA GRAMANI Vs. SIVAKOLUNDU GNAMANI
August 27, 1942
K R SANKARALINGAM PILLAI Vs. VELUCHAMI PILLAI, MINOR BY ADOPTIVE MOTHER AND NEXT FRIEND, CHELLA THAYI ALIAS MEENAKSHI AMMAL
October 8, 1942
K S MUTHUSWAMI CHETTIAR Vs. RAMASWAMI SAMIYAR
March 5, 1942
K S NAGESWARA AIYAR Vs. SGANESA AIYAR
June 24, 1942
K S V RAMASWAMI MUDALIAR Vs. KLDARGAN, EXAMINER OF LOCAL FUND ACCOUNTS
January 27, 1942
K SATYANARAYANAPPA Vs. RAHIMATULLAH SAHIB
December 7, 1942
K SUBRAMANIA CHETTIAR Vs. VISALAKSHI AMMAL
July 7, 1942
K T M AHMED KASIM SAHIB Vs. LAND ACQUISITION OFFICER (SUB-COLLECTOR) RAMNAD DIVISION
March 11, 1942
KADALI MANGAMMA Vs. EPRCHETTIAR FIRM, BY ITS AGENT S POWER OF ATTORNEY HOLDER, VSNMURTHY
August 26, 1942
KADHER MAL Vs. KUNWAR SHEO NARAIN
October 14, 1942
KAILASAM PILLAI Vs. SIVABAGYAMMAL
November 17, 1942
KALAVAGUNTA NARASINGA RAO GARU Vs. VUPPULAPATI RANGAYYA
August 27, 1942
KALIANNA GOUNDAN Vs. MASAYAPPA GOUNDAN
August 5, 1942
KALIDAS RAKSHIT Vs. SARASWATI DASI W/O BABU HARINATH DAS
March 13, 1942
KALIDAS SAHA Vs. RAI KIRAN CHANDRA ROY BAHADUR
June 15, 1942
KALINDAR SINGH GANESHRAM Vs. TAJSINGH RAGHUBARSINGH AND OTHERS
November 26, 1942
KALLIAN RAI Vs. KASHI NATH
December 9, 1942
KALYANASUNDARAM AIYAR Vs. CHINNA GOUNDAN
September 17, 1942
KAMESHWAR SINGH BAHADUR Vs. SRI MAHADEOJEE DEOTA ASTHAN DADARWALA TEMPLE
May 1, 1942
KAMESHWAR SINGH BAHADUR Vs. GOVERNMENT OF BIHAR
April 1, 1942
KANDASWAMI GOUNDAN Vs. SUBBARAMA AYYAR
December 8, 1942
KANIK MANDAL Vs. MEDNI RAI
February 2, 1942
KANNAMBRA NAYAR VEETTIL VALIA AMMUKUTTI NEITHIAR S SON KUNHUNNI ELAYA NAYAR AVERGAL (DECEASED) Vs. PNKRISHNA PATTAR
April 2, 1942
KANNEPALLI CHINNA VENKATA CHELAMIAH SASTRI Vs. MEDURU ANNAPOORNAMMA
January 26, 1942
KARINGAMANNA MELATHIL KARNAVAN RAMA KURUP Vs. THIRNNAVAYA, KALATHILVEETTIL S CHILDREN KUNHIPATHUMMA
March 19, 1942
KARUNALAYA VALANGUPULI PANDIAN ALIAS KARUNALAYA PANDIAN Vs. REVFATHER PIGNOT, FATHER SUPERIOR OF THE ROMAN CATHOLIC MISSION(REVFATHER GFOREAN, SJ, THE PRESENT ACTING FATHER SUPERIOR OF THE ROMAN CATHOLIC MISSION, PALAMCOTTAH, BROUGHT IN THE PLACE OF REVFA
July 24, 1942
KASI PALEI ALIAS KRUSHNA PARIDA Vs. RADHIKA DEI
February 20, 1942
KATAMBOT THAZHATHE KOVILA KATH VIKKARA VELLODI, MANAGING PARTNER OF K VIKKARA VELLODI AND BROTHERS Vs. BANKALATH AVARAN KUTTY
March 10, 1942
KATHERSA ROWTHER Vs. ABDUL RAHIM SAHIB
March 2, 1942
KATRAGADDA RAJABAPAYYA Vs. DEVINENI BASAVAYYA
August 14, 1942
KAULESHAR AHIR Vs. EMPEROR
September 1, 1942
KESARICHAND KAVERLAL Vs. S H G NAYUDU AND ANOTHER
March 3, 1942
KESHABDEO KEDIA Vs. PBANERJEE, SANITARY INSPECTOR, HOWRAH MUNICIPALITY
June 9, 1942
KESHO SINGH Vs. (RANI) BHUNESHWARI KUER
March 10, 1942
KESHRICHAND NATHUSA GANGRADE Vs. CHUNNILALSA NATHUSA PORWAD JAIN AND ANOTHER
October 23, 1942
KESHRIMULL Vs. MEGHRAJ BASDEO
January 13, 1942
KHAGENDRA NATH BANERJEE Vs. SMRANI HARSHAMUKHI DASSI
March 20, 1942
KHALEQUE NEWAZ KHAN CHOUDHURY Vs. MOULVI CHOUDHURY LABIBUDDIN AHMED SIDDIQUE MUTWALLI
April 1, 1942
KHALILAR RAHMAN Vs. SMMAMUDA KHATOON
June 17, 1942
KHAN SAHIB K KUNHAMMED KOYA Vs. MULLASSERI GOPALA MENON
July 8, 1942
KHETAI MOLLA Vs. NITYANANDA SARKAR
August 25, 1942
KHETRAMOHON DAS Vs. EMPEROR
September 28, 1942
KHWAJA GULAM RUBBANSI S/O. KHWAJA FAYAJUDDIN Vs. ABDUL KADIR S/O. ABDUL SAMAD
April 2, 1942
KISHORILAL MARWARI Vs. ADHAR CHANDRA BANERJEE
February 4, 1942
KONA HASAN FATHIMA BIVI (DECEASED) Vs. MUHAMMAD MUHAIDEEN NACHIAR
July 21, 1942
KOORAPATI SESHAVATHARAM Vs. THALASILA RAMAYYA
November 9, 1942
KOSURU ADEMMA Vs. CHEVURU SUBBAMMA
April 9, 1942
KOVVURI SATYANARAYANAMURTHI Vs. TETALI PYDAYYA
October 2, 1942
KRISHNA CHANDRA SAHA Vs. JOGESH CHANDRA SAHA
August 7, 1942
KRISHNA CHANDRA SINHA Vs. EMPEROR
November 2, 1942
KRISHNA REDDI Vs. MUNIAPPA REDDI
August 4, 1942
KRISHNAMA NAICKEN Vs. SIVASAMI CHETTIAR
August 12, 1942
KSHETRA MOHAN DASS Vs. DBASU CAOFFICIAL LIQUIDATOR OF EAST BENGAL SUGAR MILLS LTD
August 28, 1942
KSHITISH CHANDRA MAITRA Vs. SATISH CHANDRA GHOSH
March 10, 1942
KUBER RAI Vs. SHYAM NARAIN RAI
July 20, 1942
KUCHIBHOTLA VENKATASUBBA RAO Vs. CHANDANMAL
July 8, 1942
KUMAID KUMAR SINGH Vs. AMAR NATH SINGH
January 9, 1942
KUMAR PRASANNA GHOSH S/O LATE TARA PRASANNA GHOSE Vs. SATISH CHANDRA GHOSE
December 16, 1942
KUMUD BEHARI SEN Vs. SATYABRATA SEN
February 27, 1942
KUNAI SINGH Vs. LAKSHMI PRASAD SINGH
October 1, 1942
KUNHIYOOR MANAKKAL TAVAZHI KARNAVAN AND MANAGER NEELAKANDHAN NAMBUDRIPAD Vs. ADVOCATE MRCGKRISHNA AIYAR
October 16, 1942
KUNJA LAL BHUIYA Vs. HARA LAL BHUIYA
July 13, 1942
KUNNAMANGALATH PALAKUNNATH KOLAI SANKARAN NAYAR Vs. PALAKUNNATH KOLAI GOVINDAN NAYAR
February 12, 1942
KUNWAR BISHWANTH SINGH Vs. COMMISSIONER OF INCOME-TAX, CPAND UP
February 10, 1942
KUPPAIMETU GURUVAPPA NAICKER Vs. M MOUNAGURUSWAMI NAICKER
March 30, 1942
KUPPUSWAMI NAIDU Vs. VARADAPPA NAIDU
June 24, 1942
L HIRA LAL Vs. COMMISSIONER OF INCOME-TAX
February 9, 1942
L K MINAKSHI AIYAR (DEAD) Vs. JANAKI RACHALIER
March 3, 1942
LACHHMAN DAS BRIJBALLBH DAS Vs. STATE
January 17, 1942
LACHMAN PRASAD Vs. EMPEROR
September 4, 1942
LAKHMICHAND SURAJMAL AGARWAL Vs. BIHARILAL SAGARMAL FIRM BY OWNER BIHARILAL PREMRAJ AND OTHERS
October 14, 1942
LAKHPAT LAL Vs. MAKHAN RAM
February 25, 1942
LAKSHMANA KORO Vs. MALLADI VISWESWARA PATRUDU
November 23, 1942
LAKSHMI NARAYAN KHATRI Vs. GOPAL LAL PATHAK
February 27, 1942
LAL MOHAN CHATTERJEE Vs. SURESH CHANDRA MUKHERJEE
February 27, 1942
LALA HAKIM RAI Vs. LALA GANGA RAM
June 22, 1942
LALA HEM CHAND Vs. LALA PEAREY LAL
June 24, 1942
LALA RAGHBIR SINGH Vs. SETH BAM RATTAN
December 14, 1942
LALDHARI MANDER Vs. ETWARI MAHTON
January 9, 1942
LALJI Vs. EMPEROR
August 27, 1942
LAXMIKANT BALWANTRAO DESHMUKH AND OTHERS Vs. EMPEROR
August 24, 1942
LAXMINARAYAN BARSIDAS AGARWAL MARWARI AND OTHERS Vs. DINKER SHANKERRAO DESHPANDE AND OTHERS
September 15, 1942
LEELAVATHI AMMAL Vs. NENI KAVUR BAI
October 1, 1942
LILABATI DEBI Vs. AYESHA KHATUN W/O MOBARAK ALI
January 7, 1942
LIYAQAT HUSAIN Vs. DRLAKSHMI DATT
November 26, 1942
M A SUBRAMANIA AIYAR (DIED) Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MALABAR
April 7, 1942
M C T M CHIDAMBARAM CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT
December 1, 1942
M KOTHANDAPANI MUDALIAR Vs. DHANAMMAL
September 22, 1942
M M PONNUSWAMI Vs. MMARIAPPA SERVAI
November 24, 1942
M P KRISHNASWAMI PILLAI Vs. CHOCKALINGAM CHETTIAR
November 16, 1942
M R M N CHOCKALINGAM CHETTIAR Vs. GOVERNMENT OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF MADURA
March 25, 1942
M RAGHAVA REDDIAR Vs. ODUR DEVARAJULU REDDIAR
September 22, 1942
M S PALANIAPPA MUDALIAR (AS GUARDIAN OF HIS MINOR DAUGHTER MEENAKSHI) Vs. OFFICIAL LIQUIDATOR, THE PASUPATHI BANK LTD
February 2, 1942
M S VENKITA RAMA IYER Vs. ULATTIL PACHU S SON KUNHI KANDAN
November 6, 1942
M V MAHALINGA AIYAR Vs. UNION BANK, LIMITED
August 20, 1942
MADAN MOHAN LAL Vs. NAND RAM
December 18, 1942
MADANAPALLI LAKSHMIKANTHA NIDHI LIMITED BY OFFICIAL LIQUIDATOR SRI K VENKATA RAO Vs. KATTE RAGHUNATHACHARLU
October 30, 1942
MADDALI SREERAMULU Vs. KAVUR THANDAVAKRISHNAYYA
April 6, 1942
MADHO SINGH Vs. EMPEROR
February 6, 1942
MADHORAO NARAYANRAO GHATATE Vs. RAMKUWARSHA
October 13, 1942
MADHU MIAN S/O ABDUL GANI Vs. RAJARAM BARAI S/O JOYDEB BARUI
July 17, 1942
MADHURAKAVI AYYANGAR Vs. CHINNASAMI CHETTI
September 15, 1942
MADURA, ETC DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER, R S NAYUDU Vs. RDORAISWAMI NAYUDU
August 6, 1942
MAHABALA HOLLA Vs. CANARA BANKING CORPORATION, UDIPI, LIMITED, BY AGENT, KVITTAL BHANDARY
October 14, 1942
MAHADEO SARAN PANDE Vs. SHAIKH KHUDA BAKHSH
October 8, 1942
MAHALAKSHMI AMMAL Vs. SUBRAMANIA CHETTIAR
September 17, 1942
MAHANT BISESHWAR DASS Vs. SASHINATH JHA
October 28, 1942
MAHANTH RAMSARAN DAS Vs. JAI RAM DAS
August 19, 1942
MAHARAJ BAHADUR RAM RAN VIJAY PRASAD SINGH Vs. PROVINCE OF BIHAR
April 1, 1942
MAHARAJA BAHADUR RAM RAN BIJAYA PRASAD SINGH Vs. APRUP TEWARY
February 9, 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX
February 17, 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME- TAX, BIHAR & ORISSA
March 21, 1942
MAHARAJA OF JEYPORE Vs. PATURU NARAYAN NAIDU
August 31, 1942
MAHARAJA SASHI KANTA ACHARJYA BAHADUR Vs. NAYJAN BEWA W/O ANU SHEIKH
July 2, 1942
MAHARANI GURUCHARAN KAUR OF NABHA Vs. PROVINCE OF MADRAS, THROUGH THE COLLECTOR OF MADURA
February 6, 1942
MAHARBHAN-I-DOSTHAN SREE RAJAH RAVU VENKATAKUMARA MAHIPATHI SURYARAO BAHADUR GARU, SIRDAR, RAJAHMUNDRY SIRCAR AND MAHARAJAH OF PITTAPURAM Vs. MUNICIPAL COUNCIL, COCANADA BY THE COMMISSIONER
November 25, 1942
MAHENDRA NATH SURUL Vs. NETAI CHARAN GHOSH
December 22, 1942
MAHLIKILILI DHALAMINI Vs. KING
May 20, 1942
MAJETY SATYANARAYANAMURTHY Vs. KODURI KANAKARAJU
March 6, 1942
MAKHAN LAL HAZRA Vs. SASHI BHUSAN HAZRA
January 20, 1942
MALABAR DISTRICT BOARD Vs. COCHIN MALABAR ESTATES, LIMITED, BY ITS MANAGING AGENTS AND SECRETARIES, PIERCE LESLIE AND COMPANY LIMITED
July 15, 1942
MALIREDDI VENKATAPATHI Vs. MALIREDDI VEERAYYA
December 8, 1942
MAMMU KURUKKAL Vs. CKUNHIMOIDEEN KUTTI
August 26, 1942
MANAGER, KASIMBAZAR RAJ WARDS ESTATE Vs. RAKHAL DAS TARAFDAR
March 6, 1942
MANAKKAL KUMARAN Vs. STATE
January 30, 1942
MANASHA CHARAN CHATTERJEE OF VILLAGE GASDIA Vs. JALKADAR DEWAN OF VILLAGE HARIDIA
May 21, 1942
MANGIPUDI VYAGRESWARUDU Vs. BODDAPATI BHADRAMMA
April 2, 1942
MANGLESHWARI PRASAD Vs. SHEONATH PRASAD
April 1, 1942
MANINDRA KUMAR MAJUMDAR Vs. EMPEROR
June 5, 1942
MANJESHWAR SRIMAD ANANTHESHWAR TEMPLE BY ITS EXECUTIVE OFFICER, K PADMANABHA KAMATH Vs. MVAIKUNTA BHAKTA
November 2, 1942
MANMATHA NATH DUTTA Vs. SMSAIBALINI DEBI W/O ABINASH CHANDRA BANERJEE
July 30, 1942
MANMOHAN LAL Vs. SHIB SHANKAR
December 8, 1942
MANRUP MANDAL Vs. BADRI SAO
April 21, 1942
MANTRAVADI SUBRAHMANYA SASTRI Vs. APPANA KRISHNABRAHMAM
October 26, 1942
MARIMUTHU PILLAI Vs. ABDUL GANNI ROWTHER
September 17, 1942
MARKANDELAL DIRYODHANSAO AGARWAL BANI Vs. SITAMBHARNATH RAMHIRDAYAL SAO AGARWAL BANI
March 24, 1942
MATHUKUMALLI RAMAYYA Vs. UPPALAPATI LAKSHMAYYA
April 21, 1942
MATI LAL DUTTA Vs. BEJOY LAL ALIAS NATH CHAKRAVARTY
July 30, 1942
MATI LAL NAG Vs. CORPORATION OF CALCUTTA
January 6, 1942
MATTAPALLI RAJU Vs. CHALLA MAHALAKSHMAMMA
April 6, 1942
MATTE ATCHUTARAMA RAO Vs. SOLASA BAPANAYYA, TRUSTEE VIJJAPU KAMAKSHAMMA CHARITIES
April 2, 1942
MEDNI PROSHAD Vs. SURESH CHANDRA TEWARI
February 5, 1942
MEER SHAFFI SAHIB Vs. ABDUL KHARIM
March 10, 1942
MEESALA VIJAYARATNAM NAIDU Vs. RAO BAHADUR SRIPATHI SITAPATIRAO PANTULU GARU
July 6, 1942
MEHI SAHU Vs. HARI LAL SAHU
January 8, 1942
MESSRE S V M MOHAMED JAMALUDDEEN AND BROS Vs. COMMISSIONER OF INCOME-TAX
September 28, 1942
MEWA RAM Vs. EMPEROR THROUGH MUNICIPAL BOARD
September 1, 1942
MINOR CHOCKALINGAM CHETTIAR ALIAS THIAGARAJAN CHETTIAR THROUGH MOTHER AND NEXT FRIEND KARUPPAYI ACHI ALIAS PARIPOORNAM ACHI Vs. STCHOCKALINGAM CHETTIAR ALIAS NASAPPA CHETTIAR
January 29, 1942
MINOR MEENAKSHI Vs. AYYAMPERUMAL UDAYAN SON OF MARUDAPPUDAYAN
November 4, 1942
MINOR NATARAJA DIKSHITHAR BY NEXT FRIEND AND MOTHER PATTAMMAL Vs. MAHAGANAPATHI DIKSHITHAR
January 8, 1942
MINOR PERIAKARUPPAN BY MOTHER AND GUARDIAN, RAKKAYEE AMMAL Vs. TSSUBBARAMA AIYAR
July 8, 1942
MINOR VEMBU AYYAR, ADOPTED SON OF THE LATE RAMASWAMI IYER, BY GUARDIAN SAMINATHA AYYAR Vs. SUBBIAH PILLAI
November 24, 1942
MOHALUXMI BANK LTD Vs. PROVINCE OF BENGAL
January 6, 1942
MOHAMAD NAZARKHAN S/O. MALEKHAN Vs. ELLICHPUR CITY MUNICIPAL COMMITTEE BY OFFICER-IN-CHARGE B. V. DEO
October 26, 1942
MOHAMMAD SADIQUE MIAN Vs. MAHABIR SAO
February 3, 1942
MOHAMMADKHAN ABDUL RAHMAN MUSALMAN Vs. KEDARMAL RUDMAL AGARWAL AND OTHERS
August 24, 1942
MOHANLAL Vs. SHYAMLAL
February 18, 1942
MOHMMAD AZAM KHAN S/O. MOHAMMED AKBAR KHAN AND OTHERS Vs. MIRZA SIDDIQUE ALI BEG
September 15, 1942
MONFAR RAJA CHOUDHURY Vs. DEWAN ROWSAN KAMAR KHATUN CHOUDHURY
August 11, 1942
MOORAYIL ACHUTHA KURUP Vs. KANDATH VELUTHEDETH GOVINDAN NAYAR
August 21, 1942
MOTILAL S/O. BABULAL Vs. LAKHMICHAND S/O. LALLA PRASAD AGARWAL
November 20, 1942
MOTIRAM GANPAT KOLI AND OTHERS Vs. EMPEROR
February 27, 1942
MOULAVI ASIMUDDIN AHMED Vs. MDMAIZUDDIN KHAN
December 22, 1942
MOULVI LUTFAR RAHAMAN Vs. MOULVI WALIUR RAHAMAN
February 13, 1942
MRS L HILT Vs. VHILT
September 4, 1942
MT ANRAJO KUER Vs. RAMDAYAL SINGH
January 2, 1942
MT CHHABIA Vs. RAM CHARAN
September 7, 1942
MT DASODIA Vs. GAYA PDMINOR THROUGH SADHO RAM
December 16, 1942
MT DEBI Vs. OFFICIAL ASSIGNEE
May 19, 1942
MT KUSMI Vs. SADASI MAHTO
March 11, 1942
MT LAGANMANI KUAR Vs. RAM GOBINDA SINGH
February 3, 1942
MT RAM KALI Vs. PYARE LAL
December 22, 1942
MT RAM KALI Vs. ADMINISTRATOR-GENERAL
November 3, 1942
MT SHAMSUNNESSA KHATUN CHOUDHURANI W/O HOSSEIN JAN CHOUDHURY Vs. ROMJAN SHEIKH
March 5, 1942
MT SOBADRA Vs. SHRI THAKUR BEHARI JI MAHARAJ THROUGH MOTI LAL
October 8, 1942
MT SUNDER KUER Vs. SHAH UDEY RAM
May 5, 1942
MT TULSHA DEVI Vs. SHAH CHIRONJU LAL
August 18, 1942
MT. MAINA W/O. UKARDA GOWARI Vs. DEORAO SONAJI KUNBI
January 26, 1942
MT. RADHABAI W/O. LAXMAN TELI Vs. MT. PURNIBAI W/O. VITHAL TELI
December 15, 1942
MT. RATNIBAI W/O. RAKHDU KUNBI Vs. KHEMRAJ S/O. GANPAT KUNBI
April 9, 1942
MUFTI FAKKHRUL ISLAM Vs. EMPEROR
December 17, 1942
MUHAMMAD Vs. EMPEROR
December 16, 1942
MUHAMMAD ISRAIL Vs. PATNA CITY MUNICIPALITY
February 6, 1942
MUHAMMAD MAHAMOOD HUSSAIN FAROKI ALIAS CHAN BASHA Vs. SYED ABDUL HUQ ALIAS SABJU SAHEB, MINOR BY GUARDIAN SYED MIAH SAHEB
January 30, 1942
MUHAMMAD YAKUB Vs. ABDUL MANAN
May 7, 1942
MUHAMMAD YUSUF SAHIB Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF KISTNA
November 16, 1942
MUKKU VENKATARAMAYYA Vs. MUKKU TATAYYA ALIAS VASUDEVUDU
July 28, 1942
MUKTANATH TEWARI Vs. VIDYASHANKER DUBE
August 24, 1942
MUNICIPAL COMMISSIONERS Vs. KRISHNA LAL PAL
July 15, 1942
MUNICIPAL COMMISSIONERS Vs. KAPUR CHAND LALL
April 4, 1942
MUNICIPAL COMMITTEE, THROUGH R. S. KRISHNACHANDRA SHARMA Vs. FIRM KALURAM HIRALAL AND OTHERS
April 9, 1942
MUNICIPAL COUNCIL Vs. MDSABASH KHAN SAHEB
January 30, 1942
MUNNANGI SUMITRAMMA Vs. MUDUNURU SUBBADU
March 9, 1942
MURALIDHAR CHATTERJEE Vs. INTERNATIONAL FILM CO LTD
December 15, 1942
MURIKIPUDI SATYANARAYANACHARLU Vs. MADANAMCHEDU NARASAMMA
August 21, 1942
MUSAMMAT RADHA KUER Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
April 22, 1942
MUTHAL ACHI Vs. DORAISAMI PILLAI
March 23, 1942
MUTHU GOUNDAN Vs. MOTTAYAN ALIAS KOLANDA GOUNDAN
July 21, 1942
MUTHU K A R ANNAMALAI CHETTIAR Vs. NVSUNDARESA IYER
September 25, 1942
MUTHUKARUPPA ETHANDAR Vs. APPAVOO NADAR
August 24, 1942
MUTUKDHARI SINGH Vs. EMPEROR
February 6, 1942
N NAMBERUMAL CHETTY Vs. PRAMAYYA NAIDU ALIAS JAYARAMAKRISHNA NAIDU
January 29, 1942
N. B. KHARE Vs. M. R. MASSANI
May 14, 1942
NABA KRISHNA CHOWDHURY Vs. EMPEROR
October 1, 1942
NABI RASOOL Vs. EMPEROR
March 12, 1942
NAGAPPA PRABHU Vs. MINOR CHANDRASEKHARA BY GUARDIAN AND MOTHER TRIVENI ALIAS RUKMA BAI
April 8, 1942
NAGENDRA CHANDRA LAHIRI Vs. PROBHAT CHANDRA DEB
March 3, 1942
NAGENDRA NATH SARKAR Vs. KRISHNAPADA SARKAR
March 4, 1942
NAGOOR DURGA, REPRESENTED BY ITS MANAGING TRUSTEES SULTAN KALIFA SAHIB Vs. SKASINATHA IYER
December 14, 1942
NAGORAO MIMBAJI POWAR AND OTHERS Vs. JAGESHWAR MURLIDHAR BUTI
July 7, 1942
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LIMITED THROUGH MANAGER, F. P. DORDI Vs. ANAND VISHNU DEODHAR
August 18, 1942
NAKUL CHANDRA GANGOPADHAYA Vs. NAKUL CHANDRA GANGULI
July 14, 1942
NALLAIYA GOUNDAN Vs. MARAPPA GOUNDAN
July 27, 1942
NALLUSWAMI REDDI Vs. NALLAMMAL
July 10, 1942
NAND KISHORE LAL Vs. BASDEO SINGH
January 15, 1942
NAND LAL GUPTA Vs. COMMISSIONERS OF ARRAH MUNICIPALITY THROUGH CHAIRMAN, ARRAH MUNICIPAL BOARD
January 9, 1942
NANDKISHORE PRASAD SINGH Vs. RADHAKISHUN
July 13, 1942
NANDURI SARANGAPANI Vs. YANDURI VENKATA RATNAM
July 3, 1942
NANEKESHWAR PRASAD Vs. NAND GOPAL RAM
November 27, 1942
NANJUNDA REDDY (DIED) Vs. VENKATAPPA, MINOR, REPRESENTED BY MRVSRANGASWAMI AIYANGAR
February 27, 1942
NARAYANAN CHETTI Vs. NALLAMMAL
July 21, 1942
NARESH CHANDRA GUPTA Vs. LAL MAMUD BHUIYA
February 6, 1942
NAROTAM DAS Vs. EMPEROR
October 21, 1942
NARSINGH PRASAD BOOBNA Vs. DHANRAJ MILLS
March 23, 1942
NASIRUDDIN Vs. EMPEROR
October 15, 1942
NATARAJAN CHETTIAR Vs. PERUMAL AMMAL
August 18, 1942
NATESA MUDALIAR Vs. MTRAJAMANICKA CHETTIAR
April 1, 1942
NATESA NILANGIRIYAR Vs. VRAJU MUDALIAR
June 24, 1942
NATH ALIAS NARAYAN RAO PAWAR Vs. MT. SHAKUNTALA BAI W/O. NATH PAWAR
July 27, 1942
NATIONAL IRON AND STEEL CO LTD Vs. ELECTRIC INSPECTOR
April 27, 1942
NAVROJI ARDESHIR COOPER Vs. OFFICIAL ASSIGNEE OF BOMBAY
February 10, 1942
NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME TAX, BENGAL
December 14, 1942
NAWAB KHAJEH HABIBULLAH Vs. BABU ANANGA MOHAN ROY
April 1, 1942
NAWABZADA MOHAMMAD LIAQAT ALI KHAN Vs. AJUDHIA PRASAD
November 27, 1942
NAWAL KISHORE RAI Vs. EMPEROR
September 10, 1942
NILKANTHA NARAYAN SINGH Vs. MSZOHA, OFFICIAL RECEIVER
December 11, 1942
NIRENDRA NATH BANERJEE Vs. BIRENDRA NATH CHATTERJEE
May 26, 1942
NIRODE BARANI DEBYA Vs. SISIR KUMAR MUKHERJEE
August 20, 1942
NORI RAMASASTRULU Vs. TELUGUNTLA BALAKRISHNA RAO
July 28, 1942
NRIPENDRA CHAND SAHA CHOWDHURY Vs. JOWADALI MONDAL
February 20, 1942
NRISINGHA CHANDRA PAL CHAUDHURY Vs. SMKANAKLATA DASI W/O ANANTAPADA MADAK
January 29, 1942
O A NARAYANASWAMI AYYAR Vs. SANARAYANA IYENGAR
July 15, 1942
OFFICIAL ASSIGNEE Vs. CMANICKAVELU MUDALIAR
February 9, 1942
OFFICIAL RECEIVER Vs. KSAMBASIVA AYYAR
February 18, 1942
OORPOKKIL ALIAS ATHIKKOT PARVATHI AMMA S DAUGHTER VISALAKSHI AMMA Vs. OORPOKKIL ALIAS ATHIKKOT KUPPU AMMA S SON MADHAVA MENON
January 16, 1942
ORUGANTI VENKATRAMIAH CHETTI Vs. VENKATASWAMI CHETTI
November 3, 1942
OSURI NARAYANASWAMI Vs. SAVANAM VENKATASWAMI
November 19, 1942
P BALAVENKATARAMA CHETTIAR Vs. MARUTHAMUTHU CHETTIAR
March 5, 1942
P BANERJEE, SANITARY INSPECTOR Vs. MURLI MOHAN DAS
July 9, 1942
P C KANDASWAMY PILLAI Vs. MUNICIPAL PROSECUTOR
July 1, 1942
P K SUBRAMANIA AYYAR Vs. KTSTHANDAVAMURTHI CHETTY
March 20, 1942
P M MOHAMMAD USMAN CO THROUGH ITS MANAGING PARTNER B P USMAN Vs. KOTTEKKARAN KUNHAMU
October 21, 1942
P N MADHAVA RAO, EXECUTIVE OFFICER OF PERDOOR SRI ANANTA PADHMANABHA TEMPLE Vs. CVAIKUNTA KAMATH
February 12, 1942
P N V RATNASWAMI NADAR Vs. VIRUDHUNAGAR MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER
November 10, 1942
P R SUBRAMANIA PATTAR Vs. PORATHANA ANDI
April 9, 1942
P SANKARA RAO, (WRONGLY DESCRIBED AS D SANKARA RAO) Vs. MODEPALLI BALA VENKATAPPA
July 3, 1942
P SUBBAMMA Vs. CHVENKATA REDDY
April 10, 1942
P V RAMALINGA CHETTI Vs. PETHA GOUNDAN
December 15, 1942
P V SREEKANTA GOUNDAN Vs. MJAVANI ALIAS VELLA AMMA
January 8, 1942
P VARADARAJULU CHETTY Vs. JANAKIRAMA CHETTY
February 27, 1942
PACHAYAKKAL Vs. SHANMUGHAVELAYUDHASAMI GOPANNA MANNADIAR
October 15, 1942
PACHAYAPPA UDAYAN Vs. PONNA GOUNDAN
August 19, 1942
PALAMALAI CHETTIAR Vs. PALVVRRAMANATHAN CHETTIAR
January 29, 1942
PALANI MUDALI Vs. ATHIAPPA GOUNDAN ALIAS PERIA GOUNDAN
July 17, 1942
PALANI MUDALIAR Vs. MNATARAJAN ALIAS AMALORPAVANATHAN
February 24, 1942
PALANIANDI MUTHIRIAN Vs. RAMASWAMI REDDI
September 2, 1942
PALLAPROLU KRISHNAMACHARLU Vs. PALLAPROLU RANGACHARLU
August 12, 1942
PANCHANON RAY Vs. FAZLUR RAHMAN CHAUDHURY
May 21, 1942
PANCHAYAT BOARD, SIVAGANGA THROUGH ITS PRESIDENT Vs. ARVEERABADRAN CHETTIAR
August 20, 1942
PANDIT GAYA PRASAD TEWARI Vs. COMMISSIONER OF INCOME-TAX CP UP
February 24, 1942
PANDIT PYARE LAL SHUKLA Vs. COMMISSIONER OF INCOME-TAX, UP [NO2]
February 17, 1942
PANNA LAL Vs. EMPEROR THROUGH MUKAT BEHARI LAL
September 7, 1942
PAPPAMMAL Vs. RAMASWAMI CHETTIAR
July 27, 1942
PAPPAMMAL ALIAS MUTHU KARUPPAYYEE AMMAL Vs. MEENAMMAL
November 13, 1942
PASHUPATI NATH PAL Vs. DURJODHAN ROY CHAUDHURY
July 10, 1942
PATROO LAL Vs. MTPARBHAWATI KUAR
October 23, 1942
PATTAN AHMED KHAN Vs. PYDA VENKATACHELAMAYYA
January 5, 1942
PAZHANIAPPA MUDALIAR Vs. NARAYANA AIYAR
August 26, 1942
PEDDIBOYIMA VISWANATHAM Vs. SREEMAT KILAMBI SRINIVASA VENKATA VARADACHARYULU AYYAVARLAM GARU
November 20, 1942
PEOPLES CO-OPERATIVE BANK LTD Vs. RAMESHWAR PRASAD VARMA
April 15, 1942
PERAN AMBALAGARAN Vs. VENKATARAMA NAICKER
December 11, 1942
PERIYA PERUMAL AMMAL Vs. MINOR VELUCHAMI REDDY
July 8, 1942
PERUMALLA VENKAYYA Vs. BATCHU PULLAYYA
January 22, 1942
PESH MOHAMMAD Vs. EMPEROR
January 19, 1942
PHULCHAND Vs. MRSNATEE MIRZA
January 8, 1942
PIRAMANAYAGA PANDARAM Vs. STATE
November 26, 1942
POORAN CHAND Vs. RADHA RAMAN
November 12, 1942
POTHUKUCHI VENKATA RAMANAYYA Vs. DAGGUBATI MALLIKHARJANUDU
February 23, 1942
POTHURU SREERAMULU CHETTI Vs. DUVVURU SUBBARAMI REDDI
March 4, 1942
POTTENTAKATH KUNHOLAN Vs. KRISHNAN
March 6, 1942
POTTISWAMI, ALLEGED PARTNER OF POTTISWAMI AND BROTHERS Vs. SALT SULAIMAN (MITTA)
February 4, 1942
PR AL M MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
October 19, 1942
PR N SM CHOCKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
October 13, 1942
PRABHAKAR KESHEO TARE AND OTHERS Vs. EMPEROR
December 8, 1942
PRABHAKAR NILKANTH OKE AND OTHERS Vs. CHANDRAKANT NARAYANRAO KELHAR AND OTHERS
September 15, 1942
PRABHAKAR VITHOBA GOURKHEDE Vs. SARUBAI W/O. SHEORAMJI GOURKHEDE
October 20, 1942
PRAFULLA KUMAR DAS GUPTA Vs. KAMINI KUMAR CHAKRAVARTY
April 2, 1942
PRAFULLA KUMAR ROY Vs. SMBIBHABATI ROY WIDOW OF JATINDRA NATH ROY
March 9, 1942
PRAMATHA NATH ROY Vs. KANAKENDRA NATH TAGORE
July 16, 1942
PRAMATHA NATH SANYAL S/O BHABANI NATH SANYAL Vs. SAILESH CHANDRA CHOWDHURY
August 12, 1942
PRAYAG LAL Vs. PALAKDEO NARAIN SINGH
March 11, 1942
PRAYAGDAS SHANKERLAL MARWADI AND ANOTHER Vs. MT. INDIRABAI W/O. VINAYAKRAO HARKARE AND ANOTHER
April 9, 1942
PROSANNA KUMAR ROY CHOUDHURY Vs. SMTADYA SAKTI DASI W/O HARI KISHORE DAS
August 7, 1942
PROVINCE Vs. RAHA BAHANDUR HARIHAR PRASAD NARAIN SINGH
April 1, 1942
PROVINCE OF BANGAL Vs. RAM CHANDRA BHOTIKA
January 13, 1942
PROVINCE OF BENGAL Vs. CORPORATION OF CALCUTTA
February 17, 1942
PROVINCE OF BENGAL Vs. HEIRS OF LATE SACHINDRA KUMAR ROY AND SMPURNA SASHI CHAUDHURANI
June 4, 1942
PROVINCE OF BENGAL Vs. MAULVI MDYUSUF
April 1, 1942
PROVINCE OF BIHAR Vs. MAHANT HARIBHAJAN DAS OF ANDHARI
April 1, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF CHITTOOR Vs. PATHI KONDA MUTHAPPA CHETTY
July 29, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADURA Vs. RAOBAHADUR ONRAMASWAMI AIYAR, DEWAN AND AUTHORISED AGENT ON BEHALF OF KANNIVADI ZAMINDAR
March 6, 1942
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY Vs. LADY OF DOLOURS CONVENT, TRICHINOPOLY, REPRESENTED BY THE MOTHER SUPERIOR
March 3, 1942
PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF VIZAGAPATAM Vs. SRI SRI SRI VIKRAMA DEO VARMA MAHARAJULUNGARU, MAHARAJA OF JEYPORE AND ZAMINDAR OF MADGOLE
October 14, 1942
PROVINCIAL AUTOMOBILE COMPANY, THROUGH MANAGING PARTNER, P. B. KALE Vs. NARAYAN KRISHNARAO DESHPANDE
September 17, 1942
PROVINCIAL GOVERNMENT Vs. S. WILAYAT HUSSAIN
October 6, 1942
PROVINCIAL GOVERNMENT, C. P. & BERAR Vs. CHHAKKILAL S/O. RAMLAL GUPTA
October 29, 1942
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. MEKHOO S/O. HIRDE LODHI
January 13, 1942
PROVINCIAL GOVERNMENT, C. P. AND BERAR Vs. ABDUL RAHMAN S/O. UBEHDULLA MUSALMAN
October 28, 1942
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. RAGHURAM RODAJI MARATHA AND OTHERS
February 27, 1942
PS AR AR ARUNACHALAM CHETTIAR BY AGENT, SIVARAMAN CHETTIAR Vs. GOVINDASWAMI GOUNDAN
February 17, 1942
PT GOBARDHAN Vs. PTPREM BALLABH
August 20, 1942
PUBLIC PROSECUTOR Vs. RAJAM AMMAL
June 30, 1942
PUBLIC PROSECUTOR Vs. MURTHUJAKHAN SAHIB
March 4, 1942
PUBLIC PROSECUTOR Vs. ANANTHAKRISHNA IYER
October 26, 1942
PUBLIC PROSECUTOR Vs. MADATHI
January 7, 1942
PUBLIC PROSECUTOR Vs. BHASKER KAMATH
March 20, 1942
PULAVARTHI LAKSHMANASWAMI (DECEASED) Vs. SRIMAT TIRUMULA PEDDINTI TIRUVENGALA RAGHAVACHARYULU, MINOR BY MATERNAL GRANDMOTHER AND GUARDIAN, MOLUGU TIRUVENGALAMMA
October 23, 1942
PUNDLIK DAULAT RAO Vs. GODAWARIBAI W/O. THAKURDAS AGARWAL
October 20, 1942
PURNA CHANDRA ADHICARY Vs. JOY CHAND LALL BABU
December 11, 1942
PURNA CHANDRA BISWAS S/O BISWAMBER BISWAS Vs. SMKSHIRODA SUNDARI DUTT W/O UPENDRA CHANDRA DUTT
June 22, 1942
PURNA CHANDRA CHAKRABARTY Vs. KALIPADA ROY
February 18, 1942
PURNA CHANDRA PAL Vs. RAI MOHAN PAL
May 22, 1942
PURNENDU NARAYAN SINGH Vs. NARENDRA NATH CHAKRAVARTY
May 4, 1942
PUTHEN PURAYIL KRISHNAN Vs. UMKRISHNAN
August 12, 1942
PUTHIOTTIL CHATHIYELAN KANNA KURUP Vs. MAYIMMOLI RAMAN NAYAR
April 8, 1942
R CHIDAMBARA MUDALIAR Vs. KVRANGANATHAM
January 22, 1942
R NARAYANA REDDIAR Vs. VENKATESA REDDIAR
October 21, 1942
R S NAIDU Vs. AUDITOR AND EXAMINER OF LOCAL FUND ACCOUNTS
July 15, 1942
R SRINIVASA THATHACHARIAR Vs. MINOR SIVASUBRAMANIA CHETTIAR BY NEXT FRIEND, VEERAPPA CHETTIAR
September 17, 1942
RADHA CHARAN Vs. SECRETARY OF STATE
November 17, 1942
RADHA SWAMI SAT SANG SABHA Vs. RAJ NARAIN
August 17, 1942
RADHAKISHEN MULL Vs. MAGANLAL BROTHERS
June 25, 1942
RADHEY SHYAM Vs. RAM DHAN LAL
September 8, 1942
RADHICA LAL GOSSAIN Vs. JITENDRA NATH GOSSAIN
June 29, 1942
RADHIKAPRASAD DANI Vs. NANDKUMAR LAXMAN PRASAD AND OTHERS
January 16, 1942
RAGHBIR LALA Vs. MOHAMMAD SAID
July 20, 1942
RAGHUBIR SINGH Vs. MAHARUL HAQUE
May 4, 1942
RAGHUNATH Vs. PAHLADDAS
October 6, 1942
RAHOMAL KANNOMAL Vs. COMMISSIONER OF INCOME-TAX
April 15, 1942
RAI CHANDI CHARAN CHATTERJEE BAHADUR Vs. TARA NATH DUTTA
April 21, 1942
RAI HARENDRA NATH CHAUDHURY Vs. RAI SOURINDRA NATH CHOUDHURY
June 10, 1942
RAJA JAGDISH CHANDRA DEO DHADAL DEB Vs. BISESWAR LAL AGARWALLA
February 2, 1942
RAJA JOGENDRA NARAYAN DEB Vs. DEBENDRA NARAYAN ROY
February 16, 1942
RAJA KOMALSINGH JU DEO Vs. RAMBHAROSA NANHELAL PARWAR AND ANOTHER
December 11, 1942
RAJA RAJGAN MAHARAJA JAGATJIT SINGH Vs. RAJA PARTAB BAHADUR SINGH
April 28, 1942
RAJA SHIVA PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX
February 17, 1942
RAJA SHIVA PRASAD SINGH Vs. TINCOURI BANERJI
February 19, 1942
RAJA SHIVA PRASAD SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
April 11, 1942
RAJA SRI SHIVA PRASAD SINGH Vs. LALIT KISHORE MITRA
September 10, 1942
RAJAH SIR ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT K PONNUSAMI IYER Vs. KADIYALA PEDDA GENGANNA
January 27, 1942
RAJARAM DURGAPRASAD VAIDYA AND OTHERS Vs. BABULAL GOVINDRAM MISAR
February 27, 1942
RAJESHWAR VISHWANATH MAMIDWAR AND OTHERS Vs. DASHRATH NARAYAN CHILWELKAR AND OTHERS
December 10, 1942
RAJKISHORE PD NARAIN SINGH Vs. MOJIBUL RAHMAN
February 24, 1942
RAJKUMAR VISWESWARA GAJAPATHI RAJ, MINOR REPRESENTED BY HIS MOTHER RANI PUSHPATHI VIDYAVATI DEVI, AS HIS NEXT FRIEND Vs. MIRZA RAJA SRI PUSHAVATI VIZIARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR GARU, MINOR RAJAH OF VIZIANAGARAM, REPRESENTED BY THE COURT OF WA
June 30, 1942
RAJSHAHI BANKING AND TRADING CORPORATION LTD Vs. SURENDRA NATH MITRA
January 29, 1942
RAM BAHADUR JHA Vs. SREE KANT JHA
October 8, 1942
RAM KISHUN LAL Vs. ABU ABDULLAH SYED HUSSAIN IMAM
April 16, 1942
RAM LAL DUTT SARKAR Vs. DHIRENDRA NATH ROY
December 15, 1942
RAM NARAIN SAH Vs. PARMESHWAR PRASAD SAH
March 13, 1942
RAM NARAYAN SHARMA Vs. SITA RAM PATHAK
February 19, 1942
RAM PRASAD SINGH Vs. MTBIBI KHODAIJATUL KUBRA
March 10, 1942
RAM RANBIJAYA PRASAD SINGH Vs. RAMJIVAN RAM
February 20, 1942
RAM RANBIJAYA PRASAD SINGH Vs. LACHIMI SINGH
March 13, 1942
RAM RIJHAN SAHI Vs. MTRAZIA BEGAM
May 6, 1942
RAMA KAMATH Vs. CLLOBO
November 9, 1942
RAMA PRASAD SINGH Vs. SAJAN MAHTO
January 23, 1942
RAMADHIN SINGH Vs. BAIJNATH PDSINGH
November 16, 1942
RAMASWAMY GOUNDAR Vs. RAMASWAMI GOUNDAR
August 19, 1942
RAMCHANDRA DEV, ZAMINDAR OF BODOKHEMIDI Vs. COMMISSIONER OF INCOME-TAX
February 10, 1942
RAMKISHUN LAL Vs. JUGALKISHORE LAL, CLAIMANT
January 5, 1942
RAMKUMAR DE S/O ANANTLAL DE Vs. ABHAYAPADA BHATTACHARJI S/O BHAIRAB CHANDRA BHATTACHARJI
March 10, 1942
RAMLAL BHADANI Vs. DASS BANK LTD
July 20, 1942
RAMPAL SINGH Vs. PANDIT UDIT NARAIN PANDE
January 6, 1942
RAMSAGAR SINGH Vs. RAMAJODHYA MAHTON
July 29, 1942
RAMSEWAK BHURELAL BRAHMIN Vs. HIRALAL SWAMIPRASHAD BRAHMIN AND ANOTHER
November 30, 1942
RAMSWARUP PRASAD SINGH Vs. HARIHAR PRASAD SINGH
January 13, 1942
RAMU ALIAS LANGAR THROUGH BHAIRON Vs. MURLI DAS
September 1, 1942
RANGA AIYAR Vs. LINGAPPA GOUNDER S SON, SUBBAYYA GOUNDER
October 7, 1942
RANGA KONAR Vs. PAKKIRI VATTACHI
March 4, 1942
RANGASWAMI GOUNDAN Vs. KANDASWAMI GOUNDAN
April 6, 1942
RAO BAHADUR MOTHEY GANGARAJU ZAMINDAR GARU OF ELLORE Vs. SREE RAJA BOMMADEVARA VENKATRAYULU NAIDU BAHADUR ZAMINDAR GARU OF PANGIDIGUDEM
July 23, 1942
RAO BAHADUR V RANGANATHAN CHETTIAR Vs. MARIAPPA MUDALI
October 23, 1942
RAO SAHIB SRINIVASA MUDALIAR Vs. RAMUDU NAIDU
October 20, 1942
RATNASWAMI GOUNDAN Vs. PSARARARUNACHALAM CHETTIAR BY AGENT SIVARAMAN CHETTIAR
December 14, 1942
RELIANCE JUTE MILLS CO LTD Vs. DUKHI SHAH S/O DHANDRAJ SHAH
June 17, 1942
RISHI HALDAR Vs. MONORANJAN PRAMANIK
January 15, 1942
RM N L KR RAMANATHAN CHETTIAR Vs. UNNAMALAI ACHI
March 18, 1942
ROBERT HERCULES SKINNER Vs. LTJAMES RRSKINNER
December 9, 1942
ROHINI RANJAN DAS Vs. UMESH CHANDRA DATTA
December 3, 1942
ROSHAN LAL Vs. BABU LAL ALIAS BABU BAM
October 2, 1942
ROYAL CALCUTTA TURF CLUB Vs. CORPORATION OF CALCUTTA
August 5, 1942
RUHINI KUMAR BHATTACHARYYA Vs. EMPEROR
February 19, 1942
RUP KISHAN AGHA Vs. SECYOF STATE
September 1, 1942
RUP NARAIN Vs. TIRBENI SAHAI ALIAS MANGOO LAL
October 28, 1942
S A ABDUL SUBHAN SAHIB Vs. MABDUL RAVOOF SAHIB
June 29, 1942
S A RAMANATHAN CHETTIAR Vs. MPKASI CHETTIAR ALIAS MEYYAPPA CHETTIAR
November 2, 1942
S KADIR HUSSAIN ROWTHER Vs. JAMILA BI
September 23, 1942
S PATTAMMAL Vs. CORPORATION OF MADRAS
September 28, 1942
S S SV KASIVISWANATHAN CHETTIAR Vs. SSSSVSOMASUNDARAM CHETTIAR
December 10, 1942
S SRIRAMA RAJA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, NOW THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT
September 25, 1942
S SUBBIAH PILLAI AND SONS Vs. COMMISSIONER OF INCOME-TAX
July 20, 1942
S SUBBIAH PILLAI AND SONS Vs. COMMISSIONER OF INCOME-TAX, MADRAS
March 20, 1942
S SYEDA MAHOMED ROWTHER Vs. ASHANMUGASUNDARAM CHETTIAR
December 2, 1942
S T K M LAKSHMANAN CHETTIAR Vs. NALLA SEVUGAM SERVAI ALIAS NALLA SIVAN SERVAI
February 27, 1942
S T P MARIMUTHU PILLAI Vs. PROVINCE OF MADRAS, REPRESENTED BY COLLECTOR
October 1, 1942
S V M MAHOMED JAMALUDDEEN AND BROTHERS Vs. COMMISSIONER OF INCOME- TAX
September 28, 1942
SACHIRANI BISWAS W/O CHARU CHANDRA BISWAS Vs. NAGENDRA NATH NATH S/O BANI KANTA NATH
July 2, 1942
SAHA SAMSUDDIN ALIAS SHAH SHAMSUDDIN AHAMED Vs. SERAJAL HAQ
March 3, 1942
SAHDEO SINGH Vs. JADU MESTAR
February 4, 1942
SAHODRA Vs. RAM BABU
October 13, 1942
SAHU HARI KIRTI SARAN Vs. MTBHAGIRATHI KUNWAR
September 21, 1942
SAILENDRA NATH MITTER Vs. EMPEROR
September 1, 1942
SAIT KASTURI CHAND Vs. ADDAGALLA VAIKUNTAM
February 4, 1942
SAIT PARASURAM BYAS Vs. SUB-COLLECTOR, RAJAHMUNDRY
March 26, 1942
SAIT PARASURAM BYAS Vs. MATTE ATCHUTARAMARAO
August 13, 1942
SAITH PARASURAM BYAS Vs. SUB-COLLECTOR
March 26, 1942
SAJAN SAHU Vs. EMPEROR
September 29, 1942
SALEM MUNICIPAL COUNCIL Vs. GFFFOULKES
December 11, 1942
SALIG RAM Vs. EMPEROR
November 12, 1942
SAMBHASIO NARAYAN DEODE Vs. KASHINATH NAGOJI THAKRE
November 4, 1942
SANASINTI SATRUGHANO PATRO Vs. KOTINI IGNESH MAHAPATRA
December 14, 1942
SANKARI DEBI Vs. CO-OPERATIVE URBAN BANK
February 26, 1942
SANTA SINGH Vs. RAMDHARI SINGH
January 20, 1942
SARADAMBAL AMMAL Vs. TCKUPPUSAMI SASTRIGAL
March 20, 1942
SARADINDU MUKHERJEE Vs. SMKUNJA KAMINI ROY
May 22, 1942
SARALA SUNDARI DEBI CHOWDHURANI W/O JOGESH CHANDRA SANYAL CHOWDHURY Vs. PURNA CHANDRA BHATTACHARJYA
January 6, 1942
SARDAR BAHADUR, SIR SUNDER SINGH MAJITHIA Vs. COMMISSIONER OF INCOME TAX, UNITED AND CENTRAL PROVINCES
June 4, 1942
SATISH CHANDRA BANDAPADHYA Vs. BISHNUPADA PAL
March 27, 1942
SATISH CHANDRA HUI Vs. SUDHIR KRISHNA GHOSH
February 27, 1942
SAYED AZIZUDDIN AHMAD Vs. KESHWAR MAHTON
April 17, 1942
SAZAWAR KHAN Vs. SATYENDRA LAL CHOWDHURY
January 16, 1942
SECRETARY OF STATE Vs. NARAIN KHANNA
March 19, 1942
SECRETARY OF STATE FOR INDIA IN COUNCIL BY ITS AGENT THE COLLECTOR OF KISTNA Vs. SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR GARU
December 16, 1942
SECRETARY OF STATE THROUGH AGENT, G I P RLY Vs. NAWAL KISHORE
November 6, 1942
SEETHA BEHERANI Vs. AJAGANATH
October 6, 1942
SETH RATANLAL HARLALJEE MAHAJAN Vs. POONAMCHAND BOKHTAWARMAL MAHAJAN
March 2, 1942
SETH RODA LADHA CHHATRI Vs. ABDUL GAFOOR S/O. SHEIKH FAZAL MUSALMAN
December 15, 1942
SETH SURAJ RATAN DAGA Vs. KASHISHWAR DINANATH BANERJEE AND ANOTHER
February 23, 1942
SHAH RAM CHAND Vs. PANDIT PARBHU DAYAL
April 20, 1942
SHAMLAL SHRIKISAN MAHESARI Vs. MT. JIYABAI W/O. SHRIKISAN AND OTHERS
July 14, 1942
SHEIKH ABDUL RAHIM ALIAS S A RAHIM Vs. MOHAMED DIN
March 24, 1942
SHEIKH AMJAD Vs. EMPEROR
January 8, 1942
SHENBAGAVADIVAMMAL Vs. MUPIDATHI AMMAL
April 7, 1942
SHEO BARAN SINGH Vs. EMPEROR
November 20, 1942
SHEO KARAN LAL Vs. BANDI PRASAD
July 31, 1942
SHEO NANDAN PRASAD Vs. SHEO PARSAN PATHAK
February 4, 1942
SHEO NARAIN PRASAD Vs. JAWAHIR LALL, CLAIMANT
January 5, 1942
SHEOBALAK SINGH Vs. ACHUTANAND SINGH
January 14, 1942
SHEONANDANLAL GURUDAYAL SHRIVASTAVA Vs. GOPAL BABAJI NAFDE
November 16, 1942
SHEORAJDHARI SINGH Vs. SIR KAMESHWAR SINGH
February 10, 1942
SHEORAM S/O. SITARAM PATIL Vs. ATMARAM RAGHOJI PATIL
September 15, 1942
SHER ALI MRIDHA Vs. TORAP ALI
February 6, 1942
SHESHAMMA SHEDTHI Vs. VASUDEVA BHATTA
April 10, 1942
SHIBNARAYAN DAS Vs. SATYADEO PRASAD
July 6, 1942
SHIVA PRASAD SINGH Vs. MAHARAJA SRIS CHANDRA NANDI
December 4, 1942
SHREE JAGRUTESHWAR ETC., DEOSTHAN THROUGH WAHIWATDAR SITARAMPANT DAJIBA PANDE Vs. ATMARAM JAGANNATH PANDE
November 5, 1942
SHYAM KISHORE DE Vs. JOY CHANDRA DATTA RAY
March 5, 1942
SIDHESHWAR PRASAD NARAYAN SINGH ANOTHER Vs. COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
April 1, 1942
SIR KAMESHWAR SINGH BAHADUR Vs. RAMESHWAR SINGH
May 6, 1942
SIR KAMESHWAR SINGH BAHADUR Vs. DHUNMAN GOPE
August 4, 1942
SIRDAR BAHADUR INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
September 18, 1942
SIRDAR BAHADUR SIRDAR INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX
September 18, 1942
SITAL CHANDRA DUTTA Vs. EMPEROR
March 23, 1942
SITAO JHOLIA DHIMAR Vs. EMPEROR
December 7, 1942
SITLA SAHAI Vs. GOURI NATH
March 27, 1942
SK ABDUL Vs. EMPEROR
April 17, 1942
SK. RASHID S/O. SK. RAMZAN MUSALMAN Vs. HUSSAIN BAKASH S/O. MADAR BAKASH
March 13, 1942
SM BIBHABATI DEVI W/O KUMAR RAMENDRA NARAYAN ROY Vs. KUMAR RAMENDRA NARAYAN ROY
June 30, 1942
SM JANAKI BALA DEBYA Vs. MAHESWAR DAS
February 6, 1942
SMT MAHAMAYA DEBI W/O SHYAM SUNDAR ROY Vs. INDRA NARAYAN DAS
March 6, 1942
SMT MANI DEVI Vs. SMTANPURNA DAI SIJUARIN
October 28, 1942
SMT SURJOO BAI Vs. MUNICIPAL BOARD
October 23, 1942
SOMAYAJULU VENKATANARASIMHAM Vs. GOVINDA SURYANARAYANA BEING MINOR REPRESENTED BY HIS MATERNAL GRANDFATHER AND NEXT FRIEND, NADIMINTI GANESWARA RAO
April 2, 1942
SONA RAUT Vs. EMPEROR
December 14, 1942
SOUTH INDIAN RAILWAY COMPANY, LIMITED, BY ITS AGENT AT TRICHINOPOLY Vs. MCMAYILVAHANAN
August 20, 1942
SOWDRA BAI Vs. SARASWATHI AMMAL
February 6, 1942
SREE RAJA KANDIMALLA VENKATA RAMA NARASIMHA RAO BAHADUR ZAMINDAR Vs. SRI INUGANTI SITHA RAMACHANDRA RAO
August 31, 1942
SREE SREEJUT MAHARAJA SIR BIR BIKRAM KISHORE MANIKYA BAHADUR Vs. TAFAZZAL HOSSAIN
July 13, 1942
SRI ALLURI SATYANARAYANA Vs. RAMINEEDI RAYALAMMA
November 23, 1942
SRI BHAGWAN SINGH Vs. RAM SUNDAR RAUT
April 22, 1942
SRI LA SRI SUBRAMANIA PANDARASANNADHI, THE MANAGING TRUSTEE OF SRI VEDARANEESWARASWAMI TEMPLE AND SRI SUBRAMANYASWAMI TEMPLE Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
February 25, 1942
SRI NARAYAN SINGH Vs. POSAN SINGH
January 16, 1942
SRI RAJA MANYAM KANAKAYYA GARU Vs. SRIMAN MUDAMBA VENKATA RANGA ANAHARACHARYULU GARU
March 20, 1942
SRI RAJA SOBHANADRI APPARAO BAHADUR GARU Vs. UPPALA APPANNA SASTRI ALIAS ANNAPPA SASTRI
March 24, 1942
SRI RAJA VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR Vs. MALLA RAMUNAIDU
June 30, 1942
SRI RAJA VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR VARU Vs. TAKURU NARASIMHULU
February 10, 1942
SRI RAJAH RAO NILADRI RAO GARU Vs. RVENKATARAMA AIYAR
February 11, 1942
SRI RAJAH VYRICHERLA NARAYANA GAJAPATI RAJU BAHADUR Vs. MALLA RAMUNAIDU
January 30, 1942
SRI RAMCHANDRA DEV Vs. COMMISSIONER OF INCOME-TAX
March 12, 1942
SRI SRI SRI NARAYANA SOORU DEVU GARU RAJAH OF TARLA Vs. GUDURU RAMA RAO PANTULU GARU
March 10, 1942
SRI SRI SRI PALAHARAMA KANTI RAJARAM DAS BAVAJI OF BALAGA Vs. DUVVADA RAMANNA
March 3, 1942
SRI THAKUR BEJAI RAGHO NIWASJI Vs. TEJ NARAIN LAL
October 27, 1942
SRI VENKATESWARASWAMI VARU OF BEZWADA, BY TRUSTEES RAMPILLA APPALASWAMI Vs. SUB-COLLECTOR
November 12, 1942
SRIDHAR PRASAD PARHI Vs. HARAPRASAD PARHI
December 21, 1942
SRINIVASALU CHETTI Vs. MUNISAMI CHETTI
November 26, 1942
ST MR VEERAPPA CHETTIAR Vs. CHANDRAMOULISWARA AYYAR, MINOR BY MATERNAL UNCLE AND GUARDIAN GUNNU AYYAR
October 21, 1942
SUB-COLLECTOR Vs. PILLARISETTI PARTHASARATHI NAIDU
June 26, 1942
SUBEDAR SINGH Vs. EMPEROR
August 12, 1942
SUBRAMANIA AIYAR Vs. ANNAVI PILLAI
February 18, 1942
SUNDARAMURTHI NAINAR Vs. CHOTTI BIBI ALIAS BACHA BIBI
April 10, 1942
SUNDARESAM PILLAI Vs. RAMACHANDRA PILLAI
July 3, 1942
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. GOLOK TIKADAR
March 24, 1942
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HCPATEL
January 13, 1942
SURENDRA CHANDRA ROY CHOUDHURI Vs. KUMER BIMALENDU ROY
February 16, 1942
SURENDRA NATH DUTT Vs. MALATI
May 29, 1942
SURENDRANATH SARKAR Vs. SREE SREE ISWAR LAKSMI DURGA ESTABLISHED BY HARACHANDRA KUNDU THROUGH THEIR NEXT FRIEND, SHEBAIT SAILENDRANATH KUNDU
June 29, 1942
SURESH CHANDRA BASAK Vs. BENODE LAL PAL
December 3, 1942
SWAYAMPRABHAI AMMAL Vs. DMUTHUKRISHNA PADAYACHI
January 21, 1942
SYED ABDUL HUQ SAHIB Vs. RAJ MUHAMMAD KABULI
August 3, 1942
SYED ABDUL WAJID SAHIB Vs. OOSMAN ABDUL RUBB
November 24, 1942
SYED GHULAM KHADIR SAHIB Vs. MINOR VISWANATHAYYAR, BY HIS MOTHER AND NEXT FRIEND, PARVATHI AMMAL
July 29, 1942
SYED MOHAMMAD ISA AND ANOTHER Vs. COMMISSIONER OF INCOME- TAX
February 17, 1942
SYED MUHAMMAD GHOUSE SAHIB SUTHARI Vs. SYED MUHAMMAD GHOUSE SAHIB TRUSTEE AND MANAGER OF THE SHA RAHMATULLAH MOSQUE
July 7, 1942
SYED SIBTE RASUL Vs. MSIBTE NABI
September 25, 1942
T K RAMACHANDRA RAO Vs. JOMALAGADDA RAMASWAMI
February 6, 1942
T K SAMBANDA CHETTY Vs. MUTHU CHETTIAR
January 7, 1942
T P R PALANIA PILLAI (DIED) Vs. AMJATH IBRAHIM ROWTHER
July 6, 1942
T R SRINIVASA RAJAGOPALA AIYANGAR Vs. SRI SANTHANARAMASWAMI KOILVAGAIRA DEVASTHANAM, NEEDAMANGALAM, BY RNATESA AIYAR (NOW EXECUTIVE OFFICER)
August 27, 1942
T RADHAKRISHNAN CHETTIAR Vs. OFFICIAL LIQUIDATOR, MADRAS PEOPLES BANK, LIMITED (IN LIQUIDATION)
February 5, 1942
T S P L P CHIDAMBARAM CHETTIAR Vs. JAGU HSHAH
October 23, 1942
T S RAJAGOPALA IYER Vs. SOUTH INDIAN RUBBER WORKS, LIMITED
June 26, 1942
T S SUNDARARAMIER Vs. CHINNAPALANI AMBALAM
January 9, 1942
T SANKARA MENON Vs. TVSUNDARA AIYAR
October 27, 1942
TARANATA BHATTA Vs. GOPALAKRISHNA MALLAYYA
December 22, 1942
TATIKONDA SUBBAROW Vs. MALLADI SITARAMA LAKSHMI NARASIMHAM
April 10, 1942
TEKCHAND KAPURCHAND AND ANOTHER Vs. MT. BIRZABAI WIFE OF RAMPRASAD KAYASTHA
February 12, 1942
THATIPARTHI KRISHNA REDDI Vs. AMBARKHANA JAYARAMA RAO
September 25, 1942
THIRUMALAREDDI INNA REDDI Vs. GADE GOPIREDDI
July 20, 1942
THOTAPALLI DHARMAYYA Vs. NELABARLA YANADI REDDY
July 3, 1942
THOTTOLI MEETHALE VITTIL KAITHERI SREEDEVI AKKAMMA Vs. MURICHANDIYIL ANIYAPRAVAN KUNHAMMAD HAJI
December 10, 1942
TIMITI VENKATA CHARLU Vs. RAJAH OF VIZIANAGARAM
February 20, 1942
TIRTHA PADA DEY Vs. SKKABIRUDDIN
January 30, 1942
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE BY ITS COMMISSIONER Vs. CHAPALAMADUGU MUNISWAMI NAIDU
November 2, 1942
TITTI KRISHNAMURTHI Vs. SRI JAGANNADHAPADHI KHADANGA
March 23, 1942
TRIPASURU VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYA RAJU
August 10, 1942
U MUTHURAMALINGA THEVAR Vs. RSHANMUGA RAJESWARA NAGANATHA SETHUPATHY AVL, RAJAH OF RAMNAD, THROUGH HIS NEXT FRIEND, SRI LRVENKATARAMAN
November 27, 1942
UKKALI ALIAS AMMU ALIAS AMMA NETHYAR Vs. PUDUMANA PARAMBATH KELU NAYAR
January 16, 1942
V E A ANNAMALAI CHETTIAR Vs. VALLIAMMAI ACHI
August 19, 1942
V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AIYANGAR Vs. NACHIMUTHU GOUNDAR
February 6, 1942
V KR ST KASI VISVANADAN CHETTIAR Vs. DEVAKOTTAI MUNICIPAL COUNCIL THROUGH ITS COMMISSIONER
March 27, 1942
V RAMASAMI AIYANGAR Vs. SMAMARARUNACHALAM CHETTIAR
January 15, 1942
V RAMASWAMI AIYANGAR Vs. DORAISAMI VANDAYAR
July 3, 1942
V S RAMANUJA CHARIAR Vs. VEENAAVANNAMANAVATAPATHRA SAYEE THATHACHARIAR
August 24, 1942
V SWARNAM AIYAR Vs. VEERAGU AMMAL
July 15, 1942
V VARADARAMANUJALU NAIDU Vs. KAUNANOOR NAIDU
September 21, 1942
VADAKKUNNADHAN DEVASWAM UTAMA, HIS HIGHNESS THE MAHARAJA OF COCHIN, BY RECOGNISED AGENT THE SECRETARY TO THE GOVERNMENT OF COCHIN Vs. PERALI KUNNATH TARWAD KARNAVAN AND MANAGER MADHAVA MENON
January 21, 1942
VAKACHERLA VENKATASUBBAMMA Vs. GOBBOORU SUBBIAH
April 2, 1942
VALLIAMMAL Vs. RAMASWAMY GOUNDAR
July 9, 1942
VALLIAPPA CHETTIAR Vs. ARANDI
August 11, 1942
VARIATH KRISHNA WARRIAR Vs. MALAYALEE BANK LTD, MANAGING DIRECTOR TKADUNGI NEDUNGADI
February 16, 1942
VASANTRAO S/O. GOPALRAO Vs. UTTAMRAO S/O. SURYABHAN DESHMUKH AND ANOTHER
January 23, 1942
VEERABAHU PILLAI (DECEASED) Vs. KAVANNA SEENA CHITTIRAM PILLAI (DECEASED)
July 3, 1942
VEMIREDDI RANGAREDDI Vs. ISAKA VENKATAREDDI
August 17, 1942
VENKAMAMIDI BALAKRISHNAYYA Vs. NANNAPANENI LINGA RAO
November 23, 1942
VENKATASWAMI NAICKER Vs. PVNAVANEETHAKRISHNA CHETTIAR
October 30, 1942
VIJIYALAKSHMI AMMAL Vs. RANGACHARIAR
July 13, 1942
VINAYAKRAO ANANDRAO MANKAR KUNBI Vs. MT. MANKUNWARBAI W/O. R. S. GOPIKISAN MARWADI AND OTHERS
March 19, 1942
VISALAKSHI AMMAL Vs. PLSPNKNAGAPPA CHETTIAR
August 21, 1942
VISHNUBHOTLA RAMAYYA Vs. SAJJA NAMAYYA
July 27, 1942
VITHOBA UDEBHANJI KUNBI AND OTHERS Vs. NARAYAN SONAJI SAGNE AND OTHERS
February 18, 1942
VYDIALINGA SWAMIGAL Vs. KARUPPANNA GOUNDAN
July 3, 1942
W J YOUNIE Vs. TULSIRAM JANKIRAM
February 18, 1942
W SIVARAJ LAL Vs. MYLAPORE HINDU PERMANENT FUND LIMITED BY SECRETARY
July 31, 1942
WAHED BUX WAESHI Vs. FAKHARUDDIN PIRACHA
February 17, 1942
WALES Vs. TILLEY
May 18, 1942
YADAORAO GANPATRAO KADU Vs. RAMRAO BALASAHEB DHOTE
October 13, 1942
YADDANAPUDI PULLAYYA Vs. YADDANAPUDI VENKATASUBBAMMA
November 9, 1942
YALPI VIRUPAKSHAPPA Vs. CHOWDIREDDI VEERABHADRA GOWD
March 16, 1942
YARLAGADDA ABBAYI ALIAS VEERANNA Vs. OFFICIAL RECEIVER
November 12, 1942
YARLAGADDA RATTAYYA Vs. MODUMUDI CO-OPERATIVE CREDIT SOCIETY REPRESENTED BY ITS PRESIDENT SANAKA RATTAYYA
August 19, 1942
YENDAMURI SUBBA RAO Vs. KOVVURI TATA REDDI
February 11, 1942
YERABALU CHENNABASAPPA Vs. OFFICIAL RECEIVER OF BELLARY
November 24, 1942
YERRANKI PAPAYYA SASTRI Vs. KOLA APPA RAO
February 12, 1942
ZAFAR HUSAIN Vs. MANZOOR HUSAIN
October 23, 1942
ZAL RUSTAMJEE MADAN AND OTHERS Vs. ANJUMAN MUFIDDUL ISLAM
March 12, 1942