Case Index

Title
Date
BISHESWAR NATH AND CO Vs. STATE OF UP
February 18, 1942
COMMISSIONER OF INCOME TAX Vs. MANRY REV J C
February 24, 1942
COMMISSIONER OF INCOME TAX Vs. BEHARI LAL BHARGAVA
April 10, 1942
GHULAM DIN AND CO Vs. COMMISSIONER OF INCOME TAX
January 19, 1942
HIRA LAL L Vs. COMMISSIONER OF INCOME TAX
February 9, 1942
IQBAL AHMAD HONBLE MR JUSTICE Vs. STATE OF U P
February 5, 1942
KUNWAR BISHWANATH SINGH Vs. COMMISSIONER OF INCOME TAX
February 10, 1942
L BISHAMBAR NATH Vs. STATE OF U P
February 16, 1942
L PITAMBER PRASAD Vs. STATE OF U P
February 16, 1942
LACHHMAN DAS BRIJBALLABH DAS Vs. STATE OF U P
January 17, 1942
LALA GANESH PRASAD Vs. STATE OF U P
February 24, 1942
MOHAN LAL SHYAM LAL Vs. STATE OF U P
February 18, 1942
PANDIT GAYA PRASAD TEWARI Vs. COMMISSIONER OF INCOME TAX
February 24, 1942
PANDIT PYARE LAL SHUKLA Vs. COMMISSIONER OF INCOME TAX
February 17, 1942
PEAREY LAL SHUKLA OF CAWNPORE Vs. STATE OF U P
February 17, 1942
RADHEY LAL BALMUKAND Vs. STATE OF UP
January 17, 1942
RAHOMAL KANNOMAL Vs. COMMISSIONER OF INCOME TAX
April 15, 1942
SYED MOHAMMAD ISA Vs. COMMISSIONER OF INCOME TAX
February 17, 1942