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Case Index
Title
Date
A FIRM OF SOLICITORS Vs. STATE
July 27, 1942
ABDUL RAHMAN SYED LAL Vs. AMINABI SYED LAL
December 4, 1942
ABDULLAMIYAN ABDULREHMAN Vs. GOVERNMENT OF BOMBAY
January 29, 1942
AHMED EBRAHIM VORAJEE Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
March 17, 1942
AHMEDABAD MUNICIPALITY Vs. SECRETARY OF STATE
December 15, 1942
AMARDAS MANGALDAS SADHU Vs. HARMANBHAI JETHABHAI PATEL
January 14, 1942
AMBALAL SANKALESHWAR OZA Vs. PUNJABHAI TRIKAMLAL PANDYA
August 5, 1942
BAI BHURIBAI SUKHANAND GURMUKHRAI Vs. ADVOCATE GENERAL OF BOMBAY
October 23, 1942
BAI LAXMIBAI Vs. SHRIDHAR MANIK PATEL
September 8, 1942
BAI MAHALAXMI Vs. DEPUTY NAZIR DISTRICT COURT
August 14, 1942
BAI SURAJ Vs. HARIBHAI MOTABHAI
March 16, 1942
BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD Vs. STATE
August 27, 1942
BANK OF UPPER INDIA LTD Vs. ROBERT HERCULES SKINNER
June 15, 1942
BAYABAI Vs. BAYABAI
July 7, 1942
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
December 8, 1942
BONDRU AVASU MAHAJAN Vs. DAGADU EKOBA DHAKE
September 7, 1942
CHANDULAL VADILAL Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
August 5, 1942
CHANMALLAPPA SHIVLINGAPPA DANKARE Vs. VANNAJI SAKALCHAND
September 4, 1942
CHANNAPPA GIRIMALAPPA JOLADSHAMSUNDARDAS VISHNUDAS DARBAR Vs. BAGALKOT BANK AND SHANKARDAS VISHNUDAS DARBARCHANNAPPA GIRIMALAPPA JOLAD
January 23, 1942
CHANNAPPA GIRIMALLAPPA JOLAD Vs. SHANKARDAS VISHNUDAS DARBAR
January 23, 1942
CHHABILDAS NANDLAL AND CO Vs. DAMODAR KHETSEY AND CO
July 17, 1942
CHIMANLAL ISHWARLAL MEHTA AND GOVINDLAL NATHUBHAI VAKIL Vs. JUNIOR INSPECTOR OF FACTORIES
January 30, 1942
CHIMANRAM MOTILAL Vs. COMMISSIONER OF INCOME TAX
September 22, 1942
CHIMANRAM MOTILAL GOLD AND SILVER Vs. COMMISSIONER OF INCOME-TAX CENTRAL
September 22, 1942
CHIRANJILAL RAMCHANDRA LOYALKA Vs. JATASHANKAR N JOSHI
February 19, 1942
CHUNILAL PITAMBERDAS MEHTA Vs. BAI SARASWATI MANILAL PITAMBERDAS
November 19, 1942
CITY MUNICIPALITY Vs. HINDUSTAN CONSTRUCTION COMPANY
March 9, 1942
COMMISSIONER OF INCOME TAX Vs. SIR HOMI M MEHTA
April 7, 1942
COOVERBAI NASARWANJI BULSARA Vs. HAYATBI BUDHANBHAI
October 14, 1942
CURSETJI JAMSHEDJI ARDASEER WADIA Vs. R D SHIRALEE
July 2, 1942
DADIBA P ARSIWALLA Vs. THAKUJI RAMJI GAEKWAD
August 6, 1942
DAMODAR VENKATESH DHOPADE Vs. NARHAR BALWANT KULKARNI
June 29, 1942
DASHRATH MOTIRAM SHET WANI Vs. GAJANAN KESHAV PHADNIS
November 18, 1942
DAYALDAS KASHIRAM Vs. COMMISSIONER OF INCOME-TAX CENTRAL
September 23, 1942
DAYALDAS KHUSHIRAM Vs. COMMISSIONER OF INCOME TAX
September 23, 1942
DHANRAJ YUGULKISHORE AND CO Vs. BABULAL RAMCHANDRA
August 13, 1942
DINSHAW DARABSHAW SHROFF Vs. COMMISSIONER OF INCOME-TAX CENTRAL
September 16, 1942
DINSHAW IRON WORKS Vs. MIAKHAN ADAMJI AND CO
July 9, 1942
DONKANGOUDA RAMCHANDRAGOUDA Vs. REVANSHIDDAPPA SHIVALINGAPPA BALGANUR
August 4, 1942
EDWARD RADBONE Vs. JUGGILAL KAMALAPAT
October 1, 1942
EKNATH PARSU GAVALI Vs. TUKA PANDU METKARI
August 11, 1942
EMPEROR Vs. MAHADEV MAHALU
August 11, 1942
EMPEROR Vs. KISAN SAKHARAM PATIL
September 17, 1942
EMPEROR Vs. K P K SHETTY
September 9, 1942
EMPEROR Vs. NILKANTH BALAJI PATHAK
September 28, 1942
EMPEROR Vs. BYRAM KHODADAD IRANI
September 29, 1942
EMPEROR Vs. BABIBAI
July 16, 1942
EMPEROR Vs. SARDAR MOHAMMAD AURANGZEBKHAN
August 18, 1942
EMPEROR Vs. GORDHANDAS NATHALAL PATEL
July 15, 1942
EMPEROR Vs. ISMAIL KARIMBHAI MANSURI
July 6, 1942
EMPEROR Vs. DAMODAR GOPAL
July 28, 1942
EMPEROR Vs. HAJI HASSIM IBRAHIM
July 29, 1942
EMPEROR Vs. ADAMBHAI ABDULLABHAI BUDHA
June 19, 1942
EMPEROR Vs. KARSANDAS GOVINDJI VED
June 17, 1942
EMPEROR Vs. OSMAN CHOTANI
April 15, 1942
EMPEROR Vs. MAHOMED HANIF
March 17, 1942
EMPEROR Vs. NAGINDAS NAROTTAMDAS GANDHI
March 11, 1942
EMPEROR Vs. HUSEINALLI VILAYATALLI
March 5, 1942
EMPEROR Vs. BABAJI SHIVRAM HEGISTE
February 19, 1942
EMPEROR Vs. KARSANDAS NANJI
February 16, 1942
EMPEROR Vs. MUKHTIYARKHAN TAJAMULKHAN
February 17, 1942
EMPEROR Vs. CHUNILAL BHAGWANJI
February 3, 1942
EMPEROR Vs. RAMDAS NATHUBHAI SHAH
February 11, 1942
EMPEROR Vs. MATAPRASAD SHIVHARAK
September 30, 1942
EMPEROR Vs. MAHADEO RAMA
November 17, 1942
EMPEROR Vs. NANA SHAHU SONAVANE
December 18, 1942
ERACHSHAW HORMUSJI GINWALA Vs. SECRETARY OF STATE
August 19, 1942
FAKIRAPPA JOTAPPA MALEMANI Vs. NINGAPPA SHIDLINGAPPA MATTI
October 20, 1942
FAKIRJI NAVROJI TADIVALA Vs. MAHERBAN FAREDOON ALAMSHAW
January 27, 1942
G I P RAILWAY EMPLOYEES CO-OPERATIVE BANK LTD Vs. BHIKHAJI MERWANJI KARANJIA
November 12, 1942
GAJANAN MORESHWAR PARELKAR Vs. MORESHWAR MADAN MANTRI
April 1, 1942
GANESH RAMCHANDRA THAKUR Vs. GOPAL LAKSHMAN THAKUR
February 27, 1942
GANGAPPAGOUDA GADIGEPPAGOUDA PATIL Vs. BASAYYA SHIVARUDRAYYA LINGAD
August 13, 1942
GOPAL PARSHARAM NAMJOSHI Vs. DAMODAR JANARDAN BHAGWAT
October 6, 1942
GOPALDAS HIRALAL MARWADI Vs. MAHADU DAGDU PATIL
June 24, 1942
GORDHANDAS RANCHHODDAS Vs. ISHVARBHAI CHHANALAL
January 7, 1942
GORDHANDAS T MANGALDAS Vs. COMMISSIONER OF INCOME TAX
September 25, 1942
GORDHANDAS T MANGALDAS Vs. COMMISSIONER OF INCOME-TAX
September 25, 1942
GOVINDRAM SEKSARIA Vs. STATE OF MAHARASHTRA
September 30, 1942
GOVINDRAM SEKSARIA Vs. COMMISSIONER OF INCOME-TAX CENTRAL
September 30, 1942
GUJARAT OIL MILLS AND MANUFACTURING CO LTD Vs. SHAKARBHAI MOTILAL PATEL
November 20, 1942
GURUNATH EKNATH SUKRE Vs. LAXMIBAI GOVIND KANISTA
June 26, 1942
GYANU KASHIBA DHANGAR Vs. SARUBAI BIRU DHANGAR
October 14, 1942
HAKIM RAI Vs. GANGA RAM
June 22, 1942
HANMANT BHIMRAO KALGHATGI Vs. GURURAO SWAMIRAO KULKARNI
March 13, 1942
HANMANT RAMAJI PATIL Vs. VASUDEV HANMANT GUMASTE DESAI
July 8, 1942
HIRACHAND HIMATLAL MARWADI Vs. KASHINATH THAKURJI JADHAV
February 2, 1942
HIRALAL KALYANMAL Vs. IN RE
September 18, 1942
HIRALAL KALYANMAL Vs. COMMISSIONER OF INCOME-TAX
September 18, 1942
HIS HIGHNESS YADAVINDRA SINGH MAHARAJADHIRAJ OF PATIALA Vs. COMMISSIONER OF INCOME-TAX CENTRAL
September 24, 1942
HORMASJI ARDESHIR MAHUDAVALA Vs. STATE
December 16, 1942
JAMES FINLAY AND CO LTD Vs. FINLAY MILLS LTD
April 2, 1942
JETHABHAI RANCHHODBHAI DESAI Vs. BAI CHANCHAL
November 19, 1942
K M MULTANI Vs. PARAMOUNT TALKIES OF INDIA LIMITED
March 25, 1942
KANTILAL JESINGBHAI SHAH Vs. AMRATLAL MANSUKHRAM SHAH
October 22, 1942
KARASHIDDAYYA SHIDDAYYA BENNUR Vs. GAJANAN URBAN CO-OPERATIVE BANK LTD
September 25, 1942
KARIMMIYA HAMDUMIYA SONIWALA Vs. JAFARALI BAWAMIYA
February 6, 1942
KERSAJI DHANJIBHAI Vs. BARJORJI BHIKHAJI VANDRIWALA
October 8, 1942
KESHAVLAL TRIBHOVANDAS Vs. BAI DAHI
March 11, 1942
KRISHNAJI NARAYAN DESHMUKH Vs. BHAGWAN GANESH DESHMUKH
July 30, 1942
LACHHIA LIMJI Vs. NAGINDAS CHHOTALAL
July 22, 1942
LALA HEM CHAND Vs. LALA PEARY LAL
June 24, 1942
LALBHAI FULCHAND Vs. AHMEDABAD SHARE AND STOCK BROKERS ASSOCIATION
August 20, 1942
LALDAS KALYANDAS GUJARATI Vs. SHANKAR RAMCHANDRA PATIL
October 23, 1942
LAXMAN KRISHNA MAHAR Vs. PARVATIBAI VISHVANATH SURYAVANSHL
July 2, 1942
M R VED AND CO Vs. S B HAYEEM
December 11, 1942
MADHAVRAO GANPAT PAGIRE Vs. SHANKAR HARI BHAGVAT
September 23, 1942
MADHAVSANG HARIBHAI PATEL Vs. DIPSANG JIJIBHAI PATEL
January 26, 1942
MAGANLAL KISHORDAS SHAH Vs. RAMANLAL HIRALAL SHAH
November 23, 1942
MAHADEV GOPAL SAVANT Vs. BHIKAJI VISHRAM CHAVAN
September 24, 1942
MAHADEVAPPA SOMAPPA BHUSARADDI Vs. DHARMAPPA SANNA NINGAPPA BHUSARADDI
January 15, 1942
MAHALINGAYYA BASAPPAYYA ULLAGADDIMATH Vs. SANGAYYA CHENNAYYA ULLAGADDIMATH
December 10, 1942
MAHARAJA OF PATIALA Vs. COMMISSIONER OF INCOME TAX
September 24, 1942
MALKAJAPPA CHANVIRAPPA HULLUR Vs. RACHAPPA PANCHAPPA GULEDGUD
February 12, 1942
MALKARJUN ANNARAO GAMBHIRE Vs. SARUBAI SHIVYOGI
August 14, 1942
MALLAPPA KARABASAPPA ANNIGERI Vs. IRAPPA SHIDLINGAPPA DANAPPANAVAR
September 9, 1942
MEGHJI HIRJI AND CO Vs. MANGILAL GORDHANDAS
March 18, 1942
MITTASAHEB HIRAMA KAKKALMALI Vs. GURUNATH HANMANT KULKARNI
October 2, 1942
MOTILAL TEJSI AND CO Vs. RAMCHANDRA GAJANAN KHERODKAR
March 16, 1942
MURALIDHAR CHATTERJEE Vs. INTERNATIONAL FILM COMPANY LIMITED
December 15, 1942
MURARRAO NARSINGRAO MUTALIK DESAI Vs. GOVIND SANTU BHOSALE
July 3, 1942
MUSSAMMAT SAHODRA Vs. RAM BABU
October 13, 1942
N ABDUL RAHIM Vs. LINGAPPA VAIJAPPA ANGOL
December 14, 1942
NAGINDAS GOKULDAS SHET Vs. BHIMRAO DAMU PATIL
March 25, 1942
NARGISBAI D B ACIDWALA Vs. JEHANGIR HOMUSJI MODY
October 10, 1942
NAVROJI ARDESHIR COOPER Vs. OFFICIAL ASSIGNEE OF BOMBAY
February 10, 1942
NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME-TAX
December 15, 1942
NILKANTH GANESH RANADIVE Vs. DHONDYA GANU TANDLEKAR
February 19, 1942
ODHAVJI ANANDJI Vs. HARIDAS RANCHHORDAS
August 14, 1942
OFFICIAL ASSIGNEE OF BOMBAY Vs. MOTILAL CHAMPALAL
April 6, 1942
OFFICIAL ASSIGNEE OF BOMBAY Vs. JEHANGIR SORABJI DALAL
December 30, 1942
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
October 1, 1942
PADMAKANT MOTILAL VORATHE AHMEDABAD MUNICIPAL BOROUGH Vs. AHMEDABAD MUNICIPAL BOROUGHPADMAKANT MOTILAL VORA
February 19, 1942
PANNAJI DEVICHAND Vs. LAKKAJI DOLAJI
July 24, 1942
PANNAJI DEVICHAND Vs. BASAPPA VIRAPPA BELLARY
December 1, 1942
PHILOMENA MENDOZA Vs. DARA NUSSERWANJI MISTRY
December 1, 1942
PIROJA GHADIALI Vs. PESTONJI GHADIALI
July 16, 1942
PR N SM CHOCKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE
October 13, 1942
PRABHAKAR BHASKAR PARULEKAR Vs. KRISHNARAO MOROBA RAUT
January 21, 1942
PROMATHA NATH MULLICK Vs. BATLIWALLA AND KARANI
March 23, 1942
PUNAMCHAND VELRAJ Vs. BOMBAY CLOTH MARKET COMPANY LIMITED
September 11, 1942
PURSHOTTAM HARI CHOUDHARI Vs. VASANT SHANKAR CHOUDHARI
October 19, 1942
RADHABAI GOPAL JOSHI Vs. GOPAL DHONDO JOSHI
December 17, 1942
RAGHAVENDRACHARYA APPACHARYA KATTI Vs. VAMAN SHRINIWAS DESHPANDE
September 23, 1942
RAGHBIR SINGH LALA Vs. RAM RATTAN SETH
December 14, 1942
RAJA MOHAN MANUCHA Vs. MANZOOR AHMAD KHAN
December 14, 1942
RAJA SHIVA PRASAD SINGH Vs. TINCOURI BANERJI
February 19, 1942
RAM LAL DUTT SARKAR Vs. DHIRENDRA NATH ROY
December 15, 1942
RAMA APPA JADHAV Vs. TIPPAYA APPAYA MATHAPATI
July 27, 1942
RAMA KALINGA MAHAR Vs. BALAPA KALINGA MAHAR
January 30, 1942
RAMA MARUTI CHAUGULE Vs. MALLAPPA KRISHNA CHAUGULE
February 23, 1942
RAMA SANKAYYA HEGDE Vs. MAHADEVA ANANT BHATTA
January 9, 1942
RAMCHANDRA LALBHAI Vs. CHINUBHAI LALBHAI
July 17, 1942
RAMDAS DWARKADAS Vs. ORIENT PICTURES
April 1, 1942
RAMGOPAL BHUTADA Vs. SIDRAM AUNAYYA
September 9, 1942
RAMLAL HARIRAM AGARWALE Vs. RATANLAL BALCHAND AGARWALE
March 9, 1942
RAMRAKH BAKSHIRAM MARWADI Vs. MADHAVRAO GANPATRAO BAMBALE
October 20, 1942
RANCHHODDAS PURSHOTTAM AND CO Vs. RATANJI VIRPAL AND CO
November 27, 1942
RATILAL M PARIKH Vs. DALMIA CEMENT AND PAPER MARKETING CO LTD
September 11, 1942
REFERENCE UNDER ORDER XLVI CIVIL PROCEDURE CODE 1908 Vs. STATE
September 9, 1942
SABURDAS MAHASUKHRAM GANDHI Vs. GOPALJI NANDAS PATEL
November 30, 1942
SANGAVVA GULAPPA KHANDEKAR Vs. GULAPPA KARIYEPPA KHANDEKAR
April 16, 1942
SARUBAI BALAKDAS BAIRAGI Vs. NARAYANDAS DEVDAS BAIRAGI
October 2, 1942
SECRETARY OF STATE FOR INDIA Vs. NARAIN KHANNA
March 19, 1942
SHAH RAM CHAND Vs. PANDIT PARBHU DAYAL
April 20, 1942
SHAIKH AHMED SHAIKH MAHOMED ASHRAF Vs. BAI FATMA
August 3, 1942
SHIDRAO NARAYANRAO GUMASTE PATIL Vs. MUNICIPALITY OF ATHNI
March 6, 1942
SHIVCHANDRAI JHUNJHUNWALLA Vs. MUSSAMAT PANNO BIBI
August 10, 1942
SHIVNARAYAN SARUPCHAND Vs. BILASRAI JUHARMAL
March 19, 1942
SHIVRAO SHESGIRI KALBAG Vs. SECRETARY OF STATE FOR INDIA
April 16, 1942
SHIVSHANKAR CHHAGANLAL SHUKLA Vs. LAXMAN CHIMANLAL SONI
April 17, 1942
SHIVSHANKAREPPA MAHADEVAPPA PARAKANHATTI Vs. SHIVAPPA PARAPPA KUPATI
March 9, 1942
SHRIPAD BALVANT KASTURE Vs. NAGU KUSHABA KATE
September 4, 1942
SIR BYRAMJI JEEJEEBHOY Vs. PROVINCE OF BOMBAY NO 2
April 14, 1942
SIR BYRAMJI JEEJEEBHOY Vs. PROVINCE OF BOMBAY NO 1
April 14, 1942
SIR SUNDAR SINGH MAJITHIA Vs. COMMISSIONER OF INCOME-TAX
June 4, 1942
SITARAM ABAJI GUJAR Vs. DAGADU ASARAM MARWADI
August 26, 1942
SITARAM VINAYAK HASABNIS Vs. NARAYAN SHANKARRAO HASABNIS
August 7, 1942
SUPERINTENDENT OF INSURANCE Vs. NAVABHARAT INSURANCE COMPANY LTD
September 30, 1942
SURAJLAL HARILAL MAJMUDAR Vs. STATE
October 1, 1942
TARACHAND HIRACHAND PORWAL Vs. DURAPPA TAVANAPPA PATRAVALI
October 9, 1942
THAKORLAL VADILAL Vs. AMBALAL BHIKHABHAI PATEL
June 18, 1942
TOTAPPA VIRBHADRAPPA JOLAD Vs. SHARANBASAPPA SANGANBASAPPA JOLAD
November 27, 1942
TOTARAM ICHHARAM WANI Vs. DATTU MANGU WANI
August 28, 1942
TRIKAMDAS JETHABHAI Vs. JIVRAJ KALIANJI
March 24, 1942
VENKATRAO SHRINIVASRAO Vs. BASAVPRABHU LAKHAMGOUDA SIRDESAI
November 23, 1942
VIRANGAUDA LINGANGAUDA HIREGAUDAR Vs. YELLAPPA SHIDAPPA TAMBAKAD
July 10, 1942
VISHVANATH HAIBATRAO DESHPANDE Vs. RANGANATH DHONDO DESHPANDE
January 5, 1942
VITHALDAS DAMODAR Vs. LAKHMIDAS HARJIWAN
April 16, 1942
W WILROW Vs. MAHADEO GOVIND MEHENDALE
December 1, 1942
WARUBAI KRIPARAM WANI Vs. SHIVSHANKAR BALMUKUND SHUKLA
January 20, 1942
YESHVANT SHANKAR DUNAKHE Vs. PYARAJI NURJI TAMBOLI
August 5, 1942