Home
Case Index
Title
Date
ABDUL GHANI Vs. ANJUMANI-I-IMDAD QARZA BAHAMI CHAK NO 127 R B
March 5, 1942
ADMINISTRATOR, LAHORE MUNICIPALITY Vs. LALA BAKHSHI RAM
April 27, 1942
BANSHI RAM Vs. EMPEROR
December 17, 1942
BARU AND ORS Vs. NIADAR AND ORS
May 20, 1942
BHAGAT RAM AND ORS Vs. FIRM DHANPAT MAL JAWALA DASS THROUGH B RAM NARAIN AND ORS
May 20, 1942
BHAI LAL CHAND AND ORS Vs. EMPEROR
June 23, 1942
BHORU AND ORS Vs. EMPEROR
October 20, 1942
CHANDAN KHAN S/O MAHBUB KHAN AND ANR Vs. EMPEROR
December 23, 1942
CHAUDHRI ABDUL GHANI Vs. ANJUKAN DEHI IMDAD BAHMI GHUINKE SHARQI (IN LIQUIDATION) THROUGH S TUFAIL HUSSAIN, LIQUIDATOR
January 30, 1942
COOLING EQUIPMENT CO LTD Vs. MT ZAINAB BIBI AND ANR
October 7, 1942
DEPUTY COMMISSSIONER Vs. FARA MURZ AND ANR
May 19, 1942
DHANI RAM Vs. DISTRICT OFFICIAL RECEIVER
November 9, 1942
DIWAN GHULAM RASUL Vs. DIWAN GHULAM QUTAB-UD-DIN
March 10, 1942
DR KISHAN SINGH Vs. BACHAN SINGH AND ORS
March 6, 1942
EMPEROR Vs. C L GULATI, BAR-AT-LAW
April 17, 1942
EMPEROR Vs. BAKHSHI RAM
October 28, 1942
EMPEROR Vs. PREM SINGH S/O SARDHA SINGH
July 7, 1942
EMPEROR Vs. BRIJ LAL AND ORS
June 22, 1942
FAQIR CHAND Vs. DEPUTY COMMISSIONER AND ORS
July 13, 1942
FIRM BOOJA MAL GAINDA MAL Vs. KRISHAN CHANDRA, KALIPADA SHAH AND ANR
November 10, 1942
FIRM MUNI LAL RAM CHAND THROUGH RAM CHAND Vs. KALAM SINGH AND ANR
December 23, 1942
FIRM SHAW HARI DIAL AND SONS THROUGH H R BAGDY Vs. SOHNA MAL BELI RAM THROUGH ARJAN DAS
March 24, 1942
FIRM SHAW HARI DIAL AND SONS THROUGH H R BAGDY Vs. SOHNA MAL BELI RAM THROUGH ARJAN DASS
January 6, 1942
GAURI Vs. UDE AND ORS
April 15, 1942
GHULAM MOHAMMAD ALIAS GAMA S/O BHAG AND ORS Vs. EMPEROR
July 10, 1942
GHULAM QADAR Vs. ALLAH DIN AND ORS
February 9, 1942
GHULAM QADIR Vs. ALAF DIN AND ORS
February 24, 1942
HARKISHAN LAL Vs. BARKAT ALI AND ORS
February 10, 1942
IMAN DIN Vs. ALLAH RAKHA AND ORS
March 10, 1942
IN RE: K L GAUBA, BARRISTER-AT-LAW Vs. STATE
February 18, 1942
ISHAR DAS Vs. NUR DIN
July 14, 1942
KALIAN DASS Vs. MIRZA JAFFAR BEG AND ORS
March 10, 1942
KEHR SINGH Vs. MT KIRPAL KAUR
April 24, 1942
KHUDA BAKHSH AND ORS Vs. ATA MOHAMMAD (MAJOR) AND ORS
January 14, 1942
L BODH RAJ Vs. AMIR CHAND AND ANR
December 1, 1942
L DURGA DAS S/O L BASHI RAM Vs. EMPEROR
September 30, 1942
LAL S/O JUMMA AND ANR Vs. EMPEROR
December 4, 1942
LALA LADLI DAS Vs. SHEIKH WAHID-UD-DIN
February 20, 1942
LALA UTTAM CHAND Vs. PERMAN NAND AND ORS
February 9, 1942
MAHANT HAKUMAT RAI Vs. EMPEROR
September 14, 1942
MAKERWAL COLLIERY IN RE Vs. STATE
June 12, 1942
MALAWA MAL Vs. PUNJAB PROVINCIAL GOVERNMENT THROUGH COLLECTOR AND ANR
May 20, 1942
MANOHAR LAL Vs. EMPEROR
July 16, 1942
MELA RAM, PROPRIETOR OF FIRM MELA RAM AND SONS Vs. FIRM RAM DAS JOSHI AND SONS THROUGH JAGAT RAM ETC AND ORS
July 16, 1942
MIAN ABDUL AZIZ Vs. PUNJAB GOVERNMENT THROUGH CHIEF SECRETARY
March 20, 1942
MOHAMMAD BAKHSH Vs. SHAHU AND ORS
February 24, 1942
MOHAMMAD SARWAR S/O SHAMAS DIN QURESHI Vs. EMPEROR
February 20, 1942
MOHD DIN AND ANR Vs. NAND LAL AND ORS
December 7, 1942
MRS AGNES DOROTHY VERMANI Vs. MR BRYANT DAVID VERMANI
December 8, 1942
MRS HEATHER FLORENCE MYLES HUNTER Vs. MR MICHAEL BERNARD HUNTER
July 6, 1942
MT BANTO DEVI Vs. FIRM RAI SAHIB LALA SHIV PARSHAD, SRI KISHEN DAS THROUGH RAI SAHIB, SHIV PARSHAD AND ORS
November 5, 1942
MT GOPAL DEVI Vs. MT GHULAM FATIMA AND ANR
November 20, 1942
MT JAWAI Vs. EMPEROR
April 20, 1942
MT MAULI Vs. LALA BRIJ LAL AND ORS
May 19, 1942
MT ROSHAN BANO Vs. AZIM
November 18, 1942
MT SUSHILA DEVI Vs. RAM KISHAN DAS AND ORS
October 8, 1942
NAND SINGH ALIAS GHUDDA (GHUDDER) SINGH S/O ATMA SINGH AND ORS Vs. EMPEROR
December 8, 1942
NASIB SINGH PREM SINGH Vs. EMPEROR
December 15, 1942
NASIB SINGH REPRESENTED BY RAM CHANDAR AND ORS Vs. AMIN CHAND AND ANR
January 30, 1942
NAWAB Vs. MOTI RAM
February 4, 1942
NAZIR AHMAD AND ORS Vs. PEOPLES BANK OF NORTHERN INDIA LTD (IN LIQUIDATION) THROUGH OFFICIAL LIQUIDATOR AND ORS
March 20, 1942
NEW STATE OF INDIA INSURANCE CO LTD THROUGH B R ABHILASHI Vs. SUPERINTENDENT OF INSURANCE
November 11, 1942
NEW STATE OF INDIA INSURANCE CO LTD THROUGH B R ABHILASHI, MANAGING DIRECTOR Vs. SUPERINTENDENT OF INSURANCE THROUGH JANARDAN RAJENDRALAL RANA
November 26, 1942
P T CHANDRA, EDITOR TRIBUNE Vs. EMPEROR
February 26, 1942
PANDIT PUSHKAR NATH Vs. SHAMBHU NATH SHIVPURI AND ORS
May 15, 1942
PARDUMAN CHAND Vs. BAWA KASHMIRA SINGH AND ANR
December 15, 1942
PIR HASAN DIN S/O PIR FATEH SHAH Vs. EMPEROR
April 1, 1942
RAGHIR SINGH AND ORS Vs. BHIM SINGH AND ORS
November 6, 1942
RAM PARKASH CHADA AND ANR Vs. JODH SINGH
May 15, 1942
ROBERT ARTHUR Vs. MRS CORWENA ARTHUR
December 8, 1942
SADDIQ S/O NAWAB Vs. EMPEROR
December 16, 1942
SADHU SINGH Vs. DR MUNSHI RAM AND ORS
February 26, 1942
SAHIBZADA SH ABDUL HAMID Vs. SAYYAD AHMAD SHAH
April 22, 1942
SAMUND SINGH AND ORS Vs. RAKHA RAM AND ORS
April 29, 1942
SARDAR BHAGWAN SINGH AND ANR Vs. LALA BARKAT RAM AND ANR
May 13, 1942
SAT NARAIN GOENKA Vs. KANTI LAL AND ANR
March 13, 1942
SHAM SINGH AND ORS Vs. VIR BHAN AND ORS
January 12, 1942
SHER MOHAMAD Vs. BHAGWAN SINGH
October 22, 1942
SHERA S/O JIWAN AND ORS Vs. EMPEROR
June 3, 1942
SOHAN LABH AND ANR Vs. SARDAR LABH SINGH AND ORS
May 19, 1942
SOHAN SINGH Vs. JAGIR SINGH AND ORS
February 2, 1942
SRI RAM Vs. COLLECTOR
April 20, 1942
SUBEG SINGH Vs. EMPEROR
January 2, 1942
SUBH RAM AND ORS Vs. RAM KISHAN
May 6, 1942
SURJAN AND ORS Vs. LAJJA RAM, VENDEE AND ANR
October 26, 1942
THAKUR MADHO SINGH AND ANR Vs. LIEUT JAMES R R SKINNER AND ORS
January 19, 1942
TROPICAL INSURANCE CO LTD THROUGH LALA SHADI RAM, MANAGER Vs. THE SUPERINTENDENT OF INSURANCE, COMMERCE DEPARTMENT, GOVERNMENT OF INDIA
March 19, 1942
UDHO DAS S/O LAL CHAND Vs. HAJI KHAIR MOHAMMAD AND ORS
February 25, 1942
VIDYA PRAKASH AND ORS Vs. SHAH CHARAN SINGH
January 7, 1942
WARYAM SINGHA AND ORS Vs. SHER SINGH ORS
January 19, 1942
ZAHARIA MAL Vs. PARMESHRI DAS AND ANR
June 23, 1942